Aswathi.M vs The Registrar Of Co-Operative ...
2022 Latest Caselaw 11730 Ker

                IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                PRESENT
              THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
  TUESDAY, THE 20TH DAY OF DECEMBER 2022 / 29TH AGRAHAYANA, 1944
                        WP(C) NO. 20288 OF 2012
PETITIONER:

          ASWATHI.M
          W/O.SUDHEESH, KARUVALIL HOUSE, AMBALAKOTHU, MEDICAL
          COLLEGE.P.O., PIN-673 008.
          BY ADVS.
          SRI.NIRMAL. S
          SMT.VEENA HARI

RESPONDENTS:

    1     THE REGISTRAR OF CO-OPERATIVE SOCIETIES
          KOZHIKODE-673 001.
    2     PERUMANNA SERVICE CO-OPERATIVE BANK
          REP.BY ITS SECRETARY, P.O.PERUMANNA, CALICUT-673 019.
    3     PERUMANNA SERVICE CO-OPERATIVE BANK
          DIRECTOR BOARD, REP.BY ITS PRESIDENT, P.O.PERUMANNA,
          CALICUT-673 019.
    4     SMT.SINDHU
          D/O.V.SREEDHARAN, VENMAYATH HOUSE, P.O.PANTHIRANKAVU,
          KOZHIKODE-673 019.
    5     SRI.NASEEM
          S/O.MOIDHEEN, PARAMBATH HOUSE, P.O.PERUMANNA,
          KOZHIKODE-673 026.
          BY ADVS.
          SRI.K.M.FIROZ - R4
          SRI.P.P.JACOB - R2 & R3
          SMT.M.SHAJNA
          SRI.K.M.FAISAL, GP



     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
20.12.2022, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C) NO. 20288 OF 2012

                                 2


                P.V.KUNHIKRISHNAN, J.
               ------------------------------
              W.P.(C).No. 20288 of 2012
       ----------------------------------------------
      Dated this the 20th day of December, 2022


                      JUDGMENT

When this writ petition came up for consideration,

the learned counsel appearing for the petitioner

submitted that the matter has become infructuous.

Therefore, this writ petition is dismissed as

infructuous.

Sd/-

                                         P.V.KUNHIKRISHNAN
DM                                             JUDGE