M/S. Blue Ocean Beverages Pvt.Ltd vs State Of Kerala
2022 Latest Caselaw 9408 Ker

           IN THE HIGH COURT OF KERALA AT ERNAKULAM
                              PRESENT
            THE HONOURABLE MRS. JUSTICE MARY JOSEPH
 WEDNESDAY, THE 10TH DAY OF AUGUST 2022 / 19TH SRAVANA, 1944
                     WP(CRL.) NO. 78 OF 2022
PETITIONER :-

           M/S. BLUE OCEAN BEVERAGES PVT.LTD.,
           PLOT NO.A-1, PHASE II, MARGAO NINDUSTRIAL ESTATE, SAO
           JOSE DE AREAL, SALCETE, GOA-403 709, REPRESENTED BY ITS
           DIRECTOR ALBIN P.MATHEW,
           AGED 53 YEARS, S/O.MATHEW.

           BY ADVS.
           C.C.THOMAS (SR.)
           M.G.KARTHIKEYAN
           NIREESH MATHEW
           NIJU MATHEW
           BABU JOSE
           VIVEK VENUGOPAL
           SEBIN SEBASTIAN
           DEVAN N.R

RESPONDENTS :-

    1      STATE OF KERALA,
           REPRESENTED BY PUBLIC PROSECUTOR, HIGH COURT OF KERALA,
           ERNAKULAM-682 031.
    2      THE STATION HOUSE OFFICER, KALADY POLICE STATION,
           ERNAKULAM RURAL, ERNAKULAM DISTRICT, PIN-683 574.
    3      THE DEPUTY COMMISSIONER OF EXCISE,
           EXCISE DIVISION OFFICE, KACHERIPADY, ERNAKULAM, PIN-682
           018.
    4      KERALA STATE BEVERAGES (MANUFACTURING & MARKETING)
           CORPORATION LTD.,
           BEVCO TOWER, VIKAS BAHVAN P.O., PALAYAM,
           THIRUVANANTHAPURAM-695 033.
    5      KERALA STATE BEVERAGES CORPORATION (KSBC),
           FL-9, SHOP NO.1/2021-22, KARICODE, PEROOR, KOLLAM, PIN-
           691 004, REPRESENTED BY ITS MANAGER.
    6      KERALA STATE BEVERAGES CORPORATION(KSBC),
           FL-9, SHOP NO.1/2021-22, PETTA, THRIPUNITHURA,
           ERNAKULAM DISTRICT, PIN-682 038, REPRESNETED BY ITS
           MANAGER.
           BY ADV SRI.NAVEEN.T. SC,
                  SRI.RENJITH GEORGE, SR.PP


     THIS WRIT PETITION (CRIMINAL) HAVING COME UP FOR ADMISSION ON
10.08.2022, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 W.P.(Crl) No.78 of 2022

                                 2



                          JUDGMENT

Dated this the 10th day of August, 2022

The learned counsel for the petitioner seeks for

permission for withdrawing the petition. Memo to that effect

is filed.

Permission granted and the Writ Petition (Crl) is

dismissed as withdrawn.

Sd/-

MARY JOSEPH JUDGE SMA