Shiju @ Joju vs United India Insurance Company
2022 Latest Caselaw 9367 Ker

             IN THE HIGH COURT OF KERALA AT ERNAKULAM
                               PRESENT
             THE HONOURABLE MR. JUSTICE SATHISH NINAN
WEDNESDAY, THE 10TH DAY OF AUGUST 2022 / 19TH SRAVANA, 1944
                        RP NO. 404 OF 2022
  AGAINST THE JUDGMENT IN MACA 2793/2015 OF HIGH COURT OF
                               KERALA
REVIEW PETITIONER/2ND RESPONDENT:

         SHIJU @ JOJU,AGED 44 YEARS,S/O ANTONY, KODIYAN
         HOUSE, PAYAPPILLY MOOLA, PUTHUR P.O, THRISSUR DT,
         PIN - 680320
         BY ADVS.
         A.R.NIMOD
         M.A.AUGUSTINE


RESPONDENTS/APPELLANT & 1ST RESPONDENT:

    1    UNITED INDIA INSURANCE COMPANY LIMITED,THRISSUR
         NOW REPRESENTED BY ITS DEPUTY MANAGER,REGIONAL
         OFFICE, 'SHARANYA', HOSPITAL ROAD, KOCHI - 11
    2    LIJO M.J,S/O JOSE, MALIEKKAL HOUSE, PUTHUR P.O,
         THRISSUR DT, PIN - 680320
         BY ADVS.
         JACOB MATHEW.P. - R1
         P.A.MENISHA - R2


     THIS REVIEW PETITION HAVING COME UP FOR ADMISSION ON
10.08.2022,     THE   COURT   ON   THE   SAME   DAY   DELIVERED   THE
FOLLOWING:
                        Sathish Ninan, J.
               ==============================
              Review Petition No. 404 of 2022
                 ==========================
           Dated this the 10th day of August, 2022

                           ORDER

In the light of Annexure A and B documents produced

along with the Review Petition, the Review Petition is

allowed. The judgment dated 17.10.2017 is re-called.

Sd/-

Sathish Ninan, Judge

vdv APPENDIX OF RP 404/2022

PETITIONER ANNEXURES Annexure1 TRUE COPY OF DRIVING LICENSE Annexure B TRUE COPY OF RATION CARD