Mahilamony Gireesh vs The District Collector
2022 Latest Caselaw 9390 Ker

                 IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                 PRESENT
               THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
     WEDNESDAY, THE 10TH DAY OF AUGUST 2022 / 19TH SRAVANA, 1944
                          WP(C) NO. 5360 OF 2021
PETITIONER:

              MAHILAMONY GIREESH
              AGED 55 YEARS
              W/O.GIREESH, KAIMA PARAMBIL, THUMPOLI,
              ALAPPUZHA DISTRICT.

              BY ADVS.
              GEORGE SEBASTIAN
              SRI.ARUN LUCKOSE ABRAHAM


RESPONDENTS:

     1        THE DISTRICT COLLECTOR
              COLLECTORATE, CIVIL STATION WARD,
              ALAPPUZHA DISTRICT, PIN 688 001.

     2        THE ADDITIONAL DISTRICT MAGISTRATE
              O/O THE COLLECTORATE, VELIYANAD RD, KIDANGAMPARAMP,
              THATHAMPALLY, ALAPPUZHA DISTRICT, PIN 688 013.

     3        THE STATION HOUSE OFFICER
              MANNANCHERRY POLICE STATION,
              ALAPPUZHA DISTRICT, PIN 688 538

     4        THE TAHSILDAR
              AMBALAPUZHA TALUK OFFICE,
              ALAPPUZHA DISTRICT, PIN 688 561.

     5        THE VILLAGE OFFICER
              KALAVOOR VILLAGE OFFICE,
              ALAPPUZHA DISTRICT, PIN 688 522.

              SMT.DEEPA NARAYANAN - SR. GP


     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
10.08.2022, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C) NO. 5360 OF 2021
                                 2


                            JUDGMENT

Learned Counsel for the petitioner submitted that the matter

has become infructuous. Accordingly, this writ petition is dismissed

as infructuous.

Sd/-

P.V.KUNHIKRISHNAN JUDGE nak