Akshay V.P vs State Of Kerala
2022 Latest Caselaw 11331 Ker

W.P.(C) No.35669 of 2022                       1



                  IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                          PRESENT
                      THE HONOURABLE MR.JUSTICE V.G.ARUN
     FRIDAY, THE 2ND DAY OF DECEMBER 2022 / 11TH AGRAHAYANA, 1944
                                 WP(C) NO. 35669 OF 2022
PETITIONER/S:

              AKSHAY V.P.,
              AGED 19 YEARS
              S/O. VIGIL SINGH, RESIDING AT THUSHARAM, VATTAVILA,
              MURIYATHOTTAM, PARASSALA - 695502, THIRUVANANTHAPURAM.
              BY ADVS.
              GEORGE POONTHOTTAM (SR.)
              NISHA GEORGE


RESPONDENT/S:

      1       STATE OF KERALA,
              REPRESENTED BY THE SECRETARY TO GOVERNMENT, DEPARTMENT
              OF HEALTH & FAMILY WELFARE, GOVERNMENT SECRETARIAT,
              THIRUVANANTHAPURAM - 695001.
      2       COMMISSIONER FOR ENTRANCE EXAMINATIONS,
              5TH FLOOR, HOUSING BOARD BUILDING, SANTHI NAGAR,
              THIRUVANANTHAPURAM - 695001.
      3       THE KERALA STATE SPORTS COUNCIL,
              YMCA ROAD, STATUE, PALAYAM, THIRUVANANTHAPURAM -
              695001, REPRESENTED BY THE SECRETARY.
              BY ADVS.
              ADVOCATE GENERAL OFFICE KERALA
              SRI.P.G.PRAMOD, GOVERNMENT PLEADER(GP-50)

OTHER PRESENT:



              SC LATHA ANAND


       THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION
ON   02.12.2022,           THE    COURT   ON       THE   SAME   DAY   DELIVERED   THE
FOLLOWING:
 W.P.(C) No.35669 of 2022             2




                                 V.G.ARUN J.
                      -------------------------------------
                         W.P.(C) No.35669 of 2022
                        ---------------------------------
                 Dated this the 2nd day of December 2022


                                JUDGMENT

It is informed that the petitioner got admission for MBBS in the

Thrissur Medical College in Sports Quota. The writ petition is hence

closed leaving open the contentions raised herein.

Sd/-

V.G.ARUN

JUDGE dpk

APPENDIX OF WP(C) 35669/2022

PETITIONER EXHIBITS Exhibit P1 TRUE COPY OF THE GOVERNMENT ORDER BEARING G.O.(MS) 258/78/GAD DATED 09.06.1978. Exhibit P2 TRUE COPY OF THE GOVERNMENT ORDER BEARING G.O.(RT) NO.2549/14/HSFW DATED 25.07.2014. Exhibit P3 TRUE COPY OF THE RELEVANT PAGE IN THE PROSPECTUS FOR ADMISSION TO PROFESSIONAL DEGREE COURSES 2022 EARMARKING RESERVATION. Exhibit P4 TRUE COPY OF THE DATA SHEET OF THE PETITIONER DATED NIL.

Exhibit P5 TRUE COPY OF THE MERIT/PARTICIPATION CERTIFICATE ISSUED BY THE KERALA STATE SPORTS COUNCIL, YOUTH AFFAIRS AND SPORTS. Exhibit P6 TRUE COPY OF THE CATEGORY WISE LIST PUBLISHED IN THE WEBSITE OF THE ENTRANCE COMMISSIONER DATED 18.10.2022.

Exhibit P7 TRUE COPY OF THE FINAL LIST OF ELIGIBLE CANDIDATES FOR THE ADMISSION TO PROFESSIONAL DEGREE COURSES 2019.

Exhibit P8 TRUE COPY OF THE APPLICATION GIVEN AS EARLY AS ON 19.08.2022 BY ADV. MARY VERONICA UNDER RIGHT TO INFORMATION ACT.

Exhibit P9 TRUE COPY OF THE E-MAIL COMMUNICATION DATED 18.10.2022 ISSUED TO THE SPORTS COUNCIL. Exhibit P10 TRUE COPY OF THE APPLICATION GIVEN ON 20.08.2022 BY ADV. MEJO C.J. UNDER RIGHT TO INFORMATION ACT.

Exhibit P11 TRUE COPY OF THE COMMUNICATION NO.T.A1/3194/2019/CEE GIVEN BY THE 2ND RESPONDENT DATED 09.07.2019.