Suresh T Harshan vs Shaji V Nair
2022 Latest Caselaw 9984 Ker

              IN THE HIGH COURT OF KERALA AT ERNAKULAM
                              PRESENT
            THE HONOURABLE MR. JUSTICE ALEXANDER THOMAS
                                 &
          THE HONOURABLE MRS. JUSTICE SHOBA ANNAMMA EAPEN
     Wednesday, the 31st day of August 2022 / 9th Bhadra, 1944
     CONTEMPT CASE(C) NO. 1352 OF 2022(S) IN OP(KAT) 307/2021
PETITIONERS:

1. SURESH T.HARSHAN, AGED 43, S/O.T.M.HARSHAN, WORKING AS BOAT LASCARS AT
   ALAPPUZHA DEPOT, RESIDING AT THURUTHEAL HOUSE, NEHRU TROPHY WARD,
   AVALLOOKUNNU P.O., ARYAD SOUTH VILLAGE, AMABALAPUZHA TALUK,
   ALAPPUZHA-688 006.
2. MIDHULESH N.C., AGED 33, S/O.CHANDRAN N.D, RESIDING AT NANDHIKATTVELY,
   MANNANCHERRY P.O., MANNANCHERY VILLAGE, AMBALAPUZHA TALUK, ALAPUZHA-688
   538, NOW WORKING AS BOAT LASCARS AT PULINKUNNU BOAT DEPOT.
3. MONY KUTTAN C.K., AGED 38 YEARS, S/O. K.S. CHANDRAN, WORKING AS BOAT
   LASCAR AT NEDUMUDI DEPOT, KAYIPPURAM HOUSE, NORTH ARYAD P.O.,
   KOMALAPURAM VILALGE, AMBALAPUZHA TALUK, ALAPPUZHA-688 538.
4. JAYARAJAN N.J., AGED 36, S/O.JANARDHANAN, WORKING AS BOAT LASCAR AT
   ALAPPUZHA DEPOT, RESIDING AT NIKARTHIL COLONY, T V PURAM P.O., VAIKOM,
   T V PURAM VILLAGE, VAIKOM, KOTTAYAM-686 606.
5. GANAPRIYAN T.P., AGED 39, S/O.T.P. PANKAJAKSHAN, WORKING AS BOAT LASCAR
   AT PANAVALLY DEPOT, RESIDING AT THEKKEDATHU HOUSE, THRICHATTUKULAM
   P.O., PANAVALLY VILLAGE, CHERTHALA THALUK, ALAPPUZHA- 688 526
6. SUDHESH V.S., AGED 34 YEARS, S/O.SURENDRAN V.S., WORKING AS BOAT LASCAR
   AT PANAVALLY DEPOT, RESIDING AT VALAYAMPARAMBIL, POLLASSERY, VAIKOM
   P.O., KOTTAYAM -686 141.
7. MUHAMMED ASLAM, AGED 36 YEARS, S/O.MOOSA, WORKING AS BOAT LASCAR AT
   NEDUMUDI DEPOT, MARANGATTU HOUSE, NADAVATH NAGAR P.O., CHERTHALA,
   AROOKUTTY VILLAGE, CHERTHALA TALUK, ALAPPUZHA-688 526.
8. AJEESH V.P., AGED 39 YEARS, S/O.V.K.PARTHAN, WORKING AS BOAT LASCAR AT
   KAVALAM DEPOT, RESIDING VALLAPURACKAL HOUSE, MUHAMMA P.O.,
   THANNERMUKKAM SOUTH VILLAGE, CHERTHALA TALUK, ALAPPUZHA-688 525.
9. RAGESH. K., AGED 36 YEARS, S/O.R. KRISHNAKURUP, WORKING AS BOAT LASCAR
   AT PULINCKUNNU DEPOT, RESIDING AT KURUPPASSERY HOUSE, CHATYHURTHIAKARY
   P.O., PULINCUNNU, KUTTANADU TALUK, ALAPPUZHA- 688 502.



  BY ADVS.ELVIN PETER P.J.,K.R.GANESH

                                                        P.T.O.
   RESPONDENT:


         SHAJI V.NAIR, DIRECTOR,

         KERALA STATE WATER TRANSPORT DEPARTMENT,

         DIRECTORATE OF STATE WATER TRANSPORT,

         NEAR KSRTC BUS STATION, ALAPPUZHA - 688 011.




      BY SRI.ANTONY MUKKATH, SENIOR GOVERNMENT PLEADER

     This Contempt of court case (civil) having come up for orders on
31.08.2022, the court on the same day passed the following:


                                                           P.T.O.
          ALEXANDER THOMAS & SHOBA ANNAMMA EAPEN, JJ.
                                 ==================
                       Contempt of Court Case (Civil) No. 1352 of 2022
             [Arising out of the impugned judgment dated 9.3.2022 in O.P(KAT) No. 307/2021]
                                    ==================
                            Dated this the 31st day of August, 2022
                                             ORDER

Sri.Antony Mukkath, learned Senior Govt. Pleader submits that

the affidavit on behalf of the applicants in the I.A./respondents in the

COC has already been filed today with the Bench mark. Sri.P.J.Elvin

Peter, learned counsel appearing for the respondents in the I.A./

petitioners in the COC, seeks a short time to file affidavit in response

thereto. Time granted.

List on 23.9.2022.

H/O.

Sd/-

ALEXANDER THOMAS, JUDGE

Sd/-

SHOBA ANNAMMA EAPEN, JUDGE

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31-08-2022 /True Copy/ Assistant Registrar