M.K.Radhakrishnan vs Thodupuzha Municipality
2022 Latest Caselaw 9982 Ker

WP(C) NO. 29951 OF 2012                   1



                IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                        PRESENT
             THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
     WEDNESDAY, THE 31ST DAY OF AUGUST 2022 / 9TH BHADRA, 1944
                            WP(C) NO. 29951 OF 2012
PETITIONER/S:

              M.K.RADHAKRISHNAN
              AGED 55 YEARS
              S/O.LATE VASUDEVAN NAIR,MUNDAMATTATHU HOUSE,
              THODUPUZHA

              BY ADV SRI.L.RAJESH NARAYAN



RESPONDENT/S:

      1        THODUPUZHA MUNICIPALITY
               REP.BY SECRETARY-685585

      2        SECRETARY
               THODUPUZHA MUNICIPALITY-685585

               SRI.UNNIKRISHNAN V.ALAPPATT, SC


       THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION
ON    31.08.2022,         THE   COURT    ON   THE   SAME   DAY   DELIVERED   THE
FOLLOWING:
 WP(C) NO. 29951 OF 2012                 2


                      P.V.KUNHIKRISHNAN, J
                  ---------------------------------------
                     W.P.(C) No.29951 of 2012
                   --------------------------------------
              Dated this the 31st day of August, 2022


                                   JUDGMENT

When this writ petition came up for consideration, Adv.

Unnikrishnan V.Alapatt, the learned Standing Counsel

appearing for the 1st respondent-Municipality submitted that

the prayers in the writ petition are infructuous. There is no

representation for the petitioner. If there is any surviving

grievance to the petitioner, the petitioner is free to approach

the Municipality.

With the above observation, this writ petition is closed.

Sd/-

P.V.KUNHIKRISHNAN JUDGE SKS

APPENDIX PETITIONER'S EXHIBITS

EXT.P1 TRUE COPY OF THE JUDGMENT DATED 14.1.2005 IN WPC NO 27877/2004

EXT.P2 TRUE COPY OF THE REQUEST SUBMITTED BY THE PETITIONER BEFORE THE RESPONDENT DATED 31.12.1997

EXT.P3 TRUE COPY OF THE COMMUNICATION ISSUED BY THE RESPONDENTS DATED 2.4.1998

EXT.P4 TRUE COPY OF THE REPRESENTATION PREFERRED BY THE PETITIONER DATED 15.4.1998

EXT.P5 TRUE COPY OF THE REPRESENTATION PREFERRED BY THE PETITIONER DATED 25.3.2003

EXT.P6 TRUE COPY OF THE COMMUNICATION DATED ISSUED BY THE ASSISTANT EXECUTIVE ENGINEER PWD SUB DIVISION THODUPUZHA 15.6.2004

EXT.P7 TRUE COPY OF THE COMMUNICATION DATED 7.7.2004 ISSUED BY THE RESPONDENT

RESPONDENT'S EXHIBITS : NIL