Kajahussain M vs The Special Tahsildar (Land ...
2022 Latest Caselaw 9385 Ker

               IN THE HIGH COURT OF KERALA AT ERNAKULAM
                               PRESENT
                 THE HONOURABLE MR. JUSTICE T.R.RAVI
    WEDNESDAY, THE 10TH DAY OF AUGUST 2022 / 19TH SRAVANA, 1944
                       WP(C) NO. 25376 OF 2022
PETITIONER:

          KAJAHUSSAIN M
          AGED 54 YEARS
          S/O MUHAMMADKUTTY ,
          PARIYANGATTIL HOUSE,
          TARUR-1 , PALAKKAD ,
          KERALA PIN - 678 544

          BY ADVS.
          VIJAI MATHEWS
          JOSEPH THEKKEKURUVANAL


RESPONDENTS:

    1     THE SPECIAL TAHSILDAR (LAND REFORMS)
          OTTAPPALAM , MINI CIVIL STATION OTTAPPALAM ,
          PALAKKAD DISTRICT, PIN - 679 104

    2     VILLAGE OFFICER
          TARUR-1 VILLAGE,
          ALATHUR TALUK,
          PALAKKAD DISTRICT PIN - 678 544


          SRI.BIMAL K.NATH, SR.GP


     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
10.08.2022, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C) NO. 25376 OF 2022
                                         2


                                T.R.RAVI, J.
                        ----------------------------------------
                         WP(C) No.25376 of 2022
                      -------------------------------------------
                 Dated this the 10th day of August, 2022

                               JUDGMENT

The prayer made in the writ petition is for an early disposal

of S.M.No.1246/2017 pending before the 1 st respondent.

In view of the directions which have already been issued by

this Court in WP(C) No.28398 of 2017 and WP(C) No.17012 of

2022, this writ petition is disposed of directing the 1 st respondent

to take up S.M.No.1246/2017 and dispose of the same within six

months from the date of receipt of a copy of this judgment.

Sd/-

T.R.RAVI

JUDGE sn WP(C) NO. 25376 OF 2022

APPENDIX OF WP(C) 25376/2022

PETITIONER'S EXHIBITS

Exhibit-P1 TRUE COPY OF THE RECEIPT IN SM NO. 1246/2017 DATED 13-6-2017

Exhibit-P2 TRUE COPY OF THE AADHAAR CARD OF THE PETITIONER, DATED NIL

RESPONDENT'S EXHIBITS : NIL

//TRUE COPY// PA TO JUDGE