Annie Shibu vs 1. The Mattanchery Mahajanik ...
2022 Latest Caselaw 11941 Ker

                IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                   PRESENT
                 THE HONOURABLE MR. JUSTICE GOPINATH P.
    WEDNESDAY, THE 21ST DAY OF DECEMBER 2022 / 30TH AGRAHAYANA, 1944
                           RP NO. 872 OF 2022
    AGAINST THE JUDGMENT DATED 04.07.2022 IN WP(C) 3722/2022 OF HIGH
                                COURT OF KERALA
REVIEW PETITIONER/PETITIONER:

     1     ANNIE SHIBU
           AGED 43 YEARS
           9-940-B THAREPARAMBIL
           PANDIKUDY KOCHI, PIN - 682002
           BY ADVS.
           C.S.MANU
           DILU JOSEPH
           C.A.ANUPAMAN
           MANJU E.R.

RESPONDENTS/RESPONDENTS:

     1     THE MATTANCHERY MAHAJANIK CO-OPERATIVE BANK LIMITED NO.665
           PALLIYARAKKAVU ROAD, PIN - 682002
           KOCHI, REPRESENTED BY ITS MANAGER
     2     THE AUTHORISED OFFICER
           THE MATTANCHERY MAHAJANIK CO-OPERATIVE BANK LIMITED NO.665
           PALLIYARAKKAVU ROAD, KOCHI, PIN - 682002
           BY ADV NISHA GEORGE

     THIS REVIEW PETITION HAVING COME UP FOR ADMISSION ON 21.12.2022,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 RP No.872 of 2022
                                 2




                          JUDGMENT

Dated this the 21st day of December, 2022

No grounds made out for review, especially taking

into note of the findings of this Court in W.P.(C.)

No.27799 of 2019. Review petition fails and it is

accordingly dismissed.

Sd/-

GOPINATH P.

JUDGE SKP/21-12 RP No.872 of 2022

APPENDIX OF RP 872/2022

PETITIONER'S ANNEXURES: ANNEXUREA-1 TRUE COPY OF THE JUDGMENT DATE 4-7-2022 IN WP(C) NO 3722 OF 2022 PASSED BY THIS HON'BLE COURT

RESPONDENTS' ANNEXURES: NIL TRUE COPY P.A. TO JUDGE