Kerala High Court
Rameeskhan S.M vs State Of Kerala on 16 August, 2022
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
TUESDAY, THE 16TH DAY OF AUGUST 2022 / 25TH SRAVANA, 1944
WP(C) NO. 18335 OF 2021
PETITIONER/S:
SHIHABUDEEN
AGED 49 YEARS
S/O. SAINULABUDEEN, RESIDING @ SHEEBA MANZIL,
ALENCHERI, YEROOR P.O, KOLLAM - 691312.
BY ADV R.KISHORE (KALLUMTHAZHAM)
RESPONDENT/S:
1 STATE OF KERALA
TO BE REPRESENTED BY CHIEF SECRETARY,
SECRETARIAT, THIRUVANANTHAPURAM - 695001.
2 STATE OF KERALA
TO BE REPRESENTED BY PRINCIPAL SECRETARY,
DEPARTMENT OF INDUSTRIES AND COMMERCE SECRETARIAT,
TRIVANDRUM - 695001.
3 DISTRICT COLLECTOR
COLLECTORATE, KOLLAM - 691001,
4 THE GEOLOGIST
DISTRICT OFFICE, DEPARTMENT OF MINING & GEOLOGY,
KESAVANIKETHAN, ASRAMOM, KOLLAM - 691002.
5 SECRETARY
YEROOR PANCHAYATH, YEROOR,
KOLLAM - 691312.
BY SMT.VIDYA KURIAKOSE, GP
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION
ON 16.08.2022, ALONG WITH WP(C).734/2022, 6206/2022 AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
W.P.(C).Nos. 18335,20533,21734,22534,28131
& 30145 of 2021 and 734,6206,7339,9734,
10133,12144,12737,13040,13331,13837
& 15931 of 2022
2
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
TUESDAY, THE 16TH DAY OF AUGUST 2022 / 25TH SRAVANA, 1944
WP(C) NO. 734 OF 2022
PETITIONER/S:
BABY GIRIJA AMMAL,
AGED 53 YEARS
W/O.PANKAJAKSHAN, RENJITH BHAVAN,
ULIYANADU, SADANANDAPURAM P.O.,
KOLLAM DISTRICT, PIN-691 550.
BY ADVS.K.V.ANIL KUMAR
RADHIKA S.ANIL
RESPONDENTS:
1 STATE OF KERALA,
REPRESENTED BY THE CHIEF SECRETARY, GOVERNMENT
OF KERALA, GOVERNMENT SECRETARIAT,
THIRUVANANTHAPURAM-695 001.
2 THE DISASTER MANAGEMENT AUTHORITY,
REPRESENTED BY ITS CHIEF EXECUTIVE OFFICER,
COLLECTORATE, CIVIL STATION,
KOLLAM, PIN-691 013.
3 THE CHAIRMAN, THE DISTRICT DISASTER MANAGMENT
AUTHORITY, COLLECTORATE,
CIVIL STATION, KOLLAM, PIN-691 013.
4 THE DISTRICT COLLECTOR, KOLLAM,
COLLECTORATE, KOLLAM, PIN-691 013.
5 THE SENIOR GEOLOGIST,
DEPARTMENT OF MINING AND GEOLOGY,
KESAVANIKETHAN, ASRAMAM, KOLLAM, PIN-691 002.
SMT.DEEPA NARAYANAN, SR GP
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION
ON 16.08.2022, ALONG WITH WP(C).18335/2021 AND CONNECTED
CASES, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
W.P.(C).Nos. 18335,20533,21734,22534,28131
& 30145 of 2021 and 734,6206,7339,9734,
10133,12144,12737,13040,13331,13837
& 15931 of 2022
3
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
TUESDAY, THE 16TH DAY OF AUGUST 2022 / 25TH SRAVANA, 1944
WP(C) NO. 6206 OF 2022
PETITIONER/S:
VISHNU
AGED 32 YEARS
REPRESENTED BY CHIEF SECRETARY, GOVERNMENT
SECRETARIAT, THIRUVANANTHAPURAM-695001.
BY ADVS.
R.SUNIL KUMAR
A.SALINI LAL
RESPONDENT/S:
1 STATE OF KERALA
REPRESENTED BY CHIEF SECRETARIAT,
THIRUVANANTHAPURAM-695001.
2 THE DISASTER MANAGEMENT AUTHORITY,
REPRESENTED BY ITS CHIEF EXECUTIVE OFFICER,
KOLLAM-691013.
3 THE CHAIRMAN,
THE DISTRICT DISASTER MANAGEMENT AUTHORITY,
KOLLAM-691013.
4 THE DISTRICT COLLECTOR
COLLECTORATE, CIVIL STATION, KOLLAM-691013.
5 THE DISTRICT GEOLOGIST,
DEPARTMENT OF MINING AND GEOLOGY, DISTRICT
OFFICE, KOLLAM-691002.
SMT.DEEPA NARAYANAN, SR.GP
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION
ON 16.08.2022, ALONG WITH WP(C).18335/2021 AND CONNECTED
CASES, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
W.P.(C).Nos. 18335,20533,21734,22534,28131
& 30145 of 2021 and 734,6206,7339,9734,
10133,12144,12737,13040,13331,13837
& 15931 of 2022
4
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
TUESDAY, THE 16TH DAY OF AUGUST 2022 / 25TH SRAVANA, 1944
WP(C) NO. 7339 OF 2022
PETITIONER/S:
FASALUDHEEN
AGED 60 YEARS
SON OF MUHAMMED MUSTHAFA, DARUL AHUVAN,
NILAMEL P.O., NILAMEL VILLAGE, KOTTARAKKARA,
KOLLAM DISTRICT, PIN - 691535
BY ADVS.
P.M.ZIRAJ
IRFAN ZIRAJ
RESPONDENT/S:
1 THE DISTRICT DISASTER MANAGEMENT AUTHORITY
KOLLAM DISTRICT, COLLECTORATE, KOLLOM
REPRESENTED BY ITS CHAIRMAN DISTRICT MAGISTRATE,
KOLLAM, PIN - 691013
2 THE DISTRICT MAGISTRATE/DISTRICT COLLECTOR
KOLLAM, CIVIL STATION, COLLECTORATE, KOLLAM
DISTRICT, PIN - 691002
3 THE DISTRICT GEOLOGIST
DEPARTMENT OF MINING AND GEOLOGY, KOLLAM
DISTRICT, PIN - 691002
4 DIRECTOR OF MINING AND GEOLOGY
KESAVADASAPURAM, PATTOM P.O, THIRUVANANTHAPURAM,
PIN - 695004
5 STATE OF KERALA
REPRESENTED BY SECRETARY TO GOVERNMENT,
INDUSTRIES DEPARTMENT, GOVERNMENT OF KERALA,
GOVERNMENT SECRETARIAT,
THIRUVANANTHAPURAM, PIN - 695001
SMT.VIDYA KURIAKOSE, GP
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION
ON 16.08.2022, ALONG WITH WP(C).18335/2021 AND CONNECTED
CASES, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
W.P.(C).Nos. 18335,20533,21734,22534,28131
& 30145 of 2021 and 734,6206,7339,9734,
10133,12144,12737,13040,13331,13837
& 15931 of 2022
5
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
TUESDAY, THE 16TH DAY OF AUGUST 2022 / 25TH SRAVANA, 1944
WP(C) NO. 9734 OF 2022
PETITIONER/S:
RAMEESKHAN S.M.
AGED 38 YEARS
REHUMANIYA MANZIL / SHAHUBANIYA MANZIL,
KANNANALLOOR P.O,KOLLAM DISTRICT, PIN - 691576
BY ADVS.
ARUN MATHEW VADAKKAN
ABDUL RASHIQ A.
RESPONDENT/S:
1 STATE OF KERALA
REPRESENTED BY CHIEF SECRETARY,
GOVERNMENT SECRETARIAT,
THIRUVANANTHAPURAM, PIN - 695001
2 THE DISTRICT DISASTER MANAGEMENT AUTHORITY
REPRESENTED BY ITS CHIEF EXECUTIVE OFFICER,
COLLECTORATE, CIVIL STATION ROAD,
KOLLAM, PIN - 691013
3 THE CHAIRMAN
THE DISTRICT DISASTER MANAGEMENT AUTHORITY,
COLLECTORATE, CIVIL STATION ROAD,
KOLLAM, PIN - 691013
4 THE DISTRICT COLLECTOR
KOLLAM, CIVIL STATION ROAD,
KAANKATHU MUKKU, KOLLAM, PIN - 691013
5 THE GEOLOGIST
DISTRICT OFFICE,
DEPARTMENT OF MINING AND GEOLOGY,
KESAVANIKETHAN, ASRAMAM, KOLLAM, PIN - 691002
SMT.DEEPA NARAYANAN, SR GP
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION
ON 16.08.2022, ALONG WITH WP(C).18335/2021 AND CONNECTED
CASES, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
W.P.(C).Nos. 18335,20533,21734,22534,28131
& 30145 of 2021 and 734,6206,7339,9734,
10133,12144,12737,13040,13331,13837
& 15931 of 2022
6
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
TUESDAY, THE 16TH DAY OF AUGUST 2022 / 25TH SRAVANA, 1944
WP(C) NO. 10133 OF 2022
PETITIONER/S:
AJI GEORGE
AGED 47 YEARS
S/O GEORGE, PANCHAYIL VEEDU, CHANNAPETTA P O,
PUNALUR TALUK, KOLLAM DISTRICT-691311.
BY ADVS.
S.SREEJITH
ASHA JYOTHY
RESPONDENT/S:
1 STATE OF KERALA
REPRESENTED BY SECRETARY, INDUSTRIES DEPARTMENT,
GOVERNMENT OF KRALA, GOVERNMENT SECRETARIAT,
THIRUVANANTHAPURAM-695001.
2 THE DISTRICT GEOLOGIST
DEPARTMENT OF MINING AND GEOLOGY,
KOLLAM DISTRICT-691002.
3 DIRECTOR
MINING AND GEOLOGY, KESAVADASAPURAM, PATTOM
PALACE P O, THIRUVANANTHAPURAM-695004.
4 THE DISTRICT DISASTER MANAGEMENT AUTHORITY
KOLLAM DISTRICT, COLLECTORATE, KOLLAM-691013M,
REPRESENTED BY ITS CHAIRMAN. DISTRICT
MAGISTRATE/DISTRICT COLLECTOR, KOLLAM-691013.
SMT.VIDYA KURIAKOSE, GP
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION
ON 16.08.2022, ALONG WITH WP(C).18335/2021 AND CONNECTED
CASES, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
W.P.(C).Nos. 18335,20533,21734,22534,28131
& 30145 of 2021 and 734,6206,7339,9734,
10133,12144,12737,13040,13331,13837
& 15931 of 2022
7
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
TUESDAY, THE 16TH DAY OF AUGUST 2022 / 25TH SRAVANA, 1944
WP(C) NO. 12144 OF 2022
PETITIONER/S:
1 BABY KUTTY
AGED 68 YEARS,BIJI BHAVAN,
NEDUVATHOOR, ANAKOTTOOR P.O.,
KOLLAM DISTRICT, PIN - 691505
2 JOBI MOLE
BIJI BHAVAN,NEDUVATHOOR, ANAKOTTOOR P.O.,
KOLLAM DISTRICT, PIN - 691505
BY ADVS.
ARUN MATHEW VADAKKAN
ABDUL RASHIQ A.
RESPONDENT/S:
1 STATE OF KERALA
REPRESENTED BY CHIEF SECRETARY,
GOVERNMENT SECRETARIAT,
THIRUVANANTHAPURAM, PIN - 695001
2 THE DISTRICT DISASTER MANAGEMENT AUTHORITY
REPRESENTED BY ITS CHIEF EXECUTIVE OFFICER,
COLLECTORATE, CIVIL STATION ROAD,
KOLLAM, PIN - 691013
3 THE CHAIRMAN
THE DISTRICT DISASTER MANAGEMENT AUTHORITY,
COLLECTORATE, CIVIL STATION ROAD,
KOLLAM, PIN - 691013
4 THE DISTRICT COLLECTOR
KOLLAM, CIVIL STATION ROAD,
KAANKATHU MUKKU, KOLLAM, PIN - 691013
5 THE GEOLOGIST
DISTRICT OFFICE,
DEPARTMENT OF MINING AND GEOLOGY,
KESAVANIKETHAN, ASRAMAM, KOLLAM, PIN - 691002
SMT.DEEPA NARAYANAN, SR GP
W.P.(C).Nos. 18335,20533,21734,22534,28131
& 30145 of 2021 and 734,6206,7339,9734,
10133,12144,12737,13040,13331,13837
& 15931 of 2022
8
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION
ON 16.08.2022, ALONG WITH WP(C).18335/2021 AND CONNECTED
CASES, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
W.P.(C).Nos. 18335,20533,21734,22534,28131
& 30145 of 2021 and 734,6206,7339,9734,
10133,12144,12737,13040,13331,13837
& 15931 of 2022
9
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
TUESDAY, THE 16TH DAY OF AUGUST 2022 / 25TH SRAVANA, 1944
WP(C) NO. 12737 OF 2022
PETITIONER/S:
VIJAYAKUMAR,
AGED 61 YEARS, S/O. SANKARA PILLAI, KANJOTT
VEEDU, VAYALA P.O, KOTTUKKAL, KOLLAM 691 306.
BY ADVS.
C.R.JAYAKUMAR
NOBEL RAJU
RESPONDENT/S:
1 STATE OF KERALA
REPRESENTED BY THE PRINCIPAL SECRETARY TO
GOVERNMENT, INDUSTRIES DEPARTMENT, SECRETARIAT,
THIRUVANANTHAPURAM-695 001
2 THE DISTRICT COLLECTOR,
COLLECTORATE, CUTCHERY P.O, KOLLAM- 691 013,
(THE CHAIRMAN, DISASTER MANAGEMENT AUTHORITY,
KOLLAM).
3 THE REVENUE DIVISIONAL OFFICER (SUB COLLECTOR),
COLLECTORATE, CUTCHERY P.O, KOLLAM 691 013.
4 THE GEOLOGIST,
MINING AND GEOLOGY DEPARTMENT,
ASRAMAM P.O, KOLLAM- 691 002.
5 THE TAHASILDAR,
TALUK OFFICE, KOTTARAKKARA, KOLLAM- 691 506.
6 THE VILLAGE OFFICER,
KOTTUKKAL VILLAGE, KOTTUKKAL P.O,
KOLLAM- 691 306.
SMT.VIDYA KURIAKOSE, GP
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION
ON 16.08.2022, ALONG WITH WP(C).18335/2021 AND CONNECTED
CASES, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
W.P.(C).Nos. 18335,20533,21734,22534,28131
& 30145 of 2021 and 734,6206,7339,9734,
10133,12144,12737,13040,13331,13837
& 15931 of 2022
10
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
TUESDAY, THE 16TH DAY OF AUGUST 2022 / 25TH SRAVANA, 1944
WP(C) NO. 13040 OF 2022
PETITIONER/S:
SUBHASH S.
AGED 36 YEARS, SUBHASH BHAVAN,
VALAKOM, VALAKOM P.O.,
KOLLAM DISTRICT, PIN - 691532
BY ADVS.
ARUN MATHEW VADAKKAN
ABDUL RASHIQ A.
RESPONDENT/S:
1 STATE OF KERALA
REPRESENTED BY CHIEF SECRETARY,
GOVERNMENT SECRETARIAT,
THIRUVANANTHAPURAM, PIN - 695001
2 THE DISTRICT DISASTER MANAGEMENT AUTHORITY
REPRESENTED BY ITS CHIEF EXECUTIVE OFFICER,
COLLECTORATE, CIVIL STATION ROAD,
KOLLAM, PIN - 691013
3 THE CHAIRMAN
THE DISTRICT DISASTER MANAGEMENT AUTHORITY,
COLLECTORATE, CIVIL STATION ROAD,
KOLLAM, PIN - 691013
4 THE DISTRICT COLLECTOR
KOLLAM, CIVIL STATION ROAD,
KAANKATHU MUKKU, KOLLAM-, PIN - 691013
5 THE GEOLOGIST
DISTRICT OFFICE,
DEPARTMENT OF MINING AND GEOLOGY,
KESAVANIKETHAN, ASRAMAM, KOLLAM, PIN - 691002
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION
ON 16.08.2022, ALONG WITH WP(C).18335/2021 AND CONNECTED
CASES, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
W.P.(C).Nos. 18335,20533,21734,22534,28131
& 30145 of 2021 and 734,6206,7339,9734,
10133,12144,12737,13040,13331,13837
& 15931 of 2022
11
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
TUESDAY, THE 16TH DAY OF AUGUST 2022 / 25TH SRAVANA, 1944
WP(C) NO. 13331 OF 2022
PETITIONER/S:
PRASANNARAJAN
AGED 78 YEARS
SON OF REGHAVANVAIDYAN, REMYA, CHATHANPARA,
THOTTAKADU P.O, PIN - 695605, ALAMCODE,
KALLAMBALAM, THIRUVANANTHAPURAM.
BY ADVS.
P.M.ZIRAJ
IRFAN ZIRAJ
RESPONDENT/S:
1 THE DISTRICT DISASTER MANAGEMENT AUTHORITY
KOLLAM DISTRICT, COLLECTORATE, KOLLAM - 691013,
REPRESENTED BY ITS CHAIRMAN DISTRICT MAGISTRATE,
KOLLAM.
2 THE DISTRICT MAGISTRATE/DISTRICT COLLECTOR,
KOLLAM, CIVIL STATION, COLLECTORATE,
KOLLAM DISTRICT - 691002.
3 THE DISTRICT GEOLOGIST,
DEPARTMENT OF MINING AND GEOLOGY, KOLLAM
DISTRICT - 691002.
4 DIRECTOR OF MINING AND GROLOGY,
KESAVADASAPURAM, PATTOM P.O,
THIRUVANANTHAPURAM - 695004.
5 STATE OF KERALA,
REPRESENTED BY SECRETARY TO GOVERNMENT,
INDUSTRIES DEPARTMENT, GOVERNMENT OF KERALA,
GOVERNMENT SECRETARIAT,
THIRUVANANTHAPURAM - 695001.
SMT.VIDYA KURIAKOSE, GP
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION
ON 16.08.2022, ALONG WITH WP(C).18335/2021 AND CONNECTED
CASES, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
W.P.(C).Nos. 18335,20533,21734,22534,28131
& 30145 of 2021 and 734,6206,7339,9734,
10133,12144,12737,13040,13331,13837
& 15931 of 2022
12
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
TUESDAY, THE 16TH DAY OF AUGUST 2022 / 25TH SRAVANA, 1944
WP(C) NO. 30145 OF 2021
PETITIONER/S:
K.C. MANI
AGED 67 YEARS
D/O CHELLAMMA, MULANIKUNNATHIL, KURAMPALA,
KOLLAM DISTRICT-689 501
BY ADVS.
PRAMOD S.K.
ARCHANA JOHN BRITTO
RESPONDENT/S:
1 THE STATE OF KERALA
REPRESENTED BY THE CHIEF SECRETARY, GOVERNMENT
OF KERALA, THIRUVANANTHAPURAM-695 001
2 THE DISTRICT DISASTER MANAGEMENT AUTHORITY,
REPRESENTED BY ITS CHIEF EXECUTIVE OFFICER,
KOLLAM-691 013.
3 THE CHAIRMAN,
THE DISTRICT DISASTER MANAGEMENT AUTHORITY,
KOLLAM-691 013.
4 THE DISTRICT COLLECTOR,
KOLLAM, CIVIL STATION ROAD, KOLLAM-691 013.
5 THE GEOLOGIST,
DISTRICT OFFICE, DEPARTMENT OF MINING AND
GEOLOGY, KESAVANIKETHAN,
ASRAMAM, KOLLAM-691 002.
6 THE SECRETARY,
KULAKKADA GRAMA PANCHAYATH,
KOTTARAKKARA, KOLLAM DIST-691 508
SMT.VIDYA KURIAKOSE, GP
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION
ON 16.08.2022, ALONG WITH WP(C).18335/2021 AND CONNECTED
CASES, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
W.P.(C).Nos. 18335,20533,21734,22534,28131
& 30145 of 2021 and 734,6206,7339,9734,
10133,12144,12737,13040,13331,13837
& 15931 of 2022
13
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
TUESDAY, THE 16TH DAY OF AUGUST 2022 / 25TH SRAVANA, 1944
WP(C) NO. 13837 OF 2022
PETITIONER/S:
PRADEEP KRISHNA
AGED 46 YEARS, MULLAVELIL VEEDU,
EZHUKONE, EZHUKONE P.O.,
KOLLAM DISTRICT, PIN - 691505
BY ADVS.
ARUN MATHEW VADAKKAN
ABDUL RASHIQ A.
RESPONDENT/S:
1 STATE OF KERALA
REPRESENTED BY CHIEF SECRETARY,
GOVERNMENT SECRETARIAT,
THIRUVANANTHAPURAM, PIN - 695001
2 THE DISTRICT DISASTER MANAGEMENT AUTHORITY
REPRESENTED BY ITS CHIEF EXECUTIVE OFFICER,
COLLECTORATE, CIVIL STATION ROAD, KOLLAM, PIN -
691013
3 THE CHAIRMAN
THE DISTRICT DISASTER MANAGEMENT AUTHORITY,
COLLECTORATE, CIVIL STATION ROAD,
KOLLAM, PIN - 691013
4 THE DISTRICT COLLECTOR
KOLLAM, CIVIL STATION ROAD,
KAANKATHU MUKKU, KOLLAM, PIN - 691013
5 THE GEOLOGIST
DISTRICT OFFICE, DEPARTMENT OF MINING AND
GEOLOGY, KESAVANIKETHAN, ASRAMAM,
KOLLAM, PIN - 691002
SMT.VIDYA KURIAKOSE, GP
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION
ON 16.08.2022, ALONG WITH WP(C).18335/2021 AND CONNECTED
CASES, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
W.P.(C).Nos. 18335,20533,21734,22534,28131
& 30145 of 2021 and 734,6206,7339,9734,
10133,12144,12737,13040,13331,13837
& 15931 of 2022
14
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
TUESDAY, THE 16TH DAY OF AUGUST 2022 / 25TH SRAVANA, 1944
WP(C) NO. 15931 OF 2022
PETITIONER/S:
VARGHESE JACOB,
AGED 51 YEARS
S/O.JACOB, KIZHAKKETHIL VEEDU, EDAMON P.O.,
EDAMON, PUNALUR, KOLLAM DISTRICT-691 307.
BY ADV ALEXANDER GEORGE
RESPONDENT/S:
1 THE DISTRICT DISASTER MANAGEMENT AUTHORITY,
REPRESENTED BY ITS CHIEF EXECUTIVE OFFICER,
KOLLAM-6901 013.
2 THE CHAIRMAN,
THE DISTRICT DISASTER MANAGEMENT AUTHORITY,
KOLLAM-691 013.
3 THE DISTRICT COLLECTOR, KOLLAM,
CIVIL STATION ROAD, KOLLAM-691 013.
4 THE GEOLOGIST,
DISTRICT OFFICE, DEPARTMENT OF MINING AND
GEOLOGY, KESAVANIKETHAN,M ASRAMAM, KOLLAM-691
002.
SMT.VIDYA KURIAKOSE, GP
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR
ADMISSION ON 16.08.2022, ALONG WITH WP(C).18335/2021 AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
W.P.(C).Nos. 18335,20533,21734,22534,28131
& 30145 of 2021 and 734,6206,7339,9734,
10133,12144,12737,13040,13331,13837
& 15931 of 2022
15
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
TUESDAY, THE 16TH DAY OF AUGUST 2022 / 25TH SRAVANA, 1944
WP(C) NO. 20533 OF 2021
PETITIONER/S:
1 JOYAL THAMBI
AGED 30 YEARS
S/O THAMBI, ELEVAMKOTTUKAVUVILA VEEDU,
ODANAVATTOM.P.O, KOLLAM DISTRICT-691512.
2 SIBI DANIEL,
AGED 28 YEARS
W/O JOYAL THAMBI, ELAVAMKOTTUKAVUVILA VEEDU,
ODANAVATTOM.P.O,
KOLLAM DISTRICT-691512.
BY ADVS.
ARUN MATHEW VADAKKAN
ABDUL RASHIQ A.
RESPONDENT/S:
1 STATE OF KERALA
REPRESENTED BY CHIEF SECRETARY,
GOVERNMENT SECRETARIAT,
THIRUVANANTHAPURAM-695001.
2 THE DISASTER MANAGEMENT AUTHORITY,
REPRESENTED BY ITS CHIEF EXECUTIVE OFFICER,
COLLECTORATE, CIVIL STATION ROAD,
KOLLAM-691013.
3 THE CHAIRMAN,
THE DISTRICT DISASTER MANAGEMENT AUTHORITY,
COLLECTORATE, CIVIL STATION ROAD,
KOLLAM-691013.
4 THE DISTRICT COLLECTOR,
KOLLAM CIVIL STATION, ROAD, KAANKATHU MUKKU,
KOLLAM-691013.
W.P.(C).Nos. 18335,20533,21734,22534,28131
& 30145 of 2021 and 734,6206,7339,9734,
10133,12144,12737,13040,13331,13837
& 15931 of 2022
16
5 THE GEOLOGIST,
DISTRICT OFFICE, DEPARTMENT OF MINING AND
GEOLOGY,
KESAVANIKETHAN, ASRAMAM, KOLLAM-691002.
BY SMT.VIDYA KURIAKOSE, GP
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR
ADMISSION ON 16.08.2022, ALONG WITH WP(C).18335/2021 AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
W.P.(C).Nos. 18335,20533,21734,22534,28131
& 30145 of 2021 and 734,6206,7339,9734,
10133,12144,12737,13040,13331,13837
& 15931 of 2022
17
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
TUESDAY, THE 16TH DAY OF AUGUST 2022 / 25TH SRAVANA, 1944
WP(C) NO. 21734 OF 2021
PETITIONER/S:
SUBAIRKUTTY
AGED 61 YEARS, S/O.MUHAMMED,
NADUVILAZHIKATHU HOUSE, PANAPPETTY,
SASTHAMCOTTA PO, KOLLAM DISTRICT - 690520
BY ADVS.
ARUN MATHEW VADAKKAN
ABDUL RASHIQ A.
RESPONDENT/S:
1 STATE OF KERALA
REPRESENTED BY CHIEF SECRETARY, GOVERNMENT
SECRETARIAT, THRIUVANANTHAPURAM-695001.
2 THE DISTRICT DISASTER MANAGEMENT AUTHORITY
REPRESENTED BY ITS CHIEF EXECUTIVE OFFICER,
COLLECTORATE, CIVIL STATION ROAD, KOLLAM,PIN-
691013.
3 THE CHAIRMAN
THE DISTRICT DISASTER MANAGEMENT AUTHORITY,
COLLECTORATE, CIVIL STATION ROAD, KOLLAM,PIN-
691013.
4 THE DISTRICT COLLECTOR
KOLLAM,
CIVIL STATION ROAD,
KAANKATHU MUKKU, KOLLAM-691013.
5 THE GEOLOGIST
DISTRICT OFFICE, DEPARTMENT OF MINING AND
GEOLOGY, KESAVANIKETHAN, ASRAMAM, KOLLAM-691002.
BY SMT.VIDYA KURIAKOSE, GP
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION
ON 16.08.2022, ALONG WITH WP(C).18335/2021 AND CONNECTED
CASES, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
W.P.(C).Nos. 18335,20533,21734,22534,28131
& 30145 of 2021 and 734,6206,7339,9734,
10133,12144,12737,13040,13331,13837
& 15931 of 2022
18
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
TUESDAY, THE 16TH DAY OF AUGUST 2022 / 25TH SRAVANA, 1944
WP(C) NO. 22534 OF 2021
PETITIONER/S:
SUNILKUMAR S
AGED 39 YEARS, S/O SUKUMARAN,
SUNIL BHAVAN HOUSE, THADICADU P.O, KOLLAM
DISTRICT, PIN-6913063
BY ADVS.
ARUN MATHEW VADAKKAN
ABDUL RASHIQ A.
RESPONDENT/S:
1 STATE OF KERALA
REPRESENTED BY CHIEF SECRETARY, GOVERNMENT
SECRETARIAT, THRIUVANANTHAPURAM-695001.
2 THE DISTRICT DISASTER MANAGEMENT AUTHORITY
REPRESENTED BY ITS CHIEF EXECUTIVE OFFICER,
COLLECTORATE, CIVIL STATION ROAD, KOLLAM,PIN-
691013.
3 THE CHAIRMAN
THE DISTRICT DISASTER MANAGEMENT AUTHORITY,
COLLECTORATE, CIVIL STATION ROAD, KOLLAM,PIN-
691013.
4 THE DISTRICT COLLECTOR
KOLLAM,
CIVIL STATION ROAD,
KAANKATHU MUKKU, KOLLAM-691013.
5 THE GEOLOGIST
DISTRICT OFFICE, DEPARTMENT OF MINING AND
GEOLOGY, KESAVANIKETHAN, ASRAMAM, KOLLAM-691002.
SMT.DEEPA NARAYANAN, SR GP
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION
ON 16.08.2022, ALONG WITH WP(C).18335/2021 AND CONNECTED
CASES, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
W.P.(C).Nos. 18335,20533,21734,22534,28131
& 30145 of 2021 and 734,6206,7339,9734,
10133,12144,12737,13040,13331,13837
& 15931 of 2022
19
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
TUESDAY, THE 16TH DAY OF AUGUST 2022 / 25TH SRAVANA, 1944
WP(C) NO. 28131 OF 2021
PETITIONER/S:
PONNAMMA D
AGED 58 YEARS
W/O.P.G.BABY, PALVILA PUTHEN VEEDU, MULAVANA
P.O., KADINOPOIKA, MULAVANA, KOLLAM 691 503
BY ADVS.
M.KIRANLAL
R.RAJESH (VARKALA)
SAMEER M NAIR
GEETHU KRISHNAN
V.M.VISHNU MOHAN
HARSHA SUSAN SAM
RESPONDENT/S:
1 THE DISTRICT COLLECTOR
KOLLAM COLLECTORATE, KOLLAM DISTRICT 691 008
2 THE DISTRICT GEOLOGIST
DEPARTMENT OF MINING AND GEOLOGY, KOLLAM
DISTRICT 691 002
3 THE TAHSILDAR (LR)
KOLLAM, KOLLAM DISTRICT - 691 506
SMT.VIDYA KURIAKOSE, GP
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR
ADMISSION ON 16.08.2022, ALONG WITH WP(C).18335/2021
AND CONNECTED CASES, THE COURT ON THE SAME DAY
DELIVERED THE FOLLOWING:
W.P.(C).Nos. 18335,20533,21734,22534,28131
& 30145 of 2021 and 734,6206,7339,9734,
10133,12144,12737,13040,13331,13837
& 15931 of 2022
20
P.V.KUNHIKRISHNAN, J.
--------------------------------
W.P.(C).Nos. 18335, 20533, 21734, 22534, 28131 &
30145 of 2021 and 734, 6206,7339, 9734, 10133,
12144, 12737, 13040, 13331, 13837 & 15931 of 2022
----------------------------------------------
Dated this the 16th day of August, 2022
JUDGMENT
These writ petitions are filed challenging order No.
DCKLM/1827/2020-DM2(5) dated 02.07.2021 passed by the
Chairman, District Disaster Management Authority, Kollam.
As per the judgment dated 19.07.2022 in W.P.(C).
No.15079/2021 and connected cases, this Court already
quashed the above order. In the light of the same, nothing
survives in these writ petitions.
Therefore, these writ petitions are disposed of in tune with
the judgment dated 19.07.2022 in W.P.(C)No. 15079/2021 and
connected cases.
Sd/-
P.V.KUNHIKRISHNAN
JV JUDGE
W.P.(C).Nos. 18335,20533,21734,22534,28131
& 30145 of 2021 and 734,6206,7339,9734,
10133,12144,12737,13040,13331,13837
& 15931 of 2022
APPENDIX OF WP(C) 734/2022
PETITIONER EXHIBITS
Exhibit P1 A TRUE COPY OF THE BUILDING PERMIT
DATED 30.01.2021 ISSUED BY THE
SECRETARY, VETTIKKAVALA GRAMA
PANCHAYATH.
Exhibit P2 A TRUE COPY OF THE DEVELOPMENT PERMIT
DATED 10.03.2021 ISSUED BY THE
SECRETARY, VETTIKKAVALA GRAMA
PANCHAYATH.
Exhibit P3 A TRUE COPY OF THE RECEIPT DATED
04.01.2022 ISSUED BY THE 5TH
RESPONDENT.
Exhibit P4 A TRUE COPY OF THE ORDER
DCKL,/1827/2020-DM2(5) DATED
02.07.2021 ISSUED BY THE CHAIRMAN, THE
DISTRICT DISASTER MANAGEMENT
AUTHORITY/DISTRICT COLLECTOR.
Exhibit P5 A TRUE COPY OF ONE OF THE TRANSIT PASS
ISSUED BY THE 5TH RESPONDENT WIDE
NO.25/2021-22/OE/DOQ/S2/253/2021 DATED
16.04.2021.
Exhibit P6 A TRUE COPY OF THE CIRCULAR
NO.10744/M3/2017 DATED 13.12.2017 OF
THE DIRECTORATE OF MINING AND GEOLOGY.
W.P.(C).Nos. 18335,20533,21734,22534,28131
& 30145 of 2021 and 734,6206,7339,9734,
10133,12144,12737,13040,13331,13837
& 15931 of 2022
APPENDIX OF WP(C) 6206/2022
PETITIONER EXHIBITS
Exhibit P1 COPY OF THE APPLICATION BEFORE THE 5TH
RESPONDENT DATED 30/06/2021
Exhibit P2 COPY OF THE ORDER ISSUED BY THE 3RD
RESPONDENT DATED 2/7/21
Exhibit P3 COPY OF THE INTERIM ORDER IN
WP(C)NO.17788/21.
W.P.(C).Nos. 18335,20533,21734,22534,28131
& 30145 of 2021 and 734,6206,7339,9734,
10133,12144,12737,13040,13331,13837
& 15931 of 2022
APPENDIX OF WP(C) 7339/2022
PETITIONER EXHIBITS
Exhibit- P1 TRUE COPY OF THE BUILDING PERMIT DATED
31.8.2018 ISSUED BY THE SECRETARY,
NILAMEL GRAMA PANCHAYATH
Exhibit- P2 TRUE COPY OF DEVELOPMENT PERMIT DATED
31.8.2018 ISSUED BY THE SECRETARY,
NILAMEL GRAMA PANCHAYATH
Exhibit- P3 TRUE COPY OF THE LAST CIRCULAR ISSUED
BY THE SECRETARY TO GOVERNMENT, LOCAL
SELF GOVERNMENT(RA) DEPARTMENT,
THIRUVANANTHAPURAM DATED 12.2.2022
NO.RA1/25/2022
Exhibit- P4 TRUE COPY OF THE ORDER DATED 02-07-
2021 ISSUED BY THE SECOND RESPONDENT
ON BEHALF OF FIRST RESPONDENT
Exhibit- P5 TRUE COPY OF THE ORDER OF THIS
HONOURABLE COURT DATED 7.10.2021 IN
WPC NO.21337 OF 2021
W.P.(C).Nos. 18335,20533,21734,22534,28131
& 30145 of 2021 and 734,6206,7339,9734,
10133,12144,12737,13040,13331,13837
& 15931 of 2022
APPENDIX OF WP(C) 9734/2022
PETITIONER EXHIBITS
Exhibit P1 TRUE COPY OF THE BUILDING PERMIT DATED
21.12.2021 ISSUED BY KALLUVATHUKKAL
GRAMA PANCHAYAT TO THE PETITIONER
Exhibit P2 TRUE COPY OF THE BUILDING PLAN
APPROVED BY KALLUVATHUKKAL GRAMA
PANCHAYAT TO THE PETITIONER
Exhibit P3 TRUE COPY OF THE RECEIPT OF
APPLICATION DATED 11.02.2022 ISSUED BY
THE GEOLOGIST, KOLLAM TO THE
PETITIONER
Exhibit P4 TRUE COPY OF THE ORDER ISSUED BY THE
DISTRICT COLLECTOR, KOLLAM/ CHAIRMAN,
DISTRICT DISASTER MANAGEMENT
AUTHORITY, KOLLAM NUMBERED AS
DCKLM/1827/2020-DM2(5) DATED
02.07.2021
Exhibit P5 TRUE COPY OF THE ORDER DATED
02.09.2021 IN WP (C) NO. 17474/2021OF
THIS HON'BLE COURT
Exhibit P6 TRUE COPY OF THE CHALAN PAID BY THE
PETITIONER DATED 18.03.2022 IN FAVOUR
OF THE GEOLOGIST, KOLLAM
W.P.(C).Nos. 18335,20533,21734,22534,28131
& 30145 of 2021 and 734,6206,7339,9734,
10133,12144,12737,13040,13331,13837
& 15931 of 2022
APPENDIX OF WP(C) 10133/2022
PETITIONER EXHIBITS
Exhibit P1 TRUE COPY OF THE BUILDING PERMIT DATED
10.02.2021 ISSUED BY THE SECRETARY,
ALAYAMON GRAMA PANCHAYAT.
Exhibit P2 TRUE COPY OF THE APPROVED DEVELOPMENT
PERMIT DATED 11.02.2021 ISSUED BY THE
SECRETARY, ALAYAMON GRAMA PANCHAYAT.
Exhibit P3 TRUE COPY OF THE COUNTERFOIL OF
CHALLAN DATED 04.03.2022.
Exhibit P4 TRUE COPY OF THE ORDER
NO.DCKLM/1827/2020-DM2(5) DATED
02.07.2021 ISSUED BY THE 4TH
RESPONDENT.
Exhibit P5 TRUE COPY OF THE CERTIFICATE NO.80/22
DATED 09.03.2022 ISSUED BY THE VILLAGE
OFFICER, CHANNAPETTA VILLAGE.
W.P.(C).Nos. 18335,20533,21734,22534,28131
& 30145 of 2021 and 734,6206,7339,9734,
10133,12144,12737,13040,13331,13837
& 15931 of 2022
APPENDIX OF WP(C) 12144/2022
PETITIONER EXHIBITS
Exhibit P1 TRUE COPY OF THE BUILDING PERMIT DATED
29.02.2020 ISSUED BY NEDUVATHOOR GRAMA
PANCHAYAT TO THE PETITIONERS
Exhibit P2 TRUE COPY OF DEVELOPMENT PERMIT DATED
11.05.2020 ISSUED BY NEDUVATHOOR GRAMA
PANCHAYAT
Exhibit P3 TRUE COPY OF THE RECEIPT OF
APPLICATION DATED 19.08.2020 ISSUED BY
THE GEOLOGIST, KOLLAM TO THE
PETITIONERS
Exhibit P4 TRUE COPY OF THE ORDER ISSUED BY THE
DISTRICT COLLECTOR, KOLLAM/ CHAIRMAN,
DISTRICT DISASTER MANAGEMENT
AUTHORITY, KOLLAM NUMBERED AS
DCKLM/1827/2020-DM2(5) DATED
02.07.2021
Exhibit P5 TRUE COPY OF THE ORDER DATED
02.09.2021 IN WP (C) NO. 17474/2021OF
THIS HON'BLE COURT
Exhibit P6 TRUE COPY OF THE CHALAN PAID BY THE
PETITIONER DATED 02.04.2022 IN FAVOUR
OF THE GEOLOGIST, KOLLAM
W.P.(C).Nos. 18335,20533,21734,22534,28131
& 30145 of 2021 and 734,6206,7339,9734,
10133,12144,12737,13040,13331,13837
& 15931 of 2022
APPENDIX OF WP(C) 12737/2022
PETITIONER EXHIBITS
Exhibit P1 TRUE COPY OF THE LAND TAX RECEIPT NO.
KL02042106226/2021 DATED 11.08.2021
ISSUED BY THE VILLAGE OFFICER,
KOTTUKKAL VILLAGE.
Exhibit P2 TRUE COPY OF THE DEVELOPMENT PERMIT
NO. A5- BA (1187789)/2021 DATED
02.09.2021 ISSUED BY THE SECRETARY,
ITTIVA GRAMA PANCHAYATH.
Exhibit P3 TRUE COPY OF THE ABOVE BUILDING PERMIT
NO. A5- BA (323077)/2021 DATED
18.12.2021 ISSUED BY THE SECRETARY,
ITTIVA GRAMA PANCHAYATH.
Exhibit P4 TRUE COPY OF THE CHALAN RECEIPT
OBTAINED BY THE PETITIONER FROM THE
SUB TREASURY, PUNALUR, DATED
02.04.2022.
Exhibit P5 TRUE COPY OF THE RECEIPT NO.
287/DOQ/S2/2022 DATED 31.01.2022
ISSUED BY THE 4TH RESPONDENT.
Exhibit P6 TRUE COPY OF THE ORDER NO.
DCKLM/1827/2020 (DM2(5) DATED
02.07.2021.
W.P.(C).Nos. 18335,20533,21734,22534,28131
& 30145 of 2021 and 734,6206,7339,9734,
10133,12144,12737,13040,13331,13837
& 15931 of 2022
APPENDIX OF WP(C) 13040/2022
PETITIONER EXHIBITS
Exhibit P1 TRUE COPY OF THE BUILDING PERMIT DATED
21.11.2021 ISSUED BY EDAMULAKKAL GRAMA
PANCHAYAT TO THE PETITIONER
Exhibit P2 TRUE COPY OF THE LOCATION PLAN
Exhibit P3 TRUE COPY OF THE RECEIPT OF
APPLICATION DATED 3.2.2022 ISSUED BY
THE GEOLOGIST, KOLLAM
Exhibit P4 TRUE COPY OF THE ORDER ISSUED BY THE
DISTRICT COLLECTOR, KOLLAM/ CHAIRMAN,
DISTRICT DISASTER MANAGEMENT
AUTHORITY, KOLLAM NUMBERED AS
DCKLM/1827/2020-DM2(5) DATED
02.07.2021
Exhibit P5 TRUE COPY OF THE ORDER DATED
02.09.2021 IN WP (C) NO. 17474/2021OF
THIS HON'BLE COURT
Exhibit P6 TRUE COPY OF THE CHALAN PAID BY THE
PETITIONER DATED 3.3.2022 PAID IN
FAVOUR OF THE GEOLOGIST, KOLLAM
W.P.(C).Nos. 18335,20533,21734,22534,28131
& 30145 of 2021 and 734,6206,7339,9734,
10133,12144,12737,13040,13331,13837
& 15931 of 2022
APPENDIX OF WP(C) 13331/2022
PETITIONER EXHIBITS
Exhibit P1 TRUE COPY OF THE BUILDING PERMIT DATED
6.3.2020 ISSUED BY THE SECRETARY,
NILAMEL GRAMA PANCHAYATH.
Exhibit P2 TRUE COPY OF DEVELOPMENT PERMIT DATED
20.11.2020 ISSUED BY THE SECRETARY,
NILAMEL GRAMA PANCHAYATH.
Exhibit P3 TRUE COPY OF LOCATION SKETCH ISSUED BY
THE VILLAGE OFFICER DATED 25.11.2020.
Exhibit P4 TRUE COPY OF THE ORDER DATED
02.07.2021 ISSUED BY THE SECOND
RESPONDENT ON BEHALF OF FIRST
RESPONDENT.
Exhibit P5 TRUE COPY OF THE ORDER OF THIS
HONOURABLE COURT DATED 7.10.2021 IN
WPC. NO. 21337/2021.
W.P.(C).Nos. 18335,20533,21734,22534,28131
& 30145 of 2021 and 734,6206,7339,9734,
10133,12144,12737,13040,13331,13837
& 15931 of 2022
APPENDIX OF WP(C) 13837/2022
PETITIONER EXHIBITS
Exhibit P1 TRUE COPY OF THE BUILDING PERMIT DATED
15.03.2021 ISSUED BY EZHUKONE GRAMA
PANCHAYAT TO THE PETITIONER
Exhibit P2 TRUE COPY OF THE DEVELOPMENT PERMIT
DATED 08.04.2021 ISSUED BY EZHUKONE
GRAMA PANCHAYAT TO THE PETITIONER
Exhibit P3 TRUE COPY OF THE RECEIPT OF
APPLICATION DATED 27.08.2021 ISSUED BY
THE GEOLOGIST, KOLLAM TO THE
PETITIONER
Exhibit P4 TRUE COPY OF THE ORDER ISSUED BY THE
DISTRICT COLLECTOR, KOLLAM/ CHAIRMAN,
DISTRICT DISASTER MANAGEMENT
AUTHORITY, KOLLAM NUMBERED AS
DCKLM/1827/2020-DM2(5) DATED
02.07.2021
Exhibit P5 TRUE COPY OF THE ORDER DATED
02.09.2021 IN WP (C) NO. 17474/2021OF
THIS HON'BLE COURT
Exhibit P6 TRUE COPY OF THE CHALAN PAID BY THE
PETITIONER DATED 07.04.2022 IN FAVOUR
OF THE GEOLOGIST, KOLLAM
W.P.(C).Nos. 18335,20533,21734,22534,28131
& 30145 of 2021 and 734,6206,7339,9734,
10133,12144,12737,13040,13331,13837
& 15931 of 2022
APPENDIX OF WP(C) 15931/2022
PETITIONER EXHIBITS
Exhibit P1 TRUE COPY OF THE TAX RECEIPT ISSUED BY
THE EDAMON VILLAGE DATED 12.04.2021 &
08.07.2021.
Exhibit P2 TRUE COPY OF THE BUILDING PERMIT
NO.T2-BA(234782)/2021 DATED 12.10.2021
ISSUED BY THE PANCHAYATH.
Exhibit P3 THE TRUE COPY OF THE DEVELOPMENT
PERMIT ISSUED BY THE THENMALA GRAMA
PANCHAYATH ON 22.11.2021.
Exhibit P4 TRUE COPY OF THE ORDER ISSUED BY THE
DISTRICT COLLECTOR, CHAIRMAN, DISTRICT
DISASTER MANAGEMENT AUTHORITY, KLLAM
AS DCKLM/1827/2020-DM2(5) DATED
02.07.2021.
Exhibit P5 TRUE COPY OF THE TRANSIT
PASS/PROCEEDINGS OF DISTRICT
GEOLOGIST, MINING AND GEOLOGY
DEPARTMENT, KOLLAM NUMBERED AS
57/2020-21/OE/DOQ/S2/2641/19 DATED
`14.08.2020.
Exhibit P6 TRUE COPY OF THE INTERIM ORDER PASSED
IN WPC NO.18445/2021 DATED 09.09.2021.
W.P.(C).Nos. 18335,20533,21734,22534,28131
& 30145 of 2021 and 734,6206,7339,9734,
10133,12144,12737,13040,13331,13837
& 15931 of 2022
APPENDIX OF WP(C) 20533/2021
PETITIONER EXHIBITS
Exhibit P1 TRUE COPY OF THE SITE APPROVAL AND
BUILDING PERMIT DATED 31.03.2021
ISSUED B Y VELIYAM GRAMA PANCHAYAT TO
THE PETITIONERS
Exhibit P2 TRUE COPY OF THE DEVELOPMENT PERMIT
DATED 16.04.2021 ISSUED BY VELIYAM
GRAMA PANCHAYAT TO THE PETITIONERS
Exhibit P3 TRUE COPY OF THE APPLICATION SUBMITTED
BY THE PETITIONERS DATED 19.04.2021
BEFORE THE GEOLOGIST, KOLLAM
Exhibit P4 TRUE COPY OF THE ORDER ISSUED BY THE
DISTRICT COLLECTOR, KOLLAM/CHAIRMAN,
DISTRICT DISASTER MANAGEMENT
AUTHORITY, KOLLAM NUMBERED AS
DCKLM/1827/2020-DM2(5)DATED
02.07.2021.
Exhibit P5 TRUE COPY OF THE ORDER DATED
02.09.2021 IN WP(C)NO.17474/2021 OF
THIS HON'BLE COURT
Exhibit P6 TRUE COPY OF THE CHALAN TO BE PAID BY
THE PETITIONERS DATED 20.09.2021
PAYABLE IN FAVOUR OF THE GEOLOGIST,
KOLLAM.
W.P.(C).Nos. 18335,20533,21734,22534,28131
& 30145 of 2021 and 734,6206,7339,9734,
10133,12144,12737,13040,13331,13837
& 15931 of 2022
APPENDIX OF WP(C) 22534/2021
PETITIONER EXHIBITS
Exhibit P1 TRUE COPY OF THE SITE APPROVAL AND
BUILDING PERMIT DATED 28.02.2020
ISSUED BY EDAMULACKAL GRAMA PANCHAYAT
TO THE PETITIONER
Exhibit P2 TRUE COPY OF THE DEVELOPMENT PERMIT
DATED 27/02/2020 ISSUED BY EDAMULACKAL
GRAMA PANCHAYAT TO THE PETITIONER.
Exhibit P3 TRUE COPY OF THE RECEIPT OF THE
APPLICATION SUBMITTED BY THE
PETITIONER DATED 13.10.2020 BEFORE THE
GEOLOGIST KOLLAM.
Exhibit P4 TRUE COPY OF THE ORDER ISSUED BY THE
DISTRICT COLLECTOR, KOLLAM/CHAIRMAN,
DISTRICT DISASTER MANAGEMENT
AUTHORITY, KOLLAM NUMBERED AS
DCKLM/1827/2020-DM2(5) DATED
02.07.2021.
Exhibit P5 TRUE COPY OF THE ORDER DATED
02.09.2021 IN WPC NO.17474/2021 OF
THIS HON'BLE COURT.
Exhibit P6 TRUE COPY OF THE CHALAN TO BE PAID BY
THE PETITIONER DATED 13.08.2021
PAYABLE IN FAVOUR OF THE GEOLOGIST,
KOLLAM.
W.P.(C).Nos. 18335,20533,21734,22534,28131
& 30145 of 2021 and 734,6206,7339,9734,
10133,12144,12737,13040,13331,13837
& 15931 of 2022
APPENDIX OF WP(C) 21734/2021
PETITIONER EXHIBITS
Exhibit P1 TRUE COPY OF THE SITE APPROVAL AND
BUILDING PERMIT DATED 07.02.2020
ISSUED BY EDAMULACKAL GRAMA PANCHAYAT
TO THE PETITIONER
Exhibit P2 TRUE COPY OF THE DEVELOPMENT PERMIT
DATED 28.10.2020 ISSUED BY
SASTHAMCOTTA GRAMA PANCHAYAT TO THE
PETITIONER.
Exhibit P3 TRUE COPY OF THE RECEIPT OF THE
APPLICATION SUBMITTED BY THE
PETITIONER DATED 13.11.2020 BEFORE THE
GEOLOGIST KOLLAM.
Exhibit P4 TRUE COPY OF THE ORDER ISSUED BY THE
DISTRICT COLLECTOR, KOLLAM/CHAIRMAN,
DISTRICT DISASTER MANAGEMENT
AUTHORITY, KOLLAM NUMBERED AS
DCKLM/1827/2020-DM2(5) DATED
02.07.2021.
Exhibit P5 TRUE COPY OF THE ORDER DATED
02.09.2021 IN WPC NO.17474/2021 OF
THIS HON'BLE COURT.
Exhibit P6 TRUE COPY OF THE CHALAN TO BE PAID BY
THE PETITIONER DATED 27.08.2021
PAYABLE IN FAVOUR OF THE GEOLOGIST,
KOLLAM.
W.P.(C).Nos. 18335,20533,21734,22534,28131
& 30145 of 2021 and 734,6206,7339,9734,
10133,12144,12737,13040,13331,13837
& 15931 of 2022
APPENDIX OF WP(C) 28131/2021
PETITIONER EXHIBITS
Exhibit P1 A TRUE COPY OF THE PROPERTY TAX
RECEIPT
Exhibit P2 A TRUE COPY OF THE DEVELOPMENT PERMIT
DATED 12.2.2021
Exhibit P3 A TRUE COPY OF THE BUILDING PERMIT
DATED 28.4.2021
Exhibit P4 A TRUE COPY OF THE RECEIPT ISSUED
EVIDENCING THE REMITTANCE OF THE
ROYALTY.
Exhibit P5 A TRUE COPY OF THE ORDER IN
Exhibit P6 A TRUE COPY OF THE INTERIM ORDER DATED
27.4.2021
W.P.(C).Nos. 18335,20533,21734,22534,28131
& 30145 of 2021 and 734,6206,7339,9734,
10133,12144,12737,13040,13331,13837
& 15931 of 2022
APPENDIX OF WP(C) 30145/2021
PETITIONER EXHIBITS
Exhibit P1 THE TRUE COPY OF THE REVENUE TX
REMITTED BY THE PETITIONER ON
1.12.2020 BEFORE THE VILLAGE OFFICER
KULAKKADA
Exhibit P2 THE TRUE COPY OF THE BUILDING PERMIT
NO K7 1721/2020 DATED 9.11.2020 ISSUED
BY THE 6TH RESPONDENT
Exhibit P3 THE TRUE COPY OF THE DEVELOPMENT
PERMIT NO K7 1721/20 ISSUED BY THE 6TH
RESPONDENT DATED 9.11.2020
Exhibit P4 TRUE COPY OF THE APPLICATION FILED
BEFORE THE FIFTH RESPONDENT DATED
15.12.2020
Exhibit P5 THE TRUE COPY OF THE CHALAN ISSUED BY
THE FIFTH RESPONDENT FOR THE ROYALTY
FEES DATED 26.11.2021
Exhibit P6 TRUE COPY OF THE ORDER ISSUED BY THE
DISTRICT COLLECTOR, KOLLAM, CHAIRMAN,
DISTRICT DISASTER MANAGEMENT
AUTHORITY, KOLLAM NUMBERED AS
DCKLM/1827/2020-DM2(50 DATED 2.7.2021
Exhibit P7 TRUE COPY OF TRANSIT PASS/ PROCEEDINGS
OF DISTRICT GEOLOGIST, MINING AND
GEOLOGY DEPARTMENT, KOLLAM NUMBERED AS
57/2020-21/OE/DOQ/S2/2641/19 DATED
14.8.2020
Exhibit P8 TRUE COPY OF THE INTERIM ORDER PASSED
IN WPC NO 18445/2201 DATED 9.9.2021
W.P.(C).Nos. 18335,20533,21734,22534,28131
& 30145 of 2021 and 734,6206,7339,9734,
10133,12144,12737,13040,13331,13837
& 15931 of 2022
APPENDIX OF WP(C) 18335/2021
PETITIONER EXHIBITS
Exhibit P1 THE TRUE COPY OF THE RECEIPT OBTAINED FROM
THE DEPARTMENT OF MINING AND GEOLOGY
DEPARTMENT, DATED 11.01.2021.
Exhibit P1(A) THE COPY OF THE COVERING LETTER ADDRESSED
TO THE GEOLOGIST DATED 11.01.2021.
Exhibit P1(B) THE TRUE COPY OF THE AFFIDAVIT SUBMITTED
BEFORE THE 4TH RESPONDENT DATED 1ST
JANUARY 2021.
Exhibit P2 THE TRUE COPY OF THE BUILDING PLAN OF THE
PETITIONERS RESIDENCE DATED 18.12.2020.
Exhibit P2(a) THE TRUE COPY OF THE BUILDING PERMIT DATED
18.12.2020 OF THE PETITIONER.
Exhibit P3 THE TRUE COPY OF THE DEVELOPMENT PERMIT
OBTAINED BY THE PETITIONER FROM THE 3RD
RESPONDENTS OFFICE DATED 18.12.2020.
Exhibit P4 THE TRUE COPY OF THE LAND TAX RECEIPT IN
THE NAME OF THE PETITIONER AND HIS WIFE
DATED 08.10.2020.
Exhibit P5 THE TRUE COPY OF THE POSSESSION
CERTIFICATE OF THE PETITIONERS PROPERTY
DATED 09.10.2020.
Exhibit P6 THE TRUE COPY OF THE LOCATION SKETCH
OBTAINED OF THE PETITIONERS PROPERTY.
Exhibit P7 THE TRUE COPY OF THE JUDGMENT IN WP(C)
7632/2021 DATED 24TH MARCH 2021.
Exhibit P8 THE TRUE COPY OF THE ORDER ISSUED BY THE
3RD RESPONDENT NUMBERED AS DCKLM/1827/2020
DM2 (5) DATED 02.07.2021.
Exhibit P9 THE TRUE COPY OF THE REPRESENTATION
SUBMITTED BY THE PETITIONER BEFORE THE 1ST
RESPONDENT DATED 27.08.2021.
Exhibit P9(A) THE TRUE COPY OF THE AFFIDAVIT OF THE
PETITIONER BEFORE THIS HON'BLE COURT DULY
NOTARIZED DATED 03.09.2021.
