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Benedict Raja (Died) vs Y.Shajahan
2022 Latest Caselaw 9397 Ker

Citation : 2022 Latest Caselaw 9397 Ker
Judgement Date : 10 August, 2022

Kerala High Court
Benedict Raja (Died) vs Y.Shajahan on 10 August, 2022
RFA No.191/2020                                   1/1

                          IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                          PRESENT
                           THE HONOURABLE MR. JUSTICE P.SOMARAJAN
                  Wednesday, the 10th day of August 2022 /19th Sravana, 1944

                             IA.NO.2/2020 IN RFA NO. 191 OF 2020


                          OS 50/2017 OF PRINCIPAL SUB COURT,KOLLAM.


   PETITIONER/APPELLANT:


      1. BENEDICT RAJA(DIED), AGED 58 YEARS, S/O.DEVAPICHA,
         POURNAMI, LEKSHMINADA, CUTCHERY WARD, KOLLAM-691013.
      2. B.BENHUR GODSON, AGED 29 YEARS, S/O.LATE BENEDICT RAJA,
         PURANAMI, LEKSHMINADA, CUTCHERY P.O.,KOLLAM, PIN 691013 [LEGAL HEIR
         OF DECEASED APPELLANT IS IMPLEADED AS ADDITIONAL A2, VIDE ORDER
         DATED 13/09/2021 IN IA NO.3/2021].

    RESPONDENT/RESPONDENT:


          SHAJAHAN, AGED 56 YEARS, S/O.K.YOONUSKUTTY, BISMILLA COTTAGE,
          VALIYAKADA CHERRY, KOLLAM WEST VILLAGE, KOLLAM-691006


          Application praying that in the circumstances stated in the

   affidavit filed therewith the High Court be pleased to grant stay to the

   operation/execution of EP No. 98 of 2020 filed before the Sub Court,

   Kollam in Judgment and Decree dated 29.02.2020 in O.S.No.50/2017 on the

   file of the Principal Sub Court, Kollam, in the interest of justice.



          This Application again coming on for orders upon perusing the

   application and the affidavit filed in support thereof, and this court's

   order dated 19.07.2022 and upon hearing the arguments of M/S.THOMAS

   ABRAHAM, ANIL K.NAIR, MERCIAMMA MATHEW, ASWIN.P.JOHN, THAYYIB SHA P.S.,

   A.APARNA KAIMAL, ANANTHA PADMANABHAN, Advocates for the petitioner and of

   SRI.ARUN BABU, Advocate for the Respondent, the Court passed the

   following:

                                             ORDER

Interim order will stand extended till 30/08/2022.

Sd/-

P.SOMARAJAN, JUDGE

10-08-2022 /True Copy/ Assistant Registrar

 
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