Umaiban Sadique vs The Chief Manager (Regional)
2022 Latest Caselaw 9649 Ker

               IN THE HIGH COURT OF KERALA AT ERNAKULAM
                               PRESENT
                THE HONOURABLE MR. JUSTICE GOPINATH P.
     THURSDAY, THE 25TH DAY OF AUGUST 2022 / 3RD BHADRA, 1944
                       WP(C) NO. 25306 OF 2022
        MC 148/2022 OF CHIEF JUDICIAL MAGISTRATE ,THRISSUR
PETITIONERS:

    1     UMAIBAN SADIQUE
          AGED 48 YEARS, W/O SADIQUE
          KADAVIL HOUSE, MALAPALLYPURAM,
          THRISSUR, PIN - 680 732.

    2     SADIQUE
          AGED 58 YEARS, S/O ABDU,
          KADAVIL HOUSE, MALAPALLYPURAM,
          THRISSUR, PIN - 680 732.

          BY ADVS.
                 ASHISH GOPAL K.G
                 THAYYIB SHA P.S.


RESPONDENTS:

    1     THE CHIEF MANAGER (REGIONAL)
          SOUTH INDIAN BANK LTD.
          VI/950-CD, AKP CENTRE, CHRIST COLLEGE ROAD,
          CHRIST NAGAR, IRINJALAKUDA- 680 125.

    2     THE CHIEF MANAGER
          SOUTH INDIAN BANK LTD.,
          SIB HOUSE, T.B ROAD, MISSION QUARTERS
          THRISSUR, PIN - 680 001.

          BY ADVS.
                     SUNIL SHANKAR A
                     VIDYA GANGADHARAN(K/000424/2020)
                     SANDHRA.S(K/001610/2021)


     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
25.08.2022, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C) NO. 25306 OF 2022                2




                            JUDGMENT

When this matter is taken up for consideration today,

learned counsel appearing for the petitioners seek permission

to withdraw the Writ Petition.

Accordingly, the Writ Petition is dismissed as withdrawn

reserving the legal remedies open to the petitioners.

Sd/-

GOPINATH P.

JUDGE

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