Muhammed Faisal vs The Special Tahsildar(Lr)
2022 Latest Caselaw 9378 Ker

               IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                PRESENT
                 THE HONOURABLE MR. JUSTICE T.R.RAVI
    WEDNESDAY, THE 10TH DAY OF AUGUST 2022 / 19TH SRAVANA, 1944
                       WP(C) NO. 25672 OF 2022
PETITIONER:

          MUHAMMED FAISAL
          AGED 35 YEARS
          S/O.MUHAMMED HANEEFA,
          PUZHIKUNNATH HOUSE, KURUMMBATHUR VILLAGE,
          MALAPPURAM, PIN - 676 301.

          BY ADV P.T.SHEEJISH


RESPONDENTS:

    1     THE SPECIAL TAHSILDAR(LR)
          LAND TRIBUNAL TIRUR,
          CIVIL STATION, TIRUR P.O.,
          MALAPPURAM DISTRICT, KERALA - 676 101.

    2     THE VILLAGE OFFICER
          ANANTHAVOOR VILLAGE,
          MALAPPURAM DISTRICT,
          KERALA, PIN - 676 301


     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
10.08.2022, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C) NO. 25672 OF 2022
                                        2


                                 T.R.RAVI, J.
                       ----------------------------------------
                        WP(C) No.25672 of 2022
                     -------------------------------------------
                Dated this the 10th day of August, 2022

                              JUDGMENT

The prayer made in the writ petition is for an early disposal

of S.M.No.1157/2022 pending before the 1st respondent.

In view of the directions which have already been issued by

this Court in WP(C) No.28398 of 2017 and WP(C) No.17012 of

2022, this writ petition is disposed of directing the 1 st respondent

to take up S.M.No. 1157/2022 and dispose of the same within 24

months from the date of receipt of a copy of this judgment.

Sd/-

T.R.RAVI

JUDGE sn WP(C) NO. 25672 OF 2022

APPENDIX OF WP(C) 25672/2022

PETITIONER'S EXHIBITS

Exhibit P1 THE TRUE COPY OF THE LAND TAX RECEIPT ISSUED BY THE 2ND RESPONDENT DATED 25/11/2021.

Exhibit P2 TRUE COPY OF CERTIFICATE OF SUOMOTO PROCEEDINGS IN SM NO.1157/2022.

RESPONDENTS'S EXHIBITS     :   NIL


                //TRUE COPY//                 PA TO JUDGE