Anees P Ummer vs Geologist
2022 Latest Caselaw 9173 Ker

                IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                PRESENT
              THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
        MONDAY, THE 1ST DAY OF AUGUST 2022 / 10TH SRAVANA, 1944
                         WP(C) NO. 3468 OF 2022
PETITIONER:

            ANEES P UMMER
            AGED 32 YEARS
            S/O P.A.UMMER, PRIRAMBILLIKUDY HOUSE, ARACKAPPADY,
            VENGOLA, PERUMBAVOOR, ERNAKULAM DIST-683 556.
            BY ADV MANOJ P.KUNJACHAN


RESPONDENTS:

    1       GEOLOGIST,
            DEPARTMENT OF MINING AND GEOLOGY, COLLECTORATE,
            KAKKANADU, ERNAKULAM DISTRICT, PIN-682 030
    2       VENGOLA GRAMA PANCHAYATH,
            REPRESENTED BY ITS SECRETARY, VENGOLA P.O.,
            ERNAKULAM DIST-683 556
    3       SECRETARY,
            VENGOLA GRAMA PANCHAYATH, VENGOLA P.O.,
            ERNAKULAM DIST-683 556
            BY ADVS.
            ADVOCATE GENERAL OFFICE KERALA
            SHRI.P.THOMAS GEEVERGHESE, SC, VENGOLA GRAMA PANCHAYAT
            RAJEEV JYOTHISH GEORGE(K/1298/2009)
            SMT.DEEPA NARAYANAN, SENIOR GOVERNMENT PLEADER



     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
01.08.2022, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C) NO. 3468 OF 2022
                                 2


                P.V.KUNHIKRISHNAN, J.
               ------------------------------
               W.P.(C).No. 3468 of 2022
       ----------------------------------------------
       Dated this the 01st day of August, 2022


                      JUDGMENT

When this writ petition came up for consideration,

the learned counsel appearing for the petitioner

submitted that the prayers in the writ petition has

become infructuous.

Therefore, this writ petition is dismissed as

infructuous.

Sd/-

                                         P.V.KUNHIKRISHNAN
DM                                              JUDGE