T.S.Prathapan vs State Of Kerala
2022 Latest Caselaw 9295 Ker

                 IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                 PRESENT
               THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
     WEDNESDAY, THE 10TH DAY OF AUGUST 2022 / 19TH SRAVANA, 1944
                         WP(C) NO. 26263 OF 2013
PETITIONER:

              T.S.PRATHAPAN
              THOMBRAKKUDI VEEDU, MALAYATTOOR, CHAMMINY,ERNAKULAM
              683587

              BY ADV SRI.DINESH MATHEW J.MURICKEN


RESPONDENTS:

     1        STATE OF KERALA REPRESENTED BY THE CHIEF SECRETARY TO THE
              GOVERNMENT OF KERALA, GOVERNMENT SECRETARIAT
              THIRUVANANTHAPURAM-695 001.

     2        THE DISTRICT COLLECTOR
              ERNAKULAM DISTRICT, COLLECTORATE, CIVIL STATION
              KAKKANADU, ERNAKULAM, PIN CODE - 682030.

     3        THE REVENUE DIVISIONAL OFFICER
              REVENUE DIVISIONAL OFFICE, FORT KOCHI,
              ERNAKULAM DISTRICT, PIN CODE - 682 001.

     4        THE DISTRICT MEDICAL OFFICER
              DISTRICT MEDICAL OFFICE, GENERAL HOSPITAL COMPOUND,
              ERNAKULAM DISTRICT, PIN CODE - 682 011.

     5        KERALA STATE POLLUTION CONTROL BOARD
              REPRESENTED BY ITS SECRETARY, OFFICE OF THE KERALA STATE
              POLLUTION CONTROL BOARD, PATTOM P.O.
              THIRUVANANTHAPURAM-695 004.

     6        THE ENVIRONMENTAL ENGINEER
              KERALA STATE POLLUTION CONTROL BOARD,
              ERNAKULAM DISTRICT OFFICE-2, FIRST FLOR, MANNALIKUDY
              ARCADE (MANNA RESIDENCY), M.C.ROAD, PERUMBAVOOR,
              ERNAKULAM 683542
 WP(C) NO. 26263 OF 2013
                                  2



     7       THE VILLAGE OFFICER
             MALAYATTOOR VILLAGE OFFICE,
             MALAYATTOOR, ERNAKULAM 683587.

     8       MALAYATTOOR - NEELESWARAM GRAMA PANCHAYAT
             REPRESENTED BY ITS SECRETARY, NEELESWARAM P.O.
             ERNAKULAM-683 584.

     9       THE SECRETARY
             MALAYATTOOR - NEELESWARAM GRAMA PANCHAYAT
             NEELESWARAM P.O. ERNAKULAM-683 584

             BY ADVS.
             SMT.S.KARTHIKA
             SRI. M.AJAY, SC, KERALA STATE POLLUTION CONTROL
             BOARD
             SRI.ANOOP.V.NAIR
             SRI.M.R.JAYAPRASAD
             SRI.P.MOHANDAS ERNAKULAM
             DR.K.P.SATHEESAN SR.
             SRI. M.AJAY, SC, KERALA STATE POLLUTION CONTROL
             BOARD
             SRI.S.VIBHEESHANAN

             SRI.T. NAVEEN SC
             SMT.VIDYA KURIAKOSE -GP


      THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION
ON   10.08.2022,   THE   COURT   ON   THE   SAME   DAY   DELIVERED   THE
FOLLOWING:
 WP(C) NO. 26263 OF 2013
                                 3



                           JUDGMENT

Learned counsel for the petitioner submitted that there is no

instruction from the petitioner. Therefore, this writ petition is

dismissed for non prosecution.

Sd/-

P.V.KUNHIKRISHNAN JUDGE nak