Abbas vs P.K.Omana
2022 Latest Caselaw 9174 Ker

OP(C) No.1900/2020                                 1/1

                            IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                            PRESENT
                               THE HONOURABLE MR.JUSTICE C.S.DIAS
                     Monday, the 1st day of August 2022 / 10th Sravana, 1944

                                     OP(C) NO. 1900 OF 2020

OS No.610/2016 of the ADDITIONAL MUNSIFF COURT -II, KOZHIKODE

CMA No.5/2020 of the ADDITIONAL DISTRICT COURT -II, KOZHIKODE
  PETITIONER:/APPELLANT/RESPONDENT (DEFENDANT)


          ABBAS, AGED 50 YEARS, S/O. KUNHIMOHAMMED, ROOM NO.TP 14/614, HOTEL
          NEW PALACE, HIGH SCHOOL ROAD, THIRUVAMBADY AMSOM DESOM, THAMARASSERY
          TALUK AND HAVING RESIDENCE AT PILATHOTTATHIL HOUSE IN MALAPPURAM
          DISTRICT, REPRESENTED BY HIS POWER OF ATTORNEY HOLDER O.C. ASRAF,
          OVUNGALCHAKKARAKULATH, ABDUL RAHMAN NAGAR P.O., TIRURANGADI,
          MALAPPURAM DISTRICT.

   RESPONDENT:/RESPONDENTS/PETITIONERS (PLAINTIFFS)


      1. P.K.OMANA W/O. LATE SIVARAMAN, POTTUKULATH HOUSE, THIRUVAMBADY AMSOM
         DESOM P.O., THAMBALAMANNA, THAMARASSERY TALUK, PIN-673 603.

            AND 2 OTHERS

        Op (civil) praying inter alia that in the circumstances stated in
   the affidavit filed along with the OP(C) the High Court be pleased to stay
   the operation of Exhibit P6 order passed in I.A 2020/2019 in O.S
   No.610/2016 of the Additional Munsiff -II, Kozhikode dated 14-10-2019 as
   confirmed in Exhibit P7 judgment passed in C.M.A No.5 of 2020 of the II -
   Additional District Judge, Kozhikode dated 16.09.2020, pending disposal of
   the Original Petition (Civil).

        This petition again coming on for admission upon perusing the
   petition and the affidavit filed in support of OP(C) and this court's
   order dated 03.02.2021 and upon hearing the arguments of M/S.
   C.R.SYAMKUMAR, SOORAJ T.ELENJICKAL, P.A.MOHAMMED SHAH, SHAHIR SHOWKATH
   ALI, ARUN ROY, ASWIN KUMAR M.J, HELEN P.A., K.ARJUN VENUGOPAL & MUHAMMED
   SUHAIR C.A, Advocates for the petitioner and of M/S. DEVAPRASANTH.P.J. &
   JANIL JOHN, Advocates for the respondents, the court passed the following:
                                      ORDER

The interim order dated 03.02.2021 will stand extended by two weeks provided the petitioner complies with the above dated order.

Post on 10.08.2022.

Sd/- C.S.DIAS JUDGE

01-08-2022 /True Copy/ Assistant Registrar