Kerala High Court
K.E.Prameela vs State Of Kerala on 1 August, 2022
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.SOMARAJAN
MONDAY, THE 1st DAY OF AUGUST 2022 / 10TH SRAVANA, 1944
RFA NO. 398 OF 2017 (J)
AGAINST THE JUDGMENT & DECREE DATED 24.01.2017 IN OS No.244/2008 OF I
ADDITIONAL SUB COURT, KOZHIKODE
APPELLANT/PLAINTIFF:
PONNAMPARAMBATH AYISHABI, AGED 58 YEARS,
D/o PONNAMPARAMBATH USSAIN HAJI, W/o V.AHAMEDKUTTY,
RESIDING AT 'HILL WOOD', RARICHAN ROAD,
KATCHERI AMSOM DESOM, KOZHIKODE TALUK,
CALICUT - 673 006.
BY ADVS. SRI.V.V.SURENDRAN
SRI.P.A.HARISH
RESPONDENTS/DEFENDANTS:
1 STATE OF KERALA, REPRESENTED BY SECRETARY,
DEPARTMENT OF REVENUE, GOVERNMENT OF KERALA,
SECRETARIAT, THRIUVANANTHAPURAM.
2 THE DISTRICT COLLECTOR, KOZHIKODE DISTRICT,
CIVIL STATION, NEDUNGOTTOOR AMSON AND DESOM,
KOZHIKODE - 674 020.
3 THE TAHSILDAR, TALUK OFFICE, CIVIL STATION,
NEDUNGOTTOOR AMSOM AND DESOM, KOZHIKODE - 673 020.
4 MR.P.UPPI (AGE AND FATHERS NAME NOT KNOWN),
DEPUTY COLLECTOR (LA) RETD., KUZHINILAM,
COFFEE BOARD ROAD, POST KANIYARAM, KANIYARAM,
MANANTHAVADI, WAYANADU - 670 645.
5 MR.CLEMENT (AGE AND FATHERS NAME NOT KNOWN),
TAHSILDAR, TALUK OFFICE, CIVIL STATION,
NEDUNGOTTOR AMSOM AND DESOM, KOZHIKODE - 673 020.
R1 TO R3 BY GOVERNMENT PLEADER SRI. S. UNNIKRISHNAN
THIS REGULAR FIRST APPEAL HAVING COME UP FOR ADMISSION ON
01.08.2022, ALONG WITH RFA.399/2017, 138/2022, THE COURT ON THE SAME
DAY DELIVERED THE FOLLOWING:
RFA Nos.398 &399 of 2017 & 138 of 2022 2
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.SOMARAJAN
MONDAY, THE 1st DAY OF AUGUST 2022 / 10TH SRAVANA, 1944
RFA NO. 399 OF 2017 (J)
AGAINST THE JUDGMENT & DECREE DATED 28.01.2017 IN OS No.242/2008 OF I
ADDITIONAL SUB COURT, KOZHIKODE
APPELLANTS/APPELLANTS/PLAINTIFFS:
1 K.E. RAMACHANDRAN, AGED 84 YEARS,
S/o K.E IMBICHAN, RESIDING AT 19/155,
VELLAIKOTT HOUSE, CHALAPPURAM POST,
KASABA AMSOM DESOM, KOZHIKODE.
2 K.E.VIJAYA SANKER, AGED 82 YEARS,
S/o K.E IMBICHAN, RESIDING AT 19/155,
VELLAIKOTT HOUSE, CHALAPPURAM POST,
KASABA AMSOM DESOM, KOZHIKODE.
3 K.E.SURENDRAN, AGED 78 YEARS,
S/o K.E IMBICHAN, RESIDING AT 19/155,
VELLAIKOTT HOUSE, CHALAPPURAM POST,
KASABA AMSOM DESOM, KOZHIKODE
4 K.E.CHANDRA MOHAN, AGED 74 YEARS,
S/o K.E IMBICHAN, RESIDING AT 19/155,
VELLAIKOTT HOUSE, CHALAPPURAM POST,
KASABA AMSOM DESOM, KOZHIKODE
5 MRS.SHYAMALA BALAKRISHNAN, AGED 76 YEARS,
W/o LATE K.E BALAKRISHNAN, RESIDING AT 3/891,
PANICKER ROAD, POST NADAKKAVU,
KATCHERI AMSOM DESOM, KOZHIKODE
6 SUNIL.K.E, AGED 58 YEARS, S/o LATE K.E BALAKRISHNAN,
RESIDING AT 3/891, PANICKER ROAD, POST NADAKKAVU,
KATCHERI AMSOM DESOM, KOZHIKODE, REP. BY POA HOLDER
SHYAMALA BALAKRISHNAN, 5TH APPELLANT.
RFA Nos.398 &399 of 2017 & 138 of 2022 3
7 SANTHOSH.K.E, AGED 54 YEARS,
S/o LATE K.E BALAKRISHNAN, RESIDING AT 3/891,
PANICKER ROAD, POST NADAKKAVU, KATCHERI AMSOM DESOM,
KOZHIKODE, REP. BY POA HOLDER SHYAMALA BALAKRISHNAN,
5TH APPELLANT.
8 SUJITH.K.E, AGED 49 YEARS,
S/o LATE K.E BALAKRISHNAN, RESIDING AT 3/891,
PANICKER ROAD, POST NADAKKAVU, KATCHERI AMSOM DESOM,
KOZHIKODE, REP. BY POA HOLDER SHYAMALA BALAKRISHNAN,
5TH APPELLANT.
BY ADVS. SRI.V.V.SURENDRAN
SRI.P.A.HARISH
RESPONDENTS/DEFENDANTS:
1 STATE OF KERALA, REPRESENTED BY SECRETARY,
DEPARTMENT OF REVENUE, GOVERNMENT OF KERALA,
SECRETARIAT, THIRUVANANTHAPURAM - 695 001
2 DISTRICT COLLECTOR, KOZHIKODE DISTRICT,
CIVIL STATION, NEGUNGOTTOR AMSOM AND DESOM,
KOZHIKODE- 673 020
3 TAHSILDAR, TALUK OFFICE, CIVIL STATION,
NEGUNGOTTOR AMSOM AND DESOM, KOZHIKODE- 673 020
4 MR.UPPI, AGE AND FATHERS NAME NOT KNOWN TO THE
APPELLANTS, DEPUTY COLLECTOR, (LA), (RETIRED),
KUZHINILAM, COFFEE BOARD ROAD, POST KANIYARAM,
MANANTHODY, WAYANAD- 670 645
5 MR.P.M.BABU, TAHSILDAR, TALUK OFFICE, CIVIL STATION,
NEGUNGOTTOR AMSOM AND DESOM, KOZHIKODE- 673 020
R1 TO R3 BY GOVERNMENT PLEADER SRI. S.UNNIKRISHNAN
THIS REGULAR FIRST APPEAL HAVING COME UP FOR ADMISSION ON
01.08.2022, ALONG WITH RFA.398/2017 AND 138/2022, THE COURT ON THE
SAME DAY DELIVERED THE FOLLOWING:
RFA Nos.398 &399 of 2017 & 138 of 2022 4
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.SOMARAJAN
MONDAY, THE 1st DAY OF AUGUST 2022 / 10TH SRAVANA, 1944
RFA NO. 138 OF 2022 (D)
AGAINST THE JUDGMENT & DECREE DATED 28.02.2017 IN OS No.243/2008 OF I
ADDITIONAL SUB COURT, KOZHIKODE
APPELLANT/PLAINTIFF:
K.E.PRAMEELA, AGED 64 YEARS,
D/o PADMANABHAN, 19/1555, VELLAYIKOTT HOUSE,
POST CHALAPPURAM, KASABA AMSOM DESOM, KOZHIKODE -673002.
BY ADVS. V.V.SURENDRAN
P.A.HARISH
RESPONDENTS/DEFENDANTS:
1 STATE OF KERALA, REP.BY SECRETARY, DEPT. OF REVENUE,
GOVT.OF KERALA, SECRETARIAT, THIRUVANANTHAPURAM.
2 DISTRICT COLLECTOR, KOZHIKODE DISTRICT,
CIVIL STATION, NEDUNGOTTUR AMSOM AND DESOM, KOZHIKODE -20
3 TAHSILDAR, TALUK OFFICE, CIVIL STATION,
NEDUNGOTTUR AMSOM AND DESOM, KOZHIKODE-20.
4 Mr.P.UPPI, AGE AND FATHERS NAME NOT KNOWN TO THE APPELLANT,
DEPUTY COLLECTOR (LA) (RETIRED), KUZHI NILAM,
COFEE BOARD ROAD, POST KANIYARAM, MANANTHAVADY,
WAYANAD DISTRICT.
5 Mr. CLEMANT (AGE AND FATHERS NAME NOT KNOWN TO THE
APPELLANT), TAHSILDAR, TALUK OFFICE, CIVIL STATION,
NEDUNGOTTUR AMSOM AND DESOM, KOZHIKODE -20
(RESPONDENT Nos.4& 5 ARE DELETED FROM THE PARTY ARRAY AS PER
ORDER IN IA 1274/17 DATED 19.08.2017)
THIS REGULAR FIRST APPEAL HAVING COME UP FOR ADMISSION ON
01.08.2022, ALONG WITH RFA.398/2017 AND 399/2017, THE COURT ON THE
SAME DAY DELIVERED THE FOLLOWING:
RFA Nos.398 &399 of 2017 & 138 of 2022 5
JUDGMENT
Appeals not pressed into service, fairly submitted by
the learned counsel for the appellants. A memo to that
effect is also filed. Hence, all the appeals will stand
dismissed as not pressed.
Sd/-
P.SOMARAJAN
JUDGE
DMR/-
