E.A.Sugathakumar vs P.A.Vibhooshanan
2022 Latest Caselaw 11721 Ker

               IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                      PRESENT
               THE HONOURABLE MR. JUSTICE SATHISH NINAN
  TUESDAY, THE 20TH DAY OF DECEMBER 2022 / 29TH AGRAHAYANA, 1944
                        CON.CASE(C) NO. 1145 OF 2022
AGAINST THE JUDGMENT IN WP(C) 15870/2021 DATED 06/08/2021 OF HIGH
                               COURT OF KERALA
PETITIONER/PETITIONER IN W.P.(C).NO.15870/2021:

             E.A.SUGATHAKUMAR
             AGED 65 YEARS
             E.A.SUGATHAKUMAR, AGED 65 YEARS,
             S/O APPU, ENGOOR HOUSE,
             THALIKULAM.P.O, THRISSUR DISTRICT, PIN - 680305

             BY ADV MAYA M.



RESPONDENT/1ST RESPONDENT IN W.P.(C).NO.15870/2021:

             P.A.VIBHOOSHANAN
             AGE OF RESPONDENT AND FATHER'S NAME NOT KNOWN TO THE
             PETITIONER,
             REVENUE DIVISIONAL OFFICER/SUB COLLECTOR,
             CIVIL STATION, THRISSUR, PIN - 680003


     THIS    CONTEMPT    OF   COURT    CASE     (CIVIL)   HAVING   COME   UP   FOR
ADMISSION ON 20.12.2022, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
                                   2
CON.CASE(C) NO. 1145 OF 2022




                          Sathish Ninan, J.
                  ==============================
                   Cont.Case (C).No.1145 of 2022
                     ==========================
             Dated this the 20th day of December, 2022

                               JUDGMENT

Orders have since been complied with. The contempt case

is closed.

Sd/-

Sathish Ninan, Judge rsr

CON.CASE(C) NO. 1145 OF 2022

APPENDIX OF CON.CASE(C) 1145/2022

PETITIONER ANNEXURES

Annexure1 TRUE COPY OF THE ORDER NO.TKB 26/19-20 DATED 20.01.2020 OF THE AGRICULTURAL OFFICER

AnnexureII TRUE COPY OF THE COVERING LETTER DATED 31.08.2021 ALONG WITH ACKNOWLEDGMENT CARD.

AnnexureIII CERTIFIED COPY OF THE JUDGMENT IN WP(C).NO.15870/2021 DATED 06.08.2021.