Sunny Abraham vs Secretary, Regional Transport ...
2022 Latest Caselaw 9407 Ker

                IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                PRESENT
          THE HONOURABLE MR.JUSTICE MURALI PURUSHOTHAMAN
    WEDNESDAY, THE 10TH DAY OF AUGUST 2022 / 19TH SRAVANA, 1944
                        WP(C) NO. 25528 OF 2022
PETITIONER/S:

          SUNNY ABRAHAM
          S/O LATE ABRAHAM, AGED 67, THOTTICHIRAYIL HOUSE,
          PRIYADARSINI, VAIKOM - 686141.
          BY ADV I.DINESH MENON


RESPONDENT/S:

          SECRETARY, REGIONAL TRANSPORT AUTHORITY,ERNAKULAM
          TRANSPORT OFFICE, CIVIL STATION P.O., ERNAKULAM -
          682030.

          G.P.SRI. V.K.SUNIL.
     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
10.08.2022, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C) NO. 25528 OF 2022
                            2




                     JUDGMENT

The petitioner is a stage carriage operator.

He seeks for revision of own timings. He had been

operating on the strength of time schedule issued

on 21.8.2019. Due to introduction of new services

and withdrawal of services, it has become

necessary to seek for revision of timings. It is

accordingly that Ext.P2 request has been

submitted seeking revision of timings, is the

contention. The petitioner seeks for an

expeditious consideration of the application.

2. Heard the learned Counsel for the

petitioner and the learned Government Pleader.

Without expressing anything on the

merits, the writ petition is disposed of directing

the respondent to consider and pass appropriate

orders on Ext.P2 request, with due notice to the WP(C) NO. 25528 OF 2022

petitioner and to the interested /affected

operators, as expeditiously as possible and strictly

in accordance with seniority.

Sd/-

MURALI PURUSHOTHAMAN JUDGE AL/10/08/2022 WP(C) NO. 25528 OF 2022

APPENDIX OF WP(C) 25528/2022

PETITIONER EXHIBITS Exhibit P1 TRUE COPY OF THE PROCEEDINGS ISSUING TIMINGS TO THE PETITIONER'S SERVICE DATED 21.8.2019.

Exhibit P2 TRUE COPY OF THE REQUEST SUBMITTED BY THE PETITIONER DATED 16.7.2022 WITH PROPOSED TIMINGS.

Exhibit P3 TRUE COPY OF THE JUDGMENT IN WP[C] NO.20854/2022 DATED 27.6.2022.