The Oriental Insurance Co.Ltd vs Pazhaniyammal
2022 Latest Caselaw 9416 Ker

               IN THE HIGH COURT OF KERALA AT ERNAKULAM
                               PRESENT
               THE HONOURABLE MR. JUSTICE SATHISH NINAN
    THURSDAY, THE 11TH DAY OF AUGUST 2022 / 20TH SRAVANA, 1944
                       OP (MAC) NO. 121 OF 2019
  OP(MV).NO.366/2016 OF MOTOR ACCIDENT CLAIMS TRIBUNAL, PALAKKAD
PETITIONER:

          THE ORIENTAL INSURANCE CO.LTD.,
          UDUMELPET, REPRESENTED BY THE MANAGER AND AUTHORIZED
          SIGNATORY, THE ORIENTAL INSURANCE CO LTD, REGIONAL
          OFFICE ERNAKULAM, METRO PALACE, ERNAKULAM, METRO
          PALACE,
          ERNAKULAM NORTH, KOCHI-18.

          BY ADV A.R.GEORGE



RESPONDENTS:

    1     PAZHANIYAMMAL,
          AGED 74 YEARS
          W/O. PERUMAL, 010/434, NATARAJ GEER COLONY,
          KOZHIPPATHI, VANNAMADA, CHITTUR TALUK,
          PALAKKAD-678555.

    2     UDAYAVARSHINI (MINOR)
          AGED 17 YEARS
          D/O. CHINNAPPAN, 7/287 MGR NAGAR, MEENAKSHIPURAM,
          DIVASAN PUTHUR,
          AMBARPALAYAM, POLLACHI PO, TAMIL NADU-642001.

    3     RAVEENA C(MINOR)
          AGED 15 YEARS
          D/O. CHINNAPPAN, 7/287 MGR NAGAR, MEENAKSHIPURAM,
          DIVASAN PUTHUR,
          AMBARPALAYAM, POLLACHI P O, TAMIL NADU-642001.
          (MINOR 2ND AND 3RD RESPONDENTS REPRESENTED BY THEIR
          NEXT FRIEND AND GRAND MOTHER THE 1ST RESPONDENT)

          BY ADV SRI.RAJESH SIVARAMANKUTTY




     THIS OP (MAC) HAVING COME UP FOR ADMISSION ON 11.08.2022, THE
COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
                                 2
OP (MAC) NO. 121 OF 2019




                        Sathish Ninan, J.
                 ==============================
                    O.P.(MAC).No.121 of 2019
                   ==========================
             Dated this the 11th day of August, 2022

                           JUDGMENT

In the light of interim order dated 11/08/2022

passed in M.A.C.A.No.6 of 2020, this O.P.(MAC) is

closed as unnecessary.

Sd/-

SATHISH NINAN

JUDGE

rsr

OP (MAC) NO. 121 OF 2019

APPENDIX OF OP (MAC) 121/2019

PETITIONER EXHIBITS

EXHIBIT P1 COPY OF CLAIM PETITION FILED BY RESPONDENTS/CLAIMANTS AS OP(MV) NO.366/2016 OF MACT PALAKKAD.

EXHIBIT P2 COPY OF WRITTEN STATEMENT FILED BY PETITIONER IN OP(MV) NO.366/2016 OF MACT PALAKKAD.

EXHIBIT P3 COPY OF THE AWARD PASSED BY THE TRIBUNAL, IN OP(MV) NO.366/2016 DATED 20.08.2018.

EXHIBIT P4 COPY OF THE EXECUTION PETITION FILED BY RESPONDENTS AS EP NO.54/2019 IN OP(MV) NO.366/2016 OF MACT PALAKKAD.

EXHIBIT P5 TRUE EXTRACT OF THE ATTACHMENT ORDER PASSED BY MACT PALAKKAD DATED 24.10.2019 IN EP NO.54/2019 IN OPMV NO.366/2016.