Kerala High Court
Shajan M.S vs The State Of Kerala on 25 August, 2022
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE DEVAN RAMACHANDRAN
THURSDAY, THE 25TH DAY OF AUGUST 2022 / 3RD BHADRA, 1944
RP NO. 751 OF 2022
AGAINST THE JUDGMENT IN WP(C) 27309/2021 OF HIGH COURT OF KERALA
REVIEW PETITIONER/PETITIONERS:
1 SHAJAN M.S.
AGED 60 YEARS
S/O. M. SAMUEL, MAMTHARATHU PUTHEN VEEDU, PARAKKARA
P.O., THATTAYIL, PATHANAMTHITTA-691 525. (RETIRED AS
ASSOCIATE PROFESSOR IN CHEMISTRY, ST. STEPHEN'S
COLLEGE, PATHANAPURAM).
2 DR. VARUGHESE P. DANIEL,
PLAVILAYIL PUTHEN VEEDU, 80 MYTHRI NAGAR, PAROTTUKONAM,
NALANCHIRA P.O., THIRUVANANTHAPURAM - 695 015 (RETIRED
PRINCIPAL, ST. STEPHEN'S COLLEGE, PATHANAPURAM).
3 K.O. RAJU,
KIZHAKKEPARAMBIL, KIZHAVALLOOR P.O., KONNY,
PATHANAMTHITTA-689 691 (RETIRED ASSOCIATE PROFESSOR IN
MATHEMATICS, CATHOLICATE COLLEGE, PATHANAMTHITTA).
4 DR. SHINEY BABY,
THEKKECLAVUMKAL, UZHAVOOR P.O., KOTTAYAM - 686 634
(RETIRED ASSOCIATE PROFESSOR IN CHEMISTRY, ST.
STEPHEN'S COLLEGE, UZHAVOOR)
5 DR. RAMESH KUMAR B.,
MUKKATHU HOUSE, EDAYARANMULA P.O., PATHANAMTHITTA-689
532 (RETIRED ASSOCIATE PROFESSOR IN CHEMISTRY, N.S.S.
COLLEGE, PANDALAM)
6 DR. MICHAEL RAJ,
24, BAMA ILLAM, RAJALINGAM STREET, RENITHOTTAM,
NESAMONY NAGAR P.O., NAGERCOIL - 1, KANYAKUMARI
DISTRICT, TAMILNADU - 629 001 (RETIRED ASSOCIATE
PROFESSOR IN ECONOMICS, ST. STEPHEN'S COLLEGE,
PATHANAPURAM).
7 DR. ALAVIKUTTY P.M.,
PEEYAM HOUSE, TC ROAD, TIRURANGADI, MALAPPURAM - 676
306 (RETIRED PRINCIPAL, PSMO COLLEGE, TIRURANGADI)
8 JOHNSON VARUGHESE,
RP NO. 751 OF 2022 IN WP(C)NO.27309/2021
2
NEDUMPURATH, THODUPUZHA EAST P.O., PIN - 685 585
(RETIRED ASSOCIATE PROFESSOR IN COMMERCE, NIRMALA
COLLEGE, MUVATTUPUZHA).
9 DR. D. GOPIMOHAN,
KOOTTUNGAL VEEDU, PARAKODU P.O., ADOOR - 691 554
(RETIRED PRINCIPAL, NSS COLLEGE, PANDALAM)
10 MRS. GEETHA ANNIE GEORGE,
PULINTHITTA RSPO, THIRUVALLA - 689 111 (RETIRED
ASSOCIATE PROFESSOR IN CHEMISTRY, ST. STEPHEN'S
COLLEGE, PATHANAPURAM).
11 THOMMACHEN XAVIER,
PATHINARIL HOUSE, 16/1938B, K.V. THOMAS ROAD,
THOPPUMPADY P.O., KOCHI - 682 005 (RETIRED ASSOCIATE
PROFESSOR IN CHEMISTRY, SACRED HEART COLLEGE, THEVARA,
ERNAKULAM DISTRICT).
12 DR. K.K. MUSTHAFA,
KALARITTU KANDIYIL HOUSE, PUTHUR P.O., PIN - 670 692
(RETIRED PRINCIPAL, NAM COLLEGE, KALLIKKANDY).
13 JAINAMMA JOHN,
MULLOOR HOUSE, PEROOR P.O., KOTTAYAM - 686 637 (RETIRED
ASSOCIATE PROFESSOR IN ZOOLOGY, ST. STEPHEN'S COLLEGE,
UZHAVOOR)
14 E.K. KURIAKOSE,
ITTIYADATHU HOUSE, MALAM P.O., KOTTAYAM (RETIRED
ASSOCIATE PROFESSOR IN CHEMISTRY, ST. MARY'S COLLEGE,
MANARCAD, KOTTAYAM DISTRICT).
15 ZAINABA K.,
PALLIPARAMBIL HOUSE, VATTALUR P.O., MAKKARAPARAMBA,
MALAPPURAM - 676 507 (RETIRED ASSOCIATE PROFESSOR IN
MATHEMATICS, MES KALLADI COLLEGE, MANNARKAD).
16 DR. MOHAMMEDALI P.,
PALLIPARAMBIL HOUSE, VATTALUR P.O., MAKKAPARAMBA,
MALAPPURAM - 676 507 (RETIRED PRINCIPAL, MES KEVEEYAM
COLLEGE, VALANCHERRY).
17 DR. SHEELA A.,
RAJASHEEL, OYOOR, KOLLAM-691 510 (RETIRED ASSOCIATE
RP NO. 751 OF 2022 IN WP(C)NO.27309/2021
3
PROFESSOR IN CHEMISTRY, MSM COLLEGE, KAYAMKULAM)
18 ANNA JOHN P.,
THENGUMTHURUTHEL, MANARCAD P.O., KOTTAYAM (RETIRED
ASSOCIATE PROFESSOR IN ZOOLOGY, ST. MARY'S COLLEGE,
MANARCAD).
19 DR. MERCY PHILIP C.,
MOOLAKKATTU HOUSE, KIDANGOOR P.O., KOTTAYAM - 686 572
(RETIRED ASSOCIATE PROFESSOR IN CHEMISTRY, PRINCIPAL-
IN-CHARGE, ST.STEPHEN'S COLLEGE, UZHAVOOR).
20 DR. FRANCIS CYRIAC E.,
EDATTU KUNNEL CHALIL, UZHAVOOR P.O., KOTTAYAM - 686 634
(RETIRED PRINCIPAL, ST. STEPHEN'S COLLEGE, UZHAVOOR)
21 DR. K.K. HAMSA,
KANDANKULANGARA HOUSE, ULLIYERI P.O., KOZHIKODE - 673
323 (RETIRED ASSOCIATE PROFESSOR IN STATISTICS, FAROOK
COLLEGE, KOZHIKODE)
22 DR. BABURAJ M.S.,
UTHRADAM, TC. 12/447(3), PLAMOODU, PATTOM P.O.,
THIRUVANANTHAPURAM (RETIRED ASSOCIATE PROFESSOR IN
STATISTICS, CHRISTIAN COLLEGE, KATTAKADA).
23 DR. MURALIDHARAN NAMBIAR M.,
POURNAMI, PADIHANTTAM KOZUVAL, NILESHWAR P.O., KASARGOD
DISTRICT. (RETIRED ASSOCIATE PROFESSOR IN POLITICAL
SCIENCE, NEHRU ARTS & SCIENCE COLLEGE, KANHANGAD)
BY ADV M.S.RADHAKRISHNAN NAIR
RESPONDENTS/APPELLANTS:
1 THE STATE OF KERALA
REPRESENTED BY THE CHIEF SECRETARY TO GOVERNMENT,
SECRETARIAT, THIRUVANANTHAPURAM - 695 001.
2 THE ADDITIONAL CHIEF SECRETARY,
HIGHER EDUCATION DEPARTMENT, SECRETARIAT,
THIRUVANANTHAPURAM - 695 001.
RP NO. 751 OF 2022 IN WP(C)NO.27309/2021
4
3 THE ADDITIONAL CHIEF SECRETARY,
FINANCE DEPARTMENT, SECRETARIAT, THIRUVANANTHAPURAM -
695 001.
4 THE PRINCIPAL ACCOUNTANT GENERAL (A & E),
OFFICE OF THE ACCOUNTANT GENERAL, THIRUVANANTHAPURAM -
695 001.
5 THE DIRECTOR OF COLLEGIATE EDUCATION,
OFFICE OF THE DIRECTOR OF COLLEGIATE EDUCATION, VIKAS
BHAVAN, THIRUVANANTHAPURAM - 695 033.
SMT.PARVATHY-GP
THIS REVIEW PETITION HAVING COME UP FOR ADMISSION ON
25.08.2022, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
RP NO. 751 OF 2022 IN WP(C)NO.27309/2021
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O R D E R
The judgment sought to be reviewed was
delivered along with a batch of cases. The
petitioners point out that this case ought not
to have been tagged along with the said batch,
since the facts are different.
I have examined the pleadings on record and
I am also persuaded to the view that the
petitioners are right.
In the circumstances, the judgment dated
17.06.2022 is recalled and this review petition
is allowed.
Sd/-
DEVAN RAMACHANDRAN
JUDGE
SAS
