Ashok Kumar A.T vs The Special Tahsildar (Land ...
2022 Latest Caselaw 9389 Ker

               IN THE HIGH COURT OF KERALA AT ERNAKULAM
                               PRESENT
                 THE HONOURABLE MR. JUSTICE T.R.RAVI
    WEDNESDAY, THE 10TH DAY OF AUGUST 2022 / 19TH SRAVANA, 1944
                        WP(C) NO.25507 OF 2022
PETITIONER:

          ASHOK KUMAR A.T.
          AGED 61 YEARS
          S/O APPUKUTTAN , THOTTUPADATH HOUSE,
          KUMARANELLUR P.O, PALAKKAD DISTRICT,
          KERALA PIN - 679 552

          BY ADVS.
          VIJAI MATHEWS
          JOSEPH THEKKEKURUVANAL


RESPONDENTS:

    1     THE SPECIAL TAHSILDAR (LAND REFORMS)
          PATTAMBI, MINI CIVIL STATION OTTAPPALAM ,
          PALAKKAD DISTRICT, PIN - 679 104

    2     VILLAGE OFFICER
          KAPPUR VILLAGE, PATTAMBI TALUK,
          PALAKKAD DISTRICT, PIN - 679 552

          SMT.C.S.SHEEJA, SR.GP
     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
10.08.2022, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C) NO.25507 OF 2022
                                         2



                                  T.R.RAVI, J.
                        ----------------------------------------
                         WP(C) No.25507 of 2022
                      -------------------------------------------
                 Dated this the 10th day of August, 2022

                               JUDGMENT

The petitioner is a senior citizen who seeks early disposal of

S.M No.611/2022 pending before the 1st respondent.

This Court had already issued directions regarding disposal

of such matters in WP(C) No.28398 of 2017 and WP(C)No.17012 of

2022. I do not find any reason to take a different view.

In such circumstances, the writ petition is disposed of

directing the 1st respondent to take up S.M No.611/2022 and

dispose the same within six months from the date of receipt of a

copy of this judgment.

Sd/-

T.R.RAVI

JUDGE sn WP(C) NO.25507 OF 2022

APPENDIX OF WP(C) 25507/2022

PETITIONER'S EXHIBITS

Exhibit-P1 TRUE COPY OF THE RECEIPT IN SM NO. 611/2022 DATED 21-04-2022

Exhibit2 TRUE COPY OF THE AADHAAR CARD OF THE PETITIONER, DATED NIL

RESPONDENT'S EXHIBITS : NIL

//TRUE COPY// PA TO JUDGE