Citation : 2022 Latest Caselaw 9381 Ker
Judgement Date : 10 August, 2022
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
WEDNESDAY, THE 10TH DAY OF AUGUST 2022 / 19TH SRAVANA, 1944
WP(C) NO. 27895 OF 2013
PETITIONER:
RAVEENDRAN
S/O.RAJAN,
AGED 43 YEARS
GEETHANJALI HOUSE, PALLATHAMPULLY, THATHAMANGALAM,
CHITTUR TALUK, PALAKKAD DISTRICT, PIN 678 102.
BY ADV SRI.RAJESH SIVARAMANKUTTY
RESPONDENTS:
1 THE SECRETARY
(SPECIAL GRADE), PATTANCHERRY GRAMA PANCHAYAT,
OFFICE OF THE PATTANCHERRY GRAMA PANCHAYAT,
PATTANCHERRY PO, PALAKKAD DISTRICT, PIN 678 532.
2 SHADEVAN
S/O.RAJAN, AYYAMPATHY, THATHAMANGALAM VILLAGE,
CHITTUR TALUK, PALAKKAD DISTRICT, PIN 678 102.
3 SUNDARAN
S/O.RAJAN, AYYAMPATHY, THATHAMANGALAM VILLAGE,
CHITTUR TALUK, PALAKKAD DISTRICT, PIN 678 102.
BY ADVS.
SRI.G.HARIHARAN -R1
SRI.JACOB SEBASTIAN-R2
SRI.PRAVEEN.H.
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
10.08.2022, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C) NO. 27895 OF 2013
2
JUDGMENT
Learned counsel for the petitioner prays that the writ petition
may be dismissed as withdrawn leaving open all the contentions
raised in the writ petition. Therefore, this writ petition is dismissed
as withdrawn leaving open all the contentions.
Sd/-
P.V.KUNHIKRISHNAN JUDGE nak
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