Varky Joseph vs Binoy Kurian
2022 Latest Caselaw 9373 Ker

                    IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                   PRESENT
                   THE HONOURABLE MR. JUSTICE A. BADHARUDEEN
             Wednesday, the 10th day of August 2022 / 19th Sravana, 1944

                                OP(C) NO. 1755 OF 2019


           EP 76/2016 IN OS 6/2016 OF MUNSIFF COURT, VAIKOM, KOTTAYAM

PETITIONER/ DECREE HOLDER/ PLAINTIFF:

      VARKY JOSEPH, AGED 67 YEARS, S/O.JOSEPH, RESIDING AT MUNDAKKAL
      PUTHENPURAYIL HOUSE, KADUTHURUTHY VILLAGE, APPANCHARA.P.O., VAIKOM
      TALUK, KOTTAYAM DISTRICT, PIN-686604.

    BY ADV: Sri. K.M.FIROZ

RESPONDENTS/ JUDGMENT DEBTOR/ DEFENDANT & THIRD PARTY:

   1. BINOY KURIAN, AGED 43 YEARS, S/O.KURIAN, KOLLAPPARAMBIL HOUSE,
      VELLASSERI KARA, KADUTHURUTHY VILLAGE, KADUTHURITY.P.O., VAIKOM
      TALUK, PIN-686604.
   2. UNION BANK OF INDIA, REPRESENTED BY THE REGIONAL MANAGER, REGIONAL
      OFFICE ZAC COMPLEX, KODIMATHA, KOTTAYAM, KERALA, PIN-686013.

    BY ADVS: M/S BOBBY MATHEW KOOTHATTUKULAM & P.M.NATESAN




      This OP (Civil) having come up for orders on 10-08-2022 upon perusing the letter
dated 15-07-2022 of Munsiff, Vaikom and this courts Judgment dated 19-05-2022, the
court on the same day passed the following.

                                                                               [PTO]
                                   A.BADHARUDEEN, JJ.
                         ================================
                                  O.P(C).No.2004 of 2018
                                             and
                                  O.P(C).No.1755 of 2019
                         ================================
                           Dated this the 10th day of August, 2022

                                               ORDER

As per letter dated 15.07.2022, the Munsiff, Vaikom, seeks 3

months' time more to dispose of E.P.No.76/2016 in O.S.No.6/2016.

Acting on the request, the time for disposal of E.P.No.76/2016

in O.S.No.6/2016 stands extended for a period of 3 months from

today.

Sd/-

(A. BADHARUDEEN, JUDGE) rtr/

10-08-2022 /True Copy/ Assistant Registrar