Citation : 2022 Latest Caselaw 9399 Ker
Judgement Date : 10 August, 2022
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
WEDNESDAY, THE 10TH DAY OF AUGUST 2022 / 19TH SRAVANA, 1944
WP(C) NO. 27319 OF 2011
PETITIONER:
V.M.HANEEFA,
VATTAPARAMBIL HOUSE,
ERUMAPETTY P.O., THRISSUR DISTRICT-680 584.
BY ADVS.
SRI.P.SANJAY
SRI.BIJU MEENATTOOR
SRI.GLEN ANTONY
SMT.A.PARVATHI MENON
SMT.M.VANAJA
RESPONDENTS:
1 STATE OF KERALA
REPRESENTED BY SECRETARY TO GOVERNMENT,
LOCAL ADMINISTRATION DEPARTMENT, SECRETRIAT,
TRIVANDRUM.
2 SECRETARY, ERUMAPETTY GRAMA PANCHAYATH,
ERUMAPETTY, THRISSUR.
BY ADV SRI.SHOBY K.FRANCIS
SMT.VIDYA KURIAKOSE, GP
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
10.08.2022, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C) NO. 27319 OF 2011 -2-
JUDGMENT
When the above writ petition is came up for
consideration, learned counsel for the petitioner
submitted that the petitioner is no more and there is no
instructions from his legal heirs. Therefore, this writ
petition is closed leaving open all the contentions of the
legal heirs.
Sd/-
P.V.KUNHIKRISHNAN JUDGE vv
APPENDIX OF WP(C) 27319/2011
PETITIONER EXHIBITS
Exhibit P1 TRUE COPY OF THE ORDER OF LICENSE ISSUED BY PANCHAYAT DATED 28-9-2011
Exhibit P2 TRUE COPY OF THE SANCTION FROM EXPLOSIVE DEPARTMENT SHOWING VALID UP TO 31-03-2015
Exhibit P3 TRUE COPY OF THE SANCTION ORDER DATED 23-9-2011
Exhibit P4 TRUE COPY OF THE QUARRYING PERMIT DATED 2-10-12
Exhibit P5 TRUE COPY OF THE QUARRYING PERMIT ISSUED EARLIER DATED 28-9-2011
Exhibit P6 TRUE COPY OF THE RECEIPT FOR RENEWAL APPLICATION
Exhibit P7 TRUE COPY OF THE ORDER DATED 14.10.11
Exhibit P8 TRUE COPY OF THE REPRESENTATION DATED 12.10.2011
Exhibit P9 TRUE COPY OF THE LICENSE DATED 11.11.2011
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