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Muhammed Haneefa vs The Special Tahsildar(Lr)
2022 Latest Caselaw 9410 Ker

Citation : 2022 Latest Caselaw 9410 Ker
Judgement Date : 10 August, 2022

Kerala High Court
Muhammed Haneefa vs The Special Tahsildar(Lr) on 10 August, 2022
               IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                PRESENT
                 THE HONOURABLE MR. JUSTICE T.R.RAVI
    WEDNESDAY, THE 10TH DAY OF AUGUST 2022 / 19TH SRAVANA, 1944
                        WP(C) NO.25674 OF 2022
PETITIONER:

          MUHAMMED HANEEFA
          AGED 57 YEARS
          S/O.MUHAMMED, PUZHIKUNNATH HOUSE,
          KURUMMBATHUR VILLAGE,
          MALAPPURAM, PIN - 676 301.

          BY ADV P.T.SHEEJISH


RESPONDENTS:

    1     THE SPECIAL TAHSILDAR(LR)
          LAND TRIBUNAL TIRUR, CIVIL STATION,
          TIRUR P.O., MALAPPURAM DISTRICT,
          KERALA - 676 101.

    2     THE VILLAGE OFFICER
          ANANTHAVOOR VILLAGE,
          MALAPPURAM DISTRICT,
          KERALA, PIN - 676 301.


          SRI.BIMAL K NATH, SR.GP


     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
10.08.2022, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C) NO.25674 OF 2022
                                           2




                                  T.R.RAVI, J.
                          ----------------------------------------
                           WP(C) No. 25674 of 2022
                        -------------------------------------------
                   Dated this the 10th day of August, 2022

                                 JUDGMENT

The prayer made in the writ petition is for an early

disposal of S.M.No.1158/2022 pending before the 1 st

respondent.

In view of the directions which have already been

issued by this Court in WP(C) No.28398 of 2017 and WP(C)

No.17012 of 2022, this writ petition is disposed of directing

the 1st respondent to take up S.M.No.1158/2022 and dispose

of the same within 24 months from the date of receipt of a

copy of this judgment.

Sd/-

                                                         T.R.RAVI
   sn                                                     JUDGE
 WP(C) NO.25674 OF 2022


APPENDIX OF WP(C) 25674/2022

PETITIONER'S EXHIBITS

Exhibit P1 THE TRUE COPY OF THE LAND TAX RECEIPT ISSUED BY THE 2ND RESPONDENT DATED 22/12/2021.

Exhibit P2 TRUE COPY OF CERTIFICATE OF SUOMOTO PROCEEDINGS IN SM NO.1158/2022.


RESPONDENT'S EXHIBITS      :    NIL


                  //TRUE COPY//                       PA TO JUDGE
 

 
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