P.R.Viswanathan vs Special Tahsildar(L.R)
2022 Latest Caselaw 9383 Ker

              IN THE HIGH COURT OF KERALA AT ERNAKULAM
                              PRESENT
                THE HONOURABLE MR. JUSTICE T.R.RAVI
    WEDNESDAY, THE 10TH DAY OF AUGUST 2022 / 19TH SRAVANA, 1944
                       WP(C)NO.25609 OF 2022
PETITIONER:

          P.R.VISWANATHAN
          AGED 84 YEARS
          S/O.RAMAN, PUTHENPURA, KALAPPETTY,
          KUZHALMANNAM, KUZHALMANNAM-II VILLAGE,
          ALATHUR, PALAKKAD-678702.

          BY ADV V.A.JOHNSON (VARIKKAPPALLIL)


RESPONDENT:

          SPECIAL TAHSILDAR(L.R),
          OFFICE OF THE SPECIAL TAHSILDAR (L.R),
          MINI CIVIL STATION, OTTAPALAM,
          PATTAMBI, PALAKKAD-679 104.

          SMT.C.S.SHEEJA, SR.GP


     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
10.08.2022, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C)NO.25609 OF 2022
                                         2


                                T.R.RAVI, J.
                        ----------------------------------------
                         WP(C) No.25609 of 2022
                      -------------------------------------------
                 Dated this the 10th day of August, 2022

                               JUDGMENT

The petitioner is a senior citizen who seeks early disposal of

S.M No.894/2022 pending before the respondent.

This Court had already issued directions regarding disposal

of such matters in WP(C) No.28398 of 2017 and WP(C)No.17012 of

2022. I do not find any reason to take a different view.

In such circumstances, the writ petition is disposed of

directing the respondent to take up S.M No.894/2022 and dispose

the same within six months from the date of receipt of a copy of

this judgment.

Sd/-

T.R.RAVI

JUDGE sn WP(C)NO.25609 OF 2022

APPENDIX OF WP(C) 25609/2022

PETITIONER'S EXHIBITS

Exhibit P1 TRUE COPY OF THE RECEIPT IN S.M.NO.894/2022 ISSUED BY THE RESPONDENT DATED 17.6.2022.

Exhibit P2 TRUE COPY OF THE AADHAAR CARD NO.4320 7486 9255 OF THE PETITIONER.

RESPONDENT'S EXHIBITS      :    NIL


                  //TRUE COPY//                       PA TO JUDGE