Mall Of Joy Pvt Ltd vs Leo Louis
2022 Latest Caselaw 9317 Ker

          IN THE HIGH COURT OF KERALA AT ERNAKULAM
                            PRESENT
               THE HONOURABLE MR.JUSTICE C.S.DIAS
WEDNESDAY, THE 10TH DAY OF AUGUST 2022 / 19TH SRAVANA, 1944
                     OP(C) NO. 421 OF 2022

   AGAINST THE ORDER DATED 02.02.2022 I.A.NO.2/2021 IN CMA
  1/2022 OF PRINCIPAL SUB COURT/COMMERCIAL COURT, THRISSUR
PETITIONER:

         MALL OF JOY PVT LTD
         HAVING ITS REGISTERED OFFICE AT
         DOOR NO: XVII/387, MALL OF JOY,
         BAKER JUNCTION,
         KOTTAYAM- 686001,
         REPRESENTED BY ITS DIRECTOR, TENSON T.T.

         BY ADVS.    P.MARTIN JOSE
                     AJAY BEN JOSE
                     MANJUNATH MENON
                     SACHIN JACOB AMBAT
                     ANNA LINDA V.J
                     HANI P.NAIR
                     R.GITHESH
                     HARIKRISHNAN S.
                     S.SREEKUMAR (SR.)
                     P.PRIJITH
                     THOMAS P.KURUVILLA


RESPONDENTS:

    1    LEO LOUIS,
         AGED 48 YEARS,
         S/O. E.O. LOUIS, HOUSE NO. 1/21,
         THRISSUR CORPORATION,
         EDAVATHUNGAL HOUSE,
         KIZHAKKUMPATTUKARA DESOM,
         CHEMBUKKAVU, THRISSUR,
         PIN - 680020

    2    JOE LOUIS,
         AGED 43 YEARS,
         S/O. E.O. LOUIS, HOUSE NO. 1/21,
         THRISSUR CORPORATION,
         EDAVATHUNGAL HOUSE,
         KIZHAKKUMPATTUKARA DESOM,
         CHEMBUKKAVU, THRISSUR, PIN - 680020
 O.P.(C)No.421/2022

                                 -:2:-




      3       SALEENA @ CELINE LOUIS,
              W/O. E.O. LOUIS,
              HOUSE NO. 1/21, THRISSUR CORPORATION,
              EDAVATHUNGAL HOUSE,
              KIZHAKKUMPATTUKARA DESOM,
              CHEMBUKKAVU, THRISSUR, PIN - 680020

      4       PINTO PETER,
              S/O. E.O. PETER, HOUSE NO. 825/4,
              THRISSUR CORPORATION,
              ELAVUTHUNGAL HOUSE, MANALIPADAM STREET,
              KURIACHIRA DESOM OLLUR VILLAGE, THRISSUR ,
              PIN - 680006

      5       M/S. PRECIOUS INFRA PROJECTS PVT. LTD.
              10/815/16 ST. LOUIS COMMERCIAL COMPLEX, CHURCH
              CIRCLE, ERINJERI ANGADI, THRISSUR,
              REPRESENTED BY ITS DIRECTOR JOE LOUIS
              PIN - 680001

      6       ALUKKAS VARGHESE JOY,
              DIRECTOR, M/S. MALL OF JOY PVT. LTD.,
              ALUKKAS HOUSE, DOOR NO. 368,
              KURIYICHIRA P.O., THRISSUR,
              PIN - 680006

              BY ADVS.   ADV.GANESH BALAKRISHNAN (B/O)
                         GANGESH K B
                         P.K.SURESH KUMAR (SR.)(S-793)

     THIS OP (CIVIL) HAVING COME UP FOR ADMISSION ON
10.08.2022, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
 O.P.(C)No.421/2022

                                      -:3:-




                     Dated this the 10th day of August,2022

                             JUDGMENT

The learned counsel appearing for the petitioner

seeks leave to withdraw the original petition, without

prejudice to their rights to raise all the contentions

before the learned Arbitrator.

2. The said submission is recorded.

This original petition is dismissed as withdrawn.

Sd/-

C.S.DIAS,JUDGE

DST/10.08.22 //True copy/

P.A.To Judge