Asiamma vs The Chief Engineer (La)
2022 Latest Caselaw 9400 Ker

WP(C) No.23515/2021                       1/2




                      IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                     PRESENT
                       THE HONOURABLE MR. JUSTICE T.R.RAVI
           Wednesday, the 10th day of August 2022 / 19th Sravana, 1944
                          W.P.(C) NO. 23515 OF 2021 (L)
   PETITIONERS:

      1. ASIAMMA, AGED 50 YEARS, W/O. LATE P.M. IBRAHIM, PANJATHOTTY HOUSE,
         MANGALPADY VILLAGE, ANGALPADY P.O, MANJESWAR TALUK, KASRAGOD
         DISTRICT.

            AND 6 OTHERS


   RESPONDENTS:


      1. THE CHIEF ENGINEER (LA), NATIONAL HIGHWAY KOZHIKODE NORTH P.O,
         KOZHIKODE-673 004.

            AND 3 OTHERS


        Writ petition (civil) praying inter alia that in the circumstances
   stated in the affidavit filed along with the WP(C) the High Court be
   pleased to direct the respondents not to demolish such portion of the
   building belonged to the petitioners which are not acquired for widening
   national highway, pending disposal of the above Writ Petition(Civil).

        This petition again coming on for orders upon perusing the petition
   and the affidavit filed in support of WP(C) and this Court's order dated
   02-08-2022 and upon hearing the arguments of M/S.ABDUL RAOOF PALLIPATH,
   K.R.AVINASH (KUNNATH), E.MOHAMMED SHAFI, PRAJITH RATNAKARAN, RAJ CAROLIN
   V. & U.P.BALAKRISHNAN, Advocates for the petitioners and SRI.BIDAN
   CHANDRAN, STANDING COUNSEL for Addl.respondent 4 and of SENIOR GOVERNMENT
   PLEADER, the court passed the following:

                                      O R D E R

The Government Pleader to get specific instructions as to the steps taken pursuant to Ext.P5 judgment for acquisition of the land belonging to the petitioner, on which the two rooms which have been acquired as per the award is situated.

Post on 25-08-2022.

                                                            SD/- T.R.RAVI
 WP(C) No.23515/2021                         2/2

Exhibit P5- True copy of the Judgment dated 17/9/2021 in WP(C) 18022/2021 of this Hon'ble Court

10-08-2022 /True Copy/ Assistant Registrar