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Vikraman vs Aswathy
2022 Latest Caselaw 9413 Ker

Citation : 2022 Latest Caselaw 9413 Ker
Judgement Date : 10 August, 2022

Kerala High Court
Vikraman vs Aswathy on 10 August, 2022
RFA No.128/2022                               1/1

                        IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                        PRESENT
                         THE HONOURABLE MR. JUSTICE P.SOMARAJAN
              Wednesday, the 10th day of August 2022 / 19th Sravana, 1944
                          IA.NO.1/2022 IN RFA NO. 128 OF 2022

                         OS 251/2011 OF SUB COURT, ATTINGAL

   PETITIONER/APPELLANT:

          VIKRAMAN, S/O.ANANTHARAMAN, AGED 54 YEARS, RESIDING AT A.R.BHAVAN,
          PERUMKUZHI DESOM, AZHOOR VILLAGE., THIRUVANANTHAPURAM REPRESENTED BY
          HIS POWER OF ATTORNEY HOLDER MANULAL S/O.MANIYAN, AGED 32 YEARS,
          MANJU BHAVAN, KADINAKULAM VILLAGE, PUTHUKURICHY.P.O,
          THIRUVANANTHAPURAM-695303


   RESPONDENTS/RESPONDENTS:


      1. ASWATHY, D/O. SELVAN ACHARI, AGED 26 YEARS, RESIDING AT SELVAS,
         MUTTAPPALAM DESOM, AZHOOOR VILLAGE, CHIRAYINKEEZH TALUK NOW RESIDING
         AT T.S.BHAVAN, KAVIYAKODE, CHIRAKALAM, CHANGA P.O, VELLANAD VILLAGE,
         THIRUVANANTHAPURAM-695542.

    AND OTHERS


        Application praying that in the circumstances stated in the
   affidavit filed therewith the High Court be pleased to stay all further
   proceedings pursuant to judgment and decree dated 22/09/2020 in
   O.S.No.251/2011 of the Sub Court, Attingal, pending final disposal of this
   Regular First Appeal.
        This Application again coming on for orders upon perusing the
   application and the affidavit filed in support thereof and this Court's
   order dated 19/7/2022 and upon hearing the arguments of M/S.G.P.SHINOD,
   GOVIND PADMANAABHAN, AJIT G ANJARLEKAR, ATUL MATHEWS, Advocates for the
   petitioners and of M/S.M.P.RAMNATH, BEPIN PAUL, SANDHYA S., SHALU
   VARGHESE, K.S.AKSHAY MOHAN, SEBASTIAN K.J., P.RAJESH KOTTAKAL, VARGHESE
   VARGHESE M., DEEPAK S.,ANTONY THARIAL, GENTL E.D., Advocates for R1 and
   R2, the court passed the following

                                         ORDER

Interim order will stand extended till 30/8/2022.

Sd/- P.SOMARAJAN , JUDGE

10-08-2022 /True Copy/ Assistant Registrar

 
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