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Salim vs State Of Kerala
2022 Latest Caselaw 9165 Ker

Citation : 2022 Latest Caselaw 9165 Ker
Judgement Date : 1 August, 2022

Kerala High Court
Salim vs State Of Kerala on 1 August, 2022
W.P(C) No.19603 of 2021 & conn.cases       1

                      IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                               PRESENT
                   THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
             MONDAY, THE 1ST DAY OF AUGUST 2022 / 10TH SRAVANA, 1944
                                 WP(C) NO. 19603 OF 2021
PETITIONER/S:

               JALALUDEEN
               AGED 55 YEARS
               S/O.MYDEENKUNJU, KURUMBEDAZHIKKATHU VEEDU, KAMPALADI,
               PORUVAZHY P.O., KOLLAM DISTRICT-690520.

               BY ADVS.
               RAAJESH S.SUBRAHMANIAN
               V.R.RAJESH



RESPONDENT/S:

       1       THE GEOLOGIST
               DISTRICT OFFICE, DEPARTMENT OF MINING AND GEOLOGY, ASRAMAM,
               KOLLAM-691002.

       2       THE DISTRICT DISASTER MANAGEMENT AUTHORITY,
               REPRESENTED BY ITS CHIEF EXECUTIVE OFFICER, COLLECTORATE,
               CIVIL STATION ROAD, KOLLAM-691013.

       3       THE CHAIRMAN,
               DISTRICT DISASTER MANAGEMENT AUTHORITY, COLLECTORATE, CIVIL
               STATION ROAD, KOLLAM-691013.

       4       STATE OF KERALA
               REPRESENTED BY CHIEF SECRETARY, SECRETARIAT,
               THIRUVANANTHAPURAM-695001.

               SMT.VIDYA KURIAKOSE, G.P


      THIS     WRIT    PETITION        (CIVIL)    HAVING   COME   UP   FOR   ADMISSION   ON
01.08.2022, ALONG WITH WP(C).231/2022, 744/2022 AND CONNECTED CASES, THE
COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 W.P(C) No.19603 of 2021 & conn.cases       2


                      IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                               PRESENT
                   THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
             MONDAY, THE 1ST DAY OF AUGUST 2022 / 10TH SRAVANA, 1944
                                  WP(C) NO. 231 OF 2022
PETITIONER/S:

               RAJEEV KUMAR G
               AGED 56 YEARS
               S/O.GOPALAKRISHNA PILLA, KUNNUMPURATH HOUSE, KOTTARAKARA
               P.O., KOTTARAKARA TALUK, KOLLAM DISTRICT., PIN - 691506

               BY ADVS.
               P.M.ZIRAJ
               IRFAN ZIRAJ



RESPONDENT/S:

       1       THE DISTRICT DISASTER MANAGEMENT AUTHORITY, KOLLAM DISTRICT,
               COLLECTORATE, KOLLOM-691013 REPRESENTED BY ITS CHAIRMAN
               DISTRICT MAGISTRATE, KOLLAM, PIN - 691013

       2       THE DISTRICT MAGISTRATE/DISTRICT COLLECTOR, KOLLAM, CIVIL
               STATION, COLLECTORATE, KOLLAM DISTRICT-691002

       3       THE DISTRICT GEOLOGIST, DEPARTMENT OF MINING AND GEOLOGY,
               KOLLAM DISTRICT-691002.

       4       DIRECTOR OF MINING AND GEOLOGY, KESAVADASAPURAM, PATTOM P.O,
               THIRUVANANTHAPURAM-695004, PIN - 695004

       5       STATE OF KERALA REPRESENTED BY SECRETARY TO GOVERNMENT,
               INDUSTRIES DEPARTMENT, GOVERNMENT OF KERALA, GOVERNMENT
               SECRETARIAT, THIRUVANANTHAPURAM-695001.

               SMT.VIDYA KURIAKOSE, G.P


      THIS     WRIT    PETITION        (CIVIL)    HAVING   COME   UP   FOR   ADMISSION   ON
01.08.2022, ALONG WITH WP(C).19603/2021 AND CONNECTED CASES, THE COURT ON
THE SAME DAY DELIVERED THE FOLLOWING:
 W.P(C) No.19603 of 2021 & conn.cases   3


                      IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                           PRESENT
                   THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
            MONDAY, THE 1ST DAY OF AUGUST 2022 / 10TH SRAVANA, 1944
                                  WP(C) NO. 744 OF 2022
PETITIONER/S:
                SUJA THANKACHAN
                AGED 38 YEARS
                B.S. NIVAS, PERUMPUZHA PO, KOLLAM DISTRICT
                KOLLAM, PIN - 691504

               BY ADVS.
               ARUN MATHEW VADAKKAN,ABDUL RASHIQ A.


RESPONDENT/S:
     1      STATE OF KERALA
               REPRESENTED BY CHIEF SECRETARY,
               GOVERNMENT SECRETARIAT,
               THIRUVANANTHAPURAM, PIN - 695001

       2       THE DISTRICT DISASTER MANAGEMENT AUTHORITY
               REPRESENTED BY ITS CHIEF EXECUTIVE OFFICER,
               COLLECTORATE, CIVIL STATION ROAD,
               KOLLAM, PIN - 691013

       3       THE CHAIRMAN
               THE DISTRICT DISASTER MANAGEMENT AUTHORITY,
               COLLECTORATE, CIVIL STATION ROAD, KOLLAM, PIN - 691013

       4       THE DISTRICT COLLECTOR
               KOLLAM, CIVIL STATION ROAD,
               KAANKATHU MUKKU,
               KOLLAM, PIN - 691013

       5       THE GEOLOGIST
               DISTRICT OFFICE,
               DEPARTMENT OF MINING AND GEOLOGY,
               KESAVANIKETHAN, ASRAMAM,
               KOLLAM, PIN - 691002

               SMT.DEEPA NARAYANAN,SR.G.P.


      THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON 01.08.2022,
ALONG WITH WP(C).19603/2021 AND CONNECTED CASES, THE COURT ON THE SAME DAY
DELIVERED THE FOLLOWING:
 W.P(C) No.19603 of 2021 & conn.cases       4


                      IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                               PRESENT
                   THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
             MONDAY, THE 1ST DAY OF AUGUST 2022 / 10TH SRAVANA, 1944
                                  WP(C) NO. 760 OF 2022
PETITIONER/S:

               REHNA M,
               AGED 28 YEARS
               D/O.MUHAMMED HANEEFA, AGED 28 YEARS, REHNA NIVAS, VAYAKKAL
               P.O., VALAKAM, KOLLAM DISTRICT, PIN-691532

               BY ADVS.
               P.M.ZIRAJ
               IRFAN ZIRAJ



RESPONDENT/S:

       1       THE DISTRICT DISASTER MANAGEMENT AUTHORITY, KOLLAM DISTRICT,
               COLLECTORATE KOLLAM-691013 REPRESENTED BY ITS CHAIRMAN
               DISTRICT MAGISTRATE, KOLLAM, PIN - 691013

       2       THE DISTRICT MAGISTRATE/DISTRICT COLLECTOR,
               KOLLAM, CIVIL STATION, COLLECTORATE, KOLLAM DISTRICT 691 002.

       3       THE DISTRICT GEOLOGIST,
               DEPARTMENT OF MINING AND GEOLOGY, KOLLAM DISTRICT - 691 002.

       4       DIRECTOR OF MINING AND GEOLOGY,
               KESAVADASAPURAM, PATTOM P.O, THIRUVANANTHAPURAM - 695 004.

       5       STATE OF KERALA,
               REPRESENTED BY SECRETARY TO GOVERNMENT, INDUSTRIES
               DEPARTMENT, GOVERNMENT OF KERALA, GOVERNMENT SECRETARIAT,
               THIRUVANANTHAPURAM - 695 001.

               SMT.DEEPA NARAYANAN,SR.G.P.


      THIS     WRIT    PETITION        (CIVIL)    HAVING   COME   UP   FOR   ADMISSION   ON
01.08.2022, ALONG WITH WP(C).19603/2021 AND CONNECTED CASES, THE COURT ON
THE SAME DAY DELIVERED THE FOLLOWING:
 W.P(C) No.19603 of 2021 & conn.cases   5


                      IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                           PRESENT
                   THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
            MONDAY, THE 1ST DAY OF AUGUST 2022 / 10TH SRAVANA, 1944
                                  WP(C) NO. 796 OF 2022
PETITIONER/S:

               LAISAMMA PODIYAN
               AGED 48 YEARS
               KINARUVILA HOUSE,
               UMMANNUR PO, KOLLAM DISTRICT
               KOLLAM, PIN - 691547

               BY ADVS.
               ARUN MATHEW VADAKKAN
               ABDUL RASHIQ A.



RESPONDENT/S:

       1       STATE OF KERALA
               REPRESENTED BY CHIEF SECRETARY,
               GOVERNMENT SECRETARIAT,
               THIRUVANANTHAPURAM, PIN - 695001

       2       THE DISTRICT DISASTER MANAGEMENT AUTHORITY
               REPRESENTED BY ITS CHIEF EXECUTIVE OFFICER,
               COLLECTORATE, CIVIL STATION ROAD,
               KOLLAM, PIN - 691013

       3       THE CHAIRMAN
               THE DISTRICT DISASTER MANAGEMENT AUTHORITY,
               COLLECTORATE, CIVIL STATION ROAD,
               KOLLAM, PIN - 691013

       4       THE DISTRICT COLLECTOR
               KOLLAM, CIVIL STATION ROAD,
               KAANKATHU MUKKU,
               KOLLAM, PIN - 691013

       5       THE GEOLOGIST
               DISTRICT OFFICE,
               DEPARTMENT OF MINING AND GEOLOGY,
               KESAVANIKETHAN, ASRAMAM,
 W.P(C) No.19603 of 2021 & conn.cases       6

               KOLLAM, PIN - 691002

                 SMT.DEEPA NARAYANAN,SR.G.P.


      THIS     WRIT    PETITION        (CIVIL)   HAVING   COME   UP   FOR   ADMISSION   ON
01.08.2022, ALONG WITH WP(C).19603/2021 AND CONNECTED CASES, THE COURT ON
THE SAME DAY DELIVERED THE FOLLOWING:
 W.P(C) No.19603 of 2021 & conn.cases       7


                      IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                               PRESENT
                   THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
             MONDAY, THE 1ST DAY OF AUGUST 2022 / 10TH SRAVANA, 1944
                                  WP(C) NO. 854 OF 2022
PETITIONER/S:

               SURENDRAN.G.,
               AGED 60 YEARS
               S/O.GOVINDAN, RATHEESH VILASAM, VENGOOR P.O., ELAMAD, AYUR,
               KOTTARAKKARA, KOLLAM DISTRICT-691 533.

               BY ADVS.
               ALEXANDER GEORGE
               ARCHANA JOHN BRITTO



RESPONDENT/S:

       1       THE STATE OF KERALA,
               REPRESENTED BY THE CHIEF SECRETARY, GOVERNMENT OF KERALA,
               THIRUVANANTHAPURAM-695 001.

       2       THE DISTRICT DISASTER MANAGEMENT AUTHORITY,
               REPRESENTED BY ITS CHIEF EXECUTIVE OFFICER, KOLLAM-691 013.

       3       THE CHAIRMAN, THE DISTRICT DISASTER MANAGEMENT AUTHORITY,
               KOLLAM-691 013.

       4       THE DISTRICT COLLECTOR,
               KOLLAM, CIVIL STATION ROAD, KOLLAM-691 013.

       5       THE GEOLOGIST,
               DISTRICT OFFICE, DEPARTMENT OF MINING AND GEOLOGY, KESAVANIKETHAN,
               ASRAMAM, KOLLAM-691 002.

       6       THE SECRETARY, ELAMADU GRAMA PANCHAYATH,
               KOTTARAKARA, KOLLAM DISTRICT-691 533.

                 SMT.DEEPA NARAYANAN,SR.G.P.


      THIS     WRIT    PETITION        (CIVIL)    HAVING   COME   UP   FOR   ADMISSION   ON
01.08.2022, ALONG WITH WP(C).19603/2021 AND CONNECTED CASES, THE COURT ON
THE SAME DAY DELIVERED THE FOLLOWING:
 W.P(C) No.19603 of 2021 & conn.cases       8


                      IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                               PRESENT
                   THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
             MONDAY, THE 1ST DAY OF AUGUST 2022 / 10TH SRAVANA, 1944
                                  WP(C) NO. 864 OF 2022
PETITIONER/S:

               MARYKUTTY
               AGED 55 YEARS
               S/O.BABU THOMAS, THUNDIL PUTHENVEETIL, THALACHIRA P.O.,
               CHAKKUVARAKKAL, KOLLAM DISTRICT - 691 538.

               BY ADVS.
               RAAJESH S.SUBRAHMANIAN
               V.R.RAJESH



RESPONDENT/S:

       1       THE GEOLOGIST
               DISTRICT OFFICE, DEPARTMENT OF MINING AND GEOLOGY, ASRAMAM,
               KOLLAM - 691 002.

       2       THE DISTRICT DISASTER MANAGEMENT AUTHORITY
               REPRESENTED BY ITS CHIEF EXECUTIVE OFFICER, COLLECTORATE,
               CIVIL STATION ROAD, KOLLAM - 691 013.

       3       THE CHAIRMAN
               DISTRICT DISASTER MANAGEMENT AUTHORITY, COLLECTORATE, CIVIL
               STATION ROAD, KOLLAM - 691 013.

       4       STATE OF KERALA
               REPRESENTED BY CHIEF SECRETARY, SECRETARIAT,
               THIRUVANANTHAPURAM - 695 001.

               SMT.DEEPA NARAYANAN,SR.G.P.


      THIS     WRIT    PETITION        (CIVIL)    HAVING   COME   UP   FOR   ADMISSION   ON
01.08.2022, ALONG WITH WP(C).19603/2021 AND CONNECTED CASES, THE COURT ON
THE SAME DAY DELIVERED THE FOLLOWING:
 W.P(C) No.19603 of 2021 & conn.cases   9


                      IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                           PRESENT
                   THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
            MONDAY, THE 1ST DAY OF AUGUST 2022 / 10TH SRAVANA, 1944
                                  WP(C) NO. 874 OF 2022
PETITIONER/S:

               VIKRAMAN
               AGED 38 YEARS
               PUTHENVILA HOUSE,
               MELILA PO,
               KOLLAM, PIN - 691508

               BY ADVS.
               ARUN MATHEW VADAKKAN
               ABDUL RASHIQ A.



RESPONDENT/S:

       1       STATE OF KERALA
               REPRESENTED BY CHIEF SECRETARY,
               GOVERNMENT SECRETARIAT,
               THIRUVANANTHAPURAM, PIN - 695001

       2       THE DISTRICT DISASTER MANAGEMENT AUTHORITY
               REPRESENTED BY ITS CHIEF EXECUTIVE OFFICER,
               COLLECTORATE, CIVIL STATION ROAD,
               KOLLAM, PIN - 691013

       3       THE CHAIRMAN
               THE DISTRICT DISASTER MANAGEMENT AUTHORITY,
               COLLECTORATE, CIVIL STATION ROAD,
               KOLLAM, PIN - 691013

       4       THE DISTRICT COLLECTOR
               KOLLAM, CIVIL STATION ROAD,
               KAANKATHU MUKKU,
               KOLLAM, PIN - 691013

       5       THE GEOLOGIST
               DISTRICT OFFICE,
               DEPARTMENT OF MINING AND GEOLOGY,
               KESAVANIKETHAN, ASRAMAM,
 W.P(C) No.19603 of 2021 & conn.cases       10

               KOLLAM, PIN - 691002

               SMT.DEEPA NARAYANAN,SR.G.P.


      THIS     WRIT    PETITION        (CIVIL)   HAVING   COME   UP   FOR   ADMISSION   ON
01.08.2022, ALONG WITH WP(C).19603/2021 AND CONNECTED CASES, THE COURT ON
THE SAME DAY DELIVERED THE FOLLOWING:
 W.P(C) No.19603 of 2021 & conn.cases   11


                      IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                         PRESENT
                   THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
            MONDAY, THE 1ST DAY OF AUGUST 2022 / 10TH SRAVANA, 1944
                                  WP(C) NO. 876 OF 2022
PETITIONER/S:

               THANKACHAN
               AGED 45 YEARS
               CHARUVILA PUTHENVEEDU HOUSE,
               PULAMON PO,
               KOLLAM, PIN - 691531

               BY ADVS.
               ARUN MATHEW VADAKKAN
               ABDUL RASHIQ A.



RESPONDENT/S:

       1       STATE OF KERALA
               REPRESENTED BY CHIEF SECRETARY,
               GOVERNMENT SECRETARIAT,
               THIRUVANANTHAPURAM, PIN - 695001

       2       THE DISTRICT DISASTER MANAGEMENT AUTHORITY
               REPRESENTED BY ITS CHIEF EXECUTIVE OFFICER,
               COLLECTORATE, CIVIL STATION ROAD,
               KOLLAM, PIN - 691013

       3       THE CHAIRMAN
               THE DISTRICT DISASTER MANAGEMENT AUTHORITY,
               COLLECTORATE, CIVIL STATION ROAD,
               KOLLAM, PIN - 691013

       4       THE DISTRICT COLLECTOR
               KOLLAM, CIVIL STATION ROAD,
               KAANKATHU MUKKU,
               KOLLAM, PIN - 691013

       5       THE GEOLOGIST
               DISTRICT OFFICE,
               DEPARTMENT OF MINING AND GEOLOGY,
               KESAVANIKETHAN, ASRAMAM,
 W.P(C) No.19603 of 2021 & conn.cases       12

               KOLLAM, PIN - 691002

               SMT.DEEPA NARAYANAN,SR.G.P.


      THIS     WRIT    PETITION        (CIVIL)   HAVING   COME   UP   FOR   ADMISSION   ON
01.08.2022, ALONG WITH WP(C).19603/2021 AND CONNECTED CASES, THE COURT ON
THE SAME DAY DELIVERED THE FOLLOWING:
 W.P(C) No.19603 of 2021 & conn.cases   13


                      IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                         PRESENT
                   THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
            MONDAY, THE 1ST DAY OF AUGUST 2022 / 10TH SRAVANA, 1944
                                  WP(C) NO. 877 OF 2022
PETITIONER/S:

               SALIM
               AGED 54 YEARS
               CHARUVILA MELATHIL PUTHENVEEDU HOUSE,
               VAYAKKAL PO, KOLLAM DISTRICT
               KOLLAM, PIN - 691548

               BY ADVS.
               ARUN MATHEW VADAKKAN
               ABDUL RASHIQ A.



RESPONDENT/S:

       1       STATE OF KERALA
               REPRESENTED BY CHIEF SECRETARY,
               GOVERNMENT SECRETARIAT,
               THIRUVANANTHAPURAM, PIN - 695001

       2       THE DISTRICT DISASTER MANAGEMENT AUTHORITY
               REPRESENTED BY ITS CHIEF EXECUTIVE OFFICER,
               COLLECTORATE, CIVIL STATION ROAD,
               KOLLAM, PIN - 691013

       3       THE CHAIRMAN
               THE DISTRICT DISASTER MANAGEMENT AUTHORITY,
               COLLECTORATE, CIVIL STATION ROAD,
               KOLLAM, PIN - 691013

       4       THE DISTRICT COLLECTOR
               KOLLAM, CIVIL STATION ROAD,
               KAANKATHU MUKKU,
               KOLLAM, PIN - 691013

       5       THE GEOLOGIST
               DISTRICT OFFICE,
               DEPARTMENT OF MINING AND GEOLOGY,
               KESAVANIKETHAN, ASRAMAM,
 W.P(C) No.19603 of 2021 & conn.cases       14

               KOLLAM, PIN - 691002

               SMT.VIDYA KURIAKOSE, G.P


      THIS     WRIT    PETITION        (CIVIL)   HAVING   COME   UP   FOR   ADMISSION   ON
01.08.2022, ALONG WITH WP(C).19603/2021 AND CONNECTED CASES, THE COURT ON
THE SAME DAY DELIVERED THE FOLLOWING:
 W.P(C) No.19603 of 2021 & conn.cases       15


                      IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                            PRESENT
                   THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
             MONDAY, THE 1ST DAY OF AUGUST 2022 / 10TH SRAVANA, 1944
                                  WP(C) NO. 878 OF 2022
PETITIONER/S:
            RAJASEKHARAN PILLAI
            AGED 57 YEARS
            THEKKEDATHU HOUSE,
            EDAYAM PO, KOLLAM DISTRICT, PIN - 691532

               BY ADVS.
               ARUN MATHEW VADAKKAN
               ABDUL RASHIQ A.


RESPONDENT/S:
     1      STATE OF KERALA
               REPRESENTED BY CHIEF SECRETARY,
               GOVERNMENT SECRETARIAT,
               THIRUVANANTHAPURAM, PIN - 695001

       2       THE DISTRICT DISASTER MANAGEMENT AUTHORITY
               REPRESENTED BY ITS CHIEF EXECUTIVE OFFICER,
               COLLECTORATE, CIVIL STATION ROAD, KOLLAM, PIN - 691013

       3       THE CHAIRMAN
               THE DISTRICT DISASTER MANAGEMENT AUTHORITY,
               COLLECTORATE, CIVIL STATION ROAD, KOLLAM, PIN - 691013

       4       THE DISTRICT COLLECTOR
               KOLLAM, CIVIL STATION ROAD,
               KAANKATHU MUKKU, KOLLAM, PIN - 691013

       5       THE GEOLOGIST
               DISTRICT OFFICE,
               DEPARTMENT OF MINING AND GEOLOGY,
               KESAVANIKETHAN, ASRAMAM, KOLLAM, PIN - 691002

               BY ADV SRI.S.VAIDYANATHAN, CGC
               SMT.DEEPA NARAYANAN,SR.G.P.


      THIS     WRIT    PETITION        (CIVIL)   HAVING   COME   UP   FOR   ADMISSION   ON
01.08.2022, ALONG WITH WP(C).19603/2021 AND CONNECTED CASES, THE COURT ON
THE SAME DAY DELIVERED THE FOLLOWING:
 W.P(C) No.19603 of 2021 & conn.cases   16


                      IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                         PRESENT
                   THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
            MONDAY, THE 1ST DAY OF AUGUST 2022 / 10TH SRAVANA, 1944
                                  WP(C) NO. 884 OF 2022
PETITIONER/S:

       1       SAJU
               AGED 42 YEARS
               SON OF MOHANAN
               SAJU BHAVAN HOUSE,
               CHENKULAM P.O.,
               KOLLAM, PIN - 690518

       2       SHYLA
               AGED 40 YEARS
               WIFE OF SAJU
               SAJU BHAVAN HOUSE,
               CHENKULAM P.O., KOLLAM DISTRICT-690518.

               BY ADVS.
               ARUN MATHEW VADAKKAN
               ABDUL RASHIQ A.


RESPONDENT/S:
     1      STATE OF KERALA
               REPRESENTED BY CHIEF SECRETARY,
               GOVERNMENT SECRETARIAT, THIRUVANANTHAPURAM-695001

       2       THEDISASTER MANAGEMENT AUTHORITY DISTRICT
               COLLECTORATE, CIVIL STATION ROAD, KOLLAM: 691013

       3       THE CHAIRMAN
               COLLECTORATE, CIVIL STATION ROAD,
               KOLLAM:691013

       4       THE DISTRICT COLLECTOR
               CIVIL STATION ROAD,
               KAANKATHU MUKKU, KOLLAM-691013

               SMT.DEEPA NARAYANAN,SR.G.P.


      THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON 01.08.2022,
ALONG WITH WP(C).19603/2021 AND CONNECTED CASES, THE COURT ON THE SAME DAY
DELIVERED THE FOLLOWING:
 W.P(C) No.19603 of 2021 & conn.cases       17


                      IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                            PRESENT
                   THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
             MONDAY, THE 1ST DAY OF AUGUST 2022 / 10TH SRAVANA, 1944
                                  WP(C) NO. 890 OF 2022
PETITIONER/S:
               ASWATHY PURUSHOTHAMAN REPRESENTED BY HER POWER OF ATTORNEY HOLDER
               PURUSHOTHAMAN S
               AGED 30 YEARS
               ASWATHY PURUSHOTHAMAN, D/O. PURUSHOTHAMAN, AGED 30 YEARS, NOW
               WORKING AT HAMAD MEDICAL CITY, BUILDING NO.301, P.O.3050, DOHA,
               QATAR, PERMANENTLY RESIDING AT CHOLAYILKIZHAKKATHIL, MUKUNDAPURAM
               PO., CHAVARA VILLAGE, KARUNAGAPPALLY TALUK, KOLLAM DISTRICT
               REPRESENTED BY HER POWER OF ATTORNEY HOLDER PURUSHOTHAMAN S,
               S/O.SREEDHARAN, AGED 79 YEARS, CHOLAYILKIZHAKKATHIL, MUKUNDAPURAM
               PO., CHAVARA VILLAGE, KARUNAGAPPALLY TALUK, KOLLAM DISTRICT, PIN -
               691585

               BY ADVS.
               P.M.ZIRAJ
               IRFAN ZIRAJ


RESPONDENT/S:
     1      THE DISTRICT DISASTER MANAGEMENT AUTHORITY, KOLLAM DISTRICT,
               COLLECTORATE KOLLAM-691013 REPRESENTED BY ITS CHAIRMAN DISTRICT
               MAGISTRATE, KOLLAM, PIN - 691013

       2       THE DISTRICT MAGISTRATE/DISTRICT COLLECTOR, KOLLAM, CIVIL STATION,
               COLLECTORATE, KOLLAM DISTRICT-691002.

       3       THE DISTRICT GEOLOGIST, DEPARTMENT OF MINING AND GEOLOGY, KOLLAM
               DISTRICT-691002.

       4       DIRECTOR OF MINING AND GEOLOGY, KESAVADASAPURAM, PATTOM P.O,
               THIRUVANANTHAPURAM-695004

       5       STATE OF KERALA REPRESENTED BY SECRETARY TO GOVERNMENT, INDUSTRIES
               DEPARTMENT, GOVERNMENT OF KERALA, GOVERNMENT SECRETARIAT,
               THIRUVANANTHAPURAM-695001, PIN - 695001

               SMT.DEEPA NARAYANAN,SR.G.P.


      THIS     WRIT    PETITION        (CIVIL)   HAVING   COME   UP   FOR   ADMISSION   ON
01.08.2022, ALONG WITH WP(C).19603/2021 AND CONNECTED CASES, THE COURT ON
THE SAME DAY DELIVERED THE FOLLOWING:
 W.P(C) No.19603 of 2021 & conn.cases       18


                      IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                            PRESENT
                   THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
             MONDAY, THE 1ST DAY OF AUGUST 2022 / 10TH SRAVANA, 1944
                                  WP(C) NO. 891 OF 2022
PETITIONER/S:

               SAMBHU NAMPOOTHIRY,
               AGED 65 YEARS
               S/O.KRISHNAN NAMPOOTHIRY, AGED 65 YEARS, ANTAMALA MADHOM,
               THEVANNOOR, VTC ELAMAD, KOLLAM DISTRICT, PIN:691533, PIN -
               691533

               BY ADVS.
               P.M.ZIRAJ
               IRFAN ZIRAJ


RESPONDENT/S:
     1      THE DISTRICT DISASTER MANAGEMENT AUTHORITY
            KOLLAM DISTRICT, COLLECTORATE, KOLLOM-691013 REPRESENTED BY
            ITS CHAIRMAN DISTRICT MAGISTRATE, KOLLAM, PIN - 691013

       2       THE DISTRICT MAGISTRATE/DISTRICT COLLECTOR
               , KOLLAM, CIVIL STATION, COLLECTORATE, KOLLAM DISTRICT-
               691002.

       3       THE DISTRICT GEOLOGIST
               DEPARTMENT OF MINING AND GEOLOGY, KOLLAM DISTRICT-691002

       4       DIRECTOR OF MINING AND GEOLOGY,
               KESAVADASAPURAM, PATTOM P.O, THIRUVANANTHAPURAM-695004, PIN -
               695004

       5       STATE OF KERALA
               REPRESENTED BY SECRETARY TO GOVERNMENT, INDUSTRIES
               DEPARTMENT, GOVERNMENT OF KERALA, GOVERNMENT SECRETARIAT,
               THIRUVANANTHAPURAM-695001, PIN - 695001

               SMT.VIDYA KURIAKOSE, G.P


      THIS     WRIT    PETITION        (CIVIL)   HAVING   COME   UP   FOR   ADMISSION   ON
01.08.2022, ALONG WITH WP(C).19603/2021 AND CONNECTED CASES, THE COURT ON
THE SAME DAY DELIVERED THE FOLLOWING:
 W.P(C) No.19603 of 2021 & conn.cases       19


                      IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                            PRESENT
                   THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
             MONDAY, THE 1ST DAY OF AUGUST 2022 / 10TH SRAVANA, 1944
                                  WP(C) NO. 957 OF 2022
PETITIONER/S:

               OMANASEELAN
               AGED 52 YEARS
               ANJANAM, PAVITHREAWARAM PO, KOLLAM DISTRICT -691507.
               KOLLAM, PIN - 691507

               BY ADVS.
               ARUN MATHEW VADAKKAN
               ABDUL RASHIQ A.


RESPONDENT/S:
     1      STATE OF KERALA
            REPRESENTED BY CHIEF SECRETARY,
            GOVERNMENT SECRETARIAT, THIRUVANANTHAPURAM-695001

       2       THE DISTRICT DISASTER MANAGEMENT AUTHORITY,
               REPRESENTED BY ITS CHIEF EXECUTIVE OFFICER,
               COLLECTORATE, CIVIL STATION ROAD, KOLLAM: 691013

       3       THE CHAIRMAN, THE DISTRICT DISASTER MANAGEMENT AUTHORITY,
               COLLECTORATE, CIVIL STATION ROAD,
               KOLLAM:691013

       4       THE DISTRICT COLLECTOR,
               KOLLAM, CIVIL STATION ROAD,
               KAANKATHU MUKKU, KOLLAM-691013

       5       THE GEOLOGIST, KOLLAM
               DISTRICT OFFICE, DEPARTMENT OF MINING AND GEOLOGY,
               KESAVANIKETHAN, ASRAMAM,KOLLAM-691002

               SMT.VIDYA KURIAKOSE, G.P


      THIS     WRIT    PETITION        (CIVIL)   HAVING   COME   UP   FOR   ADMISSION   ON
01.08.2022, ALONG WITH WP(C).19603/2021 AND CONNECTED CASES, THE COURT ON
THE SAME DAY DELIVERED THE FOLLOWING:
 W.P(C) No.19603 of 2021 & conn.cases       20


                      IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                            PRESENT
                   THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
             MONDAY, THE 1ST DAY OF AUGUST 2022 / 10TH SRAVANA, 1944
                                  WP(C) NO. 1068 OF 2022
PETITIONER/S:
            RAHUL
            AGED 29 YEARS
            LEKSHMI VILASOM, SADANADAPURAM P.O., ULIYANADU, KOLLAM
            DISTRICT
            KOLLAM, PIN - 691550

               BY ADV K.V.ANIL KUMAR


RESPONDENT/S:

       1       STATE OF KERALA
               REPRESENTED BY THE CHIEF SECRETARY,
               GOVERNMENT OF KERALA
               GOVT. SECRETARIAT, THIRUVANANTHAPURAM, PIN - 695001

       2       THE DISASTER MANAGEMENT AUTHORITY
               REPRESENTED BY ITS CHIEF EXECUTIVE OFFICER,
               COLLECTORATE, CIVIL STATION, KOLLAM, PIN - 691013

       3       THE CHAIRMAN, THE DISTRICT DISASTER MANAGEMENT AUTHORITY
               COLLECTORATE, CIVIL STATION, KOLLAM, PIN - 691013

       4       THE DISTRICT COLLECTOR, KOLLAM
               COLLECTORATE, CIVIL STATION, KOLLAM, PIN - 691013

       5       THE SENIOR GEOLOGIST
               DEPARTMENT OF MINING AND GEOLOGY,
               KESAVANIKETHAN, ASRAMAM, KOLLAM, PIN - 691002

               SMT.DEEPA NARAYANAN,SR.G.P.


      THIS     WRIT    PETITION        (CIVIL)   HAVING   COME   UP   FOR   ADMISSION   ON
01.08.2022, ALONG WITH WP(C).19603/2021 AND CONNECTED CASES, THE COURT ON
THE SAME DAY DELIVERED THE FOLLOWING:
 W.P(C) No.19603 of 2021 & conn.cases       21


                      IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                            PRESENT
                   THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
             MONDAY, THE 1ST DAY OF AUGUST 2022 / 10TH SRAVANA, 1944
                                  WP(C) NO. 1082 OF 2022
PETITIONER/S:

               INDHUKRISHNA
               AGED 33 YEARS
               SUGANDHI BHAVANAM,
               VILAVOORKONAM PO, KOLLAM DISTRICT, PIN - 691578

               BY ADV ARUN MATHEW VADAKKAN


RESPONDENT/S:
     1      STATE OF KERALA
            REPRESENTED BY CHIEF SECRETARY,
            GOVERNMENT SECRETARIAT,
            THIRUVANANTHAPURAM, PIN - 695001

       2       THE DISTRICT DISASTER MANAGEMENT AUTHORITY
               REPRESENTED BY ITS CHIEF EXECUTIVE OFFICER,
               COLLECTORATE, CIVIL STATION ROAD, KOLLAM, PIN - 691013

       3       THE CHAIRMAN
               THE DISTRICT DISASTER MANAGEMENT AUTHORITY,
               COLLECTORATE, CIVIL STATION ROAD, KOLLAM, PIN - 691013

       4       THE DISTRICT COLLECTOR
               KOLLAM, CIVIL STATION ROAD,
               KAANKATHU MUKKU, KOLLAM, PIN - 691013

       5       THE GEOLOGIST
               DISTRICT OFFICE,
               DEPARTMENT OF MINING AND GEOLOGY,
               KESAVANIKETHAN, ASRAMAM, KOLLAM, PIN - 691002

               SMT.DEEPA NARAYANAN,SR.G.P.


      THIS     WRIT    PETITION        (CIVIL)   HAVING   COME   UP   FOR   ADMISSION   ON
01.08.2022, ALONG WITH WP(C).19603/2021 AND CONNECTED CASES, THE COURT ON
THE SAME DAY DELIVERED THE FOLLOWING:
 W.P(C) No.19603 of 2021 & conn.cases       22


                      IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                            PRESENT
                   THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
             MONDAY, THE 1ST DAY OF AUGUST 2022 / 10TH SRAVANA, 1944
                                  WP(C) NO. 1086 OF 2022
PETITIONER/S:
            PRAVEEN
            AGED 26 YEARS
            PRASHANDH BHAVAN,
            PALLICKAL PO, KOLLAM DISTRICT, PIN - 691566

               BY ADVS.
               ARUN MATHEW VADAKKAN
               ABDUL RASHIQ A.


RESPONDENT/S:
     1      STATE OF KERALA
            REPRESENTED BY CHIEF SECRETARY,
            GOVERNMENT SECRETARIAT,
            THIRUVANANTHAPURAM, PIN - 695001

       2       THE DISTRICT DISASTER MANAGEMENT AUTHORITY
               REPRESENTED BY ITS CHIEF EXECUTIVE OFFICER,
               COLLECTORATE, CIVIL STATION ROAD, KOLLAM, PIN - 691013

       3       THE CHAIRMAN
               THE DISTRICT DISASTER MANAGEMENT AUTHORITY,
               COLLECTORATE, CIVIL STATION ROAD, KOLLAM, PIN - 691013

       4       THE DISTRICT COLLECTOR
               KOLLAM, CIVIL STATION ROAD,
               KAANKATHU MUKKU, KOLLAM, PIN - 691013

       5       THE GEOLOGIST
               DISTRICT OFFICE,
               DEPARTMENT OF MINING AND GEOLOGY,
               KESAVANIKETHAN, ASRAMAM, KOLLAM, PIN - 691002

               SMT.DEEPA NARAYANAN,SR.G.P.


      THIS     WRIT    PETITION        (CIVIL)   HAVING   COME   UP   FOR   ADMISSION   ON
01.08.2022, ALONG WITH WP(C).19603/2021 AND CONNECTED CASES, THE COURT ON
THE SAME DAY DELIVERED THE FOLLOWING:
 W.P(C) No.19603 of 2021 & conn.cases       23


                      IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                            PRESENT
                   THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
             MONDAY, THE 1ST DAY OF AUGUST 2022 / 10TH SRAVANA, 1944
                                  WP(C) NO. 1168 OF 2022
PETITIONER/S:
            ANIL KUMAR,
            AGED 53 YEARS
            S/O.VASUKKUTTAN, MOHANA VILASAM, KULAKKADA EAST P.O., KOLLAM
            DISTRICT-691 521.

               BY ADV ALEXANDER GEORGE


RESPONDENT/S:

       1       THE STATE OF KERALA,
               REPRESENTED BY THE CHIEF SECRETARY, GOVERNMENT OF KERALA,
               THIRUVANANTHAPURAM-695 001.

       2       THE DISTRICT DISASTER MANAGEMENT AUTHORITY,
               REPRESENTED BY ITS CHIEF EXECUTIVE OFFICER, KOLLAM-691 013.

       3       THE CHAIRMAN, THE DISTRICT DISASTER MANAGEMENT AUTHORITY,
               KOLLAM-691 013.

       4       THE DISTRICT COLLECTOR, KOLLAM,
               CIVIL STATION ROAD, PIN-691 013.

       5       THE GEOLOGIST,
               DISTRICT OFFICE, DEPARTMENT OF MINING AND GEOLOGY,
               KESAVANIKETHAN, ASRAMAM, KOLLAM-691 002.

       6       THE SECRETARY, KULAKKADA GRAMA PANCHAYATH,
               KOTTARAKARA, KOLLAM DISTRICT-691 521.

               SMT.DEEPA NARAYANAN,SR.G.P.


      THIS     WRIT    PETITION        (CIVIL)   HAVING   COME   UP   FOR   ADMISSION   ON
01.08.2022, ALONG WITH WP(C).19603/2021 AND CONNECTED CASES, THE COURT ON
THE SAME DAY DELIVERED THE FOLLOWING:
 W.P(C) No.19603 of 2021 & conn.cases       24


                      IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                            PRESENT
                   THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
             MONDAY, THE 1ST DAY OF AUGUST 2022 / 10TH SRAVANA, 1944
                                  WP(C) NO. 1223 OF 2022
PETITIONER/S:

               VIJAYAMMA
               AGED 55 YEARS
               D/O. GOVINDAN, THADATHIVILA VEEDU, PIDAVUR P. O., KOLLAM
               DISTRICT - 691 625.

               BY ADV ALEXANDER GEORGE


RESPONDENT/S:
     1      STATE OF KERALA
            REPRESENTED BY THE CHIEF SECRETARY, GOVERNMENT OF KERALA,
            THIRUVANANTHAPURAM - 695 001.

       2       THE DISTRICT DISASTER MANAGEMENT AUTHORITY
               REPRESENTED BY ITS CHIEF EXECUTIVE OFFICER, KOLLAM - 691 013.

       3       THE CHAIRMAN
               THE DISTRICT DISASTER MANAGEMENT AUTHORITY, KOLLAM - 691013.

       4       THE DISTRICT COLLECTOR
               KOLLAM, CIVIL STATION ROAD, KOLLAM - 691013.

       5       THE GEOLOGIST
               DISTRICT OFFICE, DEPARTMENT OF MINING AND GEOLOGY,
               KESAVANIKETHAN, ASRAMAM, KOLLAM - 691002.

       6       THE SECRETARY
               THALAVOOR GRAMA PANCHAYATH, KOTTARAKARA, KOLLAM DIST. -
               691508.

               BY ADV M.R.SASITH

               SMT.VIDYA KURIAKOSE, G.P


      THIS     WRIT    PETITION        (CIVIL)   HAVING   COME   UP   FOR   ADMISSION   ON
01.08.2022, ALONG WITH WP(C).19603/2021 AND CONNECTED CASES, THE COURT ON
THE SAME DAY DELIVERED THE FOLLOWING:
 W.P(C) No.19603 of 2021 & conn.cases       25


                      IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                            PRESENT
                   THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
             MONDAY, THE 1ST DAY OF AUGUST 2022 / 10TH SRAVANA, 1944
                                  WP(C) NO. 1235 OF 2022
PETITIONER/S:
            M. SAMUEL
            AGED 71 YEARS
            SINORA BHAVAN, THRIKKANNAMANGAL HOUSE,
            KOTTARAKKARA PO, KOLLAM DISTRICT, PIN - 691506

               BY ADVS.
               ARUN MATHEW VADAKKAN
               ABDUL RASHIQ A.


RESPONDENT/S:
     1      STATE OF KERALA
            REPRESENTED BY CHIEF SECRETARY,
            GOVERNMENT SECRETARIAT,
            THIRUVANANTHAPURAM, PIN - 695001

       2       THE DISTRICT DISASTER MANAGEMENT AUTHORITY
               REPRESENTED BY ITS CHIEF EXECUTIVE OFFICER,
               COLLECTORATE, CIVIL STATION ROAD, KOLLAM, PIN - 691013

       3       THE CHAIRMAN
               THE DISTRICT DISASTER MANAGEMENT AUTHORITY,
               COLLECTORATE, CIVIL STATION ROAD, KOLLAM, PIN - 691013

       4       THE DISTRICT COLLECTOR
               KOLLAM, CIVIL STATION ROAD,
               KAANKATHU MUKKU, KOLLAM, PIN - 691013

       5       THE GEOLOGIST
               DISTRICT OFFICE,
               DEPARTMENT OF MINING AND GEOLOGY,
               KESAVANIKETHAN, ASRAMAM, KOLLAM, PIN - 691002

               SMT.VIDYA KURIAKOSE, G.P


      THIS     WRIT    PETITION        (CIVIL)   HAVING   COME   UP   FOR   ADMISSION   ON
01.08.2022, ALONG WITH WP(C).19603/2021 AND CONNECTED CASES, THE COURT ON
THE SAME DAY DELIVERED THE FOLLOWING:
 W.P(C) No.19603 of 2021 & conn.cases       26


                      IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                            PRESENT
                   THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
             MONDAY, THE 1ST DAY OF AUGUST 2022 / 10TH SRAVANA, 1944
                                  WP(C) NO. 1237 OF 2022
PETITIONER/S:
            UMADEVI
            AGED 54 YEARS
            RAJEEVAM HOUSE,
            VELICHIKALA PO, KOLLAM DISTRICT, PIN - 691573

               BY ADVS.
               ARUN MATHEW VADAKKAN
               ABDUL RASHIQ A.


RESPONDENT/S:

       1       STATE OF KERALA
               REPRESENTED BY CHIEF SECRETARY,
               GOVERNMENT SECRETARIAT,
               THIRUVANANTHAPURAM, PIN - 695001

       2       THE DISTRICT DISASTER MANAGEMENT AUTHORITY
               REPRESENTED BY ITS CHIEF EXECUTIVE OFFICER,
               COLLECTORATE,CIVIL STATION ROAD,PIN - 691013

       3       THE CHAIRMAN
               THE DISTRICT DISASTER MANAGEMENT AUTHORITY,
               COLLECTORATE, CIVIL STATION ROAD, KOLLAM, PIN - 691013

       4       THE DISTRICT COLLECTOR
               KOLLAM, CIVIL STATION ROAD,
               KAANKATHU MUKKU, KOLLAM, PIN - 691013

       5       THE GEOLOGIST
               DISTRICT OFFICE, DEPARTMENT OF MINING AND GEOLOGY,
               KESAVANIKETHAN, ASRAMAM,KOLLAM, PIN - 691002

               SMT.VIDYA KURIAKOSE, G.P


      THIS     WRIT    PETITION        (CIVIL)   HAVING   COME   UP   FOR   ADMISSION   ON
01.08.2022, ALONG WITH WP(C).19603/2021 AND CONNECTED CASES, THE COURT ON
THE SAME DAY DELIVERED THE FOLLOWING:
 W.P(C) No.19603 of 2021 & conn.cases       27


                      IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                            PRESENT
                   THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
             MONDAY, THE 1ST DAY OF AUGUST 2022 / 10TH SRAVANA, 1944
                                  WP(C) NO. 1238 OF 2022
PETITIONER/S:

               MARYKUTTY
               AGED 54 YEARS
               MANKALA HOUSE,
               MYLOM PO, KOLLAM DISTRICT, PIN - 691506

               BY ADVS.
               ARUN MATHEW VADAKKAN
               ABDUL RASHIQ A.


RESPONDENT/S:
     1      STATE OF KERALA
            REPRESENTED BY CHIEF SECRETARY,
            GOVERNMENT SECRETARIAT, THIRUVANANTHAPURAM, PIN - 695001

       2       THE DISTRICT DISASTER MANAGEMENT AUTHORITY
               REPRESENTED BY ITS CHIEF EXECUTIVE OFFICER,
               COLLECTORATE,CIVIL STATION ROAD,KOLLAM, PIN - 691013

       3       THE CHAIRMAN
               THE DISTRICT DISASTER MANAGEMENT AUTHORITY,
               COLLECTORATE, CIVIL STATION ROAD, KOLLAM, PIN - 691013

       4       THE DISTRICT COLLECTOR
               KOLLAM, CIVIL STATION ROAD,
               KAANKATHU MUKKU, KOLLAM, PIN - 691013

       5       THE GEOLOGIST
               DISTRICT OFFICE, DEPARTMENT OF MINING AND GEOLOGY,
               KESAVANIKETHAN, ASRAMAM, KOLLAM, PIN - 691002

               SMT.DEEPA NARAYANAN,SR.G.P.


      THIS     WRIT    PETITION        (CIVIL)   HAVING   COME   UP   FOR   ADMISSION   ON
01.08.2022, ALONG WITH WP(C).19603/2021 AND CONNECTED CASES, THE COURT ON
THE SAME DAY DELIVERED THE FOLLOWING:
 W.P(C) No.19603 of 2021 & conn.cases       28


                      IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                            PRESENT
                   THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
             MONDAY, THE 1ST DAY OF AUGUST 2022 / 10TH SRAVANA, 1944
                                  WP(C) NO. 1450 OF 2022
PETITIONER/S:
     1      MATHAI DANIEL
               AGED 71 YEARS
               KADALAVILA THEKKATHIL HOUSE,
               NELLIKUNNAM PO, KOLLAM DISTRICT, PIN - 691520

       2       GRACY
               AGED 68 YEARS
               KADALAVILA THEKKATHIL HOUSE,
               NELLIKUNNAM PO, KOLLAM DISTRICT, PIN - 691520

               BY ADVS.
               ARUN MATHEW VADAKKAN, ABDUL RASHIQ A.


RESPONDENT/S:
     1      STATE OF KERALA
               REPRESENTED BY CHIEF SECRETARY,
               GOVERNMENT SECRETARIAT, THIRUVANANTHAPURAM, PIN - 695001

       2       THE DISTRICT DISASTER MANAGEMENT AUTHORITY
               REPRESENTED BY ITS CHIEF EXECUTIVE OFFICER,
               COLLECTORATE, CIVIL STATION ROAD, KOLLAM, PIN - 691013

       3       THE CHAIRMAN
               THE DISTRICT DISASTER MANAGEMENT AUTHORITY,
               COLLECTORATE, CIVIL STATION ROAD, KOLLAM, PIN - 691013

       4       THE DISTRICT COLLECTOR
               KOLLAM, CIVIL STATION ROAD,
               KAANKATHU MUKKU, KOLLAM, PIN - 691013

       5       THE GEOLOGIST
               DISTRICT OFFICE, DEPARTMENT OF MINING AND GEOLOGY, KESAVANIKETHAN,
               ASRAMAM,KOLLAM, PIN - 691002

               SMT.DEEPA NARAYANAN,SR.G.P.


      THIS     WRIT    PETITION        (CIVIL)   HAVING   COME   UP   FOR   ADMISSION   ON
01.08.2022, ALONG WITH WP(C).19603/2021 AND CONNECTED CASES, THE COURT ON
THE SAME DAY DELIVERED THE FOLLOWING:
 W.P(C) No.19603 of 2021 & conn.cases       29


                      IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                            PRESENT
                   THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
             MONDAY, THE 1ST DAY OF AUGUST 2022 / 10TH SRAVANA, 1944
                                  WP(C) NO. 1488 OF 2022
PETITIONER/S:
            RAJEEV
            AGED 57 YEARS
            S/O. SHANMUGHAN, SAJEEV BHAVANAM, MUNDROTHURUTH P.O,
            KODUVILA, KOLLAM DISTRICT 691 502

               BY ADVS.
               ALEXANDER GEORGE
               ARCHANA JOHN BRITTO


RESPONDENT/S:
     1      THE STATE OF KERALA
            REPRESENTED BY THE CHIEF SECRETARY, GOVERNMENT OF KERALA,
            THIRUVANANTHAPURAM 695 001

       2       THE DISTRICT DISASTER MANAGEMENT AUTHORITY
               REPRESENTED BY ITS CHIEF EXECUTIVE OFFICER, KOLLAM 691 013

       3       THE CHAIRMAN
               THE DISTRICT DISASTER MANAGEMENT AUTHORITY, KOLLAM 691 013

       4       THE DISTRICT COLLECTOR
               KOLLAM, CIVIL STATION ROAD, KOLLAM 691 013

       5       THE GEOLOGIST
               DISTRICT OFFICE, DEPARTMENT OF MINING AND GEOLOGY,
               KESAVANIKETHAN, ASRAMAM, KOLLAM 691 002

       6       THE SECRETARY
               EAST KALLADA GRAMA PANCHAYATH, KOLLAM DISTRICT 691 502

               SMT.DEEPA NARAYANAN,SR.G.P.


      THIS     WRIT    PETITION        (CIVIL)   HAVING   COME   UP   FOR   ADMISSION   ON
01.08.2022, ALONG WITH WP(C).19603/2021 AND CONNECTED CASES, THE COURT ON
THE SAME DAY DELIVERED THE FOLLOWING:
 W.P(C) No.19603 of 2021 & conn.cases       30


                      IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                            PRESENT
                   THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
             MONDAY, THE 1ST DAY OF AUGUST 2022 / 10TH SRAVANA, 1944
                                  WP(C) NO. 1560 OF 2022
PETITIONER/S:
            UNNI RAJAN.G.,
            AGED 49 YEARS
            S/O.GOPINATHAN, MATTALIL PUTHEN VEEDU, VILLIMANGALAM,
            MANDROTHURUTH P.O., KOLLAM-691 502.

               BY ADVS.
               ALEXANDER GEORGE
               ARCHANA JOHN BRITTO


RESPONDENT/S:
     1      THE DISTRICT DISASTER MANAGEMENT AUTHORITY,
            REPRESENTED B ITS CHIEF EXECUTIVE OFFICER, KOLLAM-691 013.

       2       THE CHAIRMAN, THE DISTRICT DISASTER MANAGEMENT AUTHORITY,
               KOLLAM-691 013.

       3       THE DISTRICT COLLECTOR, KOLLAM,
               CIVIL STATION ROAD, KOLLAM-691 013.

       4       THE GEOLOGIST,
               DISTRICT OFFICE, DEPARTMENT OF MINING AND GEOLOGY,
               KESAVANIKETHAN, ASRAMAM, KOLLAM-691 002.

               SMT.DEEPA NARAYANAN,SR.G.P.


      THIS     WRIT    PETITION        (CIVIL)   HAVING   COME   UP   FOR   ADMISSION   ON
01.08.2022, ALONG WITH WP(C).19603/2021 AND CONNECTED CASES, THE COURT ON
THE SAME DAY DELIVERED THE FOLLOWING:
 W.P(C) No.19603 of 2021 & conn.cases       31


                      IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                            PRESENT
                   THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
             MONDAY, THE 1ST DAY OF AUGUST 2022 / 10TH SRAVANA, 1944
                                  WP(C) NO. 1562 OF 2022
PETITIONER/S:
            GIRISH
            AGED 45 YEARS
            S/O RAVEENDRAN PILLAI, GIRISH BHAVANAM, THEVALAKKARA,
            ARINALLUR, KOLLAM.

               BY ADVS.
               R.SUNIL KUMAR
               A.SALINI LAL



RESPONDENT/S:

       1       STATE OF KERALA
               REP BY CHIEF SECRETARY, GOVERNMENT SECRETARIAT,
               THIRUVANANTHAPURAM-695 001

       2       THE DISASTER MANAGEMENT AUTHORITY,
               REP BY ITS CHIEF EXECUTIVE OFFICER, KOLLAM-691 013.

       3       THE CHAIRMAN,
               THE DISTRICT DISASTER MANAGEMENT AUTHORITY, KOLLAM-691 013.

       4       THE DISTRICT COLLECTOR,
               COLLECTORATE, CIVIL STATION, KOLLAM-691 013.

       5       THE DISTRICT GEOLOGIST,
               DEPARTMENT OF MINING AND GEOLOGY, DISTRICT OFFICE,KOLLAM-691
               002.

               SMT.DEEPA NARAYANAN,SR.G.P.


      THIS     WRIT    PETITION        (CIVIL)   HAVING   COME   UP   FOR   ADMISSION   ON
01.08.2022, ALONG WITH WP(C).19603/2021 AND CONNECTED CASES, THE COURT ON
THE SAME DAY DELIVERED THE FOLLOWING:
 W.P(C) No.19603 of 2021 & conn.cases       32


                      IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                            PRESENT
                   THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
             MONDAY, THE 1ST DAY OF AUGUST 2022 / 10TH SRAVANA, 1944
                                  WP(C) NO. 1575 OF 2022
PETITIONER/S:

               SUDHARSANAN
               AGED 57 YEARS
               S/O. CHELLAPPAN, PADINJATTATHILVILA VEEDU, PERUMPUZHCHERRY,
               KOTTAMKARA, KOLLAM DISTRICT - 694 504.

               BY ADVS.
               ALEXANDER GEORGE
               ARCHANA JOHN BRITTO



RESPONDENT/S:

       1       THE DISTRICT DISASTER MANAGEMENT AUTHORITY KOLLAM
               REPRESENTED BY ITS CHIEF EXECUTIVE OFFICER, KOLLAM - 691013.

       2       THE CHAIRMAN
               THE DISTRICT DISASTER MANAGEMENT AUTHORITY, KOLLAM - 691013.

       3       THE DISTRICT COLLECTOR
               KOLLAM, CIVIL STATION ROAD, KOLLAM - 691013.

       4       THE GEOLOGIST
               DISTRICT OFFICE, DEPARTMENT OF MINING AND GEOLOGY,
               KESAVANIKETHAN, ASRAMAM, KOLLAM - 691 002.

               SMT.VIDYA KURIAKOSE, G.P


      THIS     WRIT    PETITION        (CIVIL)   HAVING   COME   UP   FOR   ADMISSION   ON
01.08.2022, ALONG WITH WP(C).19603/2021 AND CONNECTED CASES, THE COURT ON
THE SAME DAY DELIVERED THE FOLLOWING:
 W.P(C) No.19603 of 2021 & conn.cases    33


                      IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                         PRESENT
                   THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
            MONDAY, THE 1ST DAY OF AUGUST 2022 / 10TH SRAVANA, 1944
                                  WP(C) NO. 1586 OF 2022
PETITIONER/S:

       1       ANJU G
               AGED 23 YEARS
               W/O ANOOP M.,
               ANOOP BHAVAN, IRANOOR, VETTIKAVALA,
               PANAVELI P.O., KOTTARAKARA TALUK,
               KOLLAM DISTRICT , PIN - 691532

       2       ANOOP KUMAR
               AGED 36 YEARS
               S/O MOHANAN PILLAI,
               ANOOP BHAVAN, IRANOOR, VETTIKAVALA,
               PANAVELI P.O., KOTTARAKARA TALUK,
               KOLLAM DISTRICT , PIN - 691532

               BY ADVS.
               MANU RAMACHANDRAN
               M.KIRANLAL
               R.RAJESH (VARKALA)
               T.S.SARATH
               SAMEER M NAIR
               GEETHU KRISHNAN
               HARSHA SUSAN SAM



RESPONDENT/S:

       1       THE DISTRICT DISASTER MANAGEMENT AUTHORITY, KOLLAM DISTRICT
               1. THE DISTRICT DISASTER MANAGEMENT AUTHORITY,
               KOLLAM DISTRICT- 691 013 REPRESENTED BY ITS
               CHAIRMAN/ DISTRICT COLLECTOR, PIN - 691013

       2       THE DISTRICT GEOLOGIST, KOLLAM DISTRICT
               DISTRICT OFFICE OF MINING & GEOLOGY,
               KOLLAM DISTRICT - 691 002 , PIN - 691002

       3       TAHASILDAR(LR)
               TALUK OFFICE, KOTTARAKARA
 W.P(C) No.19603 of 2021 & conn.cases       34

               KOLLAM DISTRICT, PIN - 691506

       4       THE SECRETARY
               GRAMA PANCHAYAT OF VETTIKAVALA,
               KOLLAM DISTRICT, PIN - 691305

               BY ADV.M.R.SASITH

               SMT.DEEPA NARAYANAN,SR.G.P.




      THIS     WRIT    PETITION        (CIVIL)   HAVING   COME   UP   FOR   ADMISSION   ON
01.08.2022, ALONG WITH WP(C).19603/2021 AND CONNECTED CASES, THE COURT ON
THE SAME DAY DELIVERED THE FOLLOWING:
 W.P(C) No.19603 of 2021 & conn.cases    35


                      IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                         PRESENT
                   THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
            MONDAY, THE 1ST DAY OF AUGUST 2022 / 10TH SRAVANA, 1944
                                  WP(C) NO. 1610 OF 2022
PETITIONER/S:

       1       DIVAKARAN
               AGED 58 YEARS
               MADATHUVILA RAMVIEW HOUSE,
               EDAKKODU, PRAVACHAMBALAM,
               NEYYATTINKARA, THIRUVANANTHAPURAM, PIN - 695020

       2       RADHAMANI
               AGED 55 YEARS
               W/O. DIVAKARAN, MADATHUVILA RAMVIEW HOUSE,
               EDAKKODU, PRAVACHAMBALAM,
               NEYYATTINKARA, THIRUVANANTHAPURAM, PIN - 695020

               BY ADVS.
               ARUN MATHEW VADAKKAN
               ABDUL RASHIQ A.



RESPONDENT/S:

       1       STATE OF KERALA
               REPRESENTED BY CHIEF SECRETARY,
               GOVERNMENT SECRETARIAT, THIRUVANANTHAPURAM, PIN - 695001

       2       THE DISTRICT DISASTER MANAGEMENT AUTHORITY
               REPRESENTED BY ITS CHIEF EXECUTIVE OFFICER,
               COLLECTORATE, CIVIL STATION ROAD, KOLLAM, PIN - 691013

       3       THE CHAIRMAN
               THE DISTRICT DISASTER MANAGEMENT AUTHORITY,
               COLLECTORATE, CIVIL STATION ROAD, KOLLAM, PIN - 691013

       4       THE DISTRICT COLLECTOR
               KOLLAM, CIVIL STATION ROAD,
               KAANKATHU MUKKU, KOLLAM, PIN - 691013

       5       THE GEOLOGIST
               DISTRICT OFFICE, DEPARTMENT OF MINING AND GEOLOGY,
 W.P(C) No.19603 of 2021 & conn.cases       36

               KESAVANIKETHAN, ASRAMAM, KOLLAM, PIN - 691002

               SMT.DEEPA NARAYANAN,SR.G.P.


      THIS     WRIT    PETITION        (CIVIL)   HAVING   COME   UP   FOR   ADMISSION   ON
01.08.2022, ALONG WITH WP(C).19603/2021 AND CONNECTED CASES, THE COURT ON
THE SAME DAY DELIVERED THE FOLLOWING:
 W.P(C) No.19603 of 2021 & conn.cases       37


                      IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                            PRESENT
                   THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
             MONDAY, THE 1ST DAY OF AUGUST 2022 / 10TH SRAVANA, 1944
                                  WP(C) NO. 1644 OF 2022
PETITIONER/S:
            RADHAMANI
            AGED 42 YEARS
            ANIL MANDIRAM, KALLIKKADU, POREDOM P.O., CHADAYAMANGALAM,
            KOLLAM DISTRICT, PIN - 691534

               BY ADVS.
               ARUN MATHEW VADAKKAN, ABDUL RASHIQ A.


RESPONDENT/S:
     1      STATE OF KERALA
            REPRESENTED BY CHIEF SECRETARY,
            GOVERNMENT SECRETARIAT,
            THIRUVANANTHAPURAM, PIN - 695001

       2       THE DISTRICT DISASTER MANAGEMENT AUTHORITY
               REPRESENTED BY ITS CHIEF EXECUTIVE OFFICER,
               COLLECTORATE, CIVIL STATION ROAD, KOLLAM, PIN - 691013

       3       THE CHAIRMAN
               THE DISTRICT DISASTER MANAGEMENT AUTHORITY,
               COLLECTORATE, CIVIL STATION ROAD,
               KOLLAM, PIN - 691013

       4       THE DISTRICT COLLECTOR
               KOLLAM, CIVIL STATION ROAD,
               KAANKATHU MUKKU, KOLLAM, PIN - 691013

       5       THE GEOLOGIST
               DISTRICT OFFICE,
               DEPARTMENT OF MINING AND GEOLOGY,
               KESAVANIKETHAN, ASRAMAM, KOLLAM, PIN - 691002

               SMT.DEEPA NARAYANAN,SR.G.P.


      THIS     WRIT    PETITION        (CIVIL)   HAVING   COME   UP   FOR   ADMISSION   ON
01.08.2022, ALONG WITH WP(C).19603/2021 AND CONNECTED CASES, THE COURT ON
THE SAME DAY DELIVERED THE FOLLOWING:
 W.P(C) No.19603 of 2021 & conn.cases       38


                      IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                            PRESENT
                   THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
             MONDAY, THE 1ST DAY OF AUGUST 2022 / 10TH SRAVANA, 1944
                                  WP(C) NO. 1648 OF 2022
PETITIONER/S:

               PRAKASH
               AGED 62 YEARS
               S/O.SISUPALAN, KONNAYIL HOUSE, VAKKOM P.O., CHIRAKKARA
               VILLAGE, CHIRAKKARA TALUK, KOLLAM DISTRICT, PIN - 695306

               BY ADVS.
               P.M.ZIRAJ
               IRFAN ZIRAJ


RESPONDENT/S:
     1      THE DISTRICT DISASTER MANAGEMENT AUTHORITY
            KOLLAM DISTRICT, COLLECTORATE, KOLLAM-691013 REPRESENTED BY
            ITS CHAIRMAN DISTRICT MAGISTRATE, KOLLAM, PIN - 691013

       2       THE DISTRICT MAGISTRATE/DISTRICT COLLECTOR,
               KOLLAM, CIVIL STATION, COLLECTORATE, KOLLAM DISTRICT-691002,
               PIN - 691002

       3       THE DISTRICT GEOLOGIST
               DEPARTMENT OF MINING AND GEOLOGY, KOLLAM DISTRICT-691002,
               PIN - 691002

       4       DIRECTOR OF MINING AND GEOLOGY,
               KESAVADASAPURAM, PATTOM P.O, THIRUVANANTHAPURAM-695004,
               PIN - 695004

       5       STATE OF KERALA, REPRESENTED BY SECRETARY TO GOVERNMENT,
               INDUSTRIES DEPARTMENT, GOVERNMENT OF KERALA, GOVERNMENT
               SECRETARIAT, THIRUVANANTHAPURAM-695001, PIN - 695001

               SMT.DEEPA NARAYANAN,SR.G.P.


      THIS     WRIT    PETITION        (CIVIL)   HAVING   COME   UP   FOR   ADMISSION   ON
01.08.2022, ALONG WITH WP(C).19603/2021 AND CONNECTED CASES, THE COURT ON
THE SAME DAY DELIVERED THE FOLLOWING:
 W.P(C) No.19603 of 2021 & conn.cases       39


                      IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                            PRESENT
                   THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
             MONDAY, THE 1ST DAY OF AUGUST 2022 / 10TH SRAVANA, 1944
                                  WP(C) NO. 1684 OF 2022
PETITIONER/S:
            BAIZAL V.S
            AGED 45 YEARS
            S/O.SURENDRAN NAIR, RESIDING AT S.V.SADANAM, NILAMEL P.O.,
            NILAMEL VILLAGE, KOTTARAKKARA TALUK, KOLLAM DISTRICT,
            PIN:691535, PIN - 691535

               BY ADVS.
               P.M.ZIRAJ
               IRFAN ZIRAJ


RESPONDENT/S:
     1      THE DISTRICT DISASTER MANAGEMENT AUTHORITY
            KOLLAM DISTRICT, COLLECTORATE, KOLLAM-691013 REPRESENTED BY
            ITS CHAIRMAN DISTRICT MAGISTRATE, KOLLAM, PIN - 691013

       2       THE DISTRICT MAGISTRATE/DISTRICT COLLECTOR
               KOLLAM, CIVIL STATION, COLLECTORATE, KOLLAM DISTRICT-691002

       3       THE DISTRICT GEOLOGIST
               DEPARTMENT OF MINING AND GEOLOGY, KOLLAM DISTRICT-691002,
               PIN - 691002

       4       DIRECTOR OF MINING AND GEOLOGY
               KESAVADASAPURAM, PATTOM P.O, THIRUVANANTHAPURAM-695004,
               PIN - 695004

       5       STATE OF KERALA, REPRESENTED BY SECRETARY TO GOVERNMENT,
               INDUSTRIES DEPARTMENT, GOVERNMENT OF KERALA, GOVERNMENT
               SECRETARIAT, THIRUVANANTHAPURAM-695001, PIN - 695001

               SMT.DEEPA NARAYANAN,SR.G.P.


      THIS     WRIT    PETITION        (CIVIL)   HAVING   COME   UP   FOR   ADMISSION   ON
01.08.2022, ALONG WITH WP(C).19603/2021 AND CONNECTED CASES, THE COURT ON
THE SAME DAY DELIVERED THE FOLLOWING:
 W.P(C) No.19603 of 2021 & conn.cases       40


                      IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                            PRESENT
                   THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
             MONDAY, THE 1ST DAY OF AUGUST 2022 / 10TH SRAVANA, 1944
                                  WP(C) NO. 1730 OF 2022
PETITIONER/S:
            JOBIN RAJAN,
            AGED 28 YEARS
            S/O. RAJAN GEORGE, JOBIN BHAVAN, KULAKKADA EAST [P.O).,
            KOTTARAKKARA, KOLLAM DISTRICT 691 521.

               BY ADVS.
               RAAJESH S.SUBRAHMANIAN
               V.R.RAJESH



RESPONDENT/S:
     1      THE GEOLOGIST,
            DISTRICT OFFICE, DEPARTMENT OF MINING AND GEOLOGY,
            ASRAMAM, KOLLAM 691 002.

       2       THE DISTRICT DISASTER MANAGEMENT AUTHORITY,
               REPRESENTED BY ITS CHIEF EXECUTIVE OFFICER, COLLECTORATE,
               CIVIL STATION ROAD, KOLLAM 691 013.

       3       THE CHAIRMAN,
               DISTRICT DISASTER MANAGEMENT AUTHORITY,
               COLLECTORATE, CIVIL STATION ROAD, KOLLAM 691 013.

       4       STATE OF KERALA,
               REPRESENTED BY CHIEF SECRETARY, SECRETARIAT,
               THIRUVANANTHAPURAM 695 001.

               SMT.DEEPA NARAYANAN,SR.G.P.


      THIS     WRIT    PETITION        (CIVIL)   HAVING   COME   UP   FOR   ADMISSION   ON
01.08.2022, ALONG WITH WP(C).19603/2021 AND CONNECTED CASES, THE COURT ON
THE SAME DAY DELIVERED THE FOLLOWING:
 W.P(C) No.19603 of 2021 & conn.cases       41


                      IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                            PRESENT
                   THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
             MONDAY, THE 1ST DAY OF AUGUST 2022 / 10TH SRAVANA, 1944
                                  WP(C) NO. 1950 OF 2022
PETITIONER/S:
            BENZIGER
            AGED 38 YEARS
            S/O. JOHNSON, KADAPURATHU VEEDU, SAKTHIKULANGARA P.O.,
            KOLLAM-691 581

               BY ADV ALEXANDER GEORGE



RESPONDENT/S:
     1      THE DISTRICT DISASTER MANAGEMENT AUTHORITY
            REPRESENTED BY ITS CHIEF EXECUTIVE OFFICER, KOLLAM-691 013

       2       THE CHAIRMAN
               THE DISTRICT DISASTER MANAGEMENT AUTHORITY, KOLLAM-691 013

       3       THE DISTRICT COLLECTOR,
               KOLLAM, CIVIL STATION ROAD, KOLLAM-691 013

       4       THE GEOLOGIST,
               DISTRICT OFFICE, DEPARTMENT OF MINING AND GEOLOGY,
               KEASAVANIKETHAN, ASRAMAM, KOLLAM-691 002

               SMT.DEEPA NARAYANAN,SR.G.P.


      THIS     WRIT    PETITION        (CIVIL)   HAVING   COME   UP   FOR   ADMISSION   ON
01.08.2022, ALONG WITH WP(C).19603/2021 AND CONNECTED CASES, THE COURT ON
THE SAME DAY DELIVERED THE FOLLOWING:
 W.P(C) No.19603 of 2021 & conn.cases       42


                      IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                            PRESENT
                   THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
             MONDAY, THE 1ST DAY OF AUGUST 2022 / 10TH SRAVANA, 1944
                                  WP(C) NO. 1989 OF 2022
PETITIONER/S:
            SINI
            AGED 43 YEARS
            SIJU BHAVAN, NEDUNGOTTUKONAM,
            EDUMULACKAL P.O., KOLLAM DISTRICT, PIN - 691306

               BY ADVS.
               ARUN MATHEW VADAKKAN
               ABDUL RASHIQ A.


RESPONDENT/S:
     1      STATE OF KERALA
            REPRESENTED BY CHIEF SECRETARY,
            GOVERNMENT SECRETARIAT,
            THIRUVANANTHAPURAM, PIN - 695001

       2       THE DISTRICT DISASTER MANAGEMENT AUTHORITY
               REPRESENTED BY ITS CHIEF EXECUTIVE OFFICER,
               COLLECTORATE, CIVIL STATION ROAD, KOLLAM, PIN - 691013

       3       THE CHAIRMAN
               THE DISTRICT DISASTER MANAGEMENT AUTHORITY,
               COLLECTORATE, CIVIL STATION ROAD, KOLLAM, PIN - 691013

       4       THE DISTRICT COLLECTOR
               KOLLAM, CIVIL STATION ROAD,
               KAANKATHU MUKKU, KOLLAM, PIN - 691013

       5       THE GEOLOGIST
               DISTRICT OFFICE,
               DEPARTMENT OF MINING AND GEOLOGY,
               KESAVANIKETHAN, ASRAMAM, KOLLAM, PIN - 691002

               SMT.VIDYA KURIAKOSE, G.P


      THIS     WRIT    PETITION        (CIVIL)   HAVING   COME   UP   FOR   ADMISSION   ON
01.08.2022, ALONG WITH WP(C).19603/2021 AND CONNECTED CASES, THE COURT ON
THE SAME DAY DELIVERED THE FOLLOWING:
 W.P(C) No.19603 of 2021 & conn.cases       43


                      IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                            PRESENT
                   THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
             MONDAY, THE 1ST DAY OF AUGUST 2022 / 10TH SRAVANA, 1944
                                  WP(C) NO. 2263 OF 2022
PETITIONER/S:
            ANI
            AGED 41 YEARS
            CHAMAKKALA MELATHIL,
            PULAMON P.O., KOTTARAKARA,
            KOLLAM DISTRICT, PIN - 691531

               BY ADVS.
               ARUN MATHEW VADAKKAN,ABDUL RASHIQ A.


RESPONDENT/S:
     1      STATE OF KERALA
            REPRESENTED BY CHIEF SECRETARY,
            GOVERNMENT SECRETARIAT,
            THIRUVANANTHAPURAM, PIN - 695001

       2       THE DISTRICT DISASTER MANAGEMENT AUTHORITY
               REPRESENTED BY ITS CHIEF EXECUTIVE OFFICER,
               COLLECTORATE, CIVIL STATION ROAD, KOLLAM, PIN - 691013

       3       THE CHAIRMAN
               THE DISTRICT DISASTER MANAGEMENT AUTHORITY,
               COLLECTORATE, CIVIL STATION ROAD, KOLLAM, PIN - 691013

       4       THE DISTRICT COLLECTOR
               KOLLAM, CIVIL STATION ROAD,
               KAANKATHU MUKKU, KOLLAM, PIN - 691013

       5       THE GEOLOGIST
               DISTRICT OFFICE,
               DEPARTMENT OF MINING AND GEOLOGY,
               KESAVANIKETHAN, ASRAMAM, KOLLAM, PIN - 691002

               SMT.VIDYA KURIAKOSE, G.P


      THIS     WRIT    PETITION        (CIVIL)   HAVING   COME   UP   FOR   ADMISSION   ON
01.08.2022, ALONG WITH WP(C).19603/2021 AND CONNECTED CASES, THE COURT ON
THE SAME DAY DELIVERED THE FOLLOWING:
 W.P(C) No.19603 of 2021 & conn.cases       44


                      IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                            PRESENT
                   THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
             MONDAY, THE 1ST DAY OF AUGUST 2022 / 10TH SRAVANA, 1944
                                  WP(C) NO. 2609 OF 2022
PETITIONER/S:

               MOHANAN.K.,
               AGED 74 YEARS
               S/O. KUNJUKUNJU,
               THENGUMTHOTTATHIL, NADUVILE MURI, SOORANADU NORTH, AANAYADI,
               KOLLAM.

               BY ADVS.
               R.SUNIL KUMAR
               A.SALINI LAL
               ARUN KRISHNA


RESPONDENT/S:

       1       STATE OF KERALA
               REP. BY CHIEF SECRETARY,
               GOVERNMENT SECRETARIAT, THIRUVANANTHAPURAM 695 001.

       2       THE DISASTER MANAGEMENT AUTHORITY,
               REP. BY ITS CHIEF EXECUTIVE OFFICER, KOLLAM 691 013.

       3       THE CHAIRMAN,
               THE DISTRICT DISASTER MANAGEMENT AUTHORITY, KOLLAM 691 013.

       4       THE DISTRICT COLLECTOR,
               COLLECTORATE, CIVIL STATION, KOLLAM 691 013.

       5       THE DISTRICT GEOLOGIST,
               DEPARTMENT OF MINING AND GEOLOGY, DISTRICT OFFICE,
               KOLLAM 691 002.

               SMT.VIDYA KURIAKOSE, G.P


      THIS     WRIT    PETITION        (CIVIL)   HAVING   COME   UP   FOR   ADMISSION   ON
01.08.2022, ALONG WITH WP(C).19603/2021 AND CONNECTED CASES, THE COURT ON
THE SAME DAY DELIVERED THE FOLLOWING:
 W.P(C) No.19603 of 2021 & conn.cases       45


                      IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                            PRESENT
                   THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
             MONDAY, THE 1ST DAY OF AUGUST 2022 / 10TH SRAVANA, 1944
                                  WP(C) NO. 2898 OF 2022
PETITIONER/S:

               KUNJACHAN
               AGED 85 YEARS
               MUDAPPALLIL VEEDU,
               THRIKKANNAMANGAL, KOTTARAKARA,
               KOLLAM DISTRICT., PIN - 691531

               BY ADVS.
               K.V.ANIL KUMAR
               RADHIKA S.ANIL


RESPONDENT/S:
     1      STATE OF KERALA
            EPRESENTED BY THE CHIEF SECRETARY,
            GOVERNMENT OF KERALA
            GOVT. SECRETARIAT, THIRUVANANTHAPURAM., PIN - 695001

       2       DISASTER MANAGEMENT AUTHORITY,
               REPRESENTED BY ITS CHIEF EXECUTIVE OFFICER,
               COLLECTORATE, CIVIL STATION, KOLLAM., PIN - 691013

       3       CHAIRMAN,
               THE DISTRICT DISASTER MANAGEMENT AUTHORITY,
               COLLECTORATE, CIVIL STATION, KOLLAM., PIN - 691013

       4       DISTRICT COLLECTOR, KOLLAM,
               COLLECTORATE, PIN - 691013

       5       THE SENIOR GEOLOGIST
               DEPARTMENT OF MINING AND GEOLOGY,
               KESAVANIKETHAN, ASRAMAM, KOLLAM, PIN - 691002

               SMT.DEEPA NARAYANAN,SR.G.P.


      THIS     WRIT    PETITION        (CIVIL)   HAVING   COME   UP   FOR   ADMISSION   ON
01.08.2022, ALONG WITH WP(C).19603/2021 AND CONNECTED CASES, THE COURT ON
THE SAME DAY DELIVERED THE FOLLOWING:
 W.P(C) No.19603 of 2021 & conn.cases       46


                      IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                            PRESENT
                   THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
             MONDAY, THE 1ST DAY OF AUGUST 2022 / 10TH SRAVANA, 1944
                                  WP(C) NO. 3100 OF 2022
PETITIONER/S:
               JOY
               AGED 76 YEARS
               THUNDUVILA VEEDU,
               KIZHAKKETHERUVU, CHENGAMANADU ,
               CHENGAMANADU JN. P.O.,
               KOLLAM DISTRICT, PIN - 691557

               BY ADVS.
               ARUN MATHEW VADAKKAN, ABDUL RASHIQ A.


RESPONDENT/S:
     1      STATE OF KERALA
            REPRESENTED BY CHIEF SECRETARY,
            GOVERNMENT SECRETARIAT,
            THIRUVANANTHAPURAM, PIN - 695001

       2       THE DISTRICT DISASTER MANAGEMENT AUTHORITY
               REPRESENTED BY ITS CHIEF EXECUTIVE OFFICER,
               COLLECTORATE, CIVIL STATION ROAD, KOLLAM, PIN - 691013

       3       THE CHAIRMAN
               THE DISTRICT DISASTER MANAGEMENT AUTHORITY,
               COLLECTORATE, CIVIL STATION ROAD,
               KOLLAM, PIN - 691013

       4       THE DISTRICT COLLECTOR
               KOLLAM, CIVIL STATION ROAD,
               KAANKATHU MUKKU, KOLLAM, PIN - 691013

       5       THE GEOLOGIST
               DISTRICT OFFICE,
               DEPARTMENT OF MINING AND GEOLOGY,
               KESAVANIKETHAN, ASRAMAM, KOLLAM, PIN - 691002

               SMT.DEEPA NARAYANAN,SR.G.P.


      THIS     WRIT    PETITION        (CIVIL)   HAVING   COME   UP   FOR   ADMISSION   ON
01.08.2022, ALONG WITH WP(C).19603/2021 AND CONNECTED CASES, THE COURT ON
THE SAME DAY DELIVERED THE FOLLOWING:
 W.P(C) No.19603 of 2021 & conn.cases       47


                      IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                            PRESENT
                   THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
             MONDAY, THE 1ST DAY OF AUGUST 2022 / 10TH SRAVANA, 1944
                                  WP(C) NO. 3408 OF 2022
PETITIONER/S:
               RAMESH
               AGED 42 YEARS
               POIKAYIL PUTHEN VEEDU,
               PALLIMON, PALLIMON P.O,
               KOLLAM DISTRICT, PIN - 691576

               BY ADVS.
               ARUN MATHEW VADAKKAN
               ABDUL RASHIQ A.


RESPONDENT/S:
     1      STATE OF KERALA
               REPRESENTED BY CHIEF SECRETARY,
               GOVERNMENT SECRETARIAT,
               THIRUVANANTHAPURAM, PIN - 695001

       2       THE DISTRICT DISASTER MANAGEMENT AUTHORITY
               REPRESENTED BY ITS CHIEF EXECUTIVE OFFICER,
               COLLECTORATE, CIVIL STATION ROAD, KOLLAM, PIN - 691013

       3       THE CHAIRMAN
               THE DISTRICT DISASTER MANAGEMENT AUTHORITY,
               COLLECTORATE, CIVIL STATION ROAD,
               KOLLAM, PIN - 691013

       4       THE DISTRICT COLLECTOR
               KOLLAM, CIVIL STATION ROAD,
               KAANKATHU MUKKU, KOLLAM, PIN - 691013

       5       THE GEOLOGIST
               DISTRICT OFFICE,
               DEPARTMENT OF MINING AND GEOLOGY,
               KESAVANIKETHAN, ASRAMAM, KOLLAM, PIN - 691002

               SMT.DEEPA NARAYANAN,SR.G.P.


      THIS     WRIT    PETITION        (CIVIL)   HAVING   COME   UP   FOR   ADMISSION   ON
01.08.2022, ALONG WITH WP(C).19603/2021 AND CONNECTED CASES, THE COURT ON
THE SAME DAY DELIVERED THE FOLLOWING:
 W.P(C) No.19603 of 2021 & conn.cases       48


                      IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                            PRESENT
                   THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
             MONDAY, THE 1ST DAY OF AUGUST 2022 / 10TH SRAVANA, 1944
                                  WP(C) NO. 3470 OF 2022
PETITIONER/S:

               SAJI
               AGED 56 YEARS
               SON OF KANNAN, IDUPADICKAL VEEDU, PALLICKAL P.O, KOTTARAKARA
               TALUK, KOLLAM DISTRICT, PIN-690503

               BY ADVS.
               P.M.ZIRAJ
               IRFAN ZIRAJ



RESPONDENT/S:

       1       THE DISTRICT DISASTER MANAGEMENT AUTHORITY
               KOLLAM DISTRICT, COLLECTORATE, KOLLaM-691013 REPRESENTED BY
               ITS CHAIRMAN DISTRICT MAGISTRATE, KOLLAM, PIN - 691013

       2       THE DISTRICT MAGISTRATE/DISTRICT COLLECTOR, KOLLAM
               CIVIL STATION, COLLECTORATE, KOLLAM DISTRICT-691002

       3       THE DISTRICT GEOLOGIST
               DEPARTMENT OF MINING AND GEOLOGY, KOLLAM DISTRICT-691002.

       4       DIRECTOR OF MINING AND GEOLOGY
               KESAVADASAPURAM, PATTOM P.O, THIRUVANANTHAPURAM-695004

       5       STATE OF KERALA, REPRESENTED BY SECRETARY TO GOVERNMENT
               INDUSTRIES DEPARTMENT, GOVERNMENT OF KERALA, GOVERNMENT
               SECRETARIAT, THIRUVANANTHAPURAM-695001

               SMT.DEEPA NARAYANAN,SR.G.P.


      THIS     WRIT    PETITION        (CIVIL)   HAVING   COME   UP   FOR   ADMISSION   ON
01.08.2022, ALONG WITH WP(C).19603/2021 AND CONNECTED CASES, THE COURT ON
THE SAME DAY DELIVERED THE FOLLOWING:
 W.P(C) No.19603 of 2021 & conn.cases       49


                      IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                            PRESENT
                   THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
             MONDAY, THE 1ST DAY OF AUGUST 2022 / 10TH SRAVANA, 1944
                                  WP(C) NO. 3781 OF 2022
PETITIONER/S:

               CHANDRASEKHARA [email protected] NAIR
               AGED 55 YEARS
               S/O. GOPALA PILLAI, MANAMPOOPADINJATTEKKARA, MALOOR COLLEGE
               P.O., KOLLAM

               BY ADVS.
               R.SUNIL KUMAR
               A.SALINI LAL



RESPONDENT/S:

       1       STATE OF KERALA
               REP BY CHIEF SECRETARY, GOVERNMENT SECRETARIAT,
               THIRUVANANTHAPURAM-695 001

       2       THE DISASTER MANAGEMENT AUTHORITY,
               REP BY ITS CHIEF EXECUTIVE OFFICER, KOLLAM-691 013

       3       THE CHAIRMAN
               THE DISTRICT DISASTER MANAGEMENT AUTHORITY, KOLLAM-691 013

       4       THE DISTRICT COLLECTOR,
               COLLECTORATE, CIVIL STATION, KOLLAM-691 013

       5       THE DISTRICT GEOLOGIST,
               DEPARTMENT OF MINING AND GEOLOGY, DISTRICT OFFICE,
               KOLLAM-691 002

               SMT.VIDYA KURIAKOSE, G.P


      THIS     WRIT    PETITION        (CIVIL)   HAVING   COME   UP   FOR   ADMISSION   ON
01.08.2022, ALONG WITH WP(C).19603/2021 AND CONNECTED CASES, THE COURT ON
THE SAME DAY DELIVERED THE FOLLOWING:
 W.P(C) No.19603 of 2021 & conn.cases       50


                      IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                            PRESENT
                   THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
             MONDAY, THE 1ST DAY OF AUGUST 2022 / 10TH SRAVANA, 1944
                                  WP(C) NO. 4010 OF 2022
PETITIONER/S:
            JAYAPRAKASH
            AGED 43 YEARS
            KOVILVILAVEEDU, KHADI JUNCTION,
            NEDUMPANA P.O.,
            KOLLAM DISTRICT, PIN - 691580

               BY ADVS.
               ARUN MATHEW VADAKKAN
               ABDUL RASHIQ A.


RESPONDENT/S:
     1      STATE OF KERALA
               REPRESENTED BY CHIEF SECRETARY,
               GOVERNMENT SECRETARIAT,
               THIRUVANANTHAPURAM, PIN - 695001

       2       THE DISTRICT DISASTER MANAGEMENT AUTHORITY
               REPRESENTED BY ITS CHIEF EXECUTIVE OFFICER,
               COLLECTORATE, CIVIL STATION ROAD, KOLLAM, PIN - 691013

       3       THE CHAIRMAN
               THE DISTRICT DISASTER MANAGEMENT AUTHORITY,
               COLLECTORATE, CIVIL STATION ROAD,
               KOLLAM, PIN - 691013

       4       THE DISTRICT COLLECTOR
               KOLLAM, CIVIL STATION ROAD,
               KAANKATHU MUKKU, KOLLAM, PIN - 691013

       5       THE GEOLOGIST
               DISTRICT OFFICE,
               DEPARTMENT OF MINING AND GEOLOGY,
               KESAVANIKETHAN, ASRAMAM, KOLLAM, PIN - 691002

               SMT.DEEPA NARAYANAN,SR.G.P.


      THIS     WRIT    PETITION        (CIVIL)   HAVING   COME   UP   FOR   ADMISSION   ON
01.08.2022, ALONG WITH WP(C).19603/2021 AND CONNECTED CASES, THE COURT ON
THE SAME DAY DELIVERED THE FOLLOWING:
 W.P(C) No.19603 of 2021 & conn.cases       51


                      IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                            PRESENT
                   THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
             MONDAY, THE 1ST DAY OF AUGUST 2022 / 10TH SRAVANA, 1944
                                  WP(C) NO. 4019 OF 2022
PETITIONER/S:
            SREELATHA K
            AGED 53 YEARS
            PORUNNILAZHIKATHU VEEDU,
            IRUMPANANGADU P.O.,
            KOLLAM DISTRICT, PIN - 691505

               BY ADVS.
               ARUN MATHEW VADAKKAN
               ABDUL RASHIQ A.


RESPONDENT/S:
     1      STATE OF KERALA
               REPRESENTED BY CHIEF SECRETARY,
               GOVERNMENT SECRETARIAT,
               THIRUVANANTHAPURAM, PIN - 695001

       2       THE DISTRICT DISASTER MANAGEMENT AUTHORITY
               REPRESENTED BY ITS CHIEF EXECUTIVE OFFICER,
               COLLECTORATE, CIVIL STATION ROAD, KOLLAM, PIN - 691013

       3       THE CHAIRMAN
               THE DISTRICT DISASTER MANAGEMENT AUTHORITY,
               COLLECTORATE, CIVIL STATION ROAD,
               KOLLAM, PIN - 691013

       4       THE DISTRICT COLLECTOR
               KOLLAM, CIVIL STATION ROAD,
               KAANKATHU MUKKU, KOLLAM, PIN - 691013

       5       THE GEOLOGIST
               DISTRICT OFFICE,
               DEPARTMENT OF MINING AND GEOLOGY,
               KESAVANIKETHAN, ASRAMAM, KOLLAM, PIN - 691002

               SMT.VIDYA KURIAKOSE, G.P


      THIS     WRIT    PETITION        (CIVIL)   HAVING   COME   UP   FOR   ADMISSION   ON
01.08.2022, ALONG WITH WP(C).19603/2021 AND CONNECTED CASES, THE COURT ON
THE SAME DAY DELIVERED THE FOLLOWING:
 W.P(C) No.19603 of 2021 & conn.cases       52


                      IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                            PRESENT
                   THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
             MONDAY, THE 1ST DAY OF AUGUST 2022 / 10TH SRAVANA, 1944
                                  WP(C) NO. 4044 OF 2022
PETITIONER/S:
               ABDUL WAHAB
               AGED 62 YEARS
               SON OF HAMEEDU KUNJU LABBA,
               SHAFEEK VIHAR, AVANEESWARAM P.O.,
               KUNNICODE, VILAKKUDY,
               KOLLAM DISTRICT, PIN - 691508

               BY ADVS.
               ARUN MATHEW VADAKKAN
               ABDUL RASHIQ A.


RESPONDENT/S:
     1      STATE OF KERALA
               REPRESENTED BY CHIEF SECRETARY,
               GOVERNMENT SECRETARIAT,
               THIRUVANANTHAPURAM, PIN - 695001

       2       THE DISTRICT DISASTER MANAGEMENT AUTHORITY
               REPRESENTED BY ITS CHIEF EXECUTIVE OFFICER,
               COLLECTORATE, CIVIL STATION ROAD, KOLLAM, PIN - 691013

       3       THE CHAIRMAN
               THE DISTRICT DISASTER MANAGEMENT AUTHORITY,
               COLLECTORATE, CIVIL STATION ROAD,
               KOLLAM, PIN - 691013

       4       THE DISTRICT COLLECTOR
               KOLLAM, CIVIL STATION ROAD,
               KAANKATHU MUKKU, KOLLAM, PIN - 691013

       5       THE GEOLOGIST
               DISTRICT OFFICE,
               DEPARTMENT OF MINING AND GEOLOGY,
               KESAVANIKETHAN, ASRAMAM, KOLLAM, PIN - 691002

               SMT.DEEPA NARAYANAN,SR.G.P.


      THIS     WRIT    PETITION        (CIVIL)   HAVING   COME   UP   FOR   ADMISSION   ON
01.08.2022, ALONG WITH WP(C).19603/2021 AND CONNECTED CASES, THE COURT ON
THE SAME DAY DELIVERED THE FOLLOWING:
 W.P(C) No.19603 of 2021 & conn.cases       53


                      IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                            PRESENT
                   THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
             MONDAY, THE 1ST DAY OF AUGUST 2022 / 10TH SRAVANA, 1944
                                  WP(C) NO. 4061 OF 2022
PETITIONER/S:

               ANI M
               AGED 47 YEARS
               ANITHA BHAVAN,
               ERUMAKUZHI, NOORANAD P.O.,
               KOLLAM DISTRICT, PIN - 690504

               BY ADVS.
               ARUN MATHEW VADAKKAN
               ABDUL RASHIQ A.


RESPONDENT/S:
     1      STATE OF KERALA
               REPRESENTED BY CHIEF SECRETARY,
               GOVERNMENT SECRETARIAT,
               THIRUVANANTHAPURAM, PIN - 695001

       2       THE DISTRICT DISASTER MANAGEMENT AUTHORITY
               REPRESENTED BY ITS CHIEF EXECUTIVE OFFICER,
               COLLECTORATE, CIVIL STATION ROAD, KOLLAM, PIN - 691013

       3       THE CHAIRMAN
               THE DISTRICT DISASTER MANAGEMENT AUTHORITY,
               COLLECTORATE, CIVIL STATION ROAD,
               KOLLAM, PIN - 691013

       4       THE DISTRICT COLLECTOR
               KOLLAM, CIVIL STATION ROAD,
               KAANKATHU MUKKU, KOLLAM, PIN - 691013

       5       THE GEOLOGIST
               DISTRICT OFFICE,
               DEPARTMENT OF MINING AND GEOLOGY,
               KESAVANIKETHAN, ASRAMAM, KOLLAM, PIN - 691002

               SMT.VIDYA KURIAKOSE, G.P


      THIS     WRIT    PETITION        (CIVIL)   HAVING   COME   UP   FOR   ADMISSION   ON
01.08.2022, ALONG WITH WP(C).19603/2021 AND CONNECTED CASES, THE COURT ON
THE SAME DAY DELIVERED THE FOLLOWING:
 W.P(C) No.19603 of 2021 & conn.cases    54


                      IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                         PRESENT
                   THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
            MONDAY, THE 1ST DAY OF AUGUST 2022 / 10TH SRAVANA, 1944
                                  WP(C) NO. 4081 OF 2022
PETITIONER/S:

       1       SMITHESH S.
               AGED 38 YEARS,ESWARI VILASAM, ETTUVAIKKODU,
               NEDUMANCAVU P.O., KOLLAM DISTRICT, PIN - 689693

       2       LEKSHMI R
               AGED 35 YEARS
               ESWARI VILASAM, ETTUVAIKKODU, NEDUMANCAVU P.O.,
               KOLLAM DISTRICT, PIN - 689693

               BY ADVS.
               ARUN MATHEW VADAKKAN
               ABDUL RASHIQ A.



RESPONDENT/S:

       1       STATE OF KERALA
               REPRESENTED BY CHIEF SECRETARY,
               GOVERNMENT SECRETARIAT,
               THIRUVANANTHAPURAM, PIN - 695001

       2       THE DISTRICT DISASTER MANAGEMENT AUTHORITY
               REPRESENTED BY ITS CHIEF EXECUTIVE OFFICER,
               COLLECTORATE, CIVIL STATION ROAD, KOLLAM, PIN - 691013

       3       THE CHAIRMAN
               THE DISTRICT DISASTER MANAGEMENT AUTHORITY,
               COLLECTORATE, CIVIL STATION ROAD,
               KOLLAM, PIN - 691013

       4       THE DISTRICT COLLECTOR
               KOLLAM, CIVIL STATION ROAD,
               KAANKATHU MUKKU, KOLLAM, PIN - 691013

       5       THE GEOLOGIST
               DISTRICT OFFICE,
               DEPARTMENT OF MINING AND GEOLOGY,
 W.P(C) No.19603 of 2021 & conn.cases       55

               KESAVANIKETHAN, ASRAMAM, KOLLAM, PIN - 691002

               SMT.VIDYA KURIAKOSE, G.P


      THIS     WRIT    PETITION        (CIVIL)   HAVING   COME   UP   FOR   ADMISSION   ON
01.08.2022, ALONG WITH WP(C).19603/2021 AND CONNECTED CASES, THE COURT ON
THE SAME DAY DELIVERED THE FOLLOWING:
 W.P(C) No.19603 of 2021 & conn.cases       56


                      IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                            PRESENT
                   THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
             MONDAY, THE 1ST DAY OF AUGUST 2022 / 10TH SRAVANA, 1944
                                  WP(C) NO. 4207 OF 2022
PETITIONER/S:
               SUJA JYOTHISHKUMAR
               AGED 42 YEARS
               SURESH BHAVAN,
               CHAKKUVARAKAL, VETTIKKAVALA,
               KOTTARAKKARA,
               KOLLAM DISTRICT, PIN - 691538

               BY ADVS.
               ARUN MATHEW VADAKKAN
               ABDUL RASHIQ A.


RESPONDENT/S:
     1      STATE OF KERALA
               REPRESENTED BY CHIEF SECRETARY,
               GOVERNMENT SECRETARIAT,
               THIRUVANANTHAPURAM, PIN - 695001

       2       THE DISTRICT DISASTER MANAGEMENT AUTHORITY
               REPRESENTED BY ITS CHIEF EXECUTIVE OFFICER,
               COLLECTORATE, CIVIL STATION ROAD, KOLLAM, PIN - 691013

       3       THE CHAIRMAN
               THE DISTRICT DISASTER MANAGEMENT AUTHORITY,
               COLLECTORATE, CIVIL STATION ROAD,
               KOLLAM, PIN - 691013

       4       THE DISTRICT COLLECTOR
               KOLLAM, CIVIL STATION ROAD,
               KAANKATHU MUKKU, KOLLAM, PIN - 691013

       5       THE GEOLOGIST
               DISTRICT OFFICE,
               DEPARTMENT OF MINING AND GEOLOGY,
               KESAVANIKETHAN, ASRAMAM, KOLLAM, PIN - 691002

               SMT.VIDYA KURIAKOSE, G.P


      THIS     WRIT    PETITION        (CIVIL)   HAVING   COME   UP   FOR   ADMISSION   ON
01.08.2022, ALONG WITH WP(C).19603/2021 AND CONNECTED CASES, THE COURT ON
THE SAME DAY DELIVERED THE FOLLOWING:
 W.P(C) No.19603 of 2021 & conn.cases       57


                      IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                            PRESENT
                   THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
             MONDAY, THE 1ST DAY OF AUGUST 2022 / 10TH SRAVANA, 1944
                                  WP(C) NO. 4382 OF 2022
PETITIONER/S:
               JACOB K. VARGHESE
               AGED 58 YEARS
               KAITHADIYIL PUTHENVEEDU,
               ANCHAL, ALAYAMON P.O.,
               KOLLAM DISTRICT, PIN - 691320

               BY ADVS.
               ARUN MATHEW VADAKKAN
               ABDUL RASHIQ A.


RESPONDENT/S:
     1      STATE OF KERALA
               REPRESENTED BY CHIEF SECRETARY,
               GOVERNMENT SECRETARIAT,
               THIRUVANANTHAPURAM, PIN - 695001

       2       THE DISTRICT DISASTER MANAGEMENT AUTHORITY
               REPRESENTED BY ITS CHIEF EXECUTIVE OFFICER,
               COLLECTORATE, CIVIL STATION ROAD, KOLLAM, PIN - 691013

       3       THE CHAIRMAN
               THE DISTRICT DISASTER MANAGEMENT AUTHORITY,
               COLLECTORATE, CIVIL STATION ROAD,
               KOLLAM, PIN - 691013

       4       THE DISTRICT COLLECTOR
               KOLLAM, CIVIL STATION ROAD,
               KAANKATHU MUKKU, KOLLAM, PIN - 691013

       5       THE GEOLOGIST
               DISTRICT OFFICE,
               DEPARTMENT OF MINING AND GEOLOGY,
               KESAVANIKETHAN, ASRAMAM, KOLLAM, PIN - 691002

               SMT.DEEPA NARAYANAN,SR.G.P.


      THIS     WRIT    PETITION        (CIVIL)   HAVING   COME   UP   FOR   ADMISSION   ON
01.08.2022, ALONG WITH WP(C).19603/2021 AND CONNECTED CASES, THE COURT ON
THE SAME DAY DELIVERED THE FOLLOWING:
 W.P(C) No.19603 of 2021 & conn.cases       58


                      IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                            PRESENT
                   THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
             MONDAY, THE 1ST DAY OF AUGUST 2022 / 10TH SRAVANA, 1944
                                  WP(C) NO. 5013 OF 2022
PETITIONER/S:

               DEEPA KUMARI
               AGED 32 YEARS
               D/O MURALEEDHRAN, M S BHAVANAM, ARIPLACHIL ANCHAL, KOLLAM.

               BY ADVS.
               R.SUNIL KUMAR
               A.SALINI LAL



RESPONDENT/S:

       1       STATE OF KERALA
               REPRESENTED BY CHIEF SECRETARY, GOVERNMENT SECRETARIAT,
               THIRUVANANTHAPURAM-695001.

       2       THE DISASTER MANAGEMENT AUTHORITY
               REPRESENTED BY ITS CHIEF EXECUTIVE OFFICER, KOLLAM-691013.

       3       THE CHAIRMAN
               THE DISTRICT DISASTER MANAGEMENT AUTHORITY, KOLLAM-691013.

       4       THE DISTRICT COLLECTOR
               COLLECTORATE, CIVIL STATION, KOLLAM-691013.

       5       THE DISTRICT GEOLOGIST
               DEPARTMENT OF MINING AND GEOLOGY, DISTRICT OFFICE, KOLLAM-
               691002.

               SMT.VIDYA KURIAKOSE, G.P


      THIS     WRIT    PETITION        (CIVIL)   HAVING   COME   UP   FOR   ADMISSION   ON
01.08.2022, ALONG WITH WP(C).19603/2021 AND CONNECTED CASES, THE COURT ON
THE SAME DAY DELIVERED THE FOLLOWING:
 W.P(C) No.19603 of 2021 & conn.cases       59


                      IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                            PRESENT
                   THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
             MONDAY, THE 1ST DAY OF AUGUST 2022 / 10TH SRAVANA, 1944
                                  WP(C) NO. 5059 OF 2022
PETITIONER/S:

               ANEESH KUMAR,
               AGED 35 YEARS
               S/O. ASHOKAN, LAGEESH BHAVAN, AARUVINAD, ELIKKOD,
               PATHANAPURAM, KOLLAM.

               BY ADVS.
               R.SUNIL KUMAR
               A.SALINI LAL



RESPONDENT/S:

       1       STATE OF KERALA
               REP. BY CHIEF SECRETARY GOVERNMENT SECRETARIAT,
               THIRUVANANTHAPURAM 695 001.

       2       THE DISASTER MANAGEMENT AUTHORITY,
               REP BY ITS CHIEF EXECUTIVE OFFICER, KOLLAM 691 013.

       3       THE CHAIRMAN,
               THE DISTRICT DISASTER MANAGEMENT AUTHORITY, KOLLAM 691 013.

       4       THE DISTRICT COLLECTOR,
               COLLECTORATE, CIVIL STATION, KOLLAM 691 013.

       5       THE DISTRICT GEOLOGIST,
               DEPARTMENT OF MINING AND GEOLOGY, DISTRICT OFFICE, KOLLAM 691
               002.

               SMT.VIDYA KURIAKOSE, G.P


      THIS     WRIT    PETITION        (CIVIL)   HAVING   COME   UP   FOR   ADMISSION   ON
01.08.2022, ALONG WITH WP(C).19603/2021 AND CONNECTED CASES, THE COURT ON
THE SAME DAY DELIVERED THE FOLLOWING:
 W.P(C) No.19603 of 2021 & conn.cases       60


                      IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                            PRESENT
                   THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
             MONDAY, THE 1ST DAY OF AUGUST 2022 / 10TH SRAVANA, 1944
                                  WP(C) NO. 5098 OF 2022
PETITIONER/S:

               NIZAMUDEEN
               AGED 44 YEARS
               S/O SHAHUL HAMEED,
               DARULAMAL,
               NILAMEL P.O.,
               KOLLAM DISTRICT., PIN - 391535

               BY ADV K.V.ANIL KUMAR



RESPONDENT/S:

       1       STATE OF KERALA
               REPRESENTED BY THE CHIEF SECRETARY,
               GOVERNMENT OF KERALA
               GOVT. SECRETARIAT, THIRUVANANTHAPURAM., PIN - 695001

       2       THE DISASTER MANAGEMENT AUTHORITY
               REPRESENTED BY ITS CHIEF EXECUTIVE OFFICER,
               COLLECTORATE, CIVIL STATION, KOLLAM, PIN - 691013

       3       THE CHAIRMAN, THE DISTRICT DISASTER MANAGEMENT AUTHORITY,
               COLLECTORATE, CIVIL STATION, KOLLAM, PIN - 691013

       4       THE DISTRICT COLLECTOR, KOLLAM
               COLLECTORATE, KOLLAM, PIN - 691013

       5       THE SENIOR GEOLOGIST
               DEPARTMENT OF MINING AND GEOLOGY,
               KESAVANIKETHAN, ASRAMAM, KOLLAM., PIN - 691002

               SMT.DEEPA NARAYANAN,SR.G.P.


      THIS     WRIT    PETITION        (CIVIL)   HAVING   COME   UP   FOR   ADMISSION   ON
01.08.2022, ALONG WITH WP(C).19603/2021 AND CONNECTED CASES, THE COURT ON
THE SAME DAY DELIVERED THE FOLLOWING:
 W.P(C) No.19603 of 2021 & conn.cases    61


                      IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                         PRESENT
                   THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
            MONDAY, THE 1ST DAY OF AUGUST 2022 / 10TH SRAVANA, 1944
                                  WP(C) NO. 5260 OF 2022
PETITIONER/S:

               RAJENDRAN PILLAI
               AGED 50 YEARS
               PAZHOOR VEED,
               PALLICKAL P.O, KOTTARAKKARA,
               KOLLAM, PIN - 691566

               BY ADVS.
               ABDUL RASHIQ A.
               DON PAUL
               TONY VASANTH



RESPONDENT/S:

       1       STATE OF KERALA
               REPRESENTED BY CHIEF SECRETARY,
               GOVERNMENT SECRETARIAT,
               THIRUVANANTHAPURAM, PIN - 695001

       2       THE DISTRICT DISASTER MANAGEMENT AUTHORITY
               REPRESENTED BY ITS CHIEF EXECUTIVE OFFICER,
               COLLECTORATE, CIVIL STATION ROAD,
               KOLLAM, PIN - 691013

       3       THE CHAIRMAN
               THE DISTRICT DISASTER MANAGEMENT AUTHORITY,
               COLLECTORATE, CIVIL STATION ROAD,
               KOLLAM, PIN - 691013

       4       THE DISTRICT COLLECTOR
               KOLLAM, CIVIL STATION ROAD,
               KAANKATHU MUKKU,
               KOLLAM, PIN - 691013

       5       THE GEOLOGIST
               DISTRICT OFFICE, DEPARTMENT OF MINING AND GEOLOGY,
               KESAVANIKETHAN, ASRAMAM,
 W.P(C) No.19603 of 2021 & conn.cases       62

               KOLLAM, PIN - 691002



                 SMT.DEEPA NARAYANAN,SR.G.P.




      THIS     WRIT    PETITION        (CIVIL)   HAVING   COME   UP   FOR   ADMISSION   ON
01.08.2022, ALONG WITH WP(C).19603/2021 AND CONNECTED CASES, THE COURT ON
THE SAME DAY DELIVERED THE FOLLOWING:
 W.P(C) No.19603 of 2021 & conn.cases       63


                      IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                            PRESENT
                   THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
             MONDAY, THE 1ST DAY OF AUGUST 2022 / 10TH SRAVANA, 1944
                                  WP(C) NO. 5278 OF 2022
PETITIONER/S:
               BIJUKUMAR
               AGED 45 YEARS
               KOYIPURATHU VEEDU,
               KAITHAKODU P.O.,
               KOLLAM DISTRICT, PIN - 691543

               BY ADVS.
               ARUN MATHEW VADAKKAN
               ABDUL RASHIQ A.


RESPONDENT/S:
     1      STATE OF KERALA
               REPRESENTED BY CHIEF SECRETARY,
               GOVERNMENT SECRETARIAT,
               THIRUVANANTHAPURAM, PIN - 695001

       2       THE DISTRICT DISASTER MANAGEMENT AUTHORITY
               REPRESENTED BY ITS CHIEF EXECUTIVE OFFICER,
               COLLECTORATE, CIVIL STATION ROAD, KOLLAM, PIN - 691013

       3       THE CHAIRMAN
               THE DISTRICT DISASTER MANAGEMENT AUTHORITY,
               COLLECTORATE, CIVIL STATION ROAD,
               KOLLAM, PIN - 691013

       4       THE DISTRICT COLLECTOR
               KOLLAM, CIVIL STATION ROAD,
               KAANKATHU MUKKU, KOLLAM, PIN - 691013

       5       THE GEOLOGIST
               DISTRICT OFFICE,
               DEPARTMENT OF MINING AND GEOLOGY,
               KESAVANIKETHAN, ASRAMAM, KOLLAM, PIN - 691002

               SMT.DEEPA NARAYANAN,SR.G.P.


      THIS     WRIT    PETITION        (CIVIL)   HAVING   COME   UP   FOR   ADMISSION   ON
01.08.2022, ALONG WITH WP(C).19603/2021 AND CONNECTED CASES, THE COURT ON
THE SAME DAY DELIVERED THE FOLLOWING:
 W.P(C) No.19603 of 2021 & conn.cases       64


                      IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                            PRESENT
                   THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
             MONDAY, THE 1ST DAY OF AUGUST 2022 / 10TH SRAVANA, 1944
                                  WP(C) NO. 5428 OF 2022
PETITIONER/S:

               REVIKUMAR S
               AGED 65 YEARS
               SON OF SUKUMARAN, RESIDING AT KARTHIKA, VETTIKAVALA P.O., KOLLAM
               DISTRICT
               KOLLAM, PIN - 691538

               BY ADVS.
               P.M.ZIRAJ
               IRFAN ZIRAJ



RESPONDENT/S:

       1       THE DISTRICT DISASTER MANAGEMENT AUTHORITY
               KOLLAM DISTRICT, COLLECTORATE, KOLLAM-REPRESENTED BY ITS
               CHAIRMAN DISTRICT MAGISTRATE, KOLLAM, PIN - 691013

       2       THE DISTRICT MAGISTRATE/DISTRICT COLLECTOR
               KOLLAM, CIVIL STATION, COLLECTORATE, KOLLAM DISTRICT,
               PIN - 691002

       3       THE DISTRICT GEOLOGIST
               DEPARTMENT OF MINING AND GEOLOGY, KOLLAM DISTRICT,
               PIN - 691002

       4       DIRECTOR OF MINING AND GEOLOGY
               KESAVADASAPURAM, PATTOM P.O, THIRUVANANTHAPURAM, PIN - 695004

       5       STATE OF KERALA REPRESENTED BY SECRETARY TO GOVERNMENT
               INDUSTRIES DEPARTMENT, GOVERNMENT OF KERALA, GOVERNMENT
               SECRETARIAT, THIRUVANANTHAPURAM, PIN - 695001

               SMT.DEEPA NARAYANAN,SR.G.P.


      THIS     WRIT    PETITION        (CIVIL)   HAVING   COME   UP   FOR   ADMISSION   ON
01.08.2022, ALONG WITH WP(C).19603/2021 AND CONNECTED CASES, THE COURT ON
THE SAME DAY DELIVERED THE FOLLOWING:
 W.P(C) No.19603 of 2021 & conn.cases       65


                      IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                            PRESENT
                   THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
             MONDAY, THE 1ST DAY OF AUGUST 2022 / 10TH SRAVANA, 1944
                                  WP(C) NO. 5431 OF 2022
PETITIONER/S:
               RAHUL RAJAN
               AGED 30 YEARS
               CHENNELIKONATHU CHARUVILA PUTHEN VEEDU, PERUMANNOOR P.O, PUNALOOR,
               KOLLAM, PIN - 691532

               BY ADVS.
               ABDUL RASHIQ A.
               DON PAUL


RESPONDENT/S:
     1      STATE OF KERALA
            REPRESENTED BY CHIEF SECRETARY,
            GOVERNMENT SECRETARIAT,
            THIRUVANANTHAPURAM, PIN - 695001

       2       THE DISTRICT DISASTER MANAGEMENT AUTHORITY
               REPRESENTED BY ITS CHIEF EXECUTIVE OFFICER,
               COLLECTORATE, CIVIL STATION ROAD,
               KOLLAM, PIN - 691013

       3       THE CHAIRMAN
               THE DISTRICT DISASTER MANAGEMENT AUTHORITY,
               COLLECTORATE, CIVIL STATION ROAD,
               KOLLAM, PIN - 691013

       4       THE DISTRICT COLLECTOR
               KOLLAM, CIVIL STATION ROAD,
               KAANKATHU MUKKU, KOLLAM, PIN - 691013

       5       THE GEOLOGIST
               DISTRICT OFFICE, DEPARTMENT OF MINING AND GEOLOGY,
               KESAVANIKETHAN, ASRAMAM, KOLLAM, PIN - 691002

               SMT.VIDYA KURIAKOSE, G.P


      THIS     WRIT    PETITION        (CIVIL)   HAVING   COME   UP   FOR   ADMISSION   ON
01.08.2022, ALONG WITH WP(C).19603/2021 AND CONNECTED CASES, THE COURT ON
THE SAME DAY DELIVERED THE FOLLOWING:
 W.P(C) No.19603 of 2021 & conn.cases    66


                      IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                         PRESENT
                   THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
            MONDAY, THE 1ST DAY OF AUGUST 2022 / 10TH SRAVANA, 1944
                                  WP(C) NO. 5432 OF 2022
PETITIONER/S:

       1       RAJEESH @ RAJESH
               AGED 34 YEARS
               RAJESH BHAVAN, NELLIKUNNAM,
               NELLIKUNNAM P.O.,
               KOLLAM DISTRICT, PIN - 691520

       2       VIJAYAKUMARI
               RAJESH BHAVAN, NELLIKUNNAM,
               NELLIKUNNAM P.O.,
               KOLLAM DISTRICT, PIN - 691520

       3       DEEPA
               RAJESH BHAVAN, NELLIKUNNAM,
               NELLIKUNNAM P.O.,
               KOLLAM DISTRICT, PIN - 691520

               BY ADVS.
               ARUN MATHEW VADAKKAN
               ABDUL RASHIQ A.



RESPONDENT/S:

       1       STATE OF KERALA
               REPRESENTED BY CHIEF SECRETARY,
               GOVERNMENT SECRETARIAT,
               THIRUVANANTHAPURAM, PIN - 695001

       2       THE DISTRICT DISASTER MANAGEMENT AUTHORITY
               REPRESENTED BY ITS CHIEF EXECUTIVE OFFICER,
               COLLECTORATE, CIVIL STATION ROAD, KOLLAM, PIN - 691013

       3       THE CHAIRMAN
               THE DISTRICT DISASTER MANAGEMENT AUTHORITY,
               COLLECTORATE, CIVIL STATION ROAD,
               KOLLAM, PIN - 691013
 W.P(C) No.19603 of 2021 & conn.cases       67



       4       THE DISTRICT COLLECTOR
               KOLLAM, CIVIL STATION ROAD,
               KAANKATHU MUKKU, KOLLAM, PIN - 691013

       5       THE GEOLOGIST
               DISTRICT OFFICE,
               DEPARTMENT OF MINING AND GEOLOGY,
               KESAVANIKETHAN, ASRAMAM, KOLLAM, PIN - 691002

               SMT.DEEPA NARAYANAN,SR.G.P.


      THIS     WRIT    PETITION        (CIVIL)   HAVING   COME   UP   FOR   ADMISSION   ON
01.08.2022, ALONG WITH WP(C).19603/2021 AND CONNECTED CASES, THE COURT ON
THE SAME DAY DELIVERED THE FOLLOWING:
 W.P(C) No.19603 of 2021 & conn.cases       68


                      IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                            PRESENT
                   THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
             MONDAY, THE 1ST DAY OF AUGUST 2022 / 10TH SRAVANA, 1944
                                  WP(C) NO. 5434 OF 2022
PETITIONER/S:
               VASANTHA KUMARIYAMMA
               AGED 65 YEARS
               SREE MANDIRAM,
               PAVITHRESWARAM P.O.,
               KOLLAM DISTRICT, PIN - 691507

               BY ADVS.
               ARUN MATHEW VADAKKAN
               ABDUL RASHIQ A.


RESPONDENT/S:
     1      STATE OF KERALA
               REPRESENTED BY CHIEF SECRETARY,
               GOVERNMENT SECRETARIAT,
               THIRUVANANTHAPURAM, PIN - 695001

       2       THE DISTRICT DISASTER MANAGEMENT AUTHORITY
               REPRESENTED BY ITS CHIEF EXECUTIVE OFFICER,
               COLLECTORATE, CIVIL STATION ROAD, KOLLAM, PIN - 691013

       3       THE CHAIRMAN
               THE DISTRICT DISASTER MANAGEMENT AUTHORITY,
               COLLECTORATE, CIVIL STATION ROAD,
               KOLLAM, PIN - 691013

       4       THE DISTRICT COLLECTOR
               KOLLAM, CIVIL STATION ROAD,
               KAANKATHU MUKKU, KOLLAM, PIN - 691013

       5       THE GEOLOGIST
               DISTRICT OFFICE,
               DEPARTMENT OF MINING AND GEOLOGY,
               KESAVANIKETHAN, ASRAMAM, KOLLAM, PIN - 691002

               SMT.DEEPA NARAYANAN,SR.G.P.


      THIS     WRIT    PETITION        (CIVIL)   HAVING   COME   UP   FOR   ADMISSION   ON
01.08.2022, ALONG WITH WP(C).19603/2021 AND CONNECTED CASES, THE COURT ON
THE SAME DAY DELIVERED THE FOLLOWING:
 W.P(C) No.19603 of 2021 & conn.cases       69


                      IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                            PRESENT
                   THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
             MONDAY, THE 1ST DAY OF AUGUST 2022 / 10TH SRAVANA, 1944
                                  WP(C) NO. 5435 OF 2022
PETITIONER/S:
               ANNIEAMMA
               AGED 60 YEARS
               THEKKEVILA PUTHEN VEEDU,
               THALACHIRA P.O, KOTTARAKKARA,
               KOLLAM, PIN - 691538

               BY ADVS.
               ABDUL RASHIQ A.
               DON PAUL


RESPONDENT/S:
     1      STATE OF KERALA
            REPRESENTED BY CHIEF SECRETARY,
            GOVERNMENT SECRETARIAT, THIRUVANANTHAPURAM, PIN - 695001

       2       THE DISTRICT DISASTER MANAGEMENT AUTHORITY
               REPRESENTED BY ITS CHIEF EXECUTIVE OFFICER,
               COLLECTORATE, CIVIL STATION ROAD, KOLLAM, PIN - 691013

       3       THE CHAIRMAN
               THE DISTRICT DISASTER MANAGEMENT AUTHORITY,
               COLLECTORATE, CIVIL STATION ROAD,KOLLAM, PIN - 691013

       4       THE DISTRICT COLLECTOR
               KOLLAM, CIVIL STATION ROAD,
               KAANKATHU MUKKU, KOLLAM, PIN - 691013

       5       THE GEOLOGIST
               DISTRICT OFFICE, DEPARTMENT OF MINING AND GEOLOGY,
               KESAVANIKETHAN, ASRAMAM, KOLLAM, PIN - 691002

               SMT.VIDYA KURIAKOSE, G.P


      THIS     WRIT    PETITION        (CIVIL)   HAVING   COME   UP   FOR   ADMISSION   ON
01.08.2022, ALONG WITH WP(C).19603/2021 AND CONNECTED CASES, THE COURT ON
THE SAME DAY DELIVERED THE FOLLOWING:
 W.P(C) No.19603 of 2021 & conn.cases       70


                      IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                            PRESENT
                   THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
             MONDAY, THE 1ST DAY OF AUGUST 2022 / 10TH SRAVANA, 1944
                                  WP(C) NO. 5444 OF 2022
PETITIONER/S:

               GEETHAKUMARI
               AGED 47 YEARS
               DAUGHTER OF GANGADHARAN AND WIFE OF SACHITA SHIMMAR,
               PARANKIMAMVILA PUTHENVEEDU,REVATHI BHAVAN, MELETHIL, THEVANNUR
               P.O.,ELAMAD, VALAKOM, KOLLAM DISTRICT
               KOLLAM, PIN - 691533

               BY ADVS.
               P.M.ZIRAJ
               IRFAN ZIRAJ


RESPONDENT/S:
     1      THE DISTRICT DISASTER MANAGEMENT AUTHORITY
            KOLLAM DISTRICT, COLLECTORATE, REPRESENTED BY ITS CHAIRMAN
            DISTRICT MAGISTRATE, KOLLAM, PIN - 691013

       2       THE DISTRICT MAGISTRATE/DISTRICT COLLECTOR
               KOLLAM, CIVIL STATION, COLLECTORATE, KOLLAM DISTRICT,
               PIN - 691002

       3       THE DISTRICT GEOLOGIST
               DEPARTMENT OF MINING AND GEOLOGY, KOLLAM DISTRICT,
               PIN - 691002

       4       DIRECTOR OF MINING AND GEOLOGY
               KESAVADASAPURAM, PATTOM P.O, THIRUVANANTHAPURAM, PIN - 695004

       5       STATE OF KERALA REPRESENTED BY SECRETARY TO GOVERNMENT
               INDUSTRIES DEPARTMENT, GOVERNMENT OF KERALA, GOVERNMENT
               SECRETARIAT, THIRUVANANTHAPURAM, PIN - 695001

                 SMT.DEEPA NARAYANAN,SR.G.P.


      THIS     WRIT    PETITION        (CIVIL)   HAVING   COME   UP   FOR   ADMISSION   ON
01.08.2022, ALONG WITH WP(C).19603/2021 AND CONNECTED CASES, THE COURT ON
THE SAME DAY DELIVERED THE FOLLOWING:
 W.P(C) No.19603 of 2021 & conn.cases       71


                      IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                            PRESENT
                   THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
             MONDAY, THE 1ST DAY OF AUGUST 2022 / 10TH SRAVANA, 1944
                                  WP(C) NO. 5461 OF 2022
PETITIONER/S:

               SIVADASAN
               AGED 71 YEARS
               SON OF KUTTAN NAIR, AGED 71 YEARS, CHARUVILAPUTHENVEEDU,
               VETTUVAZHY, CHADAYAMANGALAM,, KOLLAM DISTRICT., PIN - 691534

               BY ADVS.
               P.M.ZIRAJ
               IRFAN ZIRAJ


RESPONDENT/S:
     1      THE DISTRICT DISASTER MANAGEMENT AUTHORITY
                KOLLAM DISTRICT, COLLECTORATE, REPRESENTED BY ITS CHAIRMAN
                DISTRICT MAGISTRATE, KOLLAM, PIN - 691013

       2        THE DISTRICT MAGISTRATE/DISTRICT COLLECTOR
                KOLLAM, CIVIL STATION, COLLECTORATE,
                KOLLAM, PIN - 691002

       3        THE DISTRICT GEOLOGIST
                DEPARTMENT OF MINING AND GEOLOGY,
                KOLLAM, PIN - 691002

       4        DIRECTOR OF MINING AND GEOLOGY
                KESAVADASAPURAM, PATTOM P.O, THIRUVANANTHAPURAM
                PIN - 695004

       5        STATE OF KERALA REPRESENTED BY SECRETARY TO GOVERNMENT
                INDUSTRIES DEPARTMENT, GOVERNMENT OF KERALA, GOVERNMENT
                SECRETARIAT, THIRUVANANTHAPURAM, PIN - 695001

                SMT.VIDYA KURIAKOSE, G.P


      THIS     WRIT    PETITION        (CIVIL)   HAVING   COME   UP   FOR   ADMISSION   ON
01.08.2022, ALONG WITH WP(C).19603/2021 AND CONNECTED CASES, THE COURT ON
THE SAME DAY DELIVERED THE FOLLOWING:
 W.P(C) No.19603 of 2021 & conn.cases       72


                      IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                            PRESENT
                   THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
             MONDAY, THE 1ST DAY OF AUGUST 2022 / 10TH SRAVANA, 1944
                                  WP(C) NO. 5475 OF 2022
PETITIONER/S:
               JALAJAKUMARI
               AGED 57 YEARS
               SANKARAVILASAM,
               CHARIPPARAMBU, KUTTIKKADU P.O.,
               KOLLAM DISTRICT, PIN - 691536

               BY ADVS.
               ARUN MATHEW VADAKKAN
               ABDUL RASHIQ A.


RESPONDENT/S:
     1      STATE OF KERALA
               REPRESENTED BY CHIEF SECRETARY,
               GOVERNMENT SECRETARIAT,
               THIRUVANANTHAPURAM, PIN - 695001

       2       THE DISTRICT DISASTER MANAGEMENT AUTHORITY
               REPRESENTED BY ITS CHIEF EXECUTIVE OFFICER,
               COLLECTORATE, CIVIL STATION ROAD, KOLLAM, PIN - 691013

       3       THE CHAIRMAN
               THE DISTRICT DISASTER MANAGEMENT AUTHORITY,
               COLLECTORATE, CIVIL STATION ROAD,
               KOLLAM, PIN - 691013

       4       THE DISTRICT COLLECTOR
               KOLLAM, CIVIL STATION ROAD,
               KAANKATHU MUKKU, KOLLAM, PIN - 691013

       5       THE GEOLOGIST
               DISTRICT OFFICE,
               DEPARTMENT OF MINING AND GEOLOGY,
               KESAVANIKETHAN, ASRAMAM, KOLLAM, PIN - 691002

               SMT.VIDYA KURIAKOSE, G.P


      THIS     WRIT    PETITION        (CIVIL)   HAVING   COME   UP   FOR   ADMISSION   ON
01.08.2022, ALONG WITH WP(C).19603/2021 AND CONNECTED CASES, THE COURT ON
THE SAME DAY DELIVERED THE FOLLOWING:
 W.P(C) No.19603 of 2021 & conn.cases       73


                      IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                            PRESENT
                   THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
             MONDAY, THE 1ST DAY OF AUGUST 2022 / 10TH SRAVANA, 1944
                                  WP(C) NO. 6320 OF 2022
PETITIONER/S:

               AKBARSHA ABDUL KHADER
               AGED 63 YEARS
               S/O.ABDUL KHADER, PARATHOTTIL VEEDU, PATHANAPURAM, KOLLAM.

               BY ADVS.
               R.SUNIL KUMAR
               A.SALINI LAL



RESPONDENT/S:

       1       STATE OF KERALA
               REPRESENTED BY CHIEF SECRETARY, GOVERNMENT SECRETARIAT,
               THIRUVANANTHAPURAM-695001.

       2       THE DISASTER MANAGEMENT AUTHORITY,
               REPRESENTED BY ITS CHIEF EXECUTIVE OFFICER, KOLLAM-691013.

       3       THE CHAIRMAN,
               THE DISTRICT DISASTER MANAGEMENT AUTHORITY,
               KOLLAM-691013.

       4       THE DISTRICT COLLECTOR
               COLLECTORATE, CIVIL STATION, KOLLAM-691013.

       5       THE DISTRICT GEOLOGIST
               DEPARTMENT OF MINING AND GEOLOGY,
               DISTRICT OFFICE, KOLLAM-691002.

                 SMT.DEEPA NARAYANAN,SR.G.P.


      THIS     WRIT    PETITION        (CIVIL)   HAVING   COME   UP   FOR   ADMISSION   ON
01.08.2022, ALONG WITH WP(C).19603/2021 AND CONNECTED CASES, THE COURT ON
THE SAME DAY DELIVERED THE FOLLOWING:
 W.P(C) No.19603 of 2021 & conn.cases       74


                      IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                            PRESENT
                   THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
             MONDAY, THE 1ST DAY OF AUGUST 2022 / 10TH SRAVANA, 1944
                                  WP(C) NO. 6834 OF 2022
PETITIONER/S:

               USHA RAJU
               AGED 49 YEARS
               WIFE OF RAJU, VAYALIL PUTHEN VEEDU, PALLICKAL P.O.,KOTTARAKARA
               TALUK, KOLLAM DISTRICT, PIN - 690503

               BY ADVS.
               P.M.ZIRAJ
               IRFAN ZIRAJ



RESPONDENT/S:

       1        THE DISTRICT DISASTER MANAGEMENT AUTHORITY
                KOLLAM DISTRICT, COLLECTORATE, KOLLOM REPRESENTED BY ITS CHAIRMAN
                DISTRICT MAGISTRATE, KOLLAM, PIN - 691013

       2        THE DISTRICT MAGISTRATE
                KOLLAM, CIVIL STATION, COLLECTORATE, KOLLAM DISTRICT, PIN - 691002

       3        THE DISTRICT GEOLOGIST
                DEPARTMENT OF MINING AND GEOLOGY, KOLLAM DISTRICT, PIN - 691002

       4        DIRECTOR OF MINING AND GEOLOGY
                KESAVADASAPURAM, PATTOM P.O, THIRUVANANTHAPURAM, PIN - 695004

       5        STATE OF KERALA
                REPRESENTED BY SECRETARY TO GOVERNMENT, INDUSTRIES DEPARTMENT,
                GOVERNMENT OF KERALA, GOVERNMENT SECRETARIAT, THIRUVANANTHAPURAM,
                PIN - 695001

                 SMT.DEEPA NARAYANAN,SR.G.P.


      THIS     WRIT    PETITION        (CIVIL)   HAVING   COME   UP   FOR   ADMISSION   ON
01.08.2022, ALONG WITH WP(C).19603/2021 AND CONNECTED CASES, THE COURT ON
THE SAME DAY DELIVERED THE FOLLOWING:
 W.P(C) No.19603 of 2021 & conn.cases       75


                      IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                            PRESENT
                   THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
             MONDAY, THE 1ST DAY OF AUGUST 2022 / 10TH SRAVANA, 1944
                                  WP(C) NO. 6837 OF 2022
PETITIONER/S:

               SUDHARMA
               AGED 61 YEARS
               RESIDING AT RAHUL BHAVAN, PANAMEL NILAMEL P.O. KOTTARAKARA
               TALUK, KOLLAM DISTRICT, PIN - 691535

               BY ADVS.
               P.M.ZIRAJ
               IRFAN ZIRAJ



RESPONDENT/S:

       1       THE DISTRICT DISASTER MANAGEMENT AUTHORITY
               KOLLAM DISTRICT, COLLECTORATE, REPRESENTED BY ITS CHAIRMAN
               DISTRICT MAGISTRATE, KOLLAM, PIN - 691013

       2       THE DISTRICT MAGISTRATE/DISTRICT COLLECTOR
               KOLLAM, CIVIL STATION, COLLECTORATE, KOLLAM DISTRICT, PIN -
               691002

       3       THE DISTRICT GEOLOGIST
               DEPARTMENT OF MINING AND GEOLOGY, KOLLAM DISTRICT, PIN -
               691002

       4       DIRECTOR OF MINING AND GEOLOGY
               KESAVADASAPURAM, PATTOM P.O, THIRUVANANTHAPURAM, PIN - 695004

       5       STATE OF KERALA REPRESENTED BY SECRETARY TO GOVERNMENT
               INDUSTRIES DEPARTMENT, GOVERNMENT OF KERALA, GOVERNMENT
               SECRETARIAT, THIRUVANANTHAPURAM, PIN - 695001

               SMT.VIDYA KURIAKOSE, G.P


      THIS     WRIT    PETITION        (CIVIL)   HAVING   COME   UP   FOR   ADMISSION   ON
01.08.2022, ALONG WITH WP(C).19603/2021 AND CONNECTED CASES, THE COURT ON
THE SAME DAY DELIVERED THE FOLLOWING:
 W.P(C) No.19603 of 2021 & conn.cases       76


                      IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                            PRESENT
                   THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
             MONDAY, THE 1ST DAY OF AUGUST 2022 / 10TH SRAVANA, 1944
                                  WP(C) NO. 6883 OF 2022
PETITIONER/S:
            NIZAMUDEEN S
            AGED 44 YEARS
            SON OF SHAHUL HAMEED,
            DARULAMAL,
            NILAMEL P.O.,
            KOLLAM DISTRICT, PIN - 691535

               BY ADVS.
               P.M.ZIRAJ
               IRFAN ZIRAJ



RESPONDENT/S:
     1      THE DISTRICT DISASTER MANAGEMENT AUTHORITY
            KOLLAM DISTRICT, COLLECTORATE, KOLLAM REPRESENTED BY ITS
            CHAIRMAN DISTRICT MAGISTRATE, KOLLAM, PIN - 691013

       2       THE DISTRICT MAGISTRATE
               KOLLAM, CIVIL STATION, COLLECTORATE, KOLLAM DISTRICT,
               PIN - 691002

       3       THE DISTRICT GEOLOGIST
               DEPARTMENT OF MINING AND GEOLOGY, KOLLAM DISTRICT,
               PIN - 691002

       4       DIRECTOR OF MINING AND GEOLOGY
               KESAVADASAPURAM, PATTOM P.O, THIRUVANANTHAPURAM, PIN - 695004

       5       STATE OF KERALA REPRESENTED BY SECRETARY TO GOVERNMENT
               INDUSTRIES DEPARTMENT, GOVERNMENT OF KERALA, GOVERNMENT
               SECRETARIAT, THIRUVANANTHAPURAM, PIN - 695001

               SMT.VIDYA KURIAKOSE, G.P


      THIS     WRIT    PETITION        (CIVIL)   HAVING   COME   UP   FOR   ADMISSION   ON
01.08.2022, ALONG WITH WP(C).19603/2021 AND CONNECTED CASES, THE COURT ON
THE SAME DAY DELIVERED THE FOLLOWING:
 W.P(C) No.19603 of 2021 & conn.cases       77


                      IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                            PRESENT
                   THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
             MONDAY, THE 1ST DAY OF AUGUST 2022 / 10TH SRAVANA, 1944
                                  WP(C) NO. 6913 OF 2022
PETITIONER/S:
               JEENA BEEGUM
               AGED 30 YEARS
               THAHIRA MANZIL,
               KOONAMKUZHI, PUNALUR,
               KOLLAM DISTRICT, PIN - 691305

               BY ADVS.
               ARUN MATHEW VADAKKAN
               ABDUL RASHIQ A.


RESPONDENT/S:
     1      STATE OF KERALA
               REPRESENTED BY CHIEF SECRETARY,
               GOVERNMENT SECRETARIAT,
               THIRUVANANTHAPURAM, PIN - 695001

       2       THE DISTRICT DISASTER MANAGEMENT AUTHORITY
               REPRESENTED BY ITS CHIEF EXECUTIVE OFFICER,
               COLLECTORATE, CIVIL STATION ROAD, KOLLAM, PIN - 691013

       3       THE CHAIRMAN
               THE DISTRICT DISASTER MANAGEMENT AUTHORITY,
               COLLECTORATE, CIVIL STATION ROAD,
               KOLLAM, PIN - 691013

       4       THE DISTRICT COLLECTOR
               KOLLAM, CIVIL STATION ROAD,
               KAANKATHU MUKKU, KOLLAM, PIN - 691013

       5       THE GEOLOGIST
               DISTRICT OFFICE,
               DEPARTMENT OF MINING AND GEOLOGY,
               KESAVANIKETHAN, ASRAMAM, KOLLAM, PIN - 691002

               SMT.VIDYA KURIAKOSE, G.P


      THIS     WRIT    PETITION        (CIVIL)   HAVING   COME   UP   FOR   ADMISSION   ON
01.08.2022, ALONG WITH WP(C).19603/2021 AND CONNECTED CASES, THE COURT ON
THE SAME DAY DELIVERED THE FOLLOWING:
 W.P(C) No.19603 of 2021 & conn.cases       78


                      IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                            PRESENT
                   THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
             MONDAY, THE 1ST DAY OF AUGUST 2022 / 10TH SRAVANA, 1944
                                  WP(C) NO. 6915 OF 2022
PETITIONER/S:
               KUNJUMON
               AGED 52 YEARS
               S/O MATHAI,
               KIZHAKKEKARA PUTHEN VEEDU,
               AMBALAPPURAM, KOTTARAKARA,
               KOLLAM DISTRICT, PIN - 691512

               BY ADVS.
               K.V.ANIL KUMAR
               RADHIKA S.ANIL



RESPONDENT/S:

       1       STATE OF KERALA
               REPRESENTED BY THE CHIEF SECRETARY,
               GOVERNMENT OF KERALA
               GOVT. SECRETARIAT, THIRUVANANTHAPURAM, PIN - 695001

       2       THE DISASTER MANAGEMENT AUTHORITY
               REPRESENTED BY ITS CHIEF EXECUTIVE OFFICER,
               COLLECTORATE, CIVIL STATION, KOLLAM, PIN - 691013

       3       THE CHAIRMAN, THE DISTRICT DISASTER MANAGEMENT AUTHORITY
               COLLECTORATE, CIVIL STATION, KOLLAM, PIN - 691013

       4       THE DISTRICT COLLECTOR, KOLLAM
               COLLECTORATE, KOLLAM, PIN - 691013

       5       THE SENIOR GEOLOGIST
               DEPARTMENT OF MINING AND GEOLOGY,
               KESAVANIKETHAN, ASRAMAM, KOLLAM, PIN - 691002

               SMT.VIDYA KURIAKOSE, G.P


      THIS     WRIT    PETITION        (CIVIL)   HAVING   COME   UP   FOR   ADMISSION   ON
01.08.2022, ALONG WITH WP(C).19603/2021 AND CONNECTED CASES, THE COURT ON
THE SAME DAY DELIVERED THE FOLLOWING:
 W.P(C) No.19603 of 2021 & conn.cases       79


                      IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                            PRESENT
                   THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
             MONDAY, THE 1ST DAY OF AUGUST 2022 / 10TH SRAVANA, 1944
                                  WP(C) NO. 7106 OF 2022
PETITIONER/S:
            BISMI D.
            AGED 40 YEARS
            CHARUVILA PUTHENVEEDU,
            MANIYAR P.O.,KOLLAM DISTRICT, PIN - 691333

               BY ADVS.
               ARUN MATHEW VADAKKAN
               ABDUL RASHIQ A.


RESPONDENT/S:
     1      STATE OF KERALA
            REPRESENTED BY CHIEF SECRETARY,
            GOVERNMENT SECRETARIAT,
            THIRUVANANTHAPURAM, PIN - 695001

       2       THE DISTRICT DISASTER MANAGEMENT AUTHORITY
               REPRESENTED BY ITS CHIEF EXECUTIVE OFFICER,
               COLLECTORATE, CIVIL STATION ROAD, KOLLAM, PIN - 691013

       3       THE CHAIRMAN
               THE DISTRICT DISASTER MANAGEMENT AUTHORITY,
               COLLECTORATE, CIVIL STATION ROAD, KOLLAM, PIN - 691013

       4       THE DISTRICT COLLECTOR
               KOLLAM, CIVIL STATION ROAD,
               KAANKATHU MUKKU, KOLLAM, PIN - 691013

       5       THE GEOLOGIST
               DISTRICT OFFICE,
               DEPARTMENT OF MINING AND GEOLOGY,
               KESAVANIKETHAN, ASRAMAM, KOLLAM, PIN - 691002

               SMT.DEEPA NARAYANAN,SR.G.P.


      THIS     WRIT    PETITION        (CIVIL)   HAVING   COME   UP   FOR   ADMISSION   ON
01.08.2022, ALONG WITH WP(C).19603/2021 AND CONNECTED CASES, THE COURT ON
THE SAME DAY DELIVERED THE FOLLOWING:
 W.P(C) No.19603 of 2021 & conn.cases       80


                      IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                            PRESENT
                   THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
             MONDAY, THE 1ST DAY OF AUGUST 2022 / 10TH SRAVANA, 1944
                                  WP(C) NO. 7111 OF 2022
PETITIONER/S:
            OOMMEN GEEVARGHESE
            AGED 48 YEARS
            KALEECKAL GREEN VIEW,
            VENMANOOR, ANAKOTTOOR P.O.,
            KOLLAM DISTRICT, PIN - 691505

               BY ADVS.
               ARUN MATHEW VADAKKAN, ABDUL RASHIQ A.


RESPONDENT/S:
     1      STATE OF KERALA
            REPRESENTED BY CHIEF SECRETARY,
            GOVERNMENT SECRETARIAT,
            THIRUVANANTHAPURAM, PIN - 695001

       2       THE DISTRICT DISASTER MANAGEMENT AUTHORITY
               REPRESENTED BY ITS CHIEF EXECUTIVE OFFICER,
               COLLECTORATE, CIVIL STATION ROAD, KOLLAM, PIN - 691013

       3       THE CHAIRMAN
               THE DISTRICT DISASTER MANAGEMENT AUTHORITY,
               COLLECTORATE, CIVIL STATION ROAD,KOLLAM, PIN - 691013

       4       THE DISTRICT COLLECTOR
               KOLLAM, CIVIL STATION ROAD,
               KAANKATHU MUKKU, KOLLAM, PIN - 691013

       5       THE GEOLOGIST
               DISTRICT OFFICE,
               DEPARTMENT OF MINING AND GEOLOGY,
               KESAVANIKETHAN, ASRAMAM, KOLLAM, PIN - 691002

               SMT.VIDYA KURIAKOSE, G.P


      THIS     WRIT    PETITION        (CIVIL)   HAVING   COME   UP   FOR   ADMISSION   ON
01.08.2022, ALONG WITH WP(C).19603/2021 AND CONNECTED CASES, THE COURT ON
THE SAME DAY DELIVERED THE FOLLOWING:
 W.P(C) No.19603 of 2021 & conn.cases       81


                      IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                            PRESENT
                   THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
             MONDAY, THE 1ST DAY OF AUGUST 2022 / 10TH SRAVANA, 1944
                                  WP(C) NO. 7266 OF 2022
PETITIONER/S:

               VIJAYAN
               AGED 50 YEARS
               SON OF BHASKARAN, LEKSHMI NIVAS, KOTTARAKARA P.O,
               KOTTARAKARA, KOLLAM DISTRICT, PIN - 691507

               BY ADVS.
               P.M.ZIRAJ
               IRFAN ZIRAJ



RESPONDENT/S:

       1       THE DISTRICT DISASTER MANAGEMENT AUTHORITY
               KOLLAM DISTRICT, COLLECTORATE,KOLLAM REPRESENTED BY ITS
               CHAIRMAN DISTRICT MAGISTRATE, KOLLAM, PIN - 691013

       2       THE DISTRICT MAGISTRATE/DISTRICT COLLECTOR
               COLLECTORATE,CIVIL STATION,KOLLAM, PIN - 691002

       3       THE DISTRICT GEOLOGIST
               DEPARTMENT OF MINING AND GEOLOGY,KOLLAM DISTRICT, PIN -
               691002

       4       DIRECTOR OF MINING AND GEOLOGY
               KESAVADASAPURAM,PATTOM P.O.,THRIRUVANATHAPURAM, PIN - 695004

       5       STATE OF KERALA
               REPRESENTED BY SECRETARY TO GOVERNMENT ,INDUSTRIES
               DEPARTMENT,GOVERNMENT OF KERALA,GOVERNMENT SECRETARIAT, PIN -
               695001

               SMT.DEEPA NARAYANAN,SR.G.P.


      THIS     WRIT    PETITION        (CIVIL)   HAVING   COME   UP   FOR   ADMISSION   ON
01.08.2022, ALONG WITH WP(C).19603/2021 AND CONNECTED CASES, THE COURT ON
THE SAME DAY DELIVERED THE FOLLOWING:
 W.P(C) No.19603 of 2021 & conn.cases       82


                      IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                            PRESENT
                   THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
             MONDAY, THE 1ST DAY OF AUGUST 2022 / 10TH SRAVANA, 1944
                                  WP(C) NO. 7282 OF 2022
PETITIONER/S:

               BEEVI AMMAL
               AGED 78 YEARS
               KALPAKA VILASAM, PUNNALA P.O, KOLLAM DISTRICT., PIN - 689706

               BY ADVS.
               P.M.ZIRAJ
               IRFAN ZIRAJ



RESPONDENT/S:

       1       THE DISTRICT DISASTER MANAGEMENT AUTHORITY
               REPRESENTED BY ITS CHAIRMAN, DISTRICT MAGISTRATE,
               COLLECTORATE, KOLLAM DISTRICT, PIN - 691013

       2       THE DISTRICT MAGISTRATE / DISTRICT COLLECTOR
               CIVIL STATION ,COLLECTORATE, KOLLAM DISTRICT, PIN - 691002

       3       THE DISTRICT GEOLOGIST
               DEPARTMENT OF MINING AND GEOLOGY, KOLLAM DISTRICT, PIN -
               691002

       4       DIRECTOR OF MINING AND GEOLOGY
               KESAVADASAPURAM, PATTOM P.O, THIRUVANANTHAPURAM, PIN - 695004

       5       STATE OF KERALA
               REPRESENTED BY SECRETARY TO GOVERNMENT, INDUSTRIES
               DEPARTMENT, GOVERNMENT OF KERALA, GOVERNMENT SECRETARIAT,
               THIRUVANANTHAPURAM, PIN - 695001

               SMT.DEEPA NARAYANAN,SR.G.P.


      THIS     WRIT    PETITION        (CIVIL)   HAVING   COME   UP   FOR   ADMISSION   ON
01.08.2022, ALONG WITH WP(C).19603/2021 AND CONNECTED CASES, THE COURT ON
THE SAME DAY DELIVERED THE FOLLOWING:
 W.P(C) No.19603 of 2021 & conn.cases       83


                      IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                            PRESENT
                   THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
             MONDAY, THE 1ST DAY OF AUGUST 2022 / 10TH SRAVANA, 1944
                                  WP(C) NO. 7315 OF 2022
PETITIONER/S:
            BEENA
            AGED 48 YEARS
            RAIHAN MANZIL,
            THANNERKKUDI, PAYYAKODU, OYUR P.O.,
            KOLLAM DISTRICT, PIN - 691510

               BY ADVS.
               ARUN MATHEW VADAKKAN, ABDUL RASHIQ A.


RESPONDENT/S:
     1      STATE OF KERALA
            REPRESENTED BY CHIEF SECRETARY,
            GOVERNMENT SECRETARIAT, THIRUVANANTHAPURAM, PIN - 695001

       2       THE DISTRICT DISASTER MANAGEMENT AUTHORITY
               REPRESENTED BY ITS CHIEF EXECUTIVE OFFICER,
               COLLECTORATE, CIVIL STATION ROAD, KOLLAM, PIN - 691013

       3       THE CHAIRMAN
               THE DISTRICT DISASTER MANAGEMENT AUTHORITY,
               COLLECTORATE, CIVIL STATION ROAD,
               KOLLAM, PIN - 691013

       4       THE DISTRICT COLLECTOR
               KOLLAM, CIVIL STATION ROAD,
               KAANKATHU MUKKU, KOLLAM, PIN - 691013

       5       THE GEOLOGIST
               DISTRICT OFFICE,
               DEPARTMENT OF MINING AND GEOLOGY,
               KESAVANIKETHAN, ASRAMAM, KOLLAM, PIN - 691002

               SMT.VIDYA KURIAKOSE, G.P


      THIS     WRIT    PETITION        (CIVIL)   HAVING   COME   UP   FOR   ADMISSION   ON
01.08.2022, ALONG WITH WP(C).19603/2021 AND CONNECTED CASES, THE COURT ON
THE SAME DAY DELIVERED THE FOLLOWING:
 W.P(C) No.19603 of 2021 & conn.cases       84


                      IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                            PRESENT
                   THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
             MONDAY, THE 1ST DAY OF AUGUST 2022 / 10TH SRAVANA, 1944
                                  WP(C) NO. 7506 OF 2022
PETITIONER/S:
            SHEBEER BASHEER
               AGED 35 YEARS
               SON OF BASHEER, SHEBEER MANZIL, PATHANAPURAM TALUK, PATHANAPURAM
               VILLAGE, KUNDAYAM MURI, KUNDAYAM P.O, , KOLLAM (NOW RESIDING AT
               ISA ALQATAMI STREET BLOCK 10, STREET 10, JEDDAH 22 BLD NO.10, ROOM
               27, FLOOR NO.7, SALMIYA KUWAIT) REPRESENTED BY HIS POWER OF
               ATTORNEY HOLDER BASHEER M, SON OF MEERAVU RAWTHER, AGED 66 YEARS,
               SHEBEER MANZIL, PATHANAPURAM TALUK, PATHANAPURAM VILLAGE, KUNDAYAM
               MURI, KUNDAYAM P.O, KOLLAM, PIN - 689695

               BY ADVS.
               P.M.ZIRAJ
               IRFAN ZIRAJ


RESPONDENT/S:
     1      THE DISTRICT DISASTER MANAGEMENT AUTHORITY
               KOLLAM DISTRICT, COLLECTORATE, REPRESENTED BY ITS CHAIRMAN
               DISTRICT MAGISTRATE, KOLLAM, PIN - 691001

       2       THE DISTRICT MAGISTRATE/DISTRICT COLLECTOR
               KOLLAM, CIVIL STATION, COLLECTORATE, KOLLAM DISTRICT,PIN - 691002

       3       THE DISTRICT GEOLOGIST
               DEPARTMENT OF MINING AND GEOLOGY, KOLLAM DISTRICT,PIN - 691002

       4       DIRECTOR OF MINING AND GEOLOGY
               KESAVADASAPURAM, PATTOM P.O, THIRUVANANTHAPURAM, PIN - 695004

       5       STATE OF KERALA
               REPRESENTED BY SECRETARY TO GOVERNMENT, INDUSTRIES DEPARTMENT,
               GOVERNMENT OF KERALA, GOVERNMENT SECRETARIAT, THIRUVANANTHAPURAM,
               PIN - 695001

               SMT.DEEPA NARAYANAN,SR.G.P.


      THIS     WRIT    PETITION        (CIVIL)   HAVING   COME   UP   FOR   ADMISSION   ON
01.08.2022, ALONG WITH WP(C).19603/2021 AND CONNECTED CASES, THE COURT ON
THE SAME DAY DELIVERED THE FOLLOWING:
 W.P(C) No.19603 of 2021 & conn.cases       85


                      IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                            PRESENT
                   THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
             MONDAY, THE 1ST DAY OF AUGUST 2022 / 10TH SRAVANA, 1944
                                  WP(C) NO. 7526 OF 2022
PETITIONER/S:
               JOSE P. VARGHESE
               AGED 47 YEARS
               ARANMULA PUTTEN VEEDU
               AIPALLOOR, KARICKOM PO
               KOTTARAKARA, KOLLAM DISTRICT, PIN - 691531

               BY ADVS.
               ARUN MATHEW VADAKKAN
               ABDUL RASHIQ A.


RESPONDENT/S:
     1      STATE OF KERALA
               REPRESENTED BY CHIEF SECRETARY,
               GOVERNMENT SECRETARIAT,
               THIRUVANANTHAPURAM, PIN - 695001

       2       THE DISTRICT DISASTER MANAGEMENT AUTHORITY
               REPRESENTED BY ITS CHIEF EXECUTIVE OFFICER,
               COLLECTORATE, CIVIL STATION ROAD, KOLLAM, PIN - 691013

       3       THE CHAIRMAN
               THE DISTRICT DISASTER MANAGEMENT AUTHORITY,
               COLLECTORATE, CIVIL STATION ROAD,
               KOLLAM, PIN - 691013

       4       THE DISTRICT COLLECTOR
               KOLLAM, CIVIL STATION ROAD,
               KAANKATHU MUKKU, KOLLAM, PIN - 691013

       5       THE GEOLOGIST
               DISTRICT OFFICE,
               DEPARTMENT OF MINING AND GEOLOGY,
               KESAVANIKETHAN, ASRAMAM, KOLLAM, PIN - 691002

               SMT.DEEPA NARAYANAN,SR.G.P.


      THIS     WRIT    PETITION        (CIVIL)   HAVING   COME   UP   FOR   ADMISSION   ON
01.08.2022, ALONG WITH WP(C).19603/2021 AND CONNECTED CASES, THE COURT ON
THE SAME DAY DELIVERED THE FOLLOWING:
 W.P(C) No.19603 of 2021 & conn.cases       86


                      IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                            PRESENT
                   THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
             MONDAY, THE 1ST DAY OF AUGUST 2022 / 10TH SRAVANA, 1944
                                  WP(C) NO. 7671 OF 2022
PETITIONER/S:

               SUJU,
               AGED 40 YEARS
               S/O. SUDHAKARAN, 'NILAVU', PARUTHAMPARA, EZHUKONE,
               KOTTARAKARA TALUK, KOLLAM DISTRICT, PIN 691 505.

               BY ADV SWAPNA VIJAYAN



RESPONDENT/S:

       1       STATE OF KERALA,
               REPRESENTED BY THE CHIEF SECRETARY, GOVERNMENT OF KERALA,
               GOVT. SECRETARIAT, THIRUVANANTHAPURAM 695 001.

       2       THE DISASTER MANAGEMENT AUTHORITY,
               REPRESENTED BY ITS CHIEF EXECUTIVE OFFICER, COLLECTORATE,
               CIVIL STATION, KOLLAM, PIN 691 013.

       3       THE CHAIRMAN,
               THE DISTRICT DISASTER MANAGEMENT AUTHORITY, COLLECTORATE,
               CIVIL STATION, KOLLAM, PIN 691 013.

       4       THE DISTRICT COLLECTOR,
               KOLLAM, COLLECTORATE, KOLLAM, PIN 691 013.

       5       THE SENIOR GEOLOGIST,
               DEPARTMENT OF MINING AND GEOLOGY, KESAVANIKETHAN, ASRAMAM,
               KOLLAM, PIN 691 002.

               SMT.VIDYA KURIAKOSE, G.P


      THIS     WRIT    PETITION        (CIVIL)   HAVING   COME   UP   FOR   ADMISSION   ON
01.08.2022, ALONG WITH WP(C).19603/2021 AND CONNECTED CASES, THE COURT ON
THE SAME DAY DELIVERED THE FOLLOWING:
 W.P(C) No.19603 of 2021 & conn.cases       87


                      IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                            PRESENT
                   THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
             MONDAY, THE 1ST DAY OF AUGUST 2022 / 10TH SRAVANA, 1944
                                  WP(C) NO. 7762 OF 2022
PETITIONER/S:
               SALIKUTTY
               AGED 47 YEARS
               KALLUMURINJAVILA VEEDU
               KUNDARA EAST P.O.,
               KOLLAM DISTRICT, PIN - 691501

               BY ADVS.
               ARUN MATHEW VADAKKAN
               ABDUL RASHIQ A.


RESPONDENT/S:
     1      STATE OF KERALA
               REPRESENTED BY CHIEF SECRETARY,
               GOVERNMENT SECRETARIAT,
               THIRUVANANTHAPURAM, PIN - 695001

       2       THE DISTRICT DISASTER MANAGEMENT AUTHORITY
               REPRESENTED BY ITS CHIEF EXECUTIVE OFFICER,
               COLLECTORATE, CIVIL STATION ROAD, KOLLAM, PIN - 691013

       3       THE CHAIRMAN
               THE DISTRICT DISASTER MANAGEMENT AUTHORITY,
               COLLECTORATE, CIVIL STATION ROAD,
               KOLLAM, PIN - 691013

       4       THE DISTRICT COLLECTOR
               KOLLAM, CIVIL STATION ROAD,
               KAANKATHU MUKKU, KOLLAM, PIN - 691013

       5       THE GEOLOGIST
               DISTRICT OFFICE,
               DEPARTMENT OF MINING AND GEOLOGY,
               KESAVANIKETHAN, ASRAMAM, KOLLAM, PIN - 691002

               SMT.DEEPA NARAYANAN,SR.G.P.


      THIS     WRIT    PETITION        (CIVIL)   HAVING   COME   UP   FOR   ADMISSION   ON
01.08.2022, ALONG WITH WP(C).19603/2021 AND CONNECTED CASES, THE COURT ON
THE SAME DAY DELIVERED THE FOLLOWING:
 W.P(C) No.19603 of 2021 & conn.cases       88


                      IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                            PRESENT
                   THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
             MONDAY, THE 1ST DAY OF AUGUST 2022 / 10TH SRAVANA, 1944
                                  WP(C) NO. 7820 OF 2022
PETITIONER/S:

               REKHA MOHAN,
               AGED 52 YEARS
               W/O.MOHANAN NAIR, MOHANAM, ANAKKOTTOOR P.O., NEDUVATHOOR
               VILLAGE, KOLLAM DISTRICT, PIN-691 505.

               BY ADV SWAPNA VIJAYAN


RESPONDENT/S:
     1      STATE OF KERALA,
            REPRESENTED BY THE CHIEF SECRETARY, GOVERNMENT OF KERALA,
            GOVT. SECRETARIAT, THIRUVANANTHAPURAM-695 001.

       2       THE DISASTER MANAGEMENT AUTHORITY,
               REPRESENTED BY ITS CHIEF EXECUTIVE OFFICER, COLLECTORATE,
               CIVIL STATION, KOLLAM, PIN-691 013.

       3       THE CHAIRMAN,
               THE DISTRICT DISASTER MANAGEMENT AUTHORITY, COLLECTORATE,
               KOLLAM, PIN-691 013.

       4       THE DISTRICT COLLECTOR,
               KOLLAM, COLLECTORATE, KOLLAM, PIN-691 013.

       5       THE SENIOR GEOLOGIST,
               DEPARTMENT OF MINING AND GEOLOGY, KESAVANIKETHAN, ASRAMAM,
               KOLLAM, PIN-691 002.

               SMT.DEEPA NARAYANAN,SR.G.P.


      THIS     WRIT    PETITION        (CIVIL)   HAVING   COME   UP   FOR   ADMISSION   ON
01.08.2022, ALONG WITH WP(C).19603/2021 AND CONNECTED CASES, THE COURT ON
THE SAME DAY DELIVERED THE FOLLOWING:
 W.P(C) No.19603 of 2021 & conn.cases       89


                      IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                            PRESENT
                   THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
             MONDAY, THE 1ST DAY OF AUGUST 2022 / 10TH SRAVANA, 1944
                                  WP(C) NO. 7886 OF 2022
PETITIONER/S:
               SURESH
               AGED 38 YEARS
               MUKALUVILA VEEDU,
               ULAKODE, VAKKANAD P.O.,
               KOLLAM DISTRICT, PIN - 691509

               BY ADVS.
               ARUN MATHEW VADAKKAN
               ABDUL RASHIQ A.


RESPONDENT/S:
     1      STATE OF KERALA
               REPRESENTED BY CHIEF SECRETARY,
               GOVERNMENT SECRETARIAT,
               THIRUVANANTHAPURAM, PIN - 695001

       2       THE DISTRICT DISASTER MANAGEMENT AUTHORITY
               REPRESENTED BY ITS CHIEF EXECUTIVE OFFICER,
               COLLECTORATE, CIVIL STATION ROAD, KOLLAM, PIN - 691013

       3       THE CHAIRMAN
               THE DISTRICT DISASTER MANAGEMENT AUTHORITY,
               COLLECTORATE, CIVIL STATION ROAD,
               KOLLAM, PIN - 691013

       4       THE DISTRICT COLLECTOR
               KOLLAM, CIVIL STATION ROAD,
               KAANKATHU MUKKU, KOLLAM, PIN - 691013

       5       THE GEOLOGIST
               DISTRICT OFFICE,
               DEPARTMENT OF MINING AND GEOLOGY,
               KESAVANIKETHAN, ASRAMAM, KOLLAM, PIN - 691002

               SMT.DEEPA NARAYANAN,SR.G.P.


      THIS     WRIT    PETITION        (CIVIL)   HAVING   COME   UP   FOR   ADMISSION   ON
01.08.2022, ALONG WITH WP(C).19603/2021 AND CONNECTED CASES, THE COURT ON
THE SAME DAY DELIVERED THE FOLLOWING:
 W.P(C) No.19603 of 2021 & conn.cases       90


                      IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                            PRESENT
                   THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
             MONDAY, THE 1ST DAY OF AUGUST 2022 / 10TH SRAVANA, 1944
                                  WP(C) NO. 7907 OF 2022
PETITIONER/S:

               NIZAM P
               AGED 40 YEARS
               SON OF PODIKUNJU, VILAYIL VEEDU, NEDUMPANA P.O, NEDUMPANA
               VILLAGE, KOLLAM TALUK, KOLLAM DISTRICT, PIN - 691576

               BY ADVS.
               P.M.ZIRAJ
               IRFAN ZIRAJ


RESPONDENT/S:
     1      THE DISTRICT DISASTER MANAGEMENT AUTHORITY
            KOLLAM DISTRICT, COLLECTORATE, KOLLAM, REPRESENTED BY ITS
            CHAIRMAN DISTRICT MAGISTRATE, KOLLAM, PIN - 691013

       2       THE DISTRICT MAGISTRATE/DISTRICT COLLECTOR
               KOLLAM, CIVIL STATION, COLLECTORATE, KOLLAM DISTRICT, PIN -
               691002

       3       THE DISTRICT GEOLOGIST
               DEPARTMENT OF MINING AND GEOLOGY, KOLLAM DISTRICT, PIN -
               691002

       4       DIRECTOR OF MINING AND GEOLOGY
               KESAVADASAPURAM, PATTOM P.O, THIRUVANANTHAPURAM, PIN - 695004

       5       STATE OF KERALA
               REPRESENTED BY SECRETARY TO GOVERNMENT, INDUSTRIES
               DEPARTMENT, GOVERNMENT OF KERALA, GOVERNMENT SECRETARIAT,
               THIRUVANANTHAPURAM, PIN - 695001

               SMT.VIDYA KURIAKOSE, G.P


      THIS     WRIT    PETITION        (CIVIL)   HAVING   COME   UP   FOR   ADMISSION   ON
01.08.2022, ALONG WITH WP(C).19603/2021 AND CONNECTED CASES, THE COURT ON
THE SAME DAY DELIVERED THE FOLLOWING:
 W.P(C) No.19603 of 2021 & conn.cases       91


                      IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                            PRESENT
                   THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
             MONDAY, THE 1ST DAY OF AUGUST 2022 / 10TH SRAVANA, 1944
                                  WP(C) NO. 8072 OF 2022
PETITIONER/S:
               PRASANNA
               AGED 56 YEARS
               BRIJI BHAVAN,
               AVANEESWARAM P.O.,
               KOLLAM DISTRICT, PIN - 691508

               BY ADVS.
               ARUN MATHEW VADAKKAN
               ABDUL RASHIQ A.


RESPONDENT/S:
     1      STATE OF KERALA
               REPRESENTED BY CHIEF SECRETARY,
               GOVERNMENT SECRETARIAT,
               THIRUVANANTHAPURAM, PIN - 695001

       2       THE DISTRICT DISASTER MANAGEMENT AUTHORITY
               REPRESENTED BY ITS CHIEF EXECUTIVE OFFICER,
               COLLECTORATE, CIVIL STATION ROAD, KOLLAM, PIN - 691013

       3       THE CHAIRMAN
               THE DISTRICT DISASTER MANAGEMENT AUTHORITY,
               COLLECTORATE, CIVIL STATION ROAD,
               KOLLAM, PIN - 691013

       4       THE DISTRICT COLLECTOR
               KOLLAM, CIVIL STATION ROAD,
               KAANKATHU MUKKU, KOLLAM, PIN - 691013

       5       THE GEOLOGIST
               DISTRICT OFFICE,
               DEPARTMENT OF MINING AND GEOLOGY,
               KESAVANIKETHAN, ASRAMAM, KOLLAM, PIN - 691002

                 SMT.DEEPA NARAYANAN,SR.G.P.


      THIS     WRIT    PETITION        (CIVIL)   HAVING   COME   UP   FOR   ADMISSION   ON
01.08.2022, ALONG WITH WP(C).19603/2021 AND CONNECTED CASES, THE COURT ON
THE SAME DAY DELIVERED THE FOLLOWING:
 W.P(C) No.19603 of 2021 & conn.cases       92


                      IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                            PRESENT
                   THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
             MONDAY, THE 1ST DAY OF AUGUST 2022 / 10TH SRAVANA, 1944
                                  WP(C) NO. 8154 OF 2022
PETITIONER/S:
               SAJEENDRAN PILLAI
               AGED 44 YEARS
               PUSHPAVILASAM,
               VENDAR P.O.,
               KOLLAM DISTRICT, PIN - 691507

                BY ADVS.
                ARUN MATHEW VADAKKAN
                ABDUL RASHIQ A.


RESPONDENT/S:
     1      STATE OF KERALA
               REPRESENTED BY CHIEF SECRETARY,
               GOVERNMENT SECRETARIAT,
               THIRUVANANTHAPURAM, PIN - 695001

       2       THE DISTRICT DISASTER MANAGEMENT AUTHORITY
               REPRESENTED BY ITS CHIEF EXECUTIVE OFFICER,
               COLLECTORATE, CIVIL STATION ROAD, KOLLAM, PIN - 691013

       3       THE CHAIRMAN
               THE DISTRICT DISASTER MANAGEMENT AUTHORITY,
               COLLECTORATE, CIVIL STATION ROAD,
               KOLLAM, PIN - 691013

       4       THE DISTRICT COLLECTOR
               KOLLAM, CIVIL STATION ROAD,
               KAANKATHU MUKKU, KOLLAM, PIN - 691013

       5       THE GEOLOGIST
               DISTRICT OFFICE,
               DEPARTMENT OF MINING AND GEOLOGY,
               KESAVANIKETHAN, ASRAMAM, KOLLAM, PIN - 691002

                 SMT.DEEPA NARAYANAN,SR.G.P.


      THIS     WRIT    PETITION        (CIVIL)   HAVING   COME   UP   FOR   ADMISSION   ON
01.08.2022, ALONG WITH WP(C).19603/2021 AND CONNECTED CASES, THE COURT ON
THE SAME DAY DELIVERED THE FOLLOWING:
 W.P(C) No.19603 of 2021 & conn.cases       93


                      IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                            PRESENT
                   THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
             MONDAY, THE 1ST DAY OF AUGUST 2022 / 10TH SRAVANA, 1944
                                  WP(C) NO. 8243 OF 2022
PETITIONER/S:
               BIJU
               AGED 42 YEARS
               CHARUVILA VEEDU,
               NEDUMONCAVU, CHEPPARA P.O.,
               KOLLAM DISTRICT, PIN - 691512

               BY ADVS.
               ARUN MATHEW VADAKKAN, ABDUL RASHIQ A.


RESPONDENT/S:
     1      STATE OF KERALA
               REPRESENTED BY CHIEF SECRETARY,
               GOVERNMENT SECRETARIAT,
               THIRUVANANTHAPURAM, PIN - 695001

       2       THE DISTRICT DISASTER MANAGEMENT AUTHORITY
               REPRESENTED BY ITS CHIEF EXECUTIVE OFFICER,
               COLLECTORATE, CIVIL STATION ROAD, KOLLAM, PIN - 691013

       3       THE CHAIRMAN
               THE DISTRICT DISASTER MANAGEMENT AUTHORITY,
               COLLECTORATE, CIVIL STATION ROAD,
               KOLLAM, PIN - 691013

       4       THE DISTRICT COLLECTOR
               KOLLAM, CIVIL STATION ROAD,
               KAANKATHU MUKKU, KOLLAM, PIN - 691013

       5       THE GEOLOGIST
               DISTRICT OFFICE,
               DEPARTMENT OF MINING AND GEOLOGY,
               KESAVANIKETHAN, ASRAMAM, KOLLAM, PIN - 691002

               SMT.VIDYA KURIAKOSE, G.P


      THIS     WRIT    PETITION        (CIVIL)   HAVING   COME   UP   FOR   ADMISSION   ON
01.08.2022, ALONG WITH WP(C).19603/2021 AND CONNECTED CASES, THE COURT ON
THE SAME DAY DELIVERED THE FOLLOWING:
 W.P(C) No.19603 of 2021 & conn.cases       94


                      IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                            PRESENT
                   THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
             MONDAY, THE 1ST DAY OF AUGUST 2022 / 10TH SRAVANA, 1944
                                  WP(C) NO. 8320 OF 2022
PETITIONER/S:

       1       SAINABA BEEVI
               AGED 71 YEARS
               D/O. KOCHUVAVAKANI RAWTHER, SREETHILAKATHIL, THADIKKADU,
               EDAMULACKAL, KOLLAM DISTRICT - 691306.

       2       THE CHAIRMAN,
               THE DISTRICT DISASTER MANAGEMENT AUTHORITY, KOLLAM - 691013.

       3       THE DISTRICT COLLECTOR
               KOLLAM. CIVIL STATION ROAD, KOLLAM - 691013.

       4       THE GEOLOGIST,
               DISTRICT OFFICE, DEPARTMENT OF MINING AND GEOLOGY,
               KESAVANIKETHAN, ASRAMAM, KOLLAM - 691002.

               BY ADVS.
               ALEXANDER GEORGE
               HEMANTHINI P.



RESPONDENT/S:

               THE DISTRICT DISASTER MANAGEMENT AUTHORITY
               REPRESENTED BY ITS CHIEF EXECUTIVE OFFICER, KOLLAM - 691013.

               SMT.DEEPA NARAYANAN,SR.G.P.


      THIS     WRIT    PETITION        (CIVIL)   HAVING   COME   UP   FOR   ADMISSION   ON
01.08.2022, ALONG WITH WP(C).19603/2021 AND CONNECTED CASES, THE COURT ON
THE SAME DAY DELIVERED THE FOLLOWING:
 W.P(C) No.19603 of 2021 & conn.cases    95


                      IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                         PRESENT
                   THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
            MONDAY, THE 1ST DAY OF AUGUST 2022 / 10TH SRAVANA, 1944
                                  WP(C) NO. 8479 OF 2022
PETITIONER/S:

       1       MUHAMMED SIRAJ
               AGED 45 YEARS
               THAHIRA MANZIL,
               KOONAMKUZHI, PUNALUR PO,
               KOLLAM DISTRICT, PIN - 691305

       2       FATHIMA ANSARI
               THAHIRA MANZIL,
               KOONAMKUZHI, PUNALUR PO,
               KOLLAM DISTRICT, PIN - 691305

               BY ADVS.
               ARUN MATHEW VADAKKAN
               ABDUL RASHIQ A.



RESPONDENT/S:

       1       STATE OF KERALA
               REPRESENTED BY CHIEF SECRETARY,
               GOVERNMENT SECRETARIAT,
               THIRUVANANTHAPURAM, PIN - 695001

       2       THE DISTRICT DISASTER MANAGEMENT AUTHORITY
               REPRESENTED BY ITS CHIEF EXECUTIVE OFFICER,
               COLLECTORATE, CIVIL STATION ROAD, KOLLAM, PIN - 691013

       3       THE CHAIRMAN
               THE DISTRICT DISASTER MANAGEMENT AUTHORITY,
               COLLECTORATE, CIVIL STATION ROAD,
               KOLLAM, PIN - 691013

       4       THE DISTRICT COLLECTOR
               KOLLAM, CIVIL STATION ROAD,
               KAANKATHU MUKKU, KOLLAM, PIN - 691013
 W.P(C) No.19603 of 2021 & conn.cases       96



       5       THE GEOLOGIST
               DISTRICT OFFICE,
               DEPARTMENT OF MINING AND GEOLOGY,
               KESAVANIKETHAN, ASRAMAM, KOLLAM, PIN - 691002

               SMT.VIDYA KURIAKOSE, G.P


      THIS     WRIT    PETITION        (CIVIL)   HAVING   COME   UP   FOR   ADMISSION   ON
01.08.2022, ALONG WITH WP(C).19603/2021 AND CONNECTED CASES, THE COURT ON
THE SAME DAY DELIVERED THE FOLLOWING:
 W.P(C) No.19603 of 2021 & conn.cases       97


                      IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                            PRESENT
                   THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
             MONDAY, THE 1ST DAY OF AUGUST 2022 / 10TH SRAVANA, 1944
                                  WP(C) NO. 8482 OF 2022
PETITIONER/S:
               SINDHUMOL
               AGED 38 YEARS
               SINDHUVILASOM,
               VENDAR, VENDAR P.O.,
               KOLLAM DISTRICT, PIN - 691507

               BY ADVS.
               ARUN MATHEW VADAKKAN, ABDUL RASHIQ A.


RESPONDENT/S:
     1      STATE OF KERALA
            REPRESENTED BY CHIEF SECRETARY,
            GOVERNMENT SECRETARIAT,
            THIRUVANANTHAPURAM, PIN - 695001

       2       THE DISTRICT DISASTER MANAGEMENT AUTHORITY
               REPRESENTED BY ITS CHIEF EXECUTIVE OFFICER,
               COLLECTORATE, CIVIL STATION ROAD, KOLLAM, PIN - 691013

       3       THE CHAIRMAN
               THE DISTRICT DISASTER MANAGEMENT AUTHORITY,
               COLLECTORATE, CIVIL STATION ROAD,
               KOLLAM, PIN - 691013

       4       THE DISTRICT COLLECTOR
               KOLLAM, CIVIL STATION ROAD,
               KAANKATHU MUKKU, KOLLAM, PIN - 691013

       5       THE GEOLOGIST
               DISTRICT OFFICE,
               DEPARTMENT OF MINING AND GEOLOGY,
               KESAVANIKETHAN, ASRAMAM, KOLLAM, PIN - 691002

               SMT.DEEPA NARAYANAN,SR.G.P.


      THIS     WRIT    PETITION        (CIVIL)   HAVING   COME   UP   FOR   ADMISSION   ON
01.08.2022, ALONG WITH WP(C).19603/2021 AND CONNECTED CASES, THE COURT ON
THE SAME DAY DELIVERED THE FOLLOWING:
 W.P(C) No.19603 of 2021 & conn.cases    98


                      IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                         PRESENT
                   THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
            MONDAY, THE 1ST DAY OF AUGUST 2022 / 10TH SRAVANA, 1944
                                  WP(C) NO. 8686 OF 2022
PETITIONER/S:


       1       SHIHABUDEEN
               AGED 42 YEARS
               NEHMATH MANZIL,
               AYATHIL P.O.,
               KOLLAM DISTRICT, PIN - 691021

       2       SUNI
               NEHMATH MANZIL,
               AYATHIL P.O.,
               KOLLAM DISTRICT, PIN - 691021

               BY ADVS.
               ARUN MATHEW VADAKKAN
               ABDUL RASHIQ A.



RESPONDENT/S:

       1       STATE OF KERALA
               REPRESENTED BY CHIEF SECRETARY,
               GOVERNMENT SECRETARIAT,
               THIRUVANANTHAPURAM, PIN - 695001

       2       THE DISTRICT DISASTER MANAGEMENT AUTHORITY
               REPRESENTED BY ITS CHIEF EXECUTIVE OFFICER,
               COLLECTORATE, CIVIL STATION ROAD, KOLLAM, PIN - 691013

       3       THE CHAIRMAN
               THE DISTRICT DISASTER MANAGEMENT AUTHORITY,
               COLLECTORATE, CIVIL STATION ROAD,
               KOLLAM, PIN - 691013

       4       THE DISTRICT COLLECTOR
               KOLLAM, CIVIL STATION ROAD,
               KAANKATHU MUKKU, KOLLAM, PIN - 691013
 W.P(C) No.19603 of 2021 & conn.cases       99



       5       THE GEOLOGIST
               DISTRICT OFFICE,
               DEPARTMENT OF MINING AND GEOLOGY,
               KESAVANIKETHAN, ASRAMAM, KOLLAM, PIN - 691002

               SMT.DEEPA NARAYANAN,SR.G.P.


      THIS     WRIT    PETITION        (CIVIL)   HAVING   COME   UP   FOR   ADMISSION   ON
01.08.2022, ALONG WITH WP(C).19603/2021 AND CONNECTED CASES, THE COURT ON
THE SAME DAY DELIVERED THE FOLLOWING:
 W.P(C) No.19603 of 2021 & conn.cases       100


                      IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                            PRESENT
                   THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
             MONDAY, THE 1ST DAY OF AUGUST 2022 / 10TH SRAVANA, 1944
                                  WP(C) NO. 8704 OF 2022
PETITIONER/S:
            BINU R
            AGED 42 YEARS
            SON OF RAMACHANDRAN,
            PANTHAPARAMBIL, CHARUVILA VEEDU, THALACHIRA, THENGINKODU
            KOKKAD P.O, KOLLAM, PIN - 691538

               BY ADV JOMY K. JOSE



RESPONDENT/S:
     1      STATE OF KERALA
            REPRESENTED BY CHIEF SECRETARY,
            GOVERNMENT SECRETARIAT, THIRUVANANTHAPURAM, PIN - 695001

       2       THE DISTRICT DISASTER MANAGEMENT AUTHORITY
               REPRESENTED BY ITS CHIEF EXECUTIVE OFFICER, COLLECTORATE,
               CIVIL STATION ROAD, KOLLAM, PIN - 691013

       3       THE CHAIRMAN
               THE DISTRICT DISASTER MANAGEMENT AUTHORITY, COLLECTORATE,
               CIVIL STATION ROAD,
               KOLLAM, PIN - 691013

       4       THE DISTRICT COLLECTOR
               KOLLAM, CIVIL STATION ROAD,
               KAANKATHU MUKKU, KOLLAM, PIN - 691013

       5       THE GEOLOGIST
               DISTRICT OFFICE, DEPARTMENT OF MINING AND GEOLOGY,
               KESAVANIKETHAN, ASRAMAM,KOLLAM, PIN - 691002

               SMT.DEEPA NARAYANAN,SR.G.P.


      THIS     WRIT    PETITION        (CIVIL)   HAVING   COME   UP   FOR   ADMISSION   ON
01.08.2022, ALONG WITH WP(C).19603/2021 AND CONNECTED CASES, THE COURT ON
THE SAME DAY DELIVERED THE FOLLOWING:
 W.P(C) No.19603 of 2021 & conn.cases       101


                      IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                            PRESENT
                   THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
             MONDAY, THE 1ST DAY OF AUGUST 2022 / 10TH SRAVANA, 1944
                                  WP(C) NO. 8750 OF 2022
PETITIONER/S:
            JOHN MATHEW
            AGED 71 YEARS
            S/O MATHAI, PALAVILAYIL HOUSE, THRIKKANNAMANGAL, KOLLAM
            DISTRICT, PIN-691506.

               BY ADVS.
               K.V.ANIL KUMAR
               RADHIKA S.ANIL



RESPONDENT/S:
     1      STATE OF KERALA
            REPRESENTED BY THE CHIEF SECRETARY, GOVERNMENT OF KERALA,
            SECRETARIAT, THIRUVANANTHAPURAM-695001.

       2       THE DISASTER MANAGEMENT AUTHORITY
               REPRESENTED BY ITS CHIEF EXECUTIVE OFFICER, COLLECTORATE,
               CIVIL STATION, KOLLAM, PIN-691013.

       3       THE CHAIRMAN
               THE DISTRICT DISASTER MANAGEMENT AUTHORITY, COLLECTORATE,
               CIVIL STATION, KOLLAM, PIN-691013.

       4       THE DISTRICT COLLECTOR
               KOLLAM, COLLECTORATE, KOLLAM, PIN-691013.

       5       THE SENIOR GEOLOGIST
               DEPARTMENT OF MINING AND GEOLOGY, KESAVANIKETHAN, ASRAMAM,
               KOLLAM, PIN-691002.

               SMT.DEEPA NARAYANAN,SR.G.P.


      THIS     WRIT    PETITION        (CIVIL)   HAVING   COME   UP   FOR   ADMISSION   ON
01.08.2022, ALONG WITH WP(C).19603/2021 AND CONNECTED CASES, THE COURT ON
THE SAME DAY DELIVERED THE FOLLOWING:
 W.P(C) No.19603 of 2021 & conn.cases    102


                      IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                         PRESENT
                   THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
            MONDAY, THE 1ST DAY OF AUGUST 2022 / 10TH SRAVANA, 1944
                                  WP(C) NO. 9080 OF 2022
PETITIONER/S:
            SHAHNA
            AGED 36 YEARS
            SHIHAS MANZIL,
            PAYYAKKODE, OYUR P.O.,
            KOLLAM DISTRICT-691510.
            REPRESENTED BY POWER OF ATTORNEY HOLDER
            SURAJ H., S/O. HANEEFA, VALIYAMKUNNU,
            OYUR P.O., KOLLAM DISTRICT-691510, PIN - 691510

               BY ADVS.
               ARUN MATHEW VADAKKAN
               ABDUL RASHIQ A.


RESPONDENT/S:
     1      STATE OF KERALA
            REPRESENTED BY CHIEF SECRETARY,
            GOVERNMENT SECRETARIAT,
            THIRUVANANTHAPURAM-695001

       2       THE DISTRICT DISASTER MANAGEMENT AUTHORITY
               REPRESENTED BY ITS CHIEF EXECUTIVE OFFICER,
               COLLECTORATE, CIVIL STATION ROAD, KOLLAM, PIN - 691013

       3       THE CHAIRMAN
               THE DISTRICT DISASTER MANAGEMENT AUTHORITY,
               COLLECTORATE, CIVIL STATION ROAD,
               KOLLAM, PIN - 691013

       4       THE DISTRICT COLLECTOR
               KOLLAM, CIVIL STATION ROAD,
               KAANKATHU MUKKU, KOLLAM, PIN - 691013

       5       THE GEOLOGIST
               DISTRICT OFFICE,
               DEPARTMENT OF MINING AND GEOLOGY,
               KESAVANIKETHAN, ASRAMAM, KOLLAM, PIN - 691002
 W.P(C) No.19603 of 2021 & conn.cases       103

               SMT.DEEPA NARAYANAN,SR.G.P.


      THIS     WRIT    PETITION        (CIVIL)   HAVING   COME   UP   FOR   ADMISSION   ON
01.08.2022, ALONG WITH WP(C).19603/2021 AND CONNECTED CASES, THE COURT ON
THE SAME DAY DELIVERED THE FOLLOWING:
 W.P(C) No.19603 of 2021 & conn.cases       104


                      IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                            PRESENT
                   THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
             MONDAY, THE 1ST DAY OF AUGUST 2022 / 10TH SRAVANA, 1944
                                  WP(C) NO. 8912 OF 2022
PETITIONER/S:

               BIJU R
               AGED 42 YEARS
               SON OF RAMACHANDRAN,
               PANTHAPARAMBIL VEEDU, KADDUVAPPARA, THENGINKODU KOKKAD P.O,
               KOLLAM, PIN - 691538

               BY ADV JOMY K. JOSE


RESPONDENT/S:
     1      STATE OF KERALA
            REPRESENTED BY CHIEF SECRETARY,
            GOVERNMENT SECRETARIAT, THIRUVANANTHAPURAM, PIN - 695001

       2       THE DISTRICT DISASTER MANAGEMENT AUTHORITY
               REPRESENTED BY ITS CHIEF EXECUTIVE OFFICER, COLLECTORATE,
               CIVIL STATION ROAD, KOLLAM, PIN - 691013

       3       THE CHAIRMAN
               THE DISTRICT DISASTER MANAGEMENT AUTHORITY, COLLECTORATE,
               CIVIL STATION ROAD,
               KOLLAM, PIN - 691013

       4       THE DISTRICT COLLECTOR
               KOLLAM, CIVIL STATION ROAD,
               KAANKATHU MUKKU, KOLLAM, PIN - 691003

       5       THE GEOLOGIST
               DISTRICT OFFICE, DEPARTMENT OF MINING AND GEOLOGY,
               KESAVANIKETHAN, ASRAMAM,KOLLAM, PIN - 691002

               SMT.DEEPA NARAYANAN,SR.G.P.


      THIS     WRIT    PETITION        (CIVIL)   HAVING   COME   UP   FOR   ADMISSION   ON
01.08.2022, ALONG WITH WP(C).19603/2021 AND CONNECTED CASES, THE COURT ON
THE SAME DAY DELIVERED THE FOLLOWING:
 W.P(C) No.19603 of 2021 & conn.cases       105


                      IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                            PRESENT
                   THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
             MONDAY, THE 1ST DAY OF AUGUST 2022 / 10TH SRAVANA, 1944
                                  WP(C) NO. 8966 OF 2022
PETITIONER/S:
            SATHEESAN,
            AGED 65 YEARS
            S/O. RAGHAVAN, REENA BHAVAN, NETTAYAM, NILAMEL P.O., KOLLAM
            DISTRICT-691535.

               BY ADV K.V.ANIL KUMAR


RESPONDENT/S:
     1      STATE OF KERALA,
            REPRESENTED BY THE CHIEF SECRETARY, GOVERNMENT OF KERALA,
            GOVERNMENT SECRETARIAT, THIRUVANANTHAPURAM-695001.

       2       THE DISASTER MANAGEMENT AUTHORITY,
               REPRESENTED BY ITS CHIEF EXECUTIVE OFFICER, COLLECTORATE,
               CIVIL STATION, KOLLAM-691013.

       3       THE CHAIRMAN,
               THE DISTRICT DISASTER MANAGEMENT AUTHORITY, COLLECTORATE,
               CIVIL STATION, KOLLAM-691013.

       4       THE DISTRICT COLLECTOR,
               COLLECTORATE, KOLLAM-691013.

       5       THE SENIOR GEOLOGIST,
               DEPARTMENT OF MINING AND GEOLOGY, KESAVANIKETHAN, ASRAMAM,
               KOLLAM-691002.

                 SMT.DEEPA NARAYANAN,SR.G.P.


      THIS     WRIT    PETITION        (CIVIL)   HAVING   COME   UP   FOR   ADMISSION   ON
01.08.2022, ALONG WITH WP(C).19603/2021 AND CONNECTED CASES, THE COURT ON
THE SAME DAY DELIVERED THE FOLLOWING:
 W.P(C) No.19603 of 2021 & conn.cases       106


                      IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                            PRESENT
                   THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
             MONDAY, THE 1ST DAY OF AUGUST 2022 / 10TH SRAVANA, 1944
                                  WP(C) NO. 9240 OF 2022
PETITIONER/S:

               RENJINI
               AGED 40 YEARS
               D/O. SUPRABHA, RENJINI VILASOM, NEDUVATHOOR, KOTTARAKKARA -
               691506.

               BY ADVS.
               R.SUNIL KUMAR
               A.SALINI LAL
               ARUN KRISHNA


RESPONDENT/S:

       1       STATE OF KERALA
               REPRESENTED BY CHIEF SECRETARY, GOVERNMENT SECRETARIAT,
               THIRUVANANTHAPURAM - 695 001.

       2       THE DISASTER MANAGEMENT AUTHORITY
               REP. BY ITS CHIEF EXECUTIVE OFFICER, KOLLAM - 691013.

       3       THE CHAIRMAN
               THE DISASTER MANAGEMENT AUTHORITY, KOLLAM - 691013.

       4       THE DISTRICT COLLECTOR
               COLLECTORATE, CIVIL STATION, KOLLAM - 691013.

       5       THE DISTRICT GEOLOGIST
               DEPARTMENT OF MINING AND GEOLOGY, DISTRICT OFFICE, KOLLAM -
               691002.

                 SMT.DEEPA NARAYANAN,SR.G.P.


      THIS     WRIT    PETITION        (CIVIL)   HAVING   COME   UP   FOR   ADMISSION   ON
01.08.2022, ALONG WITH WP(C).19603/2021 AND CONNECTED CASES, THE COURT ON
THE SAME DAY DELIVERED THE FOLLOWING:
 W.P(C) No.19603 of 2021 & conn.cases    107


                      IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                         PRESENT
                   THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
            MONDAY, THE 1ST DAY OF AUGUST 2022 / 10TH SRAVANA, 1944
                                  WP(C) NO. 9298 OF 2022
PETITIONER/S:


       1       GOPAKUMAR G.
               AGED 41 YEARS
               LEKSHMI VILASOM,
               KARAVALOOR P.O.,
               KOLLAM DISTRICT, PIN - 691333

       2       SREELEKSHMI V
               AGED 36 YEARS
               LEKSHMI VILASOM,
               KARAVALOOR P.O.,
               KOLLAM DISTRICT, PIN - 691333

               BY ADVS.
               ARUN MATHEW VADAKKAN
               ABDUL RASHIQ A.



RESPONDENT/S:
     1      STATE OF KERALA
            REPRESENTED BY CHIEF SECRETARY,
            GOVERNMENT SECRETARIAT,
            THIRUVANANTHAPURAM, PIN - 695001

       2       THE DISTRICT DISASTER MANAGEMENT AUTHORITY
               REPRESENTED BY ITS CHIEF EXECUTIVE OFFICER,
               COLLECTORATE, CIVIL STATION ROAD, KOLLAM, PIN - 691013

       3       THE CHAIRMAN
               THE DISTRICT DISASTER MANAGEMENT AUTHORITY,
               COLLECTORATE, CIVIL STATION ROAD,
               KOLLAM, PIN - 691013

       4       THE DISTRICT COLLECTOR
               KOLLAM, CIVIL STATION ROAD,
               KAANKATHU MUKKU, KOLLAM, PIN - 691013
 W.P(C) No.19603 of 2021 & conn.cases       108



       5       THE GEOLOGIST
               DISTRICT OFFICE,
               DEPARTMENT OF MINING AND GEOLOGY,
               KESAVANIKETHAN, ASRAMAM, KOLLAM, PIN - 691002

               SMT.DEEPA NARAYANAN,SR.G.P.


      THIS     WRIT    PETITION        (CIVIL)   HAVING   COME   UP   FOR   ADMISSION   ON
01.08.2022, ALONG WITH WP(C).19603/2021 AND CONNECTED CASES, THE COURT ON
THE SAME DAY DELIVERED THE FOLLOWING:
 W.P(C) No.19603 of 2021 & conn.cases       109


                      IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                            PRESENT
                   THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
             MONDAY, THE 1ST DAY OF AUGUST 2022 / 10TH SRAVANA, 1944
                                  WP(C) NO. 9305 OF 2022
PETITIONER/S:
            KANAKAVALLY
            AGED 58 YEARS
            LAIJU SADANAM,
            POONKULANJI P.O.,
            KOLLAM DISTRICT, PIN - 689695

               BY ADVS.
               ARUN MATHEW VADAKKAN
               ABDUL RASHIQ A.


RESPONDENT/S:
     1      STATE OF KERALA
            REPRESENTED BY CHIEF SECRETARY,
            GOVERNMENT SECRETARIAT,THIRUVANANTHAPURAM, PIN - 695001

       2       THE DISTRICT DISASTER MANAGEMENT AUTHORITY
               REPRESENTED BY ITS CHIEF EXECUTIVE OFFICER,
               COLLECTORATE, CIVIL STATION ROAD, KOLLAM, PIN - 691013

       3       THE CHAIRMAN
               THE DISTRICT DISASTER MANAGEMENT AUTHORITY,
               COLLECTORATE, CIVIL STATION ROAD,KOLLAM, PIN - 691013

       4       THE DISTRICT COLLECTOR
               KOLLAM, CIVIL STATION ROAD,
               KAANKATHU MUKKU, KOLLAM, PIN - 691013

       5       THE GEOLOGIST
               DISTRICT OFFICE,
               DEPARTMENT OF MINING AND GEOLOGY,
               KESAVANIKETHAN, ASRAMAM, KOLLAM, PIN - 691002

               SMT.VIDYA KURIAKOSE, G.P


      THIS     WRIT    PETITION        (CIVIL)   HAVING   COME   UP   FOR   ADMISSION   ON
01.08.2022, ALONG WITH WP(C).19603/2021 AND CONNECTED CASES, THE COURT ON
THE SAME DAY DELIVERED THE FOLLOWING:
 W.P(C) No.19603 of 2021 & conn.cases    110


                      IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                         PRESENT
                   THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
            MONDAY, THE 1ST DAY OF AUGUST 2022 / 10TH SRAVANA, 1944
                                  WP(C) NO. 9354 OF 2022
PETITIONER/S:

               BINDHU
               AGED 42 YEARS
               VRINDHAVAN,
               EKAMKULAMTHAZAM
               KALLUVATHUKKAL, PARIPALLY P.O.,
               KOLLAM DISTRICT, PIN - 691574

               BY ADVS.
               ARUN MATHEW VADAKKAN
               ABDUL RASHIQ A.



RESPONDENT/S:

       1       STATE OF KERALA
               REPRESENTED BY CHIEF SECRETARY,
               GOVERNMENT SECRETARIAT,
               THIRUVANANTHAPURAM, PIN - 695001

       2       THE DISTRICT DISASTER MANAGEMENT AUTHORITY
               REPRESENTED BY ITS CHIEF EXECUTIVE OFFICER,
               COLLECTORATE, CIVIL STATION ROAD, KOLLAM, PIN - 691013

       3       THE CHAIRMAN
               THE DISTRICT DISASTER MANAGEMENT AUTHORITY,
               COLLECTORATE, CIVIL STATION ROAD,
               KOLLAM, PIN - 691013

       4       THE DISTRICT COLLECTOR
               KOLLAM, CIVIL STATION ROAD,
               KAANKATHU MUKKU, KOLLAM, PIN - 691013

       5       THE GEOLOGIST
               DISTRICT OFFICE,
               DEPARTMENT OF MINING AND GEOLOGY,
               KESAVANIKETHAN, ASRAMAM, KOLLAM, PIN - 691002
 W.P(C) No.19603 of 2021 & conn.cases       111

               SMT.DEEPA NARAYANAN,SR.G.P.


      THIS     WRIT    PETITION        (CIVIL)   HAVING   COME   UP   FOR   ADMISSION   ON
01.08.2022, ALONG WITH WP(C).19603/2021 AND CONNECTED CASES, THE COURT ON
THE SAME DAY DELIVERED THE FOLLOWING:
 W.P(C) No.19603 of 2021 & conn.cases       112


                      IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                            PRESENT
                   THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
             MONDAY, THE 1ST DAY OF AUGUST 2022 / 10TH SRAVANA, 1944
                                  WP(C) NO. 9786 OF 2022
PETITIONER/S:
               NIMMIL S.S.
               AGED 38 YEARS
               SASIDHARALAYAM,
               KIZHAKKE MARANADU,
               PAVITHRESWARAM,
               KOLLAM DISTRICT, PIN - 691505

               BY ADVS.
               ARUN MATHEW VADAKKAN
               ABDUL RASHIQ A.


RESPONDENT/S:
       1       STATE OF KERALA
               REPRESENTED BY CHIEF SECRETARY,
               GOVERNMENT SECRETARIAT,
               THIRUVANANTHAPURAM, PIN - 695001

       2       THE DISTRICT DISASTER MANAGEMENT AUTHORITY
               REPRESENTED BY ITS CHIEF EXECUTIVE OFFICER,
               COLLECTORATE, CIVIL STATION ROAD, KOLLAM, PIN - 691013

       3       THE CHAIRMAN
               THE DISTRICT DISASTER MANAGEMENT AUTHORITY,
               COLLECTORATE, CIVIL STATION ROAD,KOLLAM, PIN - 691013

       4       THE DISTRICT COLLECTOR
               KOLLAM, CIVIL STATION ROAD,
               KAANKATHU MUKKU, KOLLAM, PIN - 691013

       5       THE GEOLOGIST
               DISTRICT OFFICE,
               DEPARTMENT OF MINING AND GEOLOGY,
               KESAVANIKETHAN, ASRAMAM, KOLLAM, PIN - 691002

               SMT.DEEPA NARAYANAN,SR.G.P.


      THIS     WRIT    PETITION        (CIVIL)   HAVING   COME   UP   FOR   ADMISSION   ON
01.08.2022, ALONG WITH WP(C).19603/2021 AND CONNECTED CASES, THE COURT ON
THE SAME DAY DELIVERED THE FOLLOWING:
 W.P(C) No.19603 of 2021 & conn.cases       113


                      IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                            PRESENT
                   THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
             MONDAY, THE 1ST DAY OF AUGUST 2022 / 10TH SRAVANA, 1944
                                  WP(C) NO. 9794 OF 2022
PETITIONER/S:
               SASIDHARAN PILLAI
               AGED 53 YEARS
               MUTTATHARA VEEDU,
               PAVITHRESWARAM P.O.,
               KOLLAM DISTRICT, PIN - 691624

               BY ADVS.
               ARUN MATHEW VADAKKAN, ABDUL RASHIQ A.


RESPONDENT/S:
     1      STATE OF KERALA
            REPRESENTED BY CHIEF SECRETARY,
            GOVERNMENT SECRETARIAT,
            THIRUVANANTHAPURAM, PIN - 695001

       2       THE DISTRICT DISASTER MANAGEMENT AUTHORITY
               REPRESENTED BY ITS CHIEF EXECUTIVE OFFICER,
               COLLECTORATE, CIVIL STATION ROAD, KOLLAM, PIN - 691013

       3       THE CHAIRMAN
               THE DISTRICT DISASTER MANAGEMENT AUTHORITY,
               COLLECTORATE, CIVIL STATION ROAD,
               KOLLAM, PIN - 691013

       4       THE DISTRICT COLLECTOR
               KOLLAM, CIVIL STATION ROAD,
               KAANKATHU MUKKU, KOLLAM, PIN - 691013

       5       THE GEOLOGIST
               DISTRICT OFFICE,
               DEPARTMENT OF MINING AND GEOLOGY,
               KESAVANIKETHAN, ASRAMAM, KOLLAM, PIN - 691002

               SMT.DEEPA NARAYANAN,SR.G.P.


      THIS     WRIT    PETITION        (CIVIL)   HAVING   COME   UP   FOR   ADMISSION   ON
01.08.2022, ALONG WITH WP(C).19603/2021 AND CONNECTED CASES, THE COURT ON
THE SAME DAY DELIVERED THE FOLLOWING:
 W.P(C) No.19603 of 2021 & conn.cases       114


                      IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                            PRESENT
                   THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
             MONDAY, THE 1ST DAY OF AUGUST 2022 / 10TH SRAVANA, 1944
                                  WP(C) NO. 9977 OF 2022
PETITIONER/S:
            MUHAMMED RAFI
            AGED 52 YEARS
            SON OF BADARUDHEEN, ALRIFA HOUSE, KAITHODE, NILAMEL, KOLLAM
            DISTRICT., PIN - 691535

               BY ADVS.
               P.M.ZIRAJ
               IRFAN ZIRAJ


RESPONDENT/S:
     1      THE DISTRICT DISASTER MANAGEMENT AUTHORITY
            KOLLAM DISTRICT, COLLECTORATE, KOLLAM REPRESENTED BY ITS
            CHAIRMAN DISTRICT MAGISTRATE, KOLLAM, PIN - 691013

       2       THE DISTRICT MAGISTRATE/DISTRICT COLLECTOR
               KOLLAM, CIVIL STATION, COLLECTORATE, KOLLAM DISTRICT.,
               PIN - 691002

       3       THE DISTRICT GEOLOGIST
               DEPARTMENT OF MINING AND GEOLOGY, KOLLAM DISTRICT.,
               PIN - 691002

       4       DIRECTOR OF MINING AND GEOLOGY
               KESAVADASAPURAM, PATTOM P.O, THIRUVANANTHAPURAM.,
               PIN - 695004

       5       STATE OF KERALA REPRESENTED BY SECRETARY TO GOVERNMENT
               INDUSTRIES DEPARTMENT, GOVERNMENT OF KERALA, GOVERNMENT
               SECRETARIAT, THIRUVANANTHAPURAM., PIN - 695001

               SMT.VIDYA KURIAKOSE, G.P


      THIS     WRIT    PETITION        (CIVIL)   HAVING   COME   UP   FOR   ADMISSION   ON
01.08.2022, ALONG WITH WP(C).19603/2021 AND CONNECTED CASES, THE COURT ON
THE SAME DAY DELIVERED THE FOLLOWING:
 W.P(C) No.19603 of 2021 & conn.cases       115


                      IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                            PRESENT
                   THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
             MONDAY, THE 1ST DAY OF AUGUST 2022 / 10TH SRAVANA, 1944
                                  WP(C) NO. 9979 OF 2022
PETITIONER/S:
            JAYASREE R
            AGED 39 YEARS
            DAUGHTER OF RAMACHANDRAN PILLA, AMBALATHUMKALA P.O.,
            EZHUKONE, KOLLAM DISTRICT , PIN - 691505

               BY ADVS.
               P.M.ZIRAJ
               IRFAN ZIRAJ


RESPONDENT/S:

       1       THE DISTRICT DISASTER MANAGEMENT AUTHORITY
               KOLLAM DISTRICT, COLLECTORATE, KOLLOM REPRESENTED BY ITS
               CHAIRMAN DISTRICT MAGISTRATE, KOLLAM, PIN - 691013

       2       THE DISTRICT MAGISTRATE/DISTRICT COLLECTOR
               KOLLAM, CIVIL STATION, COLLECTORATE, KOLLAM DISTRICT,
               PIN - 691002

       3       THE DISTRICT GEOLOGIST
               DEPARTMENT OF MINING AND GEOLOGY, KOLLAM DISTRICT,
               PIN - 691002

       4       DIRECTOR OF MINING AND GEOLOGY
               KESAVADASAPURAM, PATTOM P.O, THIRUVANANTHAPURAM, PIN - 695004

       5       STATE OF KERALA REPRESENTED BY SECRETARY TO GOVERNMENT
               INDUSTRIES DEPARTMENT, GOVERNMENT OF KERALA, GOVERNMENT
               SECRETARIAT, THIRUVANANTHAPURAM, PIN - 695001

               SMT.VIDYA KURIAKOSE, G.P


      THIS     WRIT    PETITION        (CIVIL)   HAVING   COME   UP   FOR   ADMISSION   ON
01.08.2022, ALONG WITH WP(C).19603/2021 AND CONNECTED CASES, THE COURT ON
THE SAME DAY DELIVERED THE FOLLOWING:
 W.P(C) No.19603 of 2021 & conn.cases       116


                      IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                            PRESENT
                   THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
             MONDAY, THE 1ST DAY OF AUGUST 2022 / 10TH SRAVANA, 1944
                                  WP(C) NO. 9985 OF 2022
PETITIONER/S:
            JAYASREE JAYAN
            AGED 48 YEARS
            WIFE OF JAYAN L PILLAI, THAMPURAMVILAYIL VEEDU, ERANUR,
            PANAVELI P.O., VETTIKAVALA, KOLLAM DISTRICT., PIN - 691532

               BY ADVS.
               P.M.ZIRAJ
               IRFAN ZIRAJ



RESPONDENT/S:

       1       THE DISTRICT DISASTER MANAGEMENT AUTHORITY
               KOLLAM DISTRICT, COLLECTORATE, KOLLAM, REPRESENTED BY ITS
               CHAIRMAN DISTRICT MAGISTRATE, KOLLAM, PIN - 691013

       2       THE DISTRICT MAGISTRATE/DISTRICT COLLECTOR
               KOLLAM, CIVIL STATION, COLLECTORATE, KOLLAM DISTRICT,
               PIN - 691002

       3       THE DISTRICT GEOLOGIST
               DEPARTMENT OF MINING AND GEOLOGY, KOLLAM DISTRICT,
               PIN - 691002

       4       DIRECTOR OF MINING AND GEOLOGY
               KESAVADASAPURAM, PATTOM P.O, THIRUVANANTHAPURAM, PIN - 695004

       5       STATE OF KERALA REPRESENTED BY SECRETARY TO GOVERNMENT
               INDUSTRIES DEPARTMENT, GOVERNMENT OF KERALA, GOVERNMENT
               SECRETARIAT, THIRUVANANTHAPURAM, PIN - 695001

               SMT.VIDYA KURIAKOSE, G.P


      THIS     WRIT    PETITION        (CIVIL)   HAVING   COME   UP   FOR   ADMISSION   ON
01.08.2022, ALONG WITH WP(C).19603/2021 AND CONNECTED CASES, THE COURT ON
THE SAME DAY DELIVERED THE FOLLOWING:
 W.P(C) No.19603 of 2021 & conn.cases       117


                      IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                            PRESENT
                   THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
             MONDAY, THE 1ST DAY OF AUGUST 2022 / 10TH SRAVANA, 1944
                                 WP(C) NO. 10079 OF 2022
PETITIONER/S:

               GEORGE
               AGED 73 YEARS
               SON OF GHEEVARGHESE, CHAMAKKALA HOUSE, AMBALATHUMKALA P.O.,
               EZHUKONE, KOLLAM DISTRICT, PIN - 691505

               BY ADVS.
               P.M.ZIRAJ
               IRFAN ZIRAJ


RESPONDENT/S:

       1       THE DISTRICT DISASTER MANAGEMENT AUTHORITY
               KOLLAM DISTRICT, COLLECTORATE, KOLLAM, REPRESENTED BY ITS
               CHAIRMAN DISTRICT MAGISTRATE, KOLLAM, PIN - 691013

       2       THE DISTRICT MAGISTRATE/DISTRICT COLLECTOR,
               KOLLAM, CIVIL STATION, COLLECTORATE, KOLLAM DISTRICT-691002.,
               PIN - 691002

       3       THE DISTRICT GEOLOGIST
               DEPARTMENT OF MINING AND GEOLOGY, KOLLAM DISTRICT,
               PIN - 691002

       4       DIRECTOR OF MINING AND GEOLOGY
               KESAVADASAPURAM, PATTOM P.O, THIRUVANANTHAPURAM,
               PIN - 695004

       5       STATE OF KERALA REPRESENTED BY SECRETARY TO GOVERNMENT
               INDUSTRIES DEPARTMENT, GOVERNMENT OF KERALA, GOVERNMENT
               SECRETARIAT, THIRUVANANTHAPURAM., PIN - 695001

               SMT.VIDYA KURIAKOSE, G.P


      THIS     WRIT    PETITION        (CIVIL)   HAVING   COME   UP   FOR   ADMISSION   ON
01.08.2022, ALONG WITH WP(C).19603/2021 AND CONNECTED CASES, THE COURT ON
THE SAME DAY DELIVERED THE FOLLOWING:
 W.P(C) No.19603 of 2021 & conn.cases       118


                      IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                            PRESENT
                   THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
             MONDAY, THE 1ST DAY OF AUGUST 2022 / 10TH SRAVANA, 1944
                                 WP(C) NO. 10212 OF 2022
PETITIONER/S:
               BINU V
               AGED 53 YEARS
               VATTAKAITHAYIL VEEDU,
               SIVAN KOVIL ROAD, PUNALUR P.O.,
               KOLLAM DISTRICT, PIN - 691305

               BY ADVS.
               ARUN MATHEW VADAKKAN
               ABDUL RASHIQ A.


RESPONDENT/S:
     1      STATE OF KERALA
               REPRESENTED BY CHIEF SECRETARY,
               GOVERNMENT SECRETARIAT,
               THIRUVANANTHAPURAM, PIN - 695001

       2       THE DISTRICT DISASTER MANAGEMENT AUTHORITY
               REPRESENTED BY ITS CHIEF EXECUTIVE OFFICER,
               COLLECTORATE, CIVIL STATION ROAD, KOLLAM, PIN - 691013

       3       THE CHAIRMAN
               THE DISTRICT DISASTER MANAGEMENT AUTHORITY,
               COLLECTORATE, CIVIL STATION ROAD,
               KOLLAM, PIN - 691013

       4       THE DISTRICT COLLECTOR
               KOLLAM, CIVIL STATION ROAD,
               KAANKATHU MUKKU, KOLLAM, PIN - 691013

       5       THE GEOLOGIST
               DISTRICT OFFICE,
               DEPARTMENT OF MINING AND GEOLOGY,
               KESAVANIKETHAN, ASRAMAM, KOLLAM, PIN - 691002

               SMT.DEEPA NARAYANAN,SR.G.P.


      THIS     WRIT    PETITION        (CIVIL)   HAVING   COME   UP   FOR   ADMISSION   ON
01.08.2022, ALONG WITH WP(C).19603/2021 AND CONNECTED CASES, THE COURT ON
THE SAME DAY DELIVERED THE FOLLOWING:
 W.P(C) No.19603 of 2021 & conn.cases       119


                      IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                            PRESENT
                   THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
             MONDAY, THE 1ST DAY OF AUGUST 2022 / 10TH SRAVANA, 1944
                                 WP(C) NO. 10493 OF 2022
PETITIONER/S:
               RESHMI
               AGED 28 YEARS
               KOYIPPURATHU VEEDU,
               ATTUVASSERY, MAVADI P.O.,
               KOLLAM DISTRICT, PIN - 691507

               BY ADVS.
               ARUN MATHEW VADAKKAN
               ABDUL RASHIQ A.


RESPONDENT/S:
     1      STATE OF KERALA
               REPRESENTED BY CHIEF SECRETARY,
               GOVERNMENT SECRETARIAT,
               THIRUVANANTHAPURAM, PIN - 695001

       2       THE DISTRICT DISASTER MANAGEMENT AUTHORITY
               REPRESENTED BY ITS CHIEF EXECUTIVE OFFICER,
               COLLECTORATE, CIVIL STATION ROAD, KOLLAM, PIN - 691013

       3       THE CHAIRMAN
               THE DISTRICT DISASTER MANAGEMENT AUTHORITY,
               COLLECTORATE, CIVIL STATION ROAD,
               KOLLAM, PIN - 691013

       4       THE DISTRICT COLLECTOR
               KOLLAM, CIVIL STATION ROAD,
               KAANKATHU MUKKU, KOLLAM, PIN - 691013

       5       THE GEOLOGIST
               DISTRICT OFFICE,
               DEPARTMENT OF MINING AND GEOLOGY,
               KESAVANIKETHAN, ASRAMAM, KOLLAM, PIN - 691002

               SMT.VIDYA KURIAKOSE, G.P


      THIS     WRIT    PETITION        (CIVIL)   HAVING   COME   UP   FOR   ADMISSION   ON
01.08.2022, ALONG WITH WP(C).19603/2021 AND CONNECTED CASES, THE COURT ON
THE SAME DAY DELIVERED THE FOLLOWING:
 W.P(C) No.19603 of 2021 & conn.cases       120


                      IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                            PRESENT
                   THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
             MONDAY, THE 1ST DAY OF AUGUST 2022 / 10TH SRAVANA, 1944
                                 WP(C) NO. 10757 OF 2022
PETITIONER/S:
               MUHAMMED SULAIMAN
               AGED 48 YEARS
               S.R. MANZIL,
               VALIYA VAZHY, NILAMEL,
               KOLLAM DISTRICT, PIN - 691535

               BY ADVS.
               ARUN MATHEW VADAKKAN
               ABDUL RASHIQ A.


RESPONDENT/S:
     1      STATE OF KERALA
               REPRESENTED BY CHIEF SECRETARY,
               GOVERNMENT SECRETARIAT,
               THIRUVANANTHAPURAM, PIN - 695001

       2       THE DISTRICT DISASTER MANAGEMENT AUTHORITY
               REPRESENTED BY ITS CHIEF EXECUTIVE OFFICER,
               COLLECTORATE, CIVIL STATION ROAD, KOLLAM, PIN - 691013

       3       THE CHAIRMAN
               THE DISTRICT DISASTER MANAGEMENT AUTHORITY,
               COLLECTORATE, CIVIL STATION ROAD,
               KOLLAM, PIN - 691013

       4       THE DISTRICT COLLECTOR
               KOLLAM, CIVIL STATION ROAD,
               KAANKATHU MUKKU, KOLLAM, PIN - 691013

       5       THE GEOLOGIST
               DISTRICT OFFICE,
               DEPARTMENT OF MINING AND GEOLOGY,
               KESAVANIKETHAN, ASRAMAM, KOLLAM, PIN - 691002

               SMT.VIDYA KURIAKOSE, G.P


      THIS     WRIT    PETITION        (CIVIL)   HAVING   COME   UP   FOR   ADMISSION   ON
01.08.2022, ALONG WITH WP(C).19603/2021 AND CONNECTED CASES, THE COURT ON
THE SAME DAY DELIVERED THE FOLLOWING:
 W.P(C) No.19603 of 2021 & conn.cases       121


                      IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                            PRESENT
                   THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
             MONDAY, THE 1ST DAY OF AUGUST 2022 / 10TH SRAVANA, 1944
                                 WP(C) NO. 11012 OF 2022
PETITIONER/S:
               SURESH KUMAR T.P.
               AGED 42 YEARS
               BHASI SADANAM,
               NELLIKUNNAM, KOTTARAKKARA,
               KOLLAM DISTRICT, PIN - 691506

               BY ADVS.
               ARUN MATHEW VADAKKAN
               ABDUL RASHIQ A.


RESPONDENT/S:
     1      STATE OF KERALA
               REPRESENTED BY CHIEF SECRETARY,
               GOVERNMENT SECRETARIAT,
               THIRUVANANTHAPURAM, PIN - 695001

       2       THE DISTRICT DISASTER MANAGEMENT AUTHORITY
               REPRESENTED BY ITS CHIEF EXECUTIVE OFFICER,
               COLLECTORATE, CIVIL STATION ROAD, KOLLAM, PIN - 691013

       3       THE CHAIRMAN
               THE DISTRICT DISASTER MANAGEMENT AUTHORITY,
               COLLECTORATE, CIVIL STATION ROAD,KOLLAM, PIN - 691013

       4       THE DISTRICT COLLECTOR
               KOLLAM, CIVIL STATION ROAD,
               KAANKATHU MUKKU, KOLLAM, PIN - 691013

       5       THE GEOLOGIST
               DISTRICT OFFICE,
               DEPARTMENT OF MINING AND GEOLOGY,
               KESAVANIKETHAN, ASRAMAM, KOLLAM, PIN - 691002

               SMT.DEEPA NARAYANAN,SR.G.P.


      THIS     WRIT    PETITION        (CIVIL)   HAVING   COME   UP   FOR   ADMISSION   ON
01.08.2022, ALONG WITH WP(C).19603/2021 AND CONNECTED CASES, THE COURT ON
THE SAME DAY DELIVERED THE FOLLOWING:
 W.P(C) No.19603 of 2021 & conn.cases       122


                      IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                            PRESENT
                   THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
             MONDAY, THE 1ST DAY OF AUGUST 2022 / 10TH SRAVANA, 1944
                                 WP(C) NO. 11018 OF 2022
PETITIONER/S:
               THAMPI
               AGED 47 YEARS
               AYANIVILA VEEDU,
               MYLOM P.O., PALLICKAL, KOTTARAKKARA,
               KOLLAM DISTRICT, PIN - 691560

               BY ADVS.
               ARUN MATHEW VADAKKAN
               ABDUL RASHIQ A.


RESPONDENT/S:
     1      STATE OF KERALA
               REPRESENTED BY CHIEF SECRETARY,
               GOVERNMENT SECRETARIAT,
               THIRUVANANTHAPURAM, PIN - 695001

       2       THE DISTRICT DISASTER MANAGEMENT AUTHORITY
               REPRESENTED BY ITS CHIEF EXECUTIVE OFFICER,
               COLLECTORATE, CIVIL STATION ROAD, KOLLAM, PIN - 691013

       3       THE CHAIRMAN
               THE DISTRICT DISASTER MANAGEMENT AUTHORITY,
               COLLECTORATE, CIVIL STATION ROAD,
               KOLLAM, PIN - 691013

       4       THE DISTRICT COLLECTOR
               KOLLAM, CIVIL STATION ROAD,
               KAANKATHU MUKKU, KOLLAM, PIN - 691013

       5       THE GEOLOGIST
               DISTRICT OFFICE,
               DEPARTMENT OF MINING AND GEOLOGY,
               KESAVANIKETHAN, ASRAMAM, KOLLAM, PIN - 691002

               SMT.DEEPA NARAYANAN,SR.G.P.


      THIS     WRIT    PETITION        (CIVIL)   HAVING   COME   UP   FOR   ADMISSION   ON
01.08.2022, ALONG WITH WP(C).19603/2021 AND CONNECTED CASES, THE COURT ON
THE SAME DAY DELIVERED THE FOLLOWING:
 W.P(C) No.19603 of 2021 & conn.cases       123


                      IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                            PRESENT
                   THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
             MONDAY, THE 1ST DAY OF AUGUST 2022 / 10TH SRAVANA, 1944
                                 WP(C) NO. 11566 OF 2022
PETITIONER/S:
               SUGATHAN,
               AGED 58 YEARS
               S/O.VISHWAMBARAN, KOCHUVILA VEEDU, THEKEMURI, KIZHAKEKALLADA
               VILLAGE, KOLLAM DISTRICT-691 502.

               BY ADV ALEXANDER GEORGE



RESPONDENT/S:
     1      THE DISTRICT DISASTER MANAGEMENT AUTHORITY,
               REPRESENTED BY ITS CHIEF EXECUTIVE OFFICER, KOLLAM-691 013.

       2       THE CHAIRMAN,
               THE DISTRICT DISASTER MANAGEMENT AUTHORITY, KOLLAM-691 013.

       3       THE DISTRICT COLLECTOR, KOLLAM,
               CIVIL STATION ROAD, KOLLAM-691 013.

       4       THE GEOLOGIST,
               DISTRICT OFFICE, DEPARTMENT OF MINING AND GEOLOGY, KESAVANIKETHAN,
               ASRAMAM, KOLLAM-691 002.

               SMT.DEEPA NARAYANAN,SR.G.P.


      THIS     WRIT    PETITION        (CIVIL)   HAVING   COME   UP   FOR   ADMISSION   ON
01.08.2022, ALONG WITH WP(C).19603/2021 AND CONNECTED CASES, THE COURT ON
THE SAME DAY DELIVERED THE FOLLOWING:
 W.P(C) No.19603 of 2021 & conn.cases       124


                      IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                            PRESENT
                   THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
             MONDAY, THE 1ST DAY OF AUGUST 2022 / 10TH SRAVANA, 1944
                                 WP(C) NO. 11615 OF 2022
PETITIONER/S:

               GHEEVARGHESE
               AGED 72 YEARS
               SON OF LUKOSE, THETTIKUZHI PUTHEN VEETTIL HOUSE, MARANADU,
               THETTIKUZHI P.O., KOLLAM DISTRICT., PIN - 691508

               BY ADVS.
               P.M.ZIRAJ
               IRFAN ZIRAJ



RESPONDENT/S:

       1       THE DISTRICT DISASTER MANAGEMENT AUTHORITY
               KOLLAM DISTRICT, COLLECTORATE, KOLLAM,REPRESENTED BY ITS
               CHAIRMAN DISTRICT MAGISTRATE, KOLLAM, PIN - 691013

       2       THE DISTRICT MAGISTRATE/DISTRICT COLLECTOR
               KOLLAM, CIVIL STATION, COLLECTORATE, KOLLAM DISTRICT.,
               PIN - 691002

       3       THE DISTRICT GEOLOGIST
               DEPARTMENT OF MINING AND GEOLOGY, KOLLAM DISTRICT.,
               PIN - 691002

       4       DIRECTOR OF MINING AND GEOLOGY
               KESAVADASAPURAM, PATTOM P.O, THIRUVANANTHAPURAM, PIN - 695004

       5       STATE OF KERALA REPRESENTED BY SECRETARY TO GOVERNMENT
               INDUSTRIES DEPARTMENT, GOVERNMENT OF KERALA, GOVERNMENT
               SECRETARIAT, THIRUVANANTHAPURAM, PIN - 695001

               SMT.VIDYA KURIAKOSE, G.P


      THIS     WRIT    PETITION        (CIVIL)   HAVING   COME   UP   FOR   ADMISSION   ON
01.08.2022, ALONG WITH WP(C).19603/2021 AND CONNECTED CASES, THE COURT ON
THE SAME DAY DELIVERED THE FOLLOWING:
 W.P(C) No.19603 of 2021 & conn.cases   125


                      IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                         PRESENT
                   THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
            MONDAY, THE 1ST DAY OF AUGUST 2022 / 10TH SRAVANA, 1944
                                 WP(C) NO. 11632 OF 2022
PETITIONER/S:
     1      SHIHAS F
            AGED 42 YEARS
            PILLA VEEDU,
            CHERIYAVELLINALLOOR,
            AKKAL P.O.,
            KOLLAM DISTRICT, PIN - 691516

       2       HANCY FATHIMA S
               AGED 36 YEARS
               PILLA VEEDU,
               CHERIYAVELLINALLOOR,
               AKKAL P.O.,
               KOLLAM DISTRICT, PIN - 691516

               BY ADVS.
               ARUN MATHEW VADAKKAN
               ABDUL RASHIQ A.


RESPONDENT/S:
     1      STATE OF KERALA
               REPRESENTED BY CHIEF SECRETARY,
               GOVERNMENT SECRETARIAT,
               THIRUVANANTHAPURAM, PIN - 695001

       2       THE DISTRICT DISASTER MANAGEMENT AUTHORITY
               REPRESENTED BY ITS CHIEF EXECUTIVE OFFICER,
               COLLECTORATE, CIVIL STATION ROAD, KOLLAM, PIN - 691013

       3       THE CHAIRMAN
               THE DISTRICT DISASTER MANAGEMENT AUTHORITY,
               COLLECTORATE, CIVIL STATION ROAD,
               KOLLAM, PIN - 691013

       4       THE DISTRICT COLLECTOR
               KOLLAM, CIVIL STATION ROAD,
               KAANKATHU MUKKU, KOLLAM, PIN - 691013




       5       THE GEOLOGIST
 W.P(C) No.19603 of 2021 & conn.cases       126

               DISTRICT OFFICE,
               DEPARTMENT OF MINING AND GEOLOGY,
               KESAVANIKETHAN, ASRAMAM, KOLLAM, PIN - 691002

               SMT.DEEPA NARAYANAN,SR.G.P.


      THIS     WRIT    PETITION        (CIVIL)   HAVING   COME   UP   FOR   ADMISSION   ON
01.08.2022, ALONG WITH WP(C).19603/2021 AND CONNECTED CASES, THE COURT ON
THE SAME DAY DELIVERED THE FOLLOWING:
 W.P(C) No.19603 of 2021 & conn.cases       127


                      IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                            PRESENT
                   THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
             MONDAY, THE 1ST DAY OF AUGUST 2022 / 10TH SRAVANA, 1944
                                 WP(C) NO. 11653 OF 2022
PETITIONER/S:
               PHILODAS P
               AGED 47 YEARS
               DAS COTTAGE,
               KOTTUKKAL, KOTTUKKAL P.O.,
               KOLLAM DISTRICT, PIN - 691519

               BY ADVS.
               ARUN MATHEW VADAKKAN
               ABDUL RASHIQ A.


RESPONDENT/S:
     1      STATE OF KERALA
               REPRESENTED BY CHIEF SECRETARY,
               GOVERNMENT SECRETARIAT,
               THIRUVANANTHAPURAM, PIN - 695001

       2       THE DISTRICT DISASTER MANAGEMENT AUTHORITY
               REPRESENTED BY ITS CHIEF EXECUTIVE OFFICER,
               COLLECTORATE, CIVIL STATION ROAD, KOLLAM, PIN - 691013

       3       THE CHAIRMAN
               THE DISTRICT DISASTER MANAGEMENT AUTHORITY,
               COLLECTORATE, CIVIL STATION ROAD,
               KOLLAM, PIN - 691013

       4       THE DISTRICT COLLECTOR
               KOLLAM, CIVIL STATION ROAD,
               KAANKATHU MUKKU, KOLLAM, PIN - 691013

       5       THE GEOLOGIST
               DISTRICT OFFICE,
               DEPARTMENT OF MINING AND GEOLOGY,
               KESAVANIKETHAN, ASRAMAM, KOLLAM, PIN - 691002

               SMT.VIDYA KURIAKOSE, G.P


      THIS     WRIT    PETITION        (CIVIL)   HAVING   COME   UP   FOR   ADMISSION   ON
01.08.2022, ALONG WITH WP(C).19603/2021 AND CONNECTED CASES, THE COURT ON
THE SAME DAY DELIVERED THE FOLLOWING:
 W.P(C) No.19603 of 2021 & conn.cases       128


                      IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                            PRESENT
                   THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
             MONDAY, THE 1ST DAY OF AUGUST 2022 / 10TH SRAVANA, 1944
                                 WP(C) NO. 12047 OF 2022
PETITIONER/S:

               SURESH KUMAR
               AGED 35 YEARS
               SON OF CHANDRASHEKHARAN PILLAI, RESIDING AT LAKSHMI, NEELESWARAM
               P.O., KOTTARAKARA VILLAGE, KOLLAM DISTRICT.,    PIN - 691505

               BY ADVS.
               P.M.ZIRAJ
               IRFAN ZIRAJ



RESPONDENT/S:

       1       THE DISTRICT DISASTER MANAGEMENT AUTHORITY
               KOLLAM DISTRICT, COLLECTORATE, KOLLOM REPRESENTED BY ITS CHAIRMAN
               DISTRICT MAGISTRATE, KOLLAM, PIN - 691013

       2       THE DISTRICT MAGISTRATE/DISTRICT COLLECTOR
               KOLLAM, CIVIL STATION, COLLECTORATE, KOLLAM DISTRICT.,              PIN -
               691002

       3       THE DISTRICT GEOLOGIST
               DEPARTMENT OF MINING AND GEOLOGY, KOLLAM DISTRICT.,                PIN -
               691002

       4       DIRECTOR OF MINING AND GEOLOGY
               KESAVADASAPURAM, PATTOM P.O, THIRUVANANTHAPURAM, PIN - 695004

       5       STATE OF KERALA REPRESENTED BY SECRETARY TO GOVERNMENT,
               INDUSTRIES DEPARTMENT, GOVERNMENT OF KERALA, GOVERNMENT
               SECRETARIAT, THIRUVANANTHAPURAM., PIN - 695001

               SMT.VIDYA KURIAKOSE, G.P


      THIS     WRIT    PETITION        (CIVIL)   HAVING   COME   UP   FOR   ADMISSION     ON
01.08.2022, ALONG WITH WP(C).19603/2021 AND CONNECTED CASES, THE COURT ON
THE SAME DAY DELIVERED THE FOLLOWING:
 W.P(C) No.19603 of 2021 & conn.cases       129


                      IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                            PRESENT
                   THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
             MONDAY, THE 1ST DAY OF AUGUST 2022 / 10TH SRAVANA, 1944
                                 WP(C) NO. 12456 OF 2022
PETITIONER/S:
               PRADEEP
               AGED 39 YEARS
               S/O KOCHUNARAYANA PILLAI,
               KOKKATTU VEEDU,
               KUDAVATTOOR P.O., ODANAVATTOM,
               KOLLAM DISTRICT, PIN - 691531

               BY ADV K.V.ANIL KUMAR



RESPONDENT/S:
     1      STATE OF KERALA
               REPRESENTED BY THE CHIEF SECRETARY,
               GOVERNMENT OF KERALA
               GOVT. SECRETARIAT, THIRUVANANTHAPURAM, PIN - 695001

       2       THE DISASTER MANAGEMENT AUTHORITY
               REPRESENTED BY ITS CHIEF EXECUTIVE OFFICER,
               COLLECTORATE, CIVIL STATION, KOLLAM, PIN - 691013

       3       THE CHAIRMAN, THE DISTRICT DISASTER MANAGEMENT AUTHORITY
               COLLECTORATE, CIVIL STATION, KOLLAM, PIN - 691013

       4       THE DISTRICT COLLECTOR, KOLLAM
               COLLECTORATE, KOLLAM, PIN - 691013

       5       THE SENIOR GEOLOGIST
               DEPARTMENT OF MINING AND GEOLOGY, KESAVANIKETHAN, ASRAMAM, KOLLAM,
               PIN - 691002

               SMT.DEEPA NARAYANAN,SR.G.P.


      THIS     WRIT    PETITION        (CIVIL)   HAVING   COME   UP   FOR   ADMISSION   ON
01.08.2022, ALONG WITH WP(C).19603/2021 AND CONNECTED CASES, THE COURT ON
THE SAME DAY DELIVERED THE FOLLOWING:
 W.P(C) No.19603 of 2021 & conn.cases       130


                      IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                            PRESENT
                   THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
             MONDAY, THE 1ST DAY OF AUGUST 2022 / 10TH SRAVANA, 1944
                                 WP(C) NO. 12498 OF 2022
PETITIONER/S:
               SANTHOSH KUMAR
               AGED 42 YEARS
               VYSAKHAM, VAKKANADU,
               ULAKODE, NEDUMONCAVU P.O.,
               KOLLAM DISTRICT, PIN - 691509

               BY ADVS.
               ARUN MATHEW VADAKKAN
               ABDUL RASHIQ A.


RESPONDENT/S:
     1      STATE OF KERALA
               REPRESENTED BY CHIEF SECRETARY,
               GOVERNMENT SECRETARIAT,
               THIRUVANANTHAPURAM, PIN - 695001

       2       THE DISTRICT DISASTER MANAGEMENT AUTHORITY
               REPRESENTED BY ITS CHIEF EXECUTIVE OFFICER,
               COLLECTORATE, CIVIL STATION ROAD, KOLLAM, PIN - 691013

       3       THE CHAIRMAN
               THE DISTRICT DISASTER MANAGEMENT AUTHORITY,
               COLLECTORATE, CIVIL STATION ROAD,
               KOLLAM, PIN - 691013

       4       THE DISTRICT COLLECTOR
               KOLLAM, CIVIL STATION ROAD,
               KAANKATHU MUKKU, KOLLAM, PIN - 691013

       5       THE GEOLOGIST
               DISTRICT OFFICE,
               DEPARTMENT OF MINING AND GEOLOGY,
               KESAVANIKETHAN, ASRAMAM, KOLLAM, PIN - 691002

               SMT.DEEPA NARAYANAN,SR.G.P.


      THIS     WRIT    PETITION        (CIVIL)   HAVING   COME   UP   FOR   ADMISSION   ON
01.08.2022, ALONG WITH WP(C).19603/2021 AND CONNECTED CASES, THE COURT ON
THE SAME DAY DELIVERED THE FOLLOWING:
 W.P(C) No.19603 of 2021 & conn.cases       131


                      IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                            PRESENT
                   THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
             MONDAY, THE 1ST DAY OF AUGUST 2022 / 10TH SRAVANA, 1944
                                 WP(C) NO. 12612 OF 2022
PETITIONER/S:
               AJITHAKUMARI
               AGED 44 YEARS
               KALEELAZHIKATHU,
               MUKKOODU P.O., MULAVANA,
               KOLLAM DISTRICT, PIN - 691503

               BY ADVS.
               ARUN MATHEW VADAKKAN
               ABDUL RASHIQ A.


RESPONDENT/S:
     1      STATE OF KERALA
               REPRESENTED BY CHIEF SECRETARY,
               GOVERNMENT SECRETARIAT,
               THIRUVANANTHAPURAM, PIN - 695001

       2       THE DISTRICT DISASTER MANAGEMENT AUTHORITY
               REPRESENTED BY ITS CHIEF EXECUTIVE OFFICER,
               COLLECTORATE, CIVIL STATION ROAD, KOLLAM, PIN - 691013

       3       THE CHAIRMAN
               THE DISTRICT DISASTER MANAGEMENT AUTHORITY,
               COLLECTORATE, CIVIL STATION ROAD,
               KOLLAM, PIN - 691013

       4       THE DISTRICT COLLECTOR
               KOLLAM, CIVIL STATION ROAD,
               KAANKATHU MUKKU, KOLLAM, PIN - 691013

       5       THE GEOLOGIST
               DISTRICT OFFICE,
               DEPARTMENT OF MINING AND GEOLOGY,
               KESAVANIKETHAN, ASRAMAM, KOLLAM, PIN - 691002

                 SMT.DEEPA NARAYANAN,SR.G.P.


      THIS     WRIT    PETITION        (CIVIL)   HAVING   COME   UP   FOR   ADMISSION   ON
01.08.2022, ALONG WITH WP(C).19603/2021 AND CONNECTED CASES, THE COURT ON
THE SAME DAY DELIVERED THE FOLLOWING:
 W.P(C) No.19603 of 2021 & conn.cases       132


                      IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                            PRESENT
                   THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
             MONDAY, THE 1ST DAY OF AUGUST 2022 / 10TH SRAVANA, 1944
                                 WP(C) NO. 12912 OF 2022
PETITIONER/S:
            ANILKUMAR
            AGED 54 YEARS
            SON OF GANGADHARAN PILLAI, RESIDING AT KOCHUTHUNDIL
            PUTHENVEEDU, SUNIL MANDHIRAM, PLAKKOTTU MURI, KAREEPRA
            VILLAGE, KOTTARAKKARA TALUK, KOLLAM DISTRICT., PIN - 691509

               BY ADVS.
               P.M.ZIRAJ
               IRFAN ZIRAJ



RESPONDENT/S:

       1       THE DISTRICT DISASTER MANAGEMENT AUTHORITY
               KOLLAM DISTRICT, COLLECTORATE, KOLLAM REPRESENTED BY ITS
               CHAIRMAN DISTRICT MAGISTRATE, KOLLAM, PIN - 691013

       2       THE DISTRICT MAGISTRATE/DISTRICT COLLECTOR
               KOLLAM, CIVIL STATION, COLLECTORATE, KOLLAM DISTRICT.,
               PIN - 691002

       3       THE DISTRICT GEOLOGIST
               DEPARTMENT OF MINING AND GEOLOGY, KOLLAM DISTRICT.,
               PIN - 691002

       4       DIRECTOR OF MINING AND GEOLOGY
               KESAVADASAPURAM, PATTOM P.O, THIRUVANANTHAPURAM, PIN - 695004

       5       STATE OF KERALA REPRESENTED BY SECRETARY TO GOVERNMENT
               INDUSTRIES DEPARTMENT, GOVERNMENT OF KERALA, GOVERNMENT
               SECRETARIAT, THIRUVANANTHAPURAM., PIN - 695001

                 SMT.DEEPA NARAYANAN,SR.G.P.


      THIS     WRIT    PETITION        (CIVIL)   HAVING   COME   UP   FOR   ADMISSION   ON
01.08.2022, ALONG WITH WP(C).19603/2021 AND CONNECTED CASES, THE COURT ON
THE SAME DAY DELIVERED THE FOLLOWING:
 W.P(C) No.19603 of 2021 & conn.cases       133


                      IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                            PRESENT
                   THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
             MONDAY, THE 1ST DAY OF AUGUST 2022 / 10TH SRAVANA, 1944
                                 WP(C) NO. 13619 OF 2022
PETITIONER/S:

               VISHNUDEV
               AGED 25 YEARS
               SON OF VIJAYAN, KIZHAKKEMUZHANGADY PUTHENVEEDU, PALLICKAL
               P.O., PIN-691566, MYLAM, PALLICKAL, KOTTARAKARA, KOLLAM
               DISTRICT.

               BY ADVS.
               P.M.ZIRAJ
               IRFAN ZIRAJ



RESPONDENT/S:

       1       THE DISTRICT DISASTER MANAGEMENT AUTHORITY
               KOLLAM DISTRICT, COLLECTORATE, KOLLAM -691013, REPRESENTED BY
               ITS CHAIRMAN DISTRICT MAGISTRATE, KOLLAM.

       2       THE DISTRICT MAGISTRATE/DISTRICT COLLECTOR,
               KOLLAM, CIVIL STATION, COLLECTORATE, KOLLAM DISTRICT-691002.

       3       THE DISTRICT GEOLOGIST,
               DEPARTMENT OF MINING AND GEOLOGY, KOLLAM DISTRICT-691002.

       4       DIRECTOR OF MINING AND GEOLOGY,
               KESAVADASAPURAM, PATTOM P.O., THIRUVANANTHAPURAM-695004.

       5       STATE OF KERALA
               REPRESENTED BY SECRETARY TO GOVERNMENT, INDUSTRIES
               DEPARTMENT, GOVERNMENT OF KERALA, GOVERNMENT SECRETARIAT,
               THIRUVANANTHAPURAM-695001.

               SMT.VIDYA KURIAKOSE, G.P


      THIS     WRIT    PETITION        (CIVIL)   HAVING   COME   UP   FOR   ADMISSION   ON
01.08.2022, ALONG WITH WP(C).19603/2021 AND CONNECTED CASES, THE COURT ON
THE SAME DAY DELIVERED THE FOLLOWING:
 W.P(C) No.19603 of 2021 & conn.cases       134


                      IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                            PRESENT
                   THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
             MONDAY, THE 1ST DAY OF AUGUST 2022 / 10TH SRAVANA, 1944
                                 WP(C) NO. 13744 OF 2022
PETITIONER/S:

               M.K.SHABU
               AGED 37 YEARS
               SAHEEM MANZIL, THAZHAMEL, ANCHAL P.O, KOLLAM DISTRICT 691 306

               BY ADVS.
               ARUN MATHEW VADAKKAN
               ABDUL RASHIQ A.



RESPONDENT/S:

       1       STATE OF KERALA
               REPRESENTED BY CHIEF SECRETARY, GOVERNMENT SECRETARIAT,
               THIRUVANANTHAPURAM 695 001

       2       THE DISTRICT DISASTER MANAGER AUTHORITY
               REPRESENTED BY ITS CHIEF EXECUTIVE OFFICER, COLLECTORATE,
               CIVIL STATION ROAD, KOLLAM 691 013

       3       THE CHAIRMAN
               THE DISTRICT DISASTER MANAGEMENT AUTHORITY, COLLECTORATE,
               CIVIL STATION ROAD, KOLLAM 691 013

       4       THE DISTRICT COLLECTOR
               KOLLAM, CIVIL STATION ROAD, KAANKATHU MUKKU, KOLLAM 691 013

       5       THE GEOLOGIST
               DISTRICT OFFICE, DEPARTMENT OF MINING AND GEOLOGY,
               KESAVANIKETHAN, ASRAMAM, KOLLAM 691 002

                 SMT.DEEPA NARAYANAN,SR.G.P.


      THIS     WRIT    PETITION        (CIVIL)   HAVING   COME   UP   FOR   ADMISSION   ON
01.08.2022, ALONG WITH WP(C).19603/2021 AND CONNECTED CASES, THE COURT ON
THE SAME DAY DELIVERED THE FOLLOWING:
 W.P(C) No.19603 of 2021 & conn.cases       135


                      IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                            PRESENT
                   THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
             MONDAY, THE 1ST DAY OF AUGUST 2022 / 10TH SRAVANA, 1944
                                 WP(C) NO. 13747 OF 2022
PETITIONER/S:

               JASMIN
               AGED 37 YEARS
               W/O NUJUM, SAJEENA MANZIL,
               KADAVARAM, KARUKONE.P.O,
               KOLLAM DISTRICT-691324.

               BY ADVS.
               ARUN MATHEW VADAKKAN
               ABDUL RASHIQ A.


RESPONDENT/S:
     1      STATE OF KERALA
            REPRESENTED BY CHIEF SECRETARY, GOVERNMENT SECRETARIAT,
            THIRUVANANTHAPURAM-695001.

       2       THE DISTRICT DISASTER MANAGEMENT AUTHORITY,
               REPRESENTED BY ITS CHIEF EXECUTIVE OFFICER, COLLECTORATE,
               CIVIL STATION ROAD, KOLLAM-691013.

       3       THE CHAIRMAN,
               THE DISTRICT DISASTER MANAGEMENT AUTHORITY, COLLECTORATE,
               CIVIL STATION ROAD, KOLLAM-691013.

       4       THE DISTRICT COLLECTOR
               KOLLAM, CIVIL STATION ROAD, KAANKATHU MUKKU,
               KOLLAM-691013.

       5       THE GEOLOGIST,
               DISTRICT OFFICE, DEPARTMENT OF MINING AND GEOLOGY,
               KESAVANIKETHAN, ASRAMAM, KOLLAM-691002.

               SMT.VIDYA KURIAKOSE, G.P


      THIS     WRIT    PETITION        (CIVIL)   HAVING   COME   UP   FOR   ADMISSION   ON
01.08.2022, ALONG WITH WP(C).19603/2021 AND CONNECTED CASES, THE COURT ON
THE SAME DAY DELIVERED THE FOLLOWING:
 W.P(C) No.19603 of 2021 & conn.cases       136


                      IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                            PRESENT
                   THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
             MONDAY, THE 1ST DAY OF AUGUST 2022 / 10TH SRAVANA, 1944
                                 WP(C) NO. 13750 OF 2022
PETITIONER/S:
     1      RUBUY.N.S.,
            AGED 29 YEARS
            RUBY MANZIL, PULIMATH, PULIMATH P.O., KOLLAM DISTRICT-695
            612.

       2       REJABUKAN.S. @ RAJABU KHAN.S.,
               RUBY MANZIL, PULIMATH, PULIMATH P.O., KOLLAM DISTRICT-695
               612.

               BY ADVS.
               ARUN MATHEW VADAKKAN
               ABDUL RASHIQ A.


RESPONDENT/S:
     1      STATE OF KERALA
            REPRESENTED BY CHIEF SECRETARY, GOVERNMENT SECRETARIAT,
            THIRUVANANTHAPURAM-695 001.

       2       THE DISTRICT DISASTER MANAGEMENT AUTHORITY,
               REPRESENTED BY ITS CHIEF EXECUTIVE OFFICER, COLLECTORATE,
               CIVIL STATION ROAD, KOLLAM-691 013.

       3       THE CHAIRMAN, THE DISTRICT DISASTER MANAGEMENT AUTHORITY,
               COLLECTORATE, CIVIL STATION ROAD, KOLLAM-691 013.

       4       THE DISTRICT COLLECTOR, KOLLAM,
               CIVIL STATION ROAD, KAANKATHU MUKKU, KOLLAM-691 013.

       5       THE GEOLOGIST,
               DISTRICT OFFICE, DEPARTMENT OF MINING AND GEOLOGY,
               KESAVANIKETHAN, ASRAMAM, KOLLAM-691 002.

                 SMT.DEEPA NARAYANAN,SR.G.P.


      THIS     WRIT    PETITION        (CIVIL)   HAVING   COME   UP   FOR   ADMISSION   ON
01.08.2022, ALONG WITH WP(C).19603/2021 AND CONNECTED CASES, THE COURT ON
THE SAME DAY DELIVERED THE FOLLOWING:
 W.P(C) No.19603 of 2021 & conn.cases       137


                      IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                            PRESENT
                   THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
             MONDAY, THE 1ST DAY OF AUGUST 2022 / 10TH SRAVANA, 1944
                                 WP(C) NO. 13849 OF 2022
PETITIONER/S:
            THANKACHAN
            AGED 79 YEARS
            S/O. YOHANAN, BENNY BHAVAN, MANJAKALA P.O, PIN - 691508,
            PAZHANJIKADAVU, THALAVOOR, KUNNICODE, KOLLAM DISTRICT.

               BY ADVS.
               P.M.ZIRAJ
               IRFAN ZIRAJ



RESPONDENT/S:
     1      THE DISTRICT DISASTER MANAGEMENT AUTHORITY
            KOLLAM DISTRICT, COLLECTORATE, KOLLAM - 691013, REPRESENTED
            BY ITS CHAIRMAN DISTRICT MAGISTRATE, KOLLAM.

       2       THE DISTRICT MAGISTRATE/DISTRICT COLLECTOR,
               KOLLAM, CIVIL STATION, COLLECTORATE, KOLLAM DISTRICT -
               691002.

       3       THE DISTRICT GEOLOGIST
               DEPARTMENT OF MINING AND GEOLOGY, KOLLAM DISTRICT - 691002.

       4       DIRECTOR OF MINING AND GEOLOGY,
               KESAVADASAPURAM, PATTOM P.O, THIRUVANANTHAPURAM - 695004.

       5       STATE OF KERALA
               REPRESENTED BY SECRETARY TO GOVERNMENT INDUSTRIES DEPARTMENT,
               GOVERNMENT OF KERALA, GOVERNMENT SECRETARIAT,
               THIRUVANANTHAPURAM - 695001.

               SMT.VIDYA KURIAKOSE, G.P


      THIS     WRIT    PETITION        (CIVIL)   HAVING   COME   UP   FOR   ADMISSION   ON
01.08.2022, ALONG WITH WP(C).19603/2021 AND CONNECTED CASES, THE COURT ON
THE SAME DAY DELIVERED THE FOLLOWING:
 W.P(C) No.19603 of 2021 & conn.cases   138


                      IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                         PRESENT
                   THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
            MONDAY, THE 1ST DAY OF AUGUST 2022 / 10TH SRAVANA, 1944
                                 WP(C) NO. 14197 OF 2022
PETITIONER/S:

       1       BALAKRISHNAN NAIR
               AGED 66 YEARS
               SON OF NARAYANAN NAIR, ASHWATHY BHAVAN, KIZHAKKEMURI, VELIYAM
               P.O., KOLLAM DISTRICT, PIN-691540.

       2       K.K.BABY,
               SON OF KUNJUKUNJU, AGED 77 YEARS, EDAKKOTTU VALIYA VEEDU
               (BINU NIVAS), VALAKOM P.O., KOTTARAKARA, KOLLAM DISTRICT,
               PIN-691532.

       3       PREETHA ,
               WIFE OF ULLAS, AGED 36 YEARS, KAROOR SHARAN BHAVAN,MYLOM
               MURI, MYLOM VILLAGE, KOLLAM DISTRICT. 671560.

       4       SHEELA,
               AGED 55 YEARS
               W/O.MURALEEDHARAN PILLAI, KULATHUMKAROTTU VEEDU,
               AMBALATHUMKALA P.O., KOTTARAKARA, KOLLAM DISTRICT, PIN-
               695572.

       5       AJITH V.G.,
               SON OF VIJAYANPILLA, AGED 36 YEARS, AMBANATTU HOUSE,
               AMBALATHUMKALA, CHATHOOR, PIN-691505, KOLLAM DISTRICT.

       6       SETHU.K.,
               AGED 50 YEARS
               WIFE OF SATHYANANDHAN, VADAKKEYATTATHU VEEDU, AMBALAPPURAM,
               KOTTARAKKARA VILLAGE, KOTTARAKKARA TALUK, KOLLAM DISTRICT-691
               506

       7       SIDIQ,
               SON OF ALIYARKUNJU, MJ HOUSE, AGED 58 YEARS, VALIYAVAZHY,
               KAITHODU, NILAMEL VILLAGE, KOTTARAKKARA TALUK, KOLLAM
               DISTRICT 691535

       8       RAJAGOPALAN,
               SON OF VASUDEVAN PALLAI, AGED 48 YEARS, RESIDING AT
               ALUMMOOTTIL HOUSE, MALAPPEROOR, MANJAPRA (P.O), KOTTUKKAL
 W.P(C) No.19603 of 2021 & conn.cases   139

               VILLAGE, KOTTARAKKARA TALUK, KOLLAM DISTRICT 691306

       9       RADHAKRISHNAPILLAI,
               SON OF CHELLAPPAN PILLA, AGED 49 YEARS, GEETHA BHAVAN,
               PLAPPALLY P.O, NILAMEL VILLAGE, KOTTARAKKARA TALUK, KOLLAM
               DISTRICT 689662

      10       SHIMLA BEEVI,
               DAUGHTER OF MUHAMMED KUNJU, AGED 36 YEARS, RESIDING AT
               MARUTHIMOOTTIL VEEDU, KAITHODE P.O, NILAMEL VILLAGE,
               KOTTARAKKARA TALUK, KOLLAM DISTRICT 691535

      11       KOSHYKUNJU K,
               SON OF KUNJU KUNJU, AGED 67 YEARS, PANDAKASALA, K.S.COTTEGE,
               PUTHUPPADAPPU, EDAMULACKAL, KOLLAM DISTRICT, PIN-691533

      12       AMEER S,
               SON OF OF SHAMSUDEEN, AGED 37 YEARS, PALLITHEKKATHIL HOUSE,
               KUNNICODE P.O., MELILA, KOLLAM, PIN691508.

      13       ABRAHAM
               AGED 71 YEARS
               SON OF GEORGE, S.V.PUTHEN VEEDU, CHIRATTAKONAM, VETTIKAVALAM
               THAICHIRA, KOLLAM DISTRICT-691 532

      14       SREEJITH
               SON OF SATHIYAMMA, RESIDING AT CHITHRALAYAM, KAKKAKOTTOOR,
               AMBALATHUM KALA P.O., KOLLAM DISTRICT-691 505

               BY ADVS.
               P.M.ZIRAJ
               IRFAN ZIRAJ



RESPONDENT/S:

       1       THE DISTRICT DISASTER MANAGEMENT AUTHORITY
               KOLLAM DISTRICT, COLLECTORATE, KOLLAM-691013 REPRESENTED BY
               ITS CHAIRMAN DISTRICT MAGISTRATE, KOLLAM

       2       THE DISTRICT MAGISTRATE/DISTRICT COLLECTOR,
               KOLLAM, CIVIL STATION, COLLECTORATE, KOLLAM DISTRICT-691002.

       3       THE DISTRICT GEOLOGIST,
               DEPARTMENT OF MINING AND GEOLOGY, KOLLAM DISTRICT-691002.

       4       DIRECTOR OF MINING AND GEOLOGY,
 W.P(C) No.19603 of 2021 & conn.cases       140

               KESAVADASAPURAM, PATTOM.P.O, THIRUVANANTHAPURAM-695004




       5       STATE OF KERALA
               REPRESENTED BY SECRETARY TO GOVERNMENT, INDUSTRIES
               DEPARTMENT, GOVERNMENT OF KERALA, GOVERNMENT SECRETARIAT,
               THIRUVANANTHAPURAM-695001.

               SMT.VIDYA KURIAKOSE, G.P


      THIS     WRIT    PETITION        (CIVIL)   HAVING   COME   UP   FOR   ADMISSION   ON
01.08.2022, ALONG WITH WP(C).19603/2021 AND CONNECTED CASES, THE COURT ON
THE SAME DAY DELIVERED THE FOLLOWING:
 W.P(C) No.19603 of 2021 & conn.cases       141


                      IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                            PRESENT
                   THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
             MONDAY, THE 1ST DAY OF AUGUST 2022 / 10TH SRAVANA, 1944
                                 WP(C) NO. 14298 OF 2022
PETITIONER/S:
               SHYNI MOL
               AGED 40 YEARS
               YUSUF MANZIL,
               PADINJATTINKARA,
               MUSLIM STREET, KOTTARAKARA,
               KOLLAM DISTRICT, PIN - 691506

               BY ADVS.
               ARUN MATHEW VADAKKAN
               ABDUL RASHIQ A.


RESPONDENT/S:
     1      STATE OF KERALA
               REPRESENTED BY CHIEF SECRETARY,
               GOVERNMENT SECRETARIAT,
               THIRUVANANTHAPURAM, PIN - 695001

       2       THE DISTRICT DISASTER MANAGEMENT AUTHORITY
               REPRESENTED BY ITS CHIEF EXECUTIVE OFFICER,
               COLLECTORATE, CIVIL STATION ROAD, KOLLAM, PIN - 691013

       3       THE CHAIRMAN
               THE DISTRICT DISASTER MANAGEMENT AUTHORITY,
               COLLECTORATE, CIVIL STATION ROAD, KOLLAM, PIN - 691013

       4       THE DISTRICT COLLECTOR
               KOLLAM, CIVIL STATION ROAD,
               KAANKATHU MUKKU, KOLLAM, PIN - 691013

       5       THE GEOLOGIST
               DISTRICT OFFICE,
               DEPARTMENT OF MINING AND GEOLOGY,
               KESAVANIKETHAN, ASRAMAM, KOLLAM, PIN - 691002

               SMT.DEEPA NARAYANAN,SR.G.P.


      THIS     WRIT    PETITION        (CIVIL)   HAVING   COME   UP   FOR   ADMISSION   ON
01.08.2022, ALONG WITH WP(C).19603/2021 AND CONNECTED CASES, THE COURT ON
THE SAME DAY DELIVERED THE FOLLOWING:
 W.P(C) No.19603 of 2021 & conn.cases       142


                      IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                            PRESENT
                   THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
             MONDAY, THE 1ST DAY OF AUGUST 2022 / 10TH SRAVANA, 1944
                                 WP(C) NO. 14515 OF 2022
PETITIONER/S:
               ABRAHAM
               AGED 51 YEARS
               VETTIKKAMUKALIL BETHEL BHAVAN
               KIZHAKKEKARA, KOTTARAKARA,
               KOLLAM DISTRICT, PIN - 691506

               BY ADVS.
               ARUN MATHEW VADAKKAN
               ABDUL RASHIQ A.


RESPONDENT/S:
     1      STATE OF KERALA
               REPRESENTED BY CHIEF SECRETARY,
               GOVERNMENT SECRETARIAT,
               THIRUVANANTHAPURAM, PIN - 695001

       2       THE DISTRICT DISASTER MANAGEMENT AUTHORITY
               REPRESENTED BY ITS CHIEF EXECUTIVE OFFICER,
               COLLECTORATE, CIVIL STATION ROAD, KOLLAM, PIN - 691013

       3       THE CHAIRMAN
               THE DISTRICT DISASTER MANAGEMENT AUTHORITY,
               COLLECTORATE, CIVIL STATION ROAD,
               KOLLAM, PIN - 691013

       4       THE DISTRICT COLLECTOR
               KOLLAM, CIVIL STATION ROAD,
               KAANKATHU MUKKU, KOLLAM, PIN - 691013

       5       THE GEOLOGIST
               DISTRICT OFFICE,
               DEPARTMENT OF MINING AND GEOLOGY,
               KESAVANIKETHAN, ASRAMAM, KOLLAM, PIN - 691002

               SMT.VIDYA KURIAKOSE, G.P


      THIS     WRIT    PETITION        (CIVIL)   HAVING   COME   UP   FOR   ADMISSION   ON
01.08.2022, ALONG WITH WP(C).19603/2021 AND CONNECTED CASES, THE COURT ON
THE SAME DAY DELIVERED THE FOLLOWING:
 W.P(C) No.19603 of 2021 & conn.cases       143


                      IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                            PRESENT
                   THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
             MONDAY, THE 1ST DAY OF AUGUST 2022 / 10TH SRAVANA, 1944
                                 WP(C) NO. 14549 OF 2022
PETITIONER/S:
               AMEER B
               AGED 38 YEARS
               SON OF BASHEERKUTTY,
               PARAYARUVILA VEEDU, MUTTAKKAV, NEDUMPANA P.O, KOLLAM,              PIN -
               691576

               BY ADV JOMY K. JOSE


RESPONDENT/S:
     1      STATE OF KERALA
               REPRESENTED BY CHIEF SECRETARY,
               GOVERNMENT SECRETARIAT, THIRUVANANTHAPURAM, PIN - 695001

       2       THE DISTRICT DISASTER MANAGEMENT AUTHORITY
               REPRESENTED BY ITS CHIEF EXECUTIVE OFFICER, COLLECTORATE, CIVIL
               STATION ROAD, KOLLAM, PIN - 691013

       3       THE CHAIRMAN
               THE DISTRICT DISASTER MANAGEMENT AUTHORITY, COLLECTORATE, CIVIL
               STATION ROAD, KOLLAM, PIN - 691013

       4       THE DISTRICT COLLECTOR
               KOLLAM, CIVIL STATION ROAD,                                   KAANKATHU
               MUKKU, KOLLAM, PIN - 691013

       5       THE GEOLOGIST
               DISTRICT OFFICE, DEPARTMENT OF MINING AND GEOLOGY, KESAVANIKETHAN,
               ASRAMAM,KOLLAM, PIN - 691002

       6       THE EXECUTIVE ENGINEER
               KERALA STATE TRANSPORT PROJECT
               KOTTARAKKARA ,KOLLAM, PIN - 691506

               SMT.VIDYA KURIAKOSE, G.P


      THIS     WRIT    PETITION        (CIVIL)   HAVING   COME   UP   FOR   ADMISSION     ON
01.08.2022, ALONG WITH WP(C).19603/2021 AND CONNECTED CASES, THE COURT ON
THE SAME DAY DELIVERED THE FOLLOWING:
 W.P(C) No.19603 of 2021 & conn.cases       144


                      IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                            PRESENT
                   THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
             MONDAY, THE 1ST DAY OF AUGUST 2022 / 10TH SRAVANA, 1944
                                 WP(C) NO. 14815 OF 2022
PETITIONER/S:
               ANEESH V
               AGED 38 YEARS
               CHARUVILA PUTHEN VEEDU,
               ADUTHALA, VARINJAM, CHATHANNUR,
               CHATHANNUR P.O., KOLLAM DISTRICT, PIN - 691572

               BY ADVS.
               ARUN MATHEW VADAKKAN
               ABDUL RASHIQ A.


RESPONDENT/S:
     1      STATE OF KERALA
               REPRESENTED BY CHIEF SECRETARY,
               GOVERNMENT SECRETARIAT,
               THIRUVANANTHAPURAM, PIN - 695001

       2       THE DISTRICT DISASTER MANAGEMENT AUTHORITY
               REPRESENTED BY ITS CHIEF EXECUTIVE OFFICER,
               COLLECTORATE, CIVIL STATION ROAD, KOLLAM, PIN - 691013

       3       THE CHAIRMAN
               THE DISTRICT DISASTER MANAGEMENT AUTHORITY,
               COLLECTORATE, CIVIL STATION ROAD,
               KOLLAM, PIN - 691013

       4       THE DISTRICT COLLECTOR
               KOLLAM, CIVIL STATION ROAD,
               KAANKATHU MUKKU, KOLLAM, PIN - 691013

       5       THE GEOLOGIST
               DISTRICT OFFICE,
               DEPARTMENT OF MINING AND GEOLOGY,
               KESAVANIKETHAN, ASRAMAM, KOLLAM, PIN - 691002

               SMT.VIDYA KURIAKOSE, G.P


      THIS     WRIT    PETITION        (CIVIL)   HAVING   COME   UP   FOR   ADMISSION   ON
01.08.2022, ALONG WITH WP(C).19603/2021 AND CONNECTED CASES, THE COURT ON
THE SAME DAY DELIVERED THE FOLLOWING:
 W.P(C) No.19603 of 2021 & conn.cases       145


                      IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                            PRESENT
                   THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
             MONDAY, THE 1ST DAY OF AUGUST 2022 / 10TH SRAVANA, 1944
                                 WP(C) NO. 14868 OF 2022
PETITIONER/S:
               SHAJAHAN
               AGED 51 YEARS
               VATTAMON PUTHEN VEEDU,
               THAZHAMEL, ANCHAL P.O.,
               KOLLAM DISTRICT, PIN - 691306

               BY ADVS.
               ARUN MATHEW VADAKKAN
               ABDUL RASHIQ A.


RESPONDENT/S:
     1      STATE OF KERALA
               REPRESENTED BY CHIEF SECRETARY,
               GOVERNMENT SECRETARIAT,
               THIRUVANANTHAPURAM, PIN - 695001

       2       THE DISTRICT DISASTER MANAGEMENT AUTHORITY
               REPRESENTED BY ITS CHIEF EXECUTIVE OFFICER,
               COLLECTORATE, CIVIL STATION ROAD, KOLLAM, PIN - 691013

       3       THE CHAIRMAN
               THE DISTRICT DISASTER MANAGEMENT AUTHORITY,
               COLLECTORATE, CIVIL STATION ROAD,
               KOLLAM, PIN - 691013

       4       THE DISTRICT COLLECTOR
               KOLLAM, CIVIL STATION ROAD,
               KAANKATHU MUKKU, KOLLAM, PIN - 691013

       5       THE GEOLOGIST
               DISTRICT OFFICE,
               DEPARTMENT OF MINING AND GEOLOGY,
               KESAVANIKETHAN, ASRAMAM, KOLLAM, PIN - 691002

                 SMT.DEEPA NARAYANAN,SR.G.P.


      THIS     WRIT    PETITION        (CIVIL)   HAVING   COME   UP   FOR   ADMISSION   ON
01.08.2022, ALONG WITH WP(C).19603/2021 AND CONNECTED CASES, THE COURT ON
THE SAME DAY DELIVERED THE FOLLOWING:
 W.P(C) No.19603 of 2021 & conn.cases   146


                      IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                         PRESENT
                   THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
            MONDAY, THE 1ST DAY OF AUGUST 2022 / 10TH SRAVANA, 1944
                                 WP(C) NO. 14954 OF 2022
PETITIONER/S:

       1       SUMARAJ
               AGED 58 YEARS
               PANKAJ AZHANTHAKUZHY
               NILAMEL P.O., KADAKKAL,
               KOLLAM DISTRICT, PIN - 691535

       2       SUSEELA
               PANKAJ AZHANTHAKUZHY
               NILAMEL P.O., KADAKKAL,
               KOLLAM DISTRICT, PIN - 691535

               BY ADVS.
               ARUN MATHEW VADAKKAN
               ABDUL RASHIQ A.


RESPONDENT/S:
     1      STATE OF KERALA
            REPRESENTED BY CHIEF SECRETARY,
            GOVERNMENT SECRETARIAT,
            THIRUVANANTHAPURAM, PIN - 695001

       2       THE DISTRICT DISASTER MANAGEMENT AUTHORITY
               REPRESENTED BY ITS CHIEF EXECUTIVE OFFICER,
               COLLECTORATE, CIVIL STATION ROAD, KOLLAM, PIN - 691013

       3       THE CHAIRMAN,
               THE DISTRICT DISASTER MANAGEMENT AUTHORITY,
               COLLECTORATE, CIVIL STATION ROAD,
               KOLLAM, PIN - 691013

       4       THE DISTRICT COLLECTOR,
               KOLLAM, CIVIL STATION ROAD,
               KAANKATHU MUKKU, KOLLAM, PIN - 691013

       5       THE GEOLOGIST
               DISTRICT OFFICE,
               DEPARTMENT OF MINING AND GEOLOGY,
 W.P(C) No.19603 of 2021 & conn.cases       147

               KESAVANIKETHAN, ASRAMAM, KOLLAM, PIN - 691002

                 SMT.DEEPA NARAYANAN,SR.G.P.


      THIS     WRIT    PETITION        (CIVIL)   HAVING   COME   UP   FOR   ADMISSION   ON
01.08.2022, ALONG WITH WP(C).19603/2021 AND CONNECTED CASES, THE COURT ON
THE SAME DAY DELIVERED THE FOLLOWING:
 W.P(C) No.19603 of 2021 & conn.cases       148


                      IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                            PRESENT
                   THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
             MONDAY, THE 1ST DAY OF AUGUST 2022 / 10TH SRAVANA, 1944
                                 WP(C) NO. 14987 OF 2022
PETITIONER/S:

               KRISHNAKUMAR.R
               AGED 46 YEARS
               KAITHAVANAVEEDU, PORUVAZHY P.O,
               KOLLAM DISTRICT, PIN - 690520

               BY ADVS.
               ABDUL RASHIQ A.
               DON PAUL


RESPONDENT/S:
     1      STATE OF KERALA
            REPRESENTED BY CHIEF SECRETARY,
            GOVERNMENT SECRETARIAT, THIRUVANANTHAPURAM, PIN - 695001

       2       THE DISTRICT DISASTER MANAGEMENT AUTHORITY
               REPRESENTED BY ITS CHIEF EXECUTIVE OFFICER,
               COLLECTORATE, CIVIL STATION ROAD, KOLLAM, PIN - 691013

       3       THE CHAIRMAN
               THE DISTRICT DISASTER MANAGEMENT AUTHORITY,
               COLLECTORATE, CIVIL STATION ROAD,
               KOLLAM, PIN - 691013

       4       THE DISTRICT COLLECTOR
               KOLLAM, CIVIL STATION ROAD,
               KAANKATHU MUKKU, KOLLAM, PIN - 691013

       5       THE GEOLOGIST
               DISTRICT OFFICE, DEPARTMENT OF MINING AND GEOLOGY,
               KESAVANIKETHAN, ASRAMAM, KOLLAM, PIN - 691002

               SMT.VIDYA KURIAKOSE, G.P


      THIS     WRIT    PETITION        (CIVIL)   HAVING   COME   UP   FOR   ADMISSION   ON
01.08.2022, ALONG WITH WP(C).19603/2021 AND CONNECTED CASES, THE COURT ON
THE SAME DAY DELIVERED THE FOLLOWING:
 W.P(C) No.19603 of 2021 & conn.cases       149


                      IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                            PRESENT
                   THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
             MONDAY, THE 1ST DAY OF AUGUST 2022 / 10TH SRAVANA, 1944
                                 WP(C) NO. 15684 OF 2022
PETITIONER/S:
               ANNSAN ACHAN KUNJU
               AGED 38 YEARS
               PARASSERI VEEDU,
               MUTTARA, PAVITHRESWARAM,
               MUTTARA P.O.,
               KOLLAM DISTRICT, PIN - 691512

               BY ADVS.
               ARUN MATHEW VADAKKAN
               ABDUL RASHIQ A.


RESPONDENT/S:
     1      STATE OF KERALA
               REPRESENTED BY CHIEF SECRETARY,
               GOVERNMENT SECRETARIAT,
               THIRUVANANTHAPURAM, PIN - 695001

       2       THE DISTRICT DISASTER MANAGEMENT AUTHORITY,
               REPRESENTED BY ITS CHIEF EXECUTIVE OFFICER,
               COLLECTORATE, CIVIL STATION ROAD, KOLLAM, PIN - 691013

       3       THE CHAIRMAN,
               THE DISTRICT DISASTER MANAGEMENT AUTHORITY,
               COLLECTORATE, CIVIL STATION ROAD,
               KOLLAM, PIN - 691013

       4       THE DISTRICT COLLECTOR,
               KOLLAM, CIVIL STATION,
               KAANKATHU MUKKU, KOLLAM, PIN - 691013

       5       THE GEOLOGIST,
               DISTRICT OFFICE,
               DEPARTMENT OF MINING AND GEOLOGY,
               KESAVANIKETHAN, ASRAMAM, KOLLAM, PIN - 691002

                 SMT.DEEPA NARAYANAN,SR.G.P.


      THIS     WRIT    PETITION        (CIVIL)   HAVING   COME   UP   FOR   ADMISSION   ON
01.08.2022, ALONG WITH WP(C).19603/2021 AND CONNECTED CASES, THE COURT ON
THE SAME DAY DELIVERED THE FOLLOWING:
 W.P(C) No.19603 of 2021 & conn.cases       150


                      IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                            PRESENT
                   THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
             MONDAY, THE 1ST DAY OF AUGUST 2022 / 10TH SRAVANA, 1944
                                 WP(C) NO. 15687 OF 2022
PETITIONER/S:
               ANTONY
               AGED 39 YEARS
               PARAVILA VEEDU,
               PULLAMALA, THEVALAPURAM P.O.,
               KOLLAM DISTRICT., PIN - 691507

               BY ADVS.
               ARUN MATHEW VADAKKAN
               ABDUL RASHIQ A.


RESPONDENT/S:
     1      STATE OF KERALA
               REPRESENTED BY CHIEF SECRETARY,
               GOVERNMENT SECRETARIAT,
               THIRUVANANTHAPURAM-, PIN - 695001

       2       THE DISTRICT DISASTER MANAGEMENT AUTHORITY,
               REPRESENTED BY ITS CHIEF EXECUTIVE OFFICER,
               COLLECTORATE, CIVIL STATION ROAD, KOLLAM, PIN - 691013

       3       THE CHAIRMAN,
               THE DISTRICT DISASTER MANAGEMENT AUTHORITY,
               COLLECTORATE, CIVIL STATION ROAD,
               KOLLAM, PIN - 691013

       4       THE DISTRICT COLLECTOR,
               KOLLAM, CIVIL STATION,
               KAANKATHU MUKKU, KOLLAM, PIN - 691013

       5       THE GEOLOGIST,
               DISTRICT OFFICE,
               DEPARTMENT OF MINING AND GEOLOGY,
               KESAVANIKETHAN, ASRAMAM, KOLLAM, PIN - 691002

               SMT.VIDYA KURIAKOSE, G.P


      THIS     WRIT    PETITION        (CIVIL)   HAVING   COME   UP   FOR   ADMISSION   ON
01.08.2022, ALONG WITH WP(C).19603/2021 AND CONNECTED CASES, THE COURT ON
THE SAME DAY DELIVERED THE FOLLOWING:
 W.P(C) No.19603 of 2021 & conn.cases   151


                      IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                         PRESENT
                   THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
            MONDAY, THE 1ST DAY OF AUGUST 2022 / 10TH SRAVANA, 1944
                                 WP(C) NO. 15728 OF 2022
PETITIONER/S:
     1      SUNIL R
            AGED 49 YEARS
            SON OF RAMAKRISHNAN, RESIDING AT DAANAM, PUDUKAD P.O.,
            CHAVARA, KOLLAM DISTRICT, PIN - 691583

       2       BAIJU DANIEL
               AGED 54 YEARS
               SON OF DANIEL, PANACHIVILA KIZHAKKETHIL, ERATHUKULAKKADA,
               KULAKKADA P.O, KOLLAM DISTRICT, PIN - 691521

       3       AHAMMED JASSIM
               AGED 26 YEARS
               SON OF RASALUDEEN, JJ COTTAGE, DESCENT MUKKU, MUDAPURAM,
               KIZHUVILAM, THIRUVANANTHAPURAM,, PIN - 695104

       4       KOSHY OOMMAN
               AGED 51 YEARS
               SON OF P.K. OOMMEN, CHEMBAKASSERIL VEEDU, KOTTARAKKARA,
               VATTIKKAVALA, KARIKKOM, KOLLAM DISTRICT, PIN - 691531

       5       MARIYAKUTTY
               AGED 53 YEARS
               WIFE OF GEORGE, NIRAPPIL VEEDU, MELILA P.O., PADINJATTINKARA,
               KOLLAM DISTRICT, PIN - 691508

               BY ADVS.
               P.M.ZIRAJ
               IRFAN ZIRAJ



RESPONDENT/S:
     1      THE DISTRICT DISASTER MANAGEMENT AUTHORITY, KOLLAM DISTRICT
            COLLECTORATE, KOLLOM REPRESENTED BY ITS CHAIRMAN DISTRICT
            MAGISTRATE, KOLLAM, PIN - 691013

       2       THE DISTRICT MAGISTRATE/DISTRICT COLLECTOR, KOLLAM
               CIVIL STATION, COLLECTORATE, KOLLAM DISTRICT, PIN - 691002
 W.P(C) No.19603 of 2021 & conn.cases       152

       3       THE DISTRICT GEOLOGIST
               DEPARTMENT OF MINING AND GEOLOGY, KOLLAM DISTRICT, PIN -
               691002

       4       DIRECTOR OF MINING AND GEOLOGY
               KESAVADASAPURAM, PATTOM P.O, THIRUVANANTHAPURAM, PIN - 695004

       5       STATE OF KERALA REPRESENTED BY SECRETARY TO GOVERNMENT
               INDUSTRIES DEPARTMENT, GOVERNMENT OF KERALA, GOVERNMENT
               SECRETARIAT, THIRUVANANTHAPURAM, PIN - 695001

                 SMT.DEEPA NARAYANAN,SR.G.P.


      THIS     WRIT    PETITION        (CIVIL)   HAVING   COME   UP   FOR   ADMISSION   ON
01.08.2022, ALONG WITH WP(C).19603/2021 AND CONNECTED CASES, THE COURT ON
THE SAME DAY DELIVERED THE FOLLOWING:
 W.P(C) No.19603 of 2021 & conn.cases       153


                      IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                            PRESENT
                   THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
             MONDAY, THE 1ST DAY OF AUGUST 2022 / 10TH SRAVANA, 1944
                                 WP(C) NO. 15784 OF 2022
PETITIONER/S:
               ACHU P.
               AGED 26 YEARS
               SACHU BHAVAN,
               KAMUKUMCHERY, AVANEESWARAM P.O.,
               KOLLAM DISTRICT, PIN - 691508

               BY ADVS.
               ARUN MATHEW VADAKKAN
               ABDUL RASHIQ A.


RESPONDENT/S:
     1      STATE OF KERALA
               REPRESENTED BY CHIEF SECRETARY,
               GOVERNMENT SECRETARIAT,
               THIRUVANANTHAPURAM, PIN - 695001

       2       THE DISTRICT DISASTER MANAGEMENT AUTHORITY,
               REPRESENTED BY ITS CHIEF EXECUTIVE OFFICER,
               COLLECTORATE, CIVIL STATION ROAD, KOLLAM, PIN - 691013

       3       THE CHAIRMAN,
               THE DISTRICT DISASTER MANAGEMENT AUTHORITY,
               COLLECTORATE, CIVIL STATION ROAD,
               KOLLAM, PIN - 691013

       4       THE DISTRICT COLLECTOR,
               KOLLAM, CIVIL STATION,
               KAANKATHU MUKKU, KOLLAM, PIN - 691013

       5       THE GEOLOGIST,
               DISTRICT OFFICE,
               DEPARTMENT OF MINING AND GEOLOGY,
               KESAVANIKETHAN, ASRAMAM, KOLLAM, PIN - 691002

                 SMT.DEEPA NARAYANAN,SR.G.P.


      THIS     WRIT    PETITION        (CIVIL)   HAVING   COME   UP   FOR   ADMISSION   ON
01.08.2022, ALONG WITH WP(C).19603/2021 AND CONNECTED CASES, THE COURT ON
THE SAME DAY DELIVERED THE FOLLOWING:
 W.P(C) No.19603 of 2021 & conn.cases       154


                      IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                            PRESENT
                   THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
             MONDAY, THE 1ST DAY OF AUGUST 2022 / 10TH SRAVANA, 1944
                                 WP(C) NO. 15856 OF 2022
PETITIONER/S:

               KRISHNA SIVASANKARA PILLAI
               AGED 74 YEARS
               SON OF KRISHNA PILLAI,5B2 STAR RETRAT VYTILA, ERNAKULAM,
               KERALA, PIN - 682019

               BY ADV JOMY K. JOSE



RESPONDENT/S:

       1       STATE OF KERALA
               REPRESENTED BY CHIEF SECRETARY,
               GOVERNMENT SECRETARIAT, THIRUVANANTHAPURAM, PIN - 695001

       2       THE DISTRICT DISASTER MANAGEMENT AUTHORITY
               REPRESENTED BY ITS CHIEF EXECUTIVE OFFICER, COLLECTORATE,
               CIVIL STATION ROAD, KOLLAM, PIN - 691013

       3       THE CHAIRMAN
               THE DISTRICT DISASTER MANAGEMENT AUTHORITY, COLLECTORATE,
               CIVIL STATION ROAD, KOLLAM, PIN - 691013

       4       THE DISTRICT COLLECTOR
               KOLLAM, CIVIL STATION ROAD,
               KAANKATHU MUKKU, KOLLAM, PIN - 691013

       5       THE GEOLOGIST
               DISTRICT OFFICE, DEPARTMENT OF MINING AND GEOLOGY,
               KESAVANIKETHAN, ASRAMAM, KOLLAM, PIN - 691002

               SMT.DEEPA NARAYANAN,SR.G.P.


      THIS     WRIT    PETITION        (CIVIL)   HAVING   COME   UP   FOR   ADMISSION   ON
01.08.2022, ALONG WITH WP(C).19603/2021 AND CONNECTED CASES, THE COURT ON
THE SAME DAY DELIVERED THE FOLLOWING:
 W.P(C) No.19603 of 2021 & conn.cases       155


                      IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                            PRESENT
                   THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
             MONDAY, THE 1ST DAY OF AUGUST 2022 / 10TH SRAVANA, 1944
                                 WP(C) NO. 15967 OF 2022
PETITIONER/S:

               JACOB AUGUSTINE,
               AGED 52 YEARS
               S/O. AUGUSTINE, MALAYIL PUTHEN VEEDU, THAZHATHU VADAKKU P.O.,
               PATTAZHY VILLAGE, KOLLAM DISTRICT 691 526.

               BY ADV ALEXANDER GEORGE



RESPONDENT/S:

       1       THE DISTRICT DISASTER MANAGEMENT AUTHORITY,
               REPRESENTED BY ITS CHIEF EXECUTIVE OFFICER, KOLLAM 691 013.

       2       THE CHAIRMAN,
               THE DISTRICT DISASTER MANAGEMENT AUTHORITY, KOLLAM 691 013.

       3       THE DISTRICT COLLECTOR,
               KOLLAM , CIVIL STATION ROAD, KOLLAM 691 013.

       4       THE GEOLOGIST,
               DISTRICT OFFICE, DEPARTMENT OF MINING AND GEOLOGY,
               KESAVANIKETHAN, ASRAMAM, KOLLAM 691 002.

               SMT.VIDYA KURIAKOSE, G.P


      THIS     WRIT    PETITION        (CIVIL)   HAVING   COME   UP   FOR   ADMISSION   ON
01.08.2022, ALONG WITH WP(C).19603/2021 AND CONNECTED CASES, THE COURT ON
THE SAME DAY DELIVERED THE FOLLOWING:
 W.P(C) No.19603 of 2021 & conn.cases   156


                      IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                         PRESENT
                   THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
            MONDAY, THE 1ST DAY OF AUGUST 2022 / 10TH SRAVANA, 1944
                                 WP(C) NO. 16033 OF 2022
PETITIONER/S:

       1       SURESHKUMAR
               AGED 45 YEARS
               SANTHABHAVAN,
               PALLICKAL, PALLICKAL P.O.,
               KOLLAM DISTRICT, PIN - 690503

       2       SOORYAKALA
               SANTHABHAVAN,
               PALLICKAL, PALLICKAL P.O.,
               KOLLAM DISTRICT, PIN - 690503

               BY ADVS.
               ARUN MATHEW VADAKKAN
               ABDUL RASHIQ A.


RESPONDENT/S:

       1       STATE OF KERALA,
               REPRESENTED BY CHIEF SECRETARY,
               GOVERNMENT SECRETARIAT,
               THIRUVANANTHAPURAM, PIN - 695001

       2       THE DSTRICT DISASTER MANAGEMENT,
               AUTHORITY, REPRESENTED BY ITS CHIEF EXECUTIVE OFFICER,
               COLLECTORATE, CIVIL STATION ROAD, KOLLAM 691013., PIN -
               691013

       3       THE CHAIRMAN,
               THE DISTRICT DISASTER MANAGEMENT AUTHORITY,
               COLLECTORATE, CIVIL STATION ROAD,
               KOLLAM- 691013., PIN - 691013

       4       THE DISTRICT COLLECTOR,
               KOLLAM, CIVIL STATION,
               KAANKATHU MUKKU, KOLLAM, PIN - 691013
 W.P(C) No.19603 of 2021 & conn.cases       157



       5       THE GEOLOGIST
               DISTRICT OFFICE,
               DEPARTMENT OF MINING AND GEOLOGY,
               KESAVANIKETHAN, ASRAMAM, KOLLAM, PIN - 691002

               SMT.VIDYA KURIAKOSE, G.P


      THIS     WRIT    PETITION        (CIVIL)   HAVING   COME   UP   FOR   ADMISSION   ON
01.08.2022, ALONG WITH WP(C).19603/2021 AND CONNECTED CASES, THE COURT ON
THE SAME DAY DELIVERED THE FOLLOWING:
 W.P(C) No.19603 of 2021 & conn.cases       158


                      IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                            PRESENT
                   THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
             MONDAY, THE 1ST DAY OF AUGUST 2022 / 10TH SRAVANA, 1944
                                 WP(C) NO. 16093 OF 2022
PETITIONER/S:

               SATHEESH KUMAR,
               AGED 40 YEARS
               S/O.SADASHIVAN PILLAI, ETTVAYIKKODU, KREEPRA, NEDUMONCAVU
               P.O., KOLLAM DISTRICT-691 509.

               BY ADV ALEXANDER GEORGE



RESPONDENT/S:

       1       THE DISTRICT DISASTER MANAGEMENT AUTHORITY,
               REPRESENTED BY ITS CHIEF EXECUTIVE OFFICER, KOLLAM-691 013.

       2       THE CHAIRMAN, THE DISTRICT DISASTER MANAGEMENT AUTHORITY,
               KOLLAM-691 013.

       3       THE DISTRICT COLLECTOR, KOLLAM,
               CIVIL STATION ROAD, KOLLAM-691 013.

       4       THE GEOLOGIST,
               DISTRICT OFFICE, DEPARTMENT OF MINING AND
               GEOLOGY,KESAVANIKETHAN, ASRAMAM, KOLLAM-691 002.

               SMT.VIDYA KURIAKOSE, G.P


      THIS     WRIT    PETITION        (CIVIL)   HAVING   COME   UP   FOR   ADMISSION   ON
01.08.2022, ALONG WITH WP(C).19603/2021 AND CONNECTED CASES, THE COURT ON
THE SAME DAY DELIVERED THE FOLLOWING:
 W.P(C) No.19603 of 2021 & conn.cases       159


                      IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                            PRESENT
                   THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
             MONDAY, THE 1ST DAY OF AUGUST 2022 / 10TH SRAVANA, 1944
                                 WP(C) NO. 16501 OF 2022
PETITIONER/S:

               SABU YOHANNAN
               AGED 45 YEARS
               REJI VILASAM, GANDHIGRAM,
               VETTIKKAVALA, CHAKKUVARAKKAL,
               KOTTARAKKARA,KOLLAM, PIN - 691508

               BY ADV ABHILASH S.FRANCIS



RESPONDENT/S:

       1       STATE OF KERALA REPRESENTED BY THE CHIEF SECRETARY
               GOVERNMENT SECRETARIAT,
               THIRUVANANTHAPURAM, PIN - 695001

       2       THE DISTRICT DISASTER MANAGEMENT AUTHORITY
               REPRESENTED BY ITS CHIEF EXECUTIVE OFFICER,
               COLLECTORATE, CIVIL STATION ROAD, KOLLAM, PIN - 691013

       3       THE CHAIRMAN,
               DISTRICT DISASTER MANAGEMENT AUTHORITY,
               COLLECTORATE, CIVIL STATION ROAD, KOLLAM, PIN - 691013

       4       THE DISTRICT COLLECTOR, KOLLAM
               COLLECTORATE, CIVIL STATION ROAD,
               KANNAKATHU MUKKU, KOLLAM, PIN - 691013

       5       THE DISTRICT GEOLOGIST
               DEPARTMENT OF MINING AND GEOLOGY,
               ASRAMAM, KOLLAM DISTRICT, PIN - 695003

               SMT.VIDYA KURIAKOSE, G.P


      THIS     WRIT    PETITION        (CIVIL)   HAVING   COME   UP   FOR   ADMISSION   ON
01.08.2022, ALONG WITH WP(C).19603/2021 AND CONNECTED CASES, THE COURT ON
THE SAME DAY DELIVERED THE FOLLOWING:
 W.P(C) No.19603 of 2021 & conn.cases       160


                      IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                            PRESENT
                   THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
             MONDAY, THE 1ST DAY OF AUGUST 2022 / 10TH SRAVANA, 1944
                                 WP(C) NO. 17375 OF 2022
PETITIONER/S:

               BAIJU,
               AGED 40 YEARS
               S/O PODIYAN, KOLIYAKKOTTU VEEDU, MELILA PADINJATTINKARA,
               MELILA P.O, KOTTARAKARA, KOLLAM DISTRICT - 691508

               BY ADV ALEXANDER GEORGE



RESPONDENT/S:

       1       THE DISTRICT DISASTER MANAGEMENT AUTHORITY,
               REPRESENTED BY ITS CHIEF EXECUTIVE OFFICER,KOLLAM: 691013

       2       THE CHAIRMAN,
               THE DISTRICT DISASTER MANAGEMENT AUTHORITY, KOLLAM:691013

       3       THE DISTRICT COLLECTOR,
               KOLLAM, CIVIL STATION ROAD, KOLLAM-691013

       4       THE GEOLOGIST,
               DISTRICT OFFICE, DEPARTMENT OF MINING AND GEOLOGY
               KESAVANIKETHAN, ASRAMAM, KOLLAM-691002

               SMT.VIDYA KURIAKOSE, G.P


      THIS     WRIT    PETITION        (CIVIL)   HAVING   COME   UP   FOR   ADMISSION   ON
01.08.2022, ALONG WITH WP(C).19603/2021 AND CONNECTED CASES, THE COURT ON
THE SAME DAY DELIVERED THE FOLLOWING:
 W.P(C) No.19603 of 2021 & conn.cases       161


                      IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                            PRESENT
                   THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
             MONDAY, THE 1ST DAY OF AUGUST 2022 / 10TH SRAVANA, 1944
                                 WP(C) NO. 17431 OF 2022
PETITIONER/S:

               MANJU K.
               AGED 40 YEARS
               W/O PRASAD, IYANIYIL VEEDU, VETTIKAVALA, NADUKKUNNU,
               KOTTARAKARA- 691538.

               BY ADV ALEXANDER GEORGE



RESPONDENT/S:

       1       THE DISTRICT DISASTER MANAGEMENT AUTHORITY
               REPRESENTED BY ITS CHIEF EXECUTIVE OFFICER, KOLLAM - 691013.

       2       THE CHAIRMAN
               THE DISTRICT DISASTER MANAGEMENT AUTHORITY, KOLLAM - 691013.

       3       THE DISTRICT COLLECTOR
               KOLLAM, CIVIL STATION ROAD, KOLLAM-691013.

       4       THE GEOLOGIST
               DISTRICT OFFICE, DEPARTMENT OF MINING AND GEOLOGY,
               KESAVANIKETHAN, ASRAMAM, KOLLAM-691002.

               SMT.VIDYA KURIAKOSE, G.P


      THIS     WRIT    PETITION        (CIVIL)   HAVING   COME   UP   FOR   ADMISSION   ON
01.08.2022, ALONG WITH WP(C).19603/2021 AND CONNECTED CASES, THE COURT ON
THE SAME DAY DELIVERED THE FOLLOWING:
 W.P(C) No.19603 of 2021 & conn.cases       162


                      IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                            PRESENT
                   THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
             MONDAY, THE 1ST DAY OF AUGUST 2022 / 10TH SRAVANA, 1944
                                 WP(C) NO. 17444 OF 2022
PETITIONER/S:
               SAM APPALOSE DANIEL
               AGED 41 YEARS
               D-AYARBHI HOUSE,
               VAZHATHOPPU, PIRAVANTHUR P.O,,
               KOLLAM DISTRICT, PIN - 689696

               BY ADVS.
               ARUN MATHEW VADAKKAN
               ABDUL RASHIQ A.


RESPONDENT/S:
     1      STATE OF KERALA
               REPRESENTED BY CHIEF SECRETARY,
               GOVERNMENT SECRETARIAT,
               THIRUVANANTHAPURAM, PIN - 695001

       2       THE DISTRICT DISASTER MANAGEMENT AUTHORITY,
               REPRESENTED BY ITS CHIEF EXECUTIVE OFFICER,
               COLLECTORATE, CIVIL STATION ROAD, KOLLAM, PIN - 691013

       3       THE CHAIRMAN,
               THE DISTRICT DISASTER MANAGEMENT AUTHORITY,
               COLLECTORATE, CIVIL STATION ROAD,
               KOLLAM, PIN - 691013

       4       THE DISTRICT COLLECTOR,
               KOLLAM, CIVIL STATION,
               KAANKATHU MUKKU, KOLLAM, PIN - 691013

       5       THE GEOLOGIST,
               DISTRICT OFFICE,
               DEPARTMENT OF MINING AND GEOLOGY,
               KESAVANIKETHAN, ASRAMAM, KOLLAM, PIN - 691002

                  SMT.DEEPA NARAYANAN,SR.G.P.


      THIS     WRIT    PETITION        (CIVIL)   HAVING   COME   UP   FOR   ADMISSION   ON
01.08.2022, ALONG WITH WP(C).19603/2021 AND CONNECTED CASES, THE COURT ON
THE SAME DAY DELIVERED THE FOLLOWING:
 W.P(C) No.19603 of 2021 & conn.cases   163


                      IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                         PRESENT
                   THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
            MONDAY, THE 1ST DAY OF AUGUST 2022 / 10TH SRAVANA, 1944
                                 WP(C) NO. 17445 OF 2022
PETITIONER/S:

       1       RAJESH KUMAR
               AGED 38 YEARS
               RAJESH BHAVAN,
               VILLOOR, MELILA P.O.,
               KOLLAM DISTRICT, PIN - 691508

       2       JYOTHIKUMARI,
               RAJESH BHAVAN,
               VILLOOR, MELILA P.O.,
               KOLLAM DISTRICT, PIN - 691508

               BY ADVS.
               ARUN MATHEW VADAKKAN
               ABDUL RASHIQ A.


RESPONDENT/S:
     1      STATE OF KERALA
            REPRESENTED BY CHIEF SECRETARY,
            GOVERNMENT SECRETARIAT,
            THIRUVANANTHAPURAM, PIN - 695001

       2       THE DISTRICT DISASTER MANAGEMENT AUTHORITY,
               REPRESENTED BY ITS CHIEF EXECUTIVE OFFICER,
               COLLECTORATE, CIVIL STATION ROAD, KOLLAM, PIN - 691013

       3       THE CHAIRMAN,
               THE DISTRICT DISASTER MANAGEMENT AUTHORITY,
               COLLECTORATE, CIVIL STATION ROAD,
               KOLLAM, PIN - 691013

       4       THE DISTRICT COLLECTOR,
               KOLLAM, CIVIL STATION,
               KAANKATHU MUKKU, KOLLAM, PIN - 691013

       5       THE GEOLOGIST,
               DISTRICT OFFICE,
               DEPARTMENT OF MINING AND GEOLOGY,
 W.P(C) No.19603 of 2021 & conn.cases       164

               KESAVANIKETHAN, ASRAMAM, KOLLAM, PIN - 691002

               SMT.VIDYA KURIAKOSE, G.P


      THIS     WRIT    PETITION        (CIVIL)   HAVING   COME   UP   FOR   ADMISSION   ON
01.08.2022, ALONG WITH WP(C).19603/2021 AND CONNECTED CASES, THE COURT ON
THE SAME DAY DELIVERED THE FOLLOWING:
 W.P(C) No.19603 of 2021 & conn.cases       165


                      IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                            PRESENT
                   THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
             MONDAY, THE 1ST DAY OF AUGUST 2022 / 10TH SRAVANA, 1944
                                 WP(C) NO. 17486 OF 2022
PETITIONER/S:
               SURESH
               AGED 42 YEARS
               MADAVASADANAM,
               NEDUMPANA P.O,,
               KOLLAM DISTRICT, PIN - 691580

               BY ADVS.
               ARUN MATHEW VADAKKAN
               ABDUL RASHIQ A.


RESPONDENT/S:
     1      STATE OF KERALA
               REPRESENTED BY CHIEF SECRETARY,
               GOVERNMENT SECRETARIAT,
               THIRUVANANTHAPURAM, PIN - 695001

       2       THE DISTRICT DISASTER MANAGEMENT AUTHORITY,
               REPRESENTED BY ITS CHIEF EXECUTIVE OFFICER,
               COLLECTORATE, CIVIL STATION ROAD, KOLLAM, PIN - 691013

       3       THE CHAIRMAN,
               THE DISTRICT DISASTER MANAGEMENT AUTHORITY,
               COLLECTORATE, CIVIL STATION ROAD,
               KOLLAM, PIN - 691013

       4       THE DISTRICT COLLECTOR,
               KOLLAM, CIVIL STATION,
               KAANKATHU MUKKU, KOLLAM, PIN - 691013

       5       THE GEOLOGIST,
               DISTRICT OFFICE,
               DEPARTMENT OF MINING AND GEOLOGY,
               KESAVANIKETHAN, ASRAMAM, KOLLAM, PIN - 691002

               SMT.DEEPA NARAYANAN,SR.G.P.


      THIS     WRIT    PETITION        (CIVIL)   HAVING   COME   UP   FOR   ADMISSION   ON
01.08.2022, ALONG WITH WP(C).19603/2021 AND CONNECTED CASES, THE COURT ON
THE SAME DAY DELIVERED THE FOLLOWING:
 W.P(C) No.19603 of 2021 & conn.cases       166


                      IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                            PRESENT
                   THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
             MONDAY, THE 1ST DAY OF AUGUST 2022 / 10TH SRAVANA, 1944
                                 WP(C) NO. 18261 OF 2022
PETITIONER/S:
               SHAN A.M.
               AGED 26 YEARS
               SON OF ABDULSALAM, AGED 31 YEARS, DARULSALAM, NILAMEL P.O., PIN-
               691535, KOTTARAKARA TALUK, KOLLAM DISTRICT REPRESENTED BY HIS
               POWER OF ATTORNEY HOLDER SOUDH A.M., SON OF ABDULSALAM, AGED 26
               YEARS, DARULSALAM, NILAMEL P.O., KOTTARAKARA TALUK, KOLLAM
               DISTRICT, PIN - 691535

               BY ADVS.
               P.M.ZIRAJ
               IRFAN ZIRAJ


RESPONDENT/S:
     1      THE DISTRICT DISASTER MANAGEMENT AUTHORITY
               KOLLAM DISTRICT, COLLECTORATE, KOLLOM REPRESENTED BY ITS CHAIRMAN
               DISTRICT MAGISTRATE, KOLLAM, PIN - 691013

       2       THE DISTRICT MAGISTRATE/DISTRICT COLLECTOR
               KOLLAM, CIVIL STATION, COLLECTORATE, KOLLAM DISTRICT.,             PIN -
               691002

       3       THE DISTRICT GEOLOGIST
               DEPARTMENT OF MINING AND GEOLOGY, KOLLAM DISTRICT.,                 PIN -
               691002

       4       DIRECTOR OF MINING AND GEOLOGY
               KESAVADASAPURAM, PATTOM P.O, THIRUVANANTHAPURAM.,                   PIN -
               695004

       5       STATE OF KERALA REPRESENTED BY SECRETARY TO GOVERNMENT
               INDUSTRIES DEPARTMENT, GOVERNMENT OF KERALA, GOVERNMENT
               SECRETARIAT, THIRUVANANTHAPURAM., PIN - 695001

               SMT.VIDYA KURIAKOSE, G.P


      THIS     WRIT    PETITION        (CIVIL)   HAVING   COME   UP   FOR   ADMISSION     ON
01.08.2022, ALONG WITH WP(C).19603/2021 AND CONNECTED CASES, THE COURT ON
THE SAME DAY DELIVERED THE FOLLOWING:
 W.P(C) No.19603 of 2021 & conn.cases   167


                      IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                         PRESENT
                   THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
            MONDAY, THE 1ST DAY OF AUGUST 2022 / 10TH SRAVANA, 1944
                                 WP(C) NO. 18279 OF 2022
PETITIONER/S:

       1       JAYAPRAKASH
               AGED 52 YEARS
               KOYIPPURATHU THEKKE VEEDU,
               MUKKUDU, MULAVANA, MUKKODU P.O.,
               KOLLAM DISTRICT, PIN - 691503

       2       DEEPA MADHU
               KOYIPPURATHU THEKKE VEEDU,
               MUKKUDU, MULAVANA, MUKKODU P.O.,
               KOLLAM DISTRICT, PIN - 691503

               BY ADVS.
               ARUN MATHEW VADAKKAN
               ABDUL RASHIQ A.


RESPONDENT/S:
     1      STATE OF KERALA
            REPRESENTED BY CHIEF SECRETARY,
            GOVERNMENT SECRETARIAT,
            THIRUVANANTHAPURAM, PIN - 695001

       2       THE DISTRICT DISASTER MANAGEMENT AUTHORITY
               REPRESENTED BY ITS CHIEF EXECUTIVE OFFICER,
               COLLECTORATE, CIVIL STATION ROAD, KOLLAM, PIN - 691013

       3       THE CHAIRMAN
               THE DISTRICT DISASTER MANAGEMENT AUTHORITY,
               COLLECTORATE, CIVIL STATION ROAD,
               KOLLAM, PIN - 691013

       4       THE DISTRICT COLLECTOR,
               KOLLAM, CIVIL STATION ROAD,
               KAANKATHU MUKKU, KOLLAM, PIN - 691013

       5       THE GEOLOGIST,
               DISTRICT OFFICE,
               DEPARTMENT OF MINING AND GEOLOGY,
 W.P(C) No.19603 of 2021 & conn.cases       168

               KESAVANIKETHAN, ASRAMAM, KOLLAM, PIN - 691002

               SMT.VIDYA KURIAKOSE, G.P


      THIS     WRIT    PETITION        (CIVIL)   HAVING   COME   UP   FOR   ADMISSION   ON
01.08.2022, ALONG WITH WP(C).19603/2021 AND CONNECTED CASES, THE COURT ON
THE SAME DAY DELIVERED THE FOLLOWING:
 W.P(C) No.19603 of 2021 & conn.cases       169


                      IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                            PRESENT
                   THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
             MONDAY, THE 1ST DAY OF AUGUST 2022 / 10TH SRAVANA, 1944
                                 WP(C) NO. 18552 OF 2022
PETITIONER/S:

               N GOPINATHAN PILLAI
               AGED 69 YEARS
               SON OF NARAYANA KURUP, G.S BHAVAN, SREERAMAPURAM,
               KALLUVATHUKKAL, KOLLAM, KERALA, PIN - 691578

               BY ADVS.
               P.M.ZIRAJ
               IRFAN ZIRAJ



RESPONDENT/S:

       1       THE DISTRICT DISASTER MANAGEMENT AUTHORITY
               KOLLAM DISTRICT, COLLECTORATE, KOLLAM, REPRESENTED BY ITS
               CHAIRMAN DISTRICT MAGISTRATE, KOLLAM, PIN - 691013

       2       THE DISTRICT MAGISTRATE/DISTRICT COLLECTOR,
               KOLLAM, CIVIL STATION, COLLECTORATE, KOLLAM DISTRICT, PIN -
               691002

       3       THE DISTRICT GEOLOGIST
               DEPARTMENT OF MINING AND GEOLOGY, KOLLAM DISTRICT, PIN -
               691002

       4       DIRECTOR OF MINING AND GEOLOGY
               KESAVADASAPURAM, PATTOM P.O, THIRUVANANTHAPURAM, PIN - 695004

       5       STATE OF KERALA REPRESENTED BY SECRETARY TO GOVERNMENT
               INDUSTRIES DEPARTMENT, GOVERNMENT OF KERALA, GOVERNMENT
               SECRETARIAT, THIRUVANANTHAPURAM, PIN - 695001

                 SMT.DEEPA NARAYANAN,SR.G.P.


      THIS     WRIT    PETITION        (CIVIL)   HAVING   COME   UP   FOR   ADMISSION   ON
01.08.2022, ALONG WITH WP(C).19603/2021 AND CONNECTED CASES, THE COURT ON
THE SAME DAY DELIVERED THE FOLLOWING:
 W.P(C) No.19603 of 2021 & conn.cases       170


                      IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                            PRESENT
                   THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
             MONDAY, THE 1ST DAY OF AUGUST 2022 / 10TH SRAVANA, 1944
                                 WP(C) NO. 19196 OF 2022
PETITIONER/S:

               SHEEJA AJIL,
               AGED 29 YEARS
               D/O. USHA, THEKKEVILA PUTHENVEEDU, THEVANNOOR MURI, VALAKAM
               VILLAGE, KOTTARAKKARA TALUK, KOLLAM DISTRICT., PIN-691532.

               BY ADVS.
               BINU GEORGE
               HEMALATHA



RESPONDENT/S:

       1       STATE OF KERALA,
               REPRESENTED BY CHIEF SECRETARY, SECRETARIAT,
               THIRUVANANTHAPURAM., PIN-695 001

       2       DISTRICT DISASTER MANAGEMENT AUTHORITY,
               REPRESENTED BY ITS CHIEF EXECUTIVE OFFICER, CIVIL STATION,
               KOLLAM., PIN-691 013.

       3       THE CHAIRMAN,
               DISTRICT DISASTER MANAGEMENT AUTHORITY CIVIL STATION, KOLLAM,
               PIN-691 013.

       4       DISTRICT COLLECTOR,
               COLLECTORATE, KOLLAM, PIN-691 013.

       5       GEOLOGIST,
               DISTRICT OFFICE, DEPARTMENT OF MINING AND GEOLOGY,
               KESHAVANIKETHAN ASRAMAM, KOLLAM, PIN 691002.

                 SMT.DEEPA NARAYANAN,SR.G.P.


      THIS     WRIT    PETITION        (CIVIL)   HAVING   COME   UP   FOR   ADMISSION   ON
01.08.2022, ALONG WITH WP(C).19603/2021 AND CONNECTED CASES, THE COURT ON
THE SAME DAY DELIVERED THE FOLLOWING:
 W.P(C) No.19603 of 2021 & conn.cases       171


                      IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                            PRESENT
                   THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
             MONDAY, THE 1ST DAY OF AUGUST 2022 / 10TH SRAVANA, 1944
                                 WP(C) NO. 19193 OF 2022
PETITIONER/S:
            AJIKUMAR
            AGED 44 YEARS
            SON OF GOPINATHAN ACHARI, 1/22, AJI MANDHIRAM,
            MADATHINAPUZHA, MAVADI P.O, KOTTARAKKARA TALUK, KOLLAM
            DISTRICT, PIN - 691507

               BY ADVS.
               P.M.ZIRAJ
               IRFAN ZIRAJ


RESPONDENT/S:
     1      THE DISTRICT DISASTER MANAGEMENT AUTHORITY,
            KOLLAM DISTRICT, COLLECTORATE, KOLLAM REPRESENTED BY ITS
            CHAIRMAN DISTRICT MAGISTRATE, KOLLAM, PIN - 691013

       2       THE DISTRICT MAGISTRATE/DISTRICT COLLECTOR
               KOLLAM, CIVIL STATION, COLLECTORATE, KOLLAM DISTRICT ,
               PIN - 691002

       3       THE DISTRICT GEOLOGIST
               DEPARTMENT OF MINING AND GEOLOGY, KOLLAM DISTRICT ,
               PIN - 691002

       4       DIRECTOR OF MINING AND GEOLOGY
               KESAVADASAPURAM, PATTOM P.O, THIRUVANANTHAPURAM ,
               PIN - 695004

       5       STATE OF KERALA
               REPRESENTED BY SECRETARY TO GOVERNMENT, INDUSTRIES
               DEPARTMENT, GOVERNMENT OF KERALA, GOVERNMENT SECRETARIAT,
               THIRUVANANTHAPURAM , PIN - 695001

               SMT.VIDYA KURIAKOSE, G.P


      THIS     WRIT    PETITION        (CIVIL)   HAVING   COME   UP   FOR   ADMISSION   ON
01.08.2022, ALONG WITH WP(C).19603/2021 AND CONNECTED CASES, THE COURT ON
THE SAME DAY DELIVERED THE FOLLOWING:
 W.P(C) No.19603 of 2021 & conn.cases       172


                      IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                            PRESENT
                   THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
             MONDAY, THE 1ST DAY OF AUGUST 2022 / 10TH SRAVANA, 1944
                                 WP(C) NO. 19944 OF 2022
PETITIONER/S:
               SANTHOSH KUMAR
               AGED 43 YEARS
               SAJI VILASAM,
               PULAMON, KOTTARAKKARA,
               PULAMON P.O, KOLLAM DISTRICT, PIN - 691531

               BY ADVS.
               ARUN MATHEW VADAKKAN
               ABDUL RASHIQ A.


RESPONDENT/S:
     1      STATE OF KERALA
               REPRESENTED BY CHIEF SECRETARY,
               GOVERNMENT SECRETARIAT,
               THIRUVANANTHAPURAM, PIN - 695001

       2       THE DISTRICT DISASTER MANAGEMENT AUTHORITY,
               REPRESENTED BY ITS CHIEF EXECUTIVE OFFICER,
               COLLECTORATE, CIVIL STATION ROAD, KOLLAM, PIN - 691013

       3       THE CHAIRMAN,
               THE DISTRICT DISASTER MANAGEMENT AUTHORITY,
               COLLECTORATE, CIVIL STATION ROAD,
               KOLLAM, PIN - 691013

       4       THE DISTRICT COLLECTOR,
               KOLLAM, CIVIL STATION,
               KAANKATHU MUKKU, KOLLAM, PIN - 691013

       5       THE GEOLOGIST,
               DISTRICT OFFICE,
               DEPARTMENT OF MINING AND GEOLOGY,
               KESAVANIKETHAN, ASRAMAM, KOLLAM, PIN - 691002

               SMT.DEEPA NARAYANAN,SR.G.P.


      THIS     WRIT    PETITION        (CIVIL)   HAVING   COME   UP   FOR   ADMISSION   ON
01.08.2022, ALONG WITH WP(C).19603/2021 AND CONNECTED CASES, THE COURT ON
THE SAME DAY DELIVERED THE FOLLOWING:
 W.P(C) No.19603 of 2021 & conn.cases       173


                      IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                            PRESENT
                   THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
             MONDAY, THE 1ST DAY OF AUGUST 2022 / 10TH SRAVANA, 1944
                                 WP(C) NO. 19949 OF 2022
PETITIONER/S:
            RAVIKUMAR
            AGED 51 YEARS
            SON OF SUNDARAN PILLAI, GIRIJA VILASAM, ODANAVATTOM P.O.,
            THURAVUR, KOLLAM, PIN - 691512

               BY ADVS.
               P.M.ZIRAJ
               IRFAN ZIRAJ
               AL YASAR ARAFATH


RESPONDENT/S:

       1       THE DISTRICT DISASTER MANAGEMENT AUTHORITY, REPRESENTED BY
               ITS CHAIRMAN DISTRICT MAGISTRATE, KOLLAM DISTRICT,
               COLLECTORATE, KOLLAM, PIN - 691013

       2       THE DISTRICT MAGISTRATE/DISTRICT COLLECTOR
               CIVIL STATION, COLLECTORATE, KOLLAM DISTRICT, PIN - 691002

       3       THE DISTRICT GEOLOGIST
               DEPARTMENT OF MINING AND GEOLOGY, KOLLAM DISTRICT, PIN -
               691002

       4       DIRECTOR OF MINING AND GEOLOGY
               KESAVADASAPURAM, PATTOM P.O, THIRUVANANTHAPURAM, PIN - 695004

       5       STATE OF KERALA
               REPRESENTED BY SECRETARY TO GOVERNMENT, INDUSTRIES
               DEPARTMENT, GOVERNMENT OF KERALA, GOVERNMENT SECRETARIAT,
               THIRUVANANTHAPURAM, PIN - 695001

               SMT.VIDYA KURIAKOSE, G.P


      THIS     WRIT    PETITION        (CIVIL)   HAVING   COME   UP   FOR   ADMISSION   ON
01.08.2022, ALONG WITH WP(C).19603/2021 AND CONNECTED CASES, THE COURT ON
THE SAME DAY DELIVERED THE FOLLOWING:
 W.P(C) No.19603 of 2021 & conn.cases       174


                      IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                            PRESENT
                   THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
             MONDAY, THE 1ST DAY OF AUGUST 2022 / 10TH SRAVANA, 1944
                                 WP(C) NO. 19951 OF 2022
PETITIONER/S:

               BHANUMATHI,
               AGED 66 YEARS
               DAUGHTER OF BHARGAVI, AGED 66 YEARS, AJITHA BHAVAN, MUTTARA
               P.O., KOTTARAKARA, KOLLAM DISTRICT, PIN - 691512

               BY ADVS.
               P.M.ZIRAJ
               IRFAN ZIRAJ
               AL YASAR ARAFATH



RESPONDENT/S:

       1       THE DISTRICT DISASTER MANAGEMENT AUTHORITY, REPRESENTED BY
               ITS CHAIRMAN DISTRICT MAGISTRATE,
               KOLLAM DISTRICT, COLLECTORATE, KOLLAM-, PIN - 691013

       2       THE DISTRICT MAGISTRATE/DISTRICT COLLECTOR
               CIVIL STATION, COLLECTORATE, KOLLAM, PIN - 691002

       3       THE DISTRICT GEOLOGIST
               DEPARTMENT OF MINING AND GEOLOGY, KOLLAM DISTRICT,
               PIN - 691002

       4       DIRECTOR OF MINING AND GEOLOGY
               KESAVADASAPURAM, PATTOM P.O, THIRUVANANTHAPURAM, PIN - 695004

       5       STATE OF KERALA REPRESENTED BY SECRETARY TO GOVERNMENT
               INDUSTRIES DEPARTMENT, GOVERNMENT OF KERALA, GOVERNMENT
               SECRETARIAT, THIRUVANANTHAPURAM, PIN - 695001

               SMT.VIDYA KURIAKOSE, G.P            SMT.DEEPA NARAYANAN,SR.G.P.


      THIS     WRIT    PETITION        (CIVIL)   HAVING   COME   UP   FOR   ADMISSION   ON
01.08.2022, ALONG WITH WP(C).19603/2021 AND CONNECTED CASES, THE COURT ON
THE SAME DAY DELIVERED THE FOLLOWING:
 W.P(C) No.19603 of 2021 & conn.cases       175


                      IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                            PRESENT
                   THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
             MONDAY, THE 1ST DAY OF AUGUST 2022 / 10TH SRAVANA, 1944
                                 WP(C) NO. 19954 OF 2022
PETITIONER/S:
            SHAHUL HAMEED
            AGED 62 YEARS
            AKBAR MANZIL,
            KATTARAKKADU, KUMMIL P.O.,
            KOLLAM DISTRICT, PIN - 691536

               BY ADVS.
               ARUN MATHEW VADAKKAN, ABDUL RASHIQ A.


RESPONDENT/S:
     1      STATE OF KERALA
            REPRESENTED BY CHIEF SECRETARY,
            GOVERNMENT SECRETARIAT,
            THIRUVANANTHAPURAM, PIN - 695001

       2       THE DISTRICT DISASTER MANAGEMENT AUTHORITY,
               REPRESENTED BY ITS CHIEF EXECUTIVE OFFICER,
               COLLECTORATE, CIVIL STATION ROAD, KOLLAM, PIN - 691013

       3       THE CHAIRMAN,
               THE DISTRICT DISASTER MANAGEMENT AUTHORITY,
               COLLECTORATE, CIVIL STATION ROAD, KOLLAM, PIN - 691013

       4       THE DISTRICT COLLECTOR,
               KOLLAM, CIVIL STATION,
               KAANKATHU MUKKU, KOLLAM, PIN - 691013

       5       THE GEOLOGIST,
               DISTRICT OFFICE,
               DEPARTMENT OF MINING AND GEOLOGY,
               KESAVANIKETHAN, ASRAMAM, KOLLAM, PIN - 691002

               SMT.DEEPA NARAYANAN,SR.G.P.


      THIS     WRIT    PETITION        (CIVIL)   HAVING   COME   UP   FOR   ADMISSION   ON
01.08.2022, ALONG WITH WP(C).19603/2021 AND CONNECTED CASES, THE COURT ON
THE SAME DAY DELIVERED THE FOLLOWING:
 W.P(C) No.19603 of 2021 & conn.cases       176


                      IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                            PRESENT
                   THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
             MONDAY, THE 1ST DAY OF AUGUST 2022 / 10TH SRAVANA, 1944
                                 WP(C) NO. 19961 OF 2022
PETITIONER/S:

               SATHYADEVAN,
               AGED 82 YEARS
               SON OF KUNJUPILLA, JAYANIVAS MAROOR, KADAIKODU,
               KUDAVATTOOR,P.O, KOLLAM DISTRICT, PIN - 691512

               BY ADVS.
               P.M.ZIRAJ
               IRFAN ZIRAJ



RESPONDENT/S:

       1       THE DISTRICT DISASTER MANAGEMENT AUTHORITY,-
               REPRESENTED BY ITS CHAIRMAN DISTRICT MAGISTRATE, KOLLAM
               DISTRICT, COLLECTORATE, KOLLAM, PIN - 691013

       2       THE DISTRICT MAGISTRATE/DISTRICT COLLECTOR
               CIVIL STATION, COLLECTORATE, KOLLAM DISTRICT, PIN - 691002

       3       THE DISTRICT GEOLOGIST
               DEPARTMENT OF MINING AND GEOLOGY, KOLLAM DISTRICT, PIN -
               691002

       4       DIRECTOR OF MINING AND GEOLOGY
               KESAVADASAPURAM, PATTOM P.O, THIRUVANANTHAPURAM, PIN - 695004

       5       STATE OF KERALA
               REPRESENTED BY SECRETARY TO GOVERNMENT, INDUSTRIES
               DEPARTMENT, GOVERNMENT OF KERALA, GOVERNMENT SECRETARIAT,
               THIRUVANANTHAPURAM , PIN - 695001

               SMT.VIDYA KURIAKOSE, G.P


      THIS     WRIT    PETITION        (CIVIL)   HAVING   COME   UP   FOR   ADMISSION   ON
01.08.2022, ALONG WITH WP(C).19603/2021 AND CONNECTED CASES, THE COURT ON
THE SAME DAY DELIVERED THE FOLLOWING:
 W.P(C) No.19603 of 2021 & conn.cases       177


                      IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                            PRESENT
                   THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
             MONDAY, THE 1ST DAY OF AUGUST 2022 / 10TH SRAVANA, 1944
                                 WP(C) NO. 19989 OF 2022
PETITIONER/S:

               ATHIRA
               AGED 27 YEARS
               D/O.THAMPI, NIRAPPUVILA VEEDU, MUTTARA,
               ODANAVATTOM,KOTTARAKARA, KOLLAM DISTRICT , PIN - 691512

               BY ADVS.
               P.M.ZIRAJ
               IRFAN ZIRAJ



RESPONDENT/S:

       1       THE DISTRICT DISASTER MANAGEMENT AUTHORITY
               COLLECTORATE, KOLLAM DISTRICT, REPRESENTED BY ITS CHAIRMAN
               DISTRICT MAGISTRATE, PIN - 691013

       2       THE DISTRICT MAGISTRATE/DISTRICT COLLECTOR
               CIVIL STATION, COLLECTORATE, KOLLAM DISTRICT, PIN - 691002

       3       THE DISTRICT GEOLOGIST
               DEPARTMENT OF MINING AND GEOLOGY, KOLLAM DISTRICT,
               PIN - 691002

       4       DIRECTOR OF MINING AND GEOLOGY
               KESAVADASAPURAM, PATTOM P.O, THIRUVANANTHAPURAM, PIN - 695004

       5       STATE OF KERALA REPRESENTED BY SECRETARY TO GOVERNMENT
               INDUSTRIES DEPARTMENT, GOVERNMENT OF KERALA, GOVERNMENT
               SECRETARIAT, THIRUVANANTHAPURAM, PIN - 695001

               SMT.VIDYA KURIAKOSE, G.P


      THIS     WRIT    PETITION        (CIVIL)   HAVING   COME   UP   FOR   ADMISSION   ON
01.08.2022, ALONG WITH WP(C).19603/2021 AND CONNECTED CASES, THE COURT ON
THE SAME DAY DELIVERED THE FOLLOWING:
 W.P(C) No.19603 of 2021 & conn.cases       178


                      IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                            PRESENT
                   THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
             MONDAY, THE 1ST DAY OF AUGUST 2022 / 10TH SRAVANA, 1944
                                 WP(C) NO. 20386 OF 2022
PETITIONER/S:
            NOUFAL,
            AGED 28 YEARS
            SON OF NOUSHAD, NOUSHAD MANZIL, PATHIRIKKAL MURI, PUNNALA
            P.O., PATHANAPURAM VILLAGE, PATHANAPURAM TALUK, KOLLAM
            DISTRICT-, PIN - 689706

               BY ADVS.
               P.M.ZIRAJ
               IRFAN ZIRAJ



RESPONDENT/S:
     1      THE DISTRICT DISASTER MANAGEMENT AUTHORITY, REPRESENTED BY
            ITS CHAIRMAN DISTRICT MAGISTRATE, THE DISTRICT DISASTER
            MANAGEMENT AUTHORITY, KOLLAM DISTRICT, COLLECTORATE, KOLLAM,
            PIN - 691013

       2       THE DISTRICT MAGISTRATE/DISTRICT COLLECTOR
               CIVIL STATION, COLLECTORATE, KOLLAM DISTRICT, PIN - 691002

       3       THE DISTRICT GEOLOGIST
               DEPARTMENT OF MINING AND GEOLOGY, KOLLAM DISTRICT,
               PIN - 691002

       4       DIRECTOR OF MINING AND GEOLOGY
               KESAVADASAPURAM, PATTOM P.O, THIRUVANANTHAPURAM, PIN - 695004

       5       STATE OF KERALA REPRESENTED BY SECRETARY TO GOVERNMENT
               INDUSTRIES DEPARTMENT, GOVERNMENT OF KERALA, GOVERNMENT
               SECRETARIAT, THIRUVANANTHAPURAM, PIN - 695001

                  SMT.DEEPA NARAYANAN,SR.G.P.


      THIS     WRIT    PETITION        (CIVIL)   HAVING   COME   UP   FOR   ADMISSION   ON
01.08.2022, ALONG WITH WP(C).19603/2021 AND CONNECTED CASES, THE COURT ON
THE SAME DAY DELIVERED THE FOLLOWING:
 W.P(C) No.19603 of 2021 & conn.cases       179


                      IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                            PRESENT
                   THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
             MONDAY, THE 1ST DAY OF AUGUST 2022 / 10TH SRAVANA, 1944
                                 WP(C) NO. 20504 OF 2022
PETITIONER/S:

               SREEJITH M. NAIR
               AGED 35 YEARS
               SON OF MANIYAN, CHARUVILA PUTHENVEEDU, NEELESWARAM P.O.,
               KOTTARAKARA TALUK, KOLLAM DISTRICT, PIN - 691506

               BY ADVS.
               P.M.ZIRAJ
               IRFAN ZIRAJ



RESPONDENT/S:

       1       THE DISTRICT DISASTER MANAGEMENT AUTHORITY
               KOLLAM DISTRICT, COLLECTORATE, KOLLAM, REPRESENTED BY ITS
               CHAIRMAN DISTRICT MAGISTRATE, KOLLAM, PIN - 691013

       2       THE DISTRICT MAGISTRATE/DISTRICT COLLECTOR,
               KOLLAM, CIVIL STATION, COLLECTORATE, KOLLAM, PIN - 691002

       3       THE DISTRICT GEOLOGIST,
               DEPARTMENT OF MINING AND GEOLOGY, KOLLAM, PIN                - 691002

       4       DIRECTOR OF MINING AND GEOLOGY,
               KESAVADASAPURAM, PATTOM P.O, THIRUVANANTHAPURAM, PIN - 695004

       5       STATE OF KERALA
               REPRESENTED BY SECRETARY TO GOVERNMENT, INDUSTRIES
               DEPARTMENT, GOVERNMENT OF KERALA, GOVERNMENT SECRETARIAT,
               THIRUVANANTHAPURAM- 695001

               SMT.DEEPA NARAYANAN,SR.G.P.


      THIS     WRIT    PETITION        (CIVIL)   HAVING   COME   UP   FOR    ADMISSION   ON
01.08.2022, ALONG WITH WP(C).19603/2021 AND CONNECTED CASES, THE COURT ON
THE SAME DAY DELIVERED THE FOLLOWING:
 W.P(C) No.19603 of 2021 & conn.cases       180


                      IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                            PRESENT
                   THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
             MONDAY, THE 1ST DAY OF AUGUST 2022 / 10TH SRAVANA, 1944
                                 WP(C) NO. 20755 OF 2022
PETITIONER/S:
     1      NISSAM P
               AGED 40 YEARS
               SON OF PODIKUNJU,
               NISSAM MANZIL, PERUMPUZHA P.O,
               MOIDEENMUKKU, KOTTAMKARA, KOLLAM, PIN - 691504

       2       SHEHINA
               AGED 31 YEARS
               DAUGHTER OF ANSAR, ANSAR MANZIL, KALLUKUZHI, UMAYANALLOOR P.O,
               THAZHUTHALA, KOLLAM, PIN - 691589

               BY ADV JOMY K. JOSE


RESPONDENT/S:
     1      STATE OF KERALA
               REPRESENTED BY CHIEF SECRETARY,
               GOVERNMENT SECRETARIAT, THIRUVANANTHAPURAM, PIN - 695001

       2       THE DISTRICT DISASTER MANAGEMENT AUTHORITY
               REPRESENTED BY ITS CHIEF EXECUTIVE OFFICER, COLLECTORATE, CIVIL
               STATION ROAD, KOLLAM, PIN - 691013

       3       THE CHAIRMAN
               THE DISTRICT DISASTER MANAGEMENT AUTHORITY, COLLECTORATE, CIVIL
               STATION ROAD,KOLLAM, PIN - 691013

       4       THE DISTRICT COLLECTOR
               KOLLAM, CIVIL STATION ROAD,
               KAANKATHU MUKKU, KOLLAM, PIN - 691013

       5       THE GEOLOGIST
               DISTRICT OFFICE, DEPARTMENT OF MINING AND GEOLOGY, KESAVANIKETHAN,
               ASRAMAM, KOLLAM, PIN - 691002

               SMT.VIDYA KURIAKOSE, G.P


      THIS     WRIT    PETITION        (CIVIL)   HAVING   COME   UP   FOR   ADMISSION   ON
01.08.2022, ALONG WITH WP(C).19603/2021 AND CONNECTED CASES, THE COURT ON
THE SAME DAY DELIVERED THE FOLLOWING:
 W.P(C) No.19603 of 2021 & conn.cases       181


                      IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                            PRESENT
                   THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
             MONDAY, THE 1ST DAY OF AUGUST 2022 / 10TH SRAVANA, 1944
                                 WP(C) NO. 20842 OF 2022
PETITIONER/S:
            RAHILA BEEVI
               AGED 39 YEARS
               KAITHAKKUZHY KIZHAKKUMKARA PUTHEN VEEDU,
               KANNAMKODE, NILAMEL P.O.,
               KOLLAM DISTRICT, PIN - 691535

               BY ADVS.
               ARUN MATHEW VADAKKAN
               ABDUL RASHIQ A.


RESPONDENT/S:
     1      STATE OF KERALA
               REPRESENTED BY CHIEF SECRETARY,
               GOVERNMENT SECRETARIAT,
               THIRUVANANTHAPURAM, PIN - 695001

       2       THE DISTRICT DISASTER MANAGEMENT AUTHORITY
               REPRESENTED BY ITS CHIEF EXECUTIVE OFFICER,
               COLLECTORATE, CIVIL STATION ROAD, KOLLAM, PIN - 691013

       3       THE CHAIRMAN,
               THE DISTRICT DISASTER MANAGEMENT AUTHORITY,
               COLLECTORATE, CIVIL STATION ROAD,
               KOLLAM, PIN - 691013

       4       THE DISTRICT COLLECTOR,
               KOLLAM, CIVIL STATION,
               KAANKATHU MUKKU, KOLLAM, PIN - 691013

       5       THE GEOLOGIST,
               DISTRICT OFFICE,
               DEPARTMENT OF MINING AND GEOLOGY,
               KESAVANIKETHAN, ASRAMAM, KOLLAM, PIN - 691002

               SMT.DEEPA NARAYANAN,SR.G.P.


      THIS     WRIT    PETITION        (CIVIL)   HAVING   COME   UP   FOR   ADMISSION   ON
01.08.2022, ALONG WITH WP(C).19603/2021 AND CONNECTED CASES, THE COURT ON
THE SAME DAY DELIVERED THE FOLLOWING:
 W.P(C) No.19603 of 2021 & conn.cases       182


                      IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                            PRESENT
                   THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
             MONDAY, THE 1ST DAY OF AUGUST 2022 / 10TH SRAVANA, 1944
                                 WP(C) NO. 20903 OF 2022
PETITIONER/S:
               VIJAYAKUMAR
               AGED 43 YEARS
               VIJAYASADANAM,
               VENDAR, PUTHUR, VENDAR P.O.,
               KOLLAM DISTRICT, PIN - 691507

               BY ADVS.
               ARUN MATHEW VADAKKAN
               ABDUL RASHIQ A.


RESPONDENT/S:
     1      STATE OF KERALA
            REPRESENTED BY CHIEF SECRETARY, GOVERNMENT SECRETARIAT,
            THIRUVANANTHAPURAM, PIN - 695001

       2       THE DISTRICT DISASTER MANAGEMENT AUTHORITY
               REPRESENTED BY ITS CHIEF EXECUTIVE OFFICER,
               COLLECTORATE, CIVIL STATION ROAD, KOLLAM, PIN - 691013

       3       THE CHAIRMAN
               THE DISTRICT DISASTER MANAGEMENT AUTHORITY,
               COLLECTORATE, CIVIL STATION ROAD,
               KOLLAM, PIN - 691013

       4       THE DISTRICT COLLECTOR
               KOLLAM, CIVIL STATION,
               KAANKATHU MUKKU, KOLLAM, PIN - 691013

       5       THE GEOLOGIST
               DISTRICT OFFICE,
               DEPARTMENT OF MINING AND GEOLOGY,
               KESAVANIKETHAN, ASRAMAM, KOLLAM, PIN - 691002

               SMT.VIDYA KURIAKOSE, G.P


      THIS     WRIT    PETITION        (CIVIL)   HAVING   COME   UP   FOR   ADMISSION   ON
01.08.2022, ALONG WITH WP(C).19603/2021 AND CONNECTED CASES, THE COURT ON
THE SAME DAY DELIVERED THE FOLLOWING:
 W.P(C) No.19603 of 2021 & conn.cases       183


                      IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                            PRESENT
                   THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
             MONDAY, THE 1ST DAY OF AUGUST 2022 / 10TH SRAVANA, 1944
                                 WP(C) NO. 21058 OF 2022
PETITIONER/S:
            BABU.G
            AGED 57 YEARS
            ROHINI HOUSE,
            MUKKODU P.O,EZHUKONE,
            KOLLAM DISTRICT., PIN - 691503

               BY ADVS.
               ABDUL RASHIQ A.
               DON PAUL


RESPONDENT/S:
     1      STATE OF KERALA
            REPRESENTED BY CHIEF SECRETARY,
            GOVERNMENT SECRETARIAT, THIRUVANANTHAPURAM, PIN - 695001

       2       THE DISTRICT DISASTER MANAGEMENT AUTHORITY
               REPRESENTED BY ITS CHIEF EXECUTIVE OFFICER,
               COLLECTORATE, CIVIL STATION ROAD, KOLLAM, PIN - 691013

       3       THE CHAIRMAN
               THE DISTRICT DISASTER MANAGEMENT AUTHORITY,
               COLLECTORATE, CIVIL STATION ROAD,
               KOLLAM, PIN - 691013

       4       THE DISTRICT COLLECTOR
               KOLLAM, CIVIL STATION ROAD,
               KAANKATHU MUKKU, KOLLAM, PIN - 691013

       5       THE GEOLOGIST
               DISTRICT OFFICE, DEPARTMENT OF MINING AND GEOLOGY,
               KESAVANIKETHAN, ASRAMAM, KOLLAM, PIN - 691002

               SMT.DEEPA NARAYANAN,SR.G.P.


      THIS     WRIT    PETITION        (CIVIL)   HAVING   COME   UP   FOR   ADMISSION   ON
01.08.2022, ALONG WITH WP(C).19603/2021 AND CONNECTED CASES, THE COURT ON
THE SAME DAY DELIVERED THE FOLLOWING:
 W.P(C) No.19603 of 2021 & conn.cases       184


                      IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                            PRESENT
                   THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
             MONDAY, THE 1ST DAY OF AUGUST 2022 / 10TH SRAVANA, 1944
                                 WP(C) NO. 21059 OF 2022
PETITIONER/S:
            NASILA BEEVI
               AGED 42 YEARS
               KURUMBALLOOR PUTHEN VEEDU,
               KARUNTHALACODU, NILAMEL P.O.,
               KOLLAM DISTRICT, PIN - 691535

               BY ADVS.
               ARUN MATHEW VADAKKAN
               ABDUL RASHIQ A.


RESPONDENT/S:
     1      STATE OF KERALA
               REPRESENTED BY CHIEF SECRETARY,
               GOVERNMENT SECRETARIAT,
               THIRUVANANTHAPURAM, PIN - 695001

       2       THE DISTRICT DISASTER MANAGEMENT AUTHORITY
               REPRESENTED BY ITS CHIEF EXECUTIVE OFFICER,
               COLLECTORATE, CIVIL STATION ROAD, KOLLAM, PIN - 691013

       3       THE CHAIRMAN
               THE DISTRICT DISASTER MANAGEMENT AUTHORITY,
               COLLECTORATE, CIVIL STATION ROAD,
               KOLLAM, PIN - 691013

       4       THE DISTRICT COLLECTOR
               KOLLAM, CIVIL STATION,
               KAANKATHU MUKKU, KOLLAM, PIN - 691013

       5       THE GEOLOGIST
               DISTRICT OFFICE,
               DEPARTMENT OF MINING AND GEOLOGY,
               KESAVANIKETHAN, ASRAMAM, KOLLAM, PIN - 691002

               SMT.VIDYA KURIAKOSE, G.P


      THIS     WRIT    PETITION        (CIVIL)   HAVING   COME   UP   FOR   ADMISSION   ON
01.08.2022, ALONG WITH WP(C).19603/2021 AND CONNECTED CASES, THE COURT ON
THE SAME DAY DELIVERED THE FOLLOWING:
 W.P(C) No.19603 of 2021 & conn.cases   185


                      IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                         PRESENT
                   THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
            MONDAY, THE 1ST DAY OF AUGUST 2022 / 10TH SRAVANA, 1944
                                 WP(C) NO. 21098 OF 2022
PETITIONER/S:

       1       RANJITH R.K
               AGED 40 YEARS
               CHARUVILA PUTHAN VEEDU,
               PULIYOORKONAM, PULIYOORKONAM P.O.,
               KOLLAM DISTRICT, PIN - 695604

       2       SREELEKSHMI
               CHARUVILA PUTHAN VEEDU,
               PULIYOORKONAM, PULIYOORKONAM P.O.,
               KOLLAM DISTRICT, PIN - 695604

               BY ADVS.
               ARUN MATHEW VADAKKAN
               ABDUL RASHIQ A.



RESPONDENT/S:

       1       STATE OF KERALA
               REPRESENTED BY CHIEF SECRETARY,
               GOVERNMENT SECRETARIAT,
               THIRUVANANTHAPURAM, PIN - 695001

       2       THE DISTRICT DISASTER MANAGEMENT AUTHORITY,
               REPRESENTED BY ITS CHIEF EXECUTIVE OFFICER,
               COLLECTORATE, CIVIL STATION ROAD, KOLLAM, PIN - 691013

       3       THE CHAIRMAN,
               THE DISTRICT DISASTER MANAGEMENT AUTHORITY,
               COLLECTORATE, CIVIL STATION ROAD,
               KOLLAM, PIN - 691013

       4       THE DISTRICT COLLECTOR,
               KOLLAM, CIVIL STATION ROAD,
               KAANKATHU MUKKU, KOLLAM-, PIN - 691013

       5       THE GEOLOGIST,
               DISTRICT OFFICE,
 W.P(C) No.19603 of 2021 & conn.cases       186

               DEPARTMENT OF MINING AND GEOLOGY,
               KESAVANIKETHAN, ASRAMAM, KOLLAM, PIN - 691002

               SMT.DEEPA NARAYANAN,SR.G.P.


      THIS     WRIT    PETITION        (CIVIL)   HAVING   COME   UP   FOR   ADMISSION   ON
01.08.2022, ALONG WITH WP(C).19603/2021 AND CONNECTED CASES, THE COURT ON
THE SAME DAY DELIVERED THE FOLLOWING:
 W.P(C) No.19603 of 2021 & conn.cases       187


                      IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                            PRESENT
                   THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
             MONDAY, THE 1ST DAY OF AUGUST 2022 / 10TH SRAVANA, 1944
                                 WP(C) NO. 21144 OF 2022
PETITIONER/S:
               RAJIMOL
               AGED 33 YEARS
               RAJI BHAVAN,
               PULLANICODE, VARKALA,
               PULLANICODE P.O.,
               KOLLAM DISTRICT, PIN - 695311

               BY ADVS.
               ARUN MATHEW VADAKKAN
               ABDUL RASHIQ A.


RESPONDENT/S:
     1      STATE OF KERALA
               REPRESENTED BY CHIEF SECRETARY,
               GOVERNMENT SECRETARIAT, THIRUVANANTHAPURAM, PIN - 695001

       2       THE DISTRICT DISASTER MANAGEMENT AUTHORITY
               REPRESENTED BY ITS CHIEF EXECUTIVE OFFICER,
               COLLECTORATE, CIVIL STATION ROAD, KOLLAM, PIN - 691013

       3       THE CHAIRMAN,
               THE DISTRICT DISASTER MANAGEMENT AUTHORITY,
               COLLECTORATE, CIVIL STATION ROAD,
               KOLLAM, PIN - 691013

       4       THE DISTRICT COLLECTOR,
               KOLLAM, CIVIL STATION,
               KAANKATHU MUKKU, KOLLAM, PIN - 691013

       5       THE GEOLOGIST,
               DISTRICT OFFICE,
               DEPARTMENT OF MINING AND GEOLOGY,
               KESAVANIKETHAN, ASRAMAM, KOLLAM, PIN - 691002

               SMT.DEEPA NARAYANAN,SR.G.P.


      THIS     WRIT    PETITION        (CIVIL)   HAVING   COME   UP   FOR   ADMISSION   ON
01.08.2022, ALONG WITH WP(C).19603/2021 AND CONNECTED CASES, THE COURT ON
THE SAME DAY DELIVERED THE FOLLOWING:
 W.P(C) No.19603 of 2021 & conn.cases       188


                      IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                            PRESENT
                   THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
             MONDAY, THE 1ST DAY OF AUGUST 2022 / 10TH SRAVANA, 1944
                                 WP(C) NO. 21175 OF 2022
PETITIONER/S:

               JOHN MATHEW
               AGED 68 YEARS
               S/O MATHEW, ADAKAPURATH KALEECKAL PUTHEN VEEDU
               KUNNATHOOR, KOLLAM

               BY ADVS.
               R.SUNIL KUMAR
               A.SALINI LAL



RESPONDENT/S:

       1       STATE OF KERALA
               REP BY CHIEF SECRETARY, GOVERNMENT SECRETARIAT
               THIRUVANANTHAPURAM 695001

       2       THE DISASTER MANAGEMENT AUTHORITY,
               REP BY ITS CHIEF EXECUTIVE OFFICER KOLLAM-691013

       3       THE CHAIRMAN,
               THE DISTRICT DISASTER MANAGEMENT AUTHORITY, KOLLAM-691013

       4       THE DISTRICT COLLECTOR
               COLLECTORATE, CIVIL STATION, KOLLAM-691013

       5       THE DISTRICT GEOLOGIST
               DEPARTMENT OF MINING AND GEOLOGY DISTRICT OFFICE, KOLLAM-
               691002

               SMT.VIDYA KURIAKOSE, G.P


      THIS     WRIT    PETITION        (CIVIL)   HAVING   COME   UP   FOR   ADMISSION   ON
01.08.2022, ALONG WITH WP(C).19603/2021 AND CONNECTED CASES, THE COURT ON
THE SAME DAY DELIVERED THE FOLLOWING:
 W.P(C) No.19603 of 2021 & conn.cases       189


                      IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                            PRESENT
                   THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
             MONDAY, THE 1ST DAY OF AUGUST 2022 / 10TH SRAVANA, 1944
                                 WP(C) NO. 21232 OF 2022
PETITIONER/S:
            AMMINIKUTTY
            AGED 75 YEARS
            W/O CHACKO, THENGARA VEEDU,
            MULAVANA P.O., MULAVANA VILLAGE,
            KOLLAM DISTRICT, PIN: 691503.

               BY ADVS.
               K.V.ANIL KUMAR
               SWAPNA VIJAYAN
               MOHANAN M.K.
               RADHIKA S.ANIL


RESPONDENT/S:
     1      STATE OF KERALA
            REPRESENTED BY THE CHIEF SECRETARY, GOVERNMENT OF KERALA,
            GOVT. SECRETARIAT, THIRUVANANTHAPURAM-695 001.

       2       THE DISASTER MANAGEMENT AUTHORITY,
               REPRESENTED BY ITS CHIEF EXECUTIVE OFFICER, COLLECTORATE,
               CIVIL STATION, KOLLAM, PIN- 691 013.

       3       THE CHAIRMAN,
               THE DISTRICT DISASTER MANAGEMENT AUTHORITY, COLLECTORATE,
               CIVIL STATION, KOLLAM, PIN- 691 013.

       4       THE DISTRICT COLLECTOR,
               KOLLAM, COLLECTORATE, KOLLAM, PIN- 691 013.

       5       THE SENIOR GEOLOGIST,
               DEPARTMENT OF MINING AND GEOLOGY, KESAVANIKETHAN, ASRAMAM,
               KOLLAM, PIN- 691 002.

                 SMT.DEEPA NARAYANAN,SR.G.P.


      THIS     WRIT    PETITION        (CIVIL)   HAVING   COME   UP   FOR   ADMISSION   ON
01.08.2022, ALONG WITH WP(C).19603/2021 AND CONNECTED CASES, THE COURT ON
THE SAME DAY DELIVERED THE FOLLOWING:
 W.P(C) No.19603 of 2021 & conn.cases       190


                      IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                            PRESENT
                   THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
             MONDAY, THE 1ST DAY OF AUGUST 2022 / 10TH SRAVANA, 1944
                                 WP(C) NO. 22919 OF 2022
PETITIONER/S:
            VISHNU P GOPAL
            AGED 32 YEARS
            S/O GOPALAKRISHNAN.T.A, AGED 32 YEARS,POIKAVILA PUTHEN VEEDU,
            MALAYIL, VELIYAM P O, KOLLAM DISTRICT, PIN - 691540

               BY ADVS.
               P.M.ZIRAJ
               IRFAN ZIRAJ



RESPONDENT/S:
     1      THE DISTRICT DISASTER MANAGEMENT AUTHORITY, REPRESENTED BY
            ITS CHAIRMAN DISTRICT MAGISTRATE
            KOLLAM DISTRICT, COLLECTORATE, KOLLAM, PIN - 691013

       2       THE DISTRICT MAGISTRATE/DISTRICT COLLECTOR, CIVIL STATION,
               COLLECTORATE, KOLLAM DISTRICT, PIN - 691002

       3       THE DISTRICT GEOLOGIST
               DEPARTMENT OF MINING AND GEOLOGY, KOLLAM DISTRICT,
               PIN - 691002

       4       DIRECTOR OF MINING AND GEOLOGY
               KESAVADASAPURAM, PATTOM P.O, THIRUVANANTHAPURAM, PIN - 695004

       5       STATE OF KERALA REPRESENTED BY SECRETARY TO GOVERNMENT
               INDUSTRIES DEPARTMENT, GOVERNMENT OF KERALA, GOVERNMENT
               SECRETARIAT, THIRUVANANTHAPURAM, PIN - 695001

               SMT.VIDYA KURIAKOSE, G.P


      THIS     WRIT    PETITION        (CIVIL)   HAVING   COME   UP   FOR   ADMISSION   ON
01.08.2022, ALONG WITH WP(C).19603/2021 AND CONNECTED CASES, THE COURT ON
THE SAME DAY DELIVERED THE FOLLOWING:
 W.P(C) No.19603 of 2021 & conn.cases       191


                      IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                            PRESENT
                   THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
             MONDAY, THE 1ST DAY OF AUGUST 2022 / 10TH SRAVANA, 1944
                                 WP(C) NO. 22928 OF 2022
PETITIONER/S:

               RAHIM.B
               AGED 44 YEARS
               SON OF BADARUDEEN, THATTAMVILAYIL, NADUVILACHERY,
               THRIKKARUVA, KANJAVELY P.O KOLLAM DISTRICT, PIN - 691602

               BY ADVS.
               P.M.ZIRAJ
               IRFAN ZIRAJ



RESPONDENT/S:

       1       THE DISTRICT DISASTER MANAGEMENT AUTHORITY, REPRESENTED BY
               ITS CHAIRMAN DISTRICT MAGISTRATE
               KOLLAM DISTRICT, COLLECTORATE, KOLLAM, PIN - 691013

       2       THE DISTRICT MAGISTRATE/DISTRICT COLLECTOR, CIVIL STATION,
               COLLECTORATE, KOLLAM DISTRICT, PIN - 691002

       3       THE DISTRICT GEOLOGIST
               DEPARTMENT OF MINING AND GEOLOGY, KOLLAM DISTRICT,
               PIN - 691002

       4       DIRECTOR OF MINING AND GEOLOGY,
               KESAVADASAPURAM, PATTOM P.O, THIRUVANANTHAPURAM, PIN - 695004

       5       STATE OF KERALA REPRESENTED BY SECRETARY TO GOVERNMENT
               INDUSTRIES DEPARTMENT, GOVERNMENT OF KERALA, GOVERNMENT
               SECRETARIAT, THIRUVANANTHAPURAM, PIN - 695001

                 SMT.DEEPA NARAYANAN,SR.G.P.


      THIS     WRIT    PETITION        (CIVIL)   HAVING   COME   UP   FOR   ADMISSION   ON
01.08.2022, ALONG WITH WP(C).19603/2021 AND CONNECTED CASES, THE COURT ON
THE SAME DAY DELIVERED THE FOLLOWING:
 W.P(C) No.19603 of 2021 & conn.cases       192


                      IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                            PRESENT
                   THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
             MONDAY, THE 1ST DAY OF AUGUST 2022 / 10TH SRAVANA, 1944
                                 WP(C) NO. 23079 OF 2022
PETITIONER/S:

               REJI MATHEW
               AGED 57 YEARS
               SON OF MATHAIKUTTY, AGED 57 YEARS, MELATHIL VEEDU,
               IRUMPANANGADU P O, EZHUKONE, KOLLAM DISTRICT., PIN - 691505

               BY ADVS.
               P.M.ZIRAJ
               IRFAN ZIRAJ



RESPONDENT/S:

       1       THE DISTRICT DISASTER MANAGEMENT AUTHORITY, REPRESENTED BY
               ITS CHAIRMAN DISTRICT MAGISTRATE
               KOLLAM DISTRICT, COLLECTORATE, KOLLAM, PIN - 691013

       2       THE DISTRICT MAGISTRATE/DISTRICT COLLECTOR
               KOLLAM, CIVIL STATION, COLLECTORATE, KOLLAM DISTRICT, PIN -
               691002

       3       THE DISTRICT GEOLOGIST
               DEPARTMENT OF MINING AND GEOLOGY, KOLLAM DISTRICT, PIN -
               691002

       4       DIRECTOR OF MINING AND GEOLOGY
               KESAVADASAPURAM, PATTOM P.O, THIRUVANANTHAPURAM, PIN - 695004

       5       STATE OF KERALA REPRESENTED BY SECRETARY TO GOVERNMENT
               INDUSTRIES DEPARTMENT, GOVERNMENT OF KERALA, GOVERNMENT
               SECRETARIAT, THIRUVANANTHAPURAM, PIN - 695001

               SMT.VIDYA KURIAKOSE, G.P


      THIS     WRIT    PETITION        (CIVIL)   HAVING   COME   UP   FOR   ADMISSION   ON
01.08.2022, ALONG WITH WP(C).19603/2021 AND CONNECTED CASES, THE COURT ON
THE SAME DAY DELIVERED THE FOLLOWING:
 W.P(C) No.19603 of 2021 & conn.cases       193


                      IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                            PRESENT
                   THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
             MONDAY, THE 1ST DAY OF AUGUST 2022 / 10TH SRAVANA, 1944
                                 WP(C) NO. 23512 OF 2022
PETITIONER/S:

               K.C. JACOB
               AGED 73 YEARS
               S/O KUNJUKUNJU, KIZHAKKEPARAMBIL HOUSE,
               MATHRA P.O, ADUKKALAMOOLA, PUNALUR TALUK, KOLLAM DISTRICT -
               691333

               BY ADVS.
               S.SREEJITH (S-3453)
               ASHA JYOTHY



RESPONDENT/S:

       1       STATE OF KERALA
               REPRESENTED BY SECRETARY, INDUSTRIES DEPARTMENT, GOVERNMENT
               OF KERALA, GOVERNMENT SECRETARIAT, THIRUVANANTHAPURAM-695001

       2       THE DISTRICT GEOLOGIST,
               DEPARTMENT OF MINING & GEOLOGY, KOLLAM DISTRICT-691002.

       3       DIRECTOR OF MINING AND GEOLOGY,
               KESAVADASAPURAM, PATTOM PALACE P.O, THIRUVANANTHAPURAM-695004

       4       THE DISTRICT DISASTER MANAGEMENT AUTHORITY,
               KOLLAM DISTRICT, COLLECTORATE, KOLLAM-691013, REPRESENTED BY
               ITS CHAIRMAN, DISTRICT MAGISTRATE/DISTRICT COLLECTOR, KOLLAM

               SMT.DEEPA NARAYANAN,SR.G.P.


      THIS     WRIT    PETITION        (CIVIL)   HAVING   COME   UP   FOR   ADMISSION   ON
01.08.2022, ALONG WITH WP(C).19603/2021 AND CONNECTED CASES, THE COURT ON
THE SAME DAY DELIVERED THE FOLLOWING:
 W.P(C) No.19603 of 2021 & conn.cases       194


                      IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                            PRESENT
                   THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
             MONDAY, THE 1ST DAY OF AUGUST 2022 / 10TH SRAVANA, 1944
                                 WP(C) NO. 25069 OF 2021
PETITIONER/S:

               SARADA
               AGED 59 YEARS
               D/O. CHELLAMMA, KANJIRATHINMOOTTIL, KUDAVATTOOR, ODANAVATTOM
               P.O., KOTTARAKKARA TALUK, KOLLAM DISTRICT.

               BY ADV K.V.ANIL KUMAR



RESPONDENT/S:

       1       STATE OF KERALA
               REPRESENTED BY THE CHIEF SECRETARY, GOVERNMENT OF KERALA,
               GOVT. SECRETARIAT, THIRUVANANTHAPURAM-695001.

       2       THE DISASTER MANAGEMENT AUTHORITY,
               REPRESENTED BY ITS CHIEF EXECUTIVE OFFICER, COLLECTORATE,
               CIVIL STATION, KOLLAM, PIN-691013.

       3       THE CHAIRMAN,
               THE DISTRICT DISASTER MANAGEMENT AUTHORITY, COLLECTORATE,
               CIVIL STATION, KOLLAM, PIN-691013.

       4       THE DISTRICT COLLECTOR, KOLLAM,
               COLLECTORATE, KOLLAM, PIN-691013.

       5       THE SENIOR GEOLOGIST,
               DEPARTMENT OF MINING AND GEOLOGY, KESAVANIKETHAN, ASRAMAM,
               KOLLAM, PIN-691002.

               SMT.VIDYA KURIAKOSE, G.P


      THIS     WRIT    PETITION        (CIVIL)   HAVING   COME   UP   FOR   ADMISSION   ON
01.08.2022, ALONG WITH WP(C).19603/2021 AND CONNECTED CASES, THE COURT ON
THE SAME DAY DELIVERED THE FOLLOWING:
 W.P(C) No.19603 of 2021 & conn.cases       195


                      IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                            PRESENT
                   THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
             MONDAY, THE 1ST DAY OF AUGUST 2022 / 10TH SRAVANA, 1944
                                 WP(C) NO. 25736 OF 2021
PETITIONER/S:

               DAISY BIJU,
               AGED 41 YEARS
               W/O.BIJU, KOLLAPILLIL VEEDU, PUNALUR P.O, PUNALUR VILLAGE,
               KOLLAM DISTRICT.

               BY ADVS.
               P.M.ZIRAJ
               IRFAN ZIRAJ



RESPONDENT/S:

       1       THE DISTRICT DISASTER MANAGEMENT AUTHORITY ,
               KOLLAM DISTRICT, COLLECTORATE, KOLLAM-691 013 REPRESENTED BY
               ITS CHAIRMAN, DISTRICT MAGISTRATE, KOLLAM.

       2       THE DISTRICT MAGISTRATE/DISTRICT COLLECTOR,
               KOLLAM, CIVIL STATION, COLLECTORATE, KOLLAM DISTRICT-691 002.

       3       THE DISTRICT GEOLOGIST,
               DEPARTMENT OF MINING AND GEOLOGY, KOLLAM DISTRICT-691 002

       4       DIRECTOR OF MINING AND GEOLOGY
               KESAVADASAPURAM, PATTOM P.O, THIRUVANANTHAPURAM-695 004.

       5       STATE OF KERALA,
               REPRESENTED BY SECRETARY TO GOVERNMENT, INDUSTRIES
               DEPARTMENT, GOVERNMENT OF KERALA, GOVERNMENT SECRETARIAT,
               THIRUVANANTHAPURAM-695 001

                 SMT.DEEPA NARAYANAN,SR.G.P.


      THIS     WRIT    PETITION        (CIVIL)   HAVING   COME   UP   FOR   ADMISSION   ON
01.08.2022, ALONG WITH WP(C).19603/2021 AND CONNECTED CASES, THE COURT ON
THE SAME DAY DELIVERED THE FOLLOWING:
 W.P(C) No.19603 of 2021 & conn.cases       196


                      IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                            PRESENT
                   THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
             MONDAY, THE 1ST DAY OF AUGUST 2022 / 10TH SRAVANA, 1944
                                 WP(C) NO. 26659 OF 2021
PETITIONER/S:
            GEORGEKUTTY
            AGED 25 YEARS
            S/O.LUCKOSE, VILAYIL PUTHEN VEEDU, MOOLAVATTOM, MELILA P.O.,
            KOLLAM - 691 508.

               BY ADVS.
               ALEXANDER GEORGE
               PRAMOD S.K.


RESPONDENT/S:

       1       THE STATE OF KERALA
               REPRESENTED BY THE CHIEF SECRETARY, GOVERNMENT OF KERALA,
               THIRUVANANTHAPURAM - 695 001.

       2       THE DISTRICT DISASTER MANAGEMENT AUTHORITY
               REPRESENTED BY ITS CHIEF EXECUTIVE OFFICER, KOLLAM - 691 013.

       3       THE CHAIRMAN
               THE DISTRICT DISASTER MANAGEMENT AUTHORITY, KOLLAM - 691 013.

       4       THE DISTRICT COLLECTOR
               KOLLAM, CIVIL STATION ROAD, KOLLAM - 691 013.

       5       THE GEOLOGIST
               DISTRICT OFFICE, DEPARTMENT OF MINING AND GEOLOGY,
               KESAVANIKETHAN, ASRAMAM, KOLLAM - 691 002.

       6       THE SECRETARY
               MELILA GRAMA PANCHAYATH,KOTTARAKARA,KOLLAM DISTRICT -691 508.

               SMT.VIDYA KURIAKOSE, G.P


      THIS     WRIT    PETITION        (CIVIL)   HAVING   COME   UP   FOR   ADMISSION   ON
01.08.2022, ALONG WITH WP(C).19603/2021 AND CONNECTED CASES, THE COURT ON
THE SAME DAY DELIVERED THE FOLLOWING:
 W.P(C) No.19603 of 2021 & conn.cases       197


                      IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                            PRESENT
                   THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
             MONDAY, THE 1ST DAY OF AUGUST 2022 / 10TH SRAVANA, 1944
                                 WP(C) NO. 27423 OF 2021
PETITIONER/S:
            SUDHEESH SUKUMARAN
            AGED 37 YEARS
            S/O. SUKUMARAN, CHARUVILA PUTHE VEEDU, 478, VALIYODE P.O.,
            ELAMADU, KOLLAM DISTRICT-691520.

               BY ADVS.
               ALEXANDER GEORGE
               PRAMOD S.K.
               ARCHANA JOHN BRITTO



RESPONDENT/S:
     1      THE STATE OF KERALA
            REPRESENTED BY THE CHIEF SECRETARY, GOVERNMENT OF KERALA,
            THIRUVANANTHAPURAM-695001.

       2       THE DISTRICT DISASTER MANAGEMENT AUTHORITY,
               REPRESENTED BY ITS EXECUTIVE OFFICER, KOLLAM-691013.

       3       THE CHAIRMAN,
               THE DISTRICT DISASTER MANAGEMENT AUTHORITY, KOLLAM-691013.

       4       THE DISTRICT COLLECTOR,
               CIVIL STATION ROAD, KOLLAM-691013.

       5       THE GEOLOGIST,
               DISTRICT OFFICE, DEPARTMENT OF MINING AND GEOLOGY,
               KESAVANIKETHAN, ASRAMAM, KOLLAM-691002.

       6       THE SECRETARY,
               VELIYAM GRAMA PANCHAYATH, KOTTARAKARA, KOLLAM-691540.

               SMT.VIDYA KURIAKOSE, G.P


      THIS     WRIT    PETITION        (CIVIL)   HAVING   COME   UP   FOR   ADMISSION   ON
01.08.2022, ALONG WITH WP(C).19603/2021 AND CONNECTED CASES, THE COURT ON
THE SAME DAY DELIVERED THE FOLLOWING:
 W.P(C) No.19603 of 2021 & conn.cases       198


                      IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                            PRESENT
                   THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
             MONDAY, THE 1ST DAY OF AUGUST 2022 / 10TH SRAVANA, 1944
                                 WP(C) NO. 28205 OF 2021
PETITIONER/S:
            JALALUDHEEN
            AGED 50 YEARS
            S/O.MUHAMMED, JASMI MANZIL, OYUR P.O., KOLLAM DISTRICT-
            691510.

               BY ADVS.
               ARUN MATHEW VADAKKAN
               ABDUL RASHIQ A.



RESPONDENT/S:
     1      STATE OF KERALA
            REPRESENTED BY CHIEF SECRETARY, GOVERNMENT SECRETARIAT,
            THIRUVANANTHAPURAM-695001.

       2       THE DISTRICT DISASTER MANAGEMENT AUTHORITY,
               REPRESENTED BY ITS CHIEF EXECUTIVE OFFICER, COLLECTORATE,
               CIVIL STATION ROAD, KOLLAM-691013.

       3       THE CHAIRMAN
               THE DISTRICT DISASTER MANAGEMENT AUTHORITY, COLLECTORATE,
               CIVIL STATION ROAD, KOLLAM-691013.

       4       THE DISTRICT COLLECTOR
               KOLLAM, CIVIL STATION ROAD, KAANKATHU MUKKU, KOLLAM-691013.

       5       THE GEOLOGIST,
               DISTRICT OFFICE, DEPARTMENT OF MINING AND GEOLOGY,
               KESAVANIKETHAN, ASRAMAM, KOLLAM-691002.

               SMT.VIDYA KURIAKOSE, G.P


      THIS     WRIT    PETITION        (CIVIL)   HAVING   COME   UP   FOR   ADMISSION   ON
01.08.2022, ALONG WITH WP(C).19603/2021 AND CONNECTED CASES, THE COURT ON
THE SAME DAY DELIVERED THE FOLLOWING:
 W.P(C) No.19603 of 2021 & conn.cases       199


                      IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                            PRESENT
                   THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
             MONDAY, THE 1ST DAY OF AUGUST 2022 / 10TH SRAVANA, 1944
                                 WP(C) NO. 28962 OF 2021
PETITIONER/S:
            BIJI
            AGED 42 YEARS
            W/O. SAJEEVKUMAR, BIJI SADANAM, PAVITHRESWARAM MURI,
            PAVITHRESWARAM VILLAGE, KOTTARAKARA TALUK, KOLLAM DISTRICT.

               BY ADV SWAPNA VIJAYAN


RESPONDENT/S:
     1      STATE OF KERALA
            REPRESENTED BY THE CHIEF SECRETARY, GOVERNMENT OF KERALA,
            GOVERNMENT SECRETARIAT, THIRUVANANTHAPURAM - 695 001.

       2       THE DISASTER MANAGEMENT AUTHORITY
               REPRESENTED BY ITS CHIEF EXECUTIVE OFFICER, COLLECTORATE,
               CIVIL STATION, KOLLAM, PIN - 691 013.

       3       THE CHAIRMAN
               THE DISTRICT DISASTER MANAGEMENT AUTHORITY, COLLECTORATE,
               CIVIL STATION KOLLAM, PIN - 691 013.

       4       THE DISTRICT COLLECTOR, KOLLAM
               COLLECTORATE, KOLLAM, PIN - 691 013.

       5       THE SENIOR GEOLOGIST
               DEPARTMENT OF MINING AND GEOLOGY, KESAVANIKETHAN, ASRAMAM,
               KOLLAM, PIN - 691 002.

       6       PAVITHRESWARAM GRAMAPANCHAYATH
               PANGODU, PUTHOOR VIA, KOLLAM DISTRICT, PIN - 691 507,
               REPRESENTED BY ITS SECRETARY.

               BY ADV K.V.ANIL KUMAR
               SMT.DEEPA NARAYANAN,SR.G.P.


      THIS     WRIT    PETITION        (CIVIL)   HAVING   COME   UP   FOR   ADMISSION   ON
01.08.2022, ALONG WITH WP(C).19603/2021 AND CONNECTED CASES, THE COURT ON
THE SAME DAY DELIVERED THE FOLLOWING:
 W.P(C) No.19603 of 2021 & conn.cases       200


                      IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                            PRESENT
                   THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
             MONDAY, THE 1ST DAY OF AUGUST 2022 / 10TH SRAVANA, 1944
                                 WP(C) NO. 29119 OF 2021
PETITIONER/S:
     1      HARIKUMAR
               AGED 44 YEARS
               S/O SREEDHARAN, SREE BHAVAN, KOTTATHALA P.O.KOLLAM DISTRICT-691
               566.

       2       BHAVYA,
               AGED 39 YEARS
               W/O HARIKUMAR, SREE BHAVAN, KOTTATHALA P.O.KOLLAM DISTRICT-691
               566.

               BY ADVS.
               ARUN MATHEW VADAKKAN
               ABDUL RASHIQ A.


RESPONDENT/S:
     1      STATE OF KERALA
               REPRESENTED BY CHIEF SECRETARY, GOVERNMENT SECRETARIAT,
               THIRUVANANTHAPURAM-695 001.

       2       THE DISTRICT DISASTER MANAGEMENT AUTHORITY,
               REPRESENTED BY ITS CHIEF EXECUTIVE OFFICER, COLLECTORATE, CIVIL
               STATION ROAD, KOLLAM-691 013.

       3       THE CHAIRMAN
               THE DISTRICT DISASTER MANAGEMENT AUTHORITY, COLLECTORATE, CIVIL
               STATION ROAD, KOLLAM-691 013.

       4       THE DISTRICT COLLECTOR
               KOLLAM, CIVIL STATION ROAD, KAANKATHU MUKKU, KOLLAM-691 013.

       5       THE GEOLOGIST
               DISTRICT OFFICE, DEPARTMENT OF MINING AND GEOLOGY, KESAVANIKETHAN,
               ASRAMAM, KOLLAM-691 002.

               SMT.VIDYA KURIAKOSE, G.P


      THIS     WRIT    PETITION        (CIVIL)   HAVING   COME   UP   FOR   ADMISSION   ON
01.08.2022, ALONG WITH WP(C).19603/2021 AND CONNECTED CASES, THE COURT ON
THE SAME DAY DELIVERED THE FOLLOWING:
 W.P(C) No.19603 of 2021 & conn.cases       201


                      IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                            PRESENT
                   THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
             MONDAY, THE 1ST DAY OF AUGUST 2022 / 10TH SRAVANA, 1944
                                 WP(C) NO. 29121 OF 2021
PETITIONER/S:

               MANOJ K.P.
               AGED 48 YEARS
               S/O PAPPACHAN, ROSE HOUSE, AMBALATHUMKALA P.O.KOLLAM
               DISTRICT-691 505.

               BY ADVS.
               ARUN MATHEW VADAKKAN
               ABDUL RASHIQ A.



RESPONDENT/S:

       1       STATE OF KERALA
               REPRESENTED BY CHIEF SECRETARY, GOVERNMENT SECRETARIAT,
               THIRUVANANTHAPURAM-695 001.

       2       THE DISTRICT DISASTER MANAGEMENT AUTHORITY,
               REPRESENTED BY ITS CHIEF EXECUTIVE OFFICER, COLLECTORATE,
               CIVIL STATION ROAD, KOLLAM-691 013.

       3       THE CHAIRMAN,
               THE DISTRICT DISASTER MANAGEMENT AUTHORITY, COLLECTORATE,
               CIVIL STATION ROAD, KOLLAM-691 013.

       4       THE DISTRICT COLLECTOR,
               KOLLAM, CIVIL STATION ROAD, KAANKATHU MUKKU, KOLLAM-691 013.

       5       THE GEOLOGIST,
               DISTRICT OFFICE, DEPARTMENT OF MINING AND GEOLOGY,
               KESAVANIKETHAN, ASRAMAM, KOLLAM-691 002.

               SMT.VIDYA KURIAKOSE, G.P


      THIS     WRIT    PETITION        (CIVIL)   HAVING   COME   UP   FOR   ADMISSION   ON
01.08.2022, ALONG WITH WP(C).19603/2021 AND CONNECTED CASES, THE COURT ON
THE SAME DAY DELIVERED THE FOLLOWING:
 W.P(C) No.19603 of 2021 & conn.cases       202


                      IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                            PRESENT
                   THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
             MONDAY, THE 1ST DAY OF AUGUST 2022 / 10TH SRAVANA, 1944
                                 WP(C) NO. 29228 OF 2021
PETITIONER/S:

               SUPRABHA
               AGED 55 YEARS
               W/O SADASIVAN, SIRAJ BHAVAN, NELIPALY, VILAKUVATOM
               P.O.PUNALUR TALUK, KOLLAM DISTIRICT-691 305.

               BY ADVS.
               SUBHASH CYRIAC
               S.SREEJITH
               SHEEBA JOSEPH
               ASHA JYOTHY



RESPONDENT/S:

       1       STATE OF KERALA
               REPRESENTED BY SECRETARY, INDUSTRIES DEPARTMENT, GOVERNMENT
               OF KERALA, GOVERNMENT SECRETARIAT,
               THIRUVAANANTHAPURAM-695 001

       2       THE DISTRICT GEOLOGIST,
               DEPARTMENT OF MINING & GEOLOGY, KOLLAM DISTRICT-691 002.

       3       DIRECTOR OF MINING AND GEOLOGY,
               KESAVADASAPURAM, PATTOM PALACE P.O.
               THIRUVANANTHAPURAM-695 004.

       4       THE DISTRICT DISASTER MANAGEMENT AUTHORITY,
               KOLLAM DISTRICT, COLLECTORATE, KOLLAM-691 013, REPRESENTED BY
               ITS CHAIRMAN, DISTRICT MAGISTRATE/DISTRICT COLLECTOR,
               KOLLAM

               SMT.DEEPA NARAYANAN,SR.G.P.


      THIS     WRIT    PETITION        (CIVIL)   HAVING   COME   UP   FOR   ADMISSION   ON
01.08.2022, ALONG WITH WP(C).19603/2021 AND CONNECTED CASES, THE COURT ON
THE SAME DAY DELIVERED THE FOLLOWING:
 W.P(C) No.19603 of 2021 & conn.cases       203


                      IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                            PRESENT
                   THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
             MONDAY, THE 1ST DAY OF AUGUST 2022 / 10TH SRAVANA, 1944
                                 WP(C) NO. 29271 OF 2021
PETITIONER/S:

               LALY JACOB
               AGED 65 YEARS
               W/O GEORGE,
               PALLIYADIMURIYIL, EDAMON, PUNLUR TALUK, KOLLAM DISTRICT-
               691307.

               BY ADVS.
               SUBHASH CYRIAC
               ASHA JYOTHY
               S.SREEJITH



RESPONDENT/S:

       1       STATE OF KERALA
               REPRESENTED BY SECRETARY, INDUSTRIES DEPARTMENT, GOVERNMENT
               OF KERALA, GOVERNMENT SECRETARIAT, THIRUVANANTHAPURAM-695001.

       2       THE DISTRICT GEOLOGIST
               DEPARTMENT OF MINING AND GEOLOGY, KOLLAM DISTRICT-691002.

       3       DIRECTOR OF MINING AND GEOLOGY
               KESAVADASAPURAM, PATTOM PALACE P O, THIRUVANANTHAPURAM-
               695004.

       4       THE DISTRICT DISASTER MANAGEMENT AUTHORITY
               KOLLAM DISTRICT, COLLECTORATE, KOLLAM-691013, REPRESENTED BY
               ITS CHAIRMAN, DISTRICT MAGISTRATE/DISTRICT COLLECTOR, KOLLAM.

               SMT.VIDYA KURIAKOSE, G.P


      THIS     WRIT    PETITION        (CIVIL)   HAVING   COME   UP   FOR   ADMISSION   ON
01.08.2022, ALONG WITH WP(C).19603/2021 AND CONNECTED CASES, THE COURT ON
THE SAME DAY DELIVERED THE FOLLOWING:
 W.P(C) No.19603 of 2021 & conn.cases       204


                      IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                            PRESENT
                   THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
             MONDAY, THE 1ST DAY OF AUGUST 2022 / 10TH SRAVANA, 1944
                                 WP(C) NO. 29409 OF 2021
PETITIONER/S:

               BABY. R
               AGED 58 YEARS
               S/O.GEORGE, MANI MANDIRAM HOUSE, MATHRA PO, KOLLAM DISTRICT
               691 315

               BY ADVS.
               ARUN MATHEW VADAKKAN
               ABDUL RASHIQ A.



RESPONDENT/S:

       1       STATE OF KERALA
               REP.BY CHIEF SECRETARY, GOVERNMENT SECRETARIAT,
               THIRUVANANTHAPURAM 695 001

       2       THE DISTRICT DISASTER MANAGEMENT AUTHORITY
               REP.BY ITS CHIEF EXECUTIVE OFFICER, COLLECTORATE, CIVIL
               STATION ROAD, KOLLAM 691 013

       3       THE CHAIRMAN
               THE DISTRICT DISASTER MANAGEMENT AUTHORITY, COLLECTORATE,
               CIVIL STATION ROAD, KOLLAM 691 013

       4       THE DISTRICT COLLECTOR
               KOLLAM CIVIL STATION ROAD, KAANKATHU MUKKU, KOLLAM 691 013

       5       THE GEOLOGIST
               DISTRICT OFFICE, DEPARTMENT OF MINING AND GEOLOGY,
               KESAVANIKETHAN, ASRAMAM, KOLLAM 691 002

               SMT.VIDYA KURIAKOSE, G.P


      THIS     WRIT    PETITION        (CIVIL)   HAVING   COME   UP   FOR   ADMISSION   ON
01.08.2022, ALONG WITH WP(C).19603/2021 AND CONNECTED CASES, THE COURT ON
THE SAME DAY DELIVERED THE FOLLOWING:
 W.P(C) No.19603 of 2021 & conn.cases       205


                      IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                            PRESENT
                   THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
             MONDAY, THE 1ST DAY OF AUGUST 2022 / 10TH SRAVANA, 1944
                                 WP(C) NO. 29470 OF 2021
PETITIONER/S:
     1      SAJI
               AGED 48 YEARS
               S/O. SHIVAN ACHARI, THADATHIVILA PUTHENVEEDU HOUSE, PLAPPALLY P.O,
               KOLLAM DISTRICT 691 531

       2       SINDHUKUMARI
               AGED 38 YEARS
               W/O. SAJI, THADATHIVILA PUTHENVEEDU HOUSE, PLAPPALLY P.O, KOLLAM
               DISTRICT 691 531

               BY ADVS.
               ARUN MATHEW VADAKKAN, ABDUL RASHIQ A.


RESPONDENT/S:
     1      STATE OF KERALA
               REPRESENTED BY CHIEF SECRETARY, GOVERNMENT SECRETARIAT,
               THIRUVANANTHAPURAM- 695 001

       2       THE DISTRICT DISASTER MANAGEMENT AUTHORITY
               REPRESENTED BY ITS CHIEF EXECUTIVE OFFICER, COLLECTORATE, CIVIL
               STATION ROAD, KOLLAM 691 013

       3       THE CHAIRMAN
               THE DISTRICT DISASTER MANAGEMENT AUTHORITY, COLLECTORATE, CIVIL
               STATION ROAD, KOLLAM 691 013

       4       THE DISTRICT COLLECTOR
               COLLECTORATE, KOLLAM, CIVIL STATION ROAD, KAANKATHU MUKKU, KOLLAM
               691 013

       5       THE GEOLOGIST
               DISTRICT OFFICE, DEPARTMENT OF MINING AND GEOLOGY, KESAVANIKETHAN,
               ASRAMAM, KOLLAM 691 002

               SMT.DEEPA NARAYANAN,SR.G.P.


      THIS     WRIT    PETITION        (CIVIL)   HAVING   COME   UP   FOR   ADMISSION   ON
01.08.2022, ALONG WITH WP(C).19603/2021 AND CONNECTED CASES, THE COURT ON
THE SAME DAY DELIVERED THE FOLLOWING:
 W.P(C) No.19603 of 2021 & conn.cases       206


                          IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                            PRESENT
                      THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
                 MONDAY, THE 1ST DAY OF AUGUST 2022 / 10TH SRAVANA, 1944
                                  WP(C) NO. 29402 OF 2021
PETITIONER/S:
     11
                   PRASEED
                   AGED 44 YEARS,S/O.GOPALAN, PRAMOD BHAVAN HOUSE, THADICAUD PO,
                   KOLLAM DISTRICT-691 306

     2             GOPIKA, AGED 38 YEARS, W/O.PRASEED, PRAMOD BHAVAN HOUSE,
                   THADICAUD PO, KOLLAM DISTRICT -691 306


                   BY ADVS.
                   ARUN MATHEW VADAKKAN, ABDUL RASHIQ A.


RESPONDENT/S:
     1      STATE OF KERALA
                   REPRESENTED BY CHIEF SECRETARY, GOVERNMENT SECRETARIAT,
                   THIRUVANANTHAPURAM- 695 001

          2        THE DISTRICT DISASTER MANAGEMENT AUTHORITY
                   REPRESENTED BY ITS CHIEF EXECUTIVE OFFICER, COLLECTORATE, CIVIL
                   STATION ROAD, KOLLAM 691 013

          3        THE CHAIRMAN
                   THE DISTRICT DISASTER MANAGEMENT AUTHORITY, COLLECTORATE, CIVIL
                   STATION ROAD, KOLLAM 691 013

          4        THE DISTRICT COLLECTOR
                   KOLLAM, CIVIL STATION ROAD, KAANKATHU MUKKU, KOLLAM 691 013

          5        THE GEOLOGIST
                   DISTRICT OFFICE, DEPARTMENT OF MINING AND GEOLOGY, KESAVANIKETHAN,
                   ASRAMAM, KOLLAM 691 002

                   SMT.DEEPA NARAYANAN,SR.G.P.


          THIS     WRIT   PETITION     (CIVIL)   HAVING   COME   UP   FOR   ADMISSION   ON
01.08.2022, ALONG WITH WP(C).19603/2021 AND CONNECTED CASES, THE COURT ON
THE SAME DAY DELIVERED THE FOLLOWING:
 W.P(C) No.19603 of 2021 & conn.cases       207


                      IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                            PRESENT
                   THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
             MONDAY, THE 1ST DAY OF AUGUST 2022 / 10TH SRAVANA, 1944
                                 WP(C) NO. 29418 OF 2021
PETITIONER/S:

               SEEMA MOL
               AGED 38 YEARS
               D/O.MOHAN, GOOD HOPE ESTATE HOUSE, KARAVALOOR PO., KOLLAM
               DISTRICT 691 318

               BY ADVS.
               ARUN MATHEW VADAKKAN
               ABDUL RASHIQ A.



RESPONDENT/S:

       1       STATE OF KERALA
               REP.BY CHIEF SECRETARY, GOVERNMENT SECRETARIAT,
               THIRUVANANTHAPURAM 695 001

       2       THE DISTRICT DISASTER MANAGEMENT AUTHORITY
               REP.BY ITS CHIEF EXECUTIVE OFFICER, COLLECTORATE, CIVIL
               STATION ROAD, KOLLAM 691 013

       3       THE CHAIRMAN
               THE DISTRICT DISASTER MANAGEMENT AUTHORITY, COLLECTORATE,
               CIVIL STATION ROAD, KOLLAM 691 013

       4       THE DISTRICT COLLECTOR
               KOLLAM CIVIL STATION ROAD, KAANKATHU MUKKU, KOLLAM 691 013

       5       THE GEOLOGIST
               DISTRICT OFFICE, DEPARTMENT OF MINING AND GEOLOGY,
               KESAVANIKETHAN, ASRAMAM, KOLLAM 691 002

               SMT.DEEPA NARAYANAN,SR.G.P.


      THIS     WRIT    PETITION        (CIVIL)   HAVING   COME   UP   FOR   ADMISSION   ON
01.08.2022, ALONG WITH WP(C).19603/2021 AND CONNECTED CASES, THE COURT ON
THE SAME DAY DELIVERED THE FOLLOWING:
 W.P(C) No.19603 of 2021 & conn.cases       208


                      IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                            PRESENT
                   THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
             MONDAY, THE 1ST DAY OF AUGUST 2022 / 10TH SRAVANA, 1944
                                 WP(C) NO. 30000 OF 2021
PETITIONER/S:

               K. BHASKARAN PILLAI
               AGED 85 YEARS
               S/O.KRISHNAPILLAI, KALIYIKKALKKAL VEEDU, MADATHINAPUZHA,
               KOTTARAKKARA P.O., KOLLAM DISTRICT - 691 507.

               BY ADVS.
               PRAMOD S.K.
               ARCHANA JOHN BRITTO


RESPONDENT/S:
     1      THE STATE OF KERALA
            REPRESENTED BY THE CHIEF SECRETARY, GOVERNMENT OF KERALA,
            THIRUVANANTHAPURAM - 695 001.

       2       THE DISTRICT DISASTER MANAGEMENT AUTHORITY
               REPRESENTED BY ITS CHIEF EXECUTIVE OFFICER, KOLLAM - 691 013.

       3       THE CHAIRMAN
               THE DISTRICT DISASTER MANAGEMENT AUTHORITY, KOLLAM - 691 013.

       4       THE DISTRICT COLLECTOR
               KOLLAM, CIVIL STATION ROAD, KOLLAM - 691 013.

       5       THE GEOLOGIST
               DISTRICT OFFICE, DEPARTMENT OF MINING AND GEOLOGY,
               KESAVANIKETHAN, ASRAMAM, KOLLAM - 691 002.

       6       THE SECRETARY
               KULAKKADA GRAMA PANCHAYAT, KOTTARAKARA, KOLLAM DIST- 691 508.

               SMT.DEEPA NARAYANAN,SR.G.P.
               ADV.SRI.K.SHAJ


      THIS     WRIT    PETITION        (CIVIL)   HAVING   COME   UP   FOR   ADMISSION   ON
01.08.2022, ALONG WITH WP(C).19603/2021 AND CONNECTED CASES, THE COURT ON
THE SAME DAY DELIVERED THE FOLLOWING:
 W.P(C) No.19603 of 2021 & conn.cases       209


                      IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                            PRESENT
                   THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
             MONDAY, THE 1ST DAY OF AUGUST 2022 / 10TH SRAVANA, 1944
                                 WP(C) NO. 29875 OF 2021
PETITIONER/S:

               PRADEEP S NAIR,
               AGED 39 YEARS
               S/O. SUDARSANAN NAIR, INDEEVARAM, IVERKLA EAST P.O,
               IVERKALANADUVIL, KOLLAM DISTRICT-691 507

               BY ADVS.
               RAAJESH S.SUBRAHMANIAN
               V.R.RAJESH


RESPONDENT/S:

       1       THE GEOLOGIST,
               DISTRICT OFFICE, DEPARTMENT OF MINING AND GEOLOGY, ASRAMAM,
               KOLLAM-691 002

       2       THE DISTRICT DISASTER MANAGEMENT AUTHORITY,
               REPRESENTED BY ITS CHIEF EXECUTIVE OFFICER, COLLECTORATE ,
               CIVIL STATION ROAD, KOLLAM 691 013.

       3       THE CHAIRMAN,
               DISTRICT DISASTER MANAGEMENT AUTHORITY, COLLECTORATE, CIVIL
               STATION ROAD, KOLLAM 691 013.

       4       STATE OF KERALA,
               REPRESENTED BY CHIEF SECRETARY, SECRETARIAT,
               THIRUVANANTHAPURAM-695 001

               SMT.VIDYA KURIAKOSE, G.P


      THIS     WRIT    PETITION        (CIVIL)   HAVING   COME   UP   FOR   ADMISSION   ON
01.08.2022, ALONG WITH WP(C).19603/2021 AND CONNECTED CASES, THE COURT ON
THE SAME DAY DELIVERED THE FOLLOWING:
 W.P(C) No.19603 of 2021 & conn.cases       210


                      IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                            PRESENT
                   THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
             MONDAY, THE 1ST DAY OF AUGUST 2022 / 10TH SRAVANA, 1944
                                 WP(C) NO. 29902 OF 2021
PETITIONER/S:

               SREEDEVI
               AGED 40 YEARS
               S/O.ASHOKAN, VAYALIRAKKATHU, PUTHANAMBALAM P.O., KUNNATHUR,
               KOLLAM DISTRICT - 691 553.

               BY ADVS.
               RAAJESH S.SUBRAHMANIAN
               V.R.RAJESH



RESPONDENT/S:

       1       THE GEOLOGIST
               DISTRICT OFFICE, DEPARTMENT OF MINING AND GEOLOGY, ASRAMAM,
               KOLLAM- 691 002.

       2       THE DISTRICT DISASTER MANAGEMENT AUTHORITY
               REPRESENTED BY ITS CHIEF EXECUTIVE OFFICER, COLLECTORATE,
               CIVIL STATION ROAD, KOLLAM - 691 013.

       3       THE CHAIRMAN
               DISTRICT DISASTER MANAGEMENT AUTHORITY, COLLECTORATE, CIVIL
               STATION ROAD, KOLLAM - 691 013.

       4       STATE OF KERALA
               REPRESENTED BY CHIEF SECRETARY, SECRETARIAT,
               THIRUVANANTHAPURAM - 695 001.

                 SMT.DEEPA NARAYANAN,SR.G.P.


      THIS     WRIT    PETITION        (CIVIL)   HAVING   COME   UP   FOR   ADMISSION   ON
01.08.2022, ALONG WITH WP(C).19603/2021 AND CONNECTED CASES, THE COURT ON
THE SAME DAY DELIVERED THE FOLLOWING:
 W.P(C) No.19603 of 2021 & conn.cases       211


                      IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                            PRESENT
                   THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
             MONDAY, THE 1ST DAY OF AUGUST 2022 / 10TH SRAVANA, 1944
                                 WP(C) NO. 29953 OF 2021
PETITIONER/S:

               ASHOKAN
               AGED 46 YEARS
               S/O.SUNDARAN ACHARY, PUNNAPPALLI PADINJATTIL, KOTTATHALA
               P.O., MYLOM, KOLLAM DISTRICT - 691 566.

               BY ADVS.
               RAAJESH S.SUBRAHMANIAN
               V.R.RAJESH



RESPONDENT/S:

       1       THE GEOLOGIST
               DISTRICT OFFICE, DEPARTMENT OF MINING AND GEOLOGY, ASRAMAM,
               KOLLAM - 691 002.

       2       THE DISTRICT DISASTER MANAGEMENT AUTHORITY
               REPRESENTED BY ITS CHIEF EXECUTIVE OFFICER, COLLECTORATE,
               CIVIL STATION ROAD, KOLLAM - 691 013.

       3       THE CHAIRMAN
               DISTRICT DISASTER MANAGEMENT AUTHORITY, COLLECTORATE, CIVIL
               STATION ROAD, KOLLAM - 691 013.

       4       STATE OF KERALA
               REPRESENTED BY CHIEF SECRETARY, SECRETARIAT,
               THIRUVANANTHAPURAM - 695 001.

               SMT.VIDYA KURIAKOSE, G.P


      THIS     WRIT    PETITION        (CIVIL)   HAVING   COME   UP   FOR   ADMISSION   ON
01.08.2022, ALONG WITH WP(C).19603/2021 AND CONNECTED CASES, THE COURT ON
THE SAME DAY DELIVERED THE FOLLOWING:
 W.P(C) No.19603 of 2021 & conn.cases       212


                      IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                            PRESENT
                   THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
             MONDAY, THE 1ST DAY OF AUGUST 2022 / 10TH SRAVANA, 1944
                                 WP(C) NO. 30501 OF 2021
PETITIONER/S:
            RAJENDRAN PILLAI
            AGED 55 YEARS
            S/O.RAMACHANDRAN PILLAI, VISHNU VILASOM, PANDITHITTA,
            AMBALATHINNIRAPPU, KOLLAM DISTRICT-691508

               BY ADV ALEXANDER GEORGE


RESPONDENT/S:

       1       THE STATE OF KERALA
               REPRESENTED BY THE CHIEF SECRETARY, GOVERNMENT OF KERLA,
               THIRUVANANTHAPURAM-695001

       2       THE DISTRICT DISASTER MANAGEMENT AUTHORITY
               REPRESENTED BY ITS CHIEF EXECUTIVE OFFICER, KOLLAM-691013

       3       THE CHAIRMAN
               THE DISTRICT DISASTER MANAGEMENT AUTHORITY, KOLLAM 691013

       4       THE DISTRICT COLLECTOR
               KOLLAM, CIVIL STATION ROAD, KOLLAM-691013

       5       THE GEOLOGIST
               DISTRICT OFFICE, DEPARTMENT OF MINING AND GEOLOGY,
               KESAVANIKETHAN, ASRAMAM, KOLLAM -691002

       6       THE SECRETARY
               PATTAZHY GRAMA PANCHAYATH, KOTTARAKKARA, KOLLAM DIST-691522

               BY ADV N.UNNIKRISHNAN

               SMT.VIDYA KURIAKOSE, G.P


      THIS     WRIT    PETITION        (CIVIL)   HAVING   COME   UP   FOR   ADMISSION   ON
01.08.2022, ALONG WITH WP(C).19603/2021 AND CONNECTED CASES, THE COURT ON
THE SAME DAY DELIVERED THE FOLLOWING:
 W.P(C) No.19603 of 2021 & conn.cases       213


                      IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                            PRESENT
                   THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
             MONDAY, THE 1ST DAY OF AUGUST 2022 / 10TH SRAVANA, 1944
                                 WP(C) NO. 30589 OF 2021
PETITIONER/S:

               SUNNYMON K.
               AGED 56 YEARS
               S/O.KUNJUKUNJU, THONDALIL PUTHENVEEDU, PANAVELI P.O.,
               VETTIKAVALA VILLAGE, PANAVELI TALUK, KOLLAM DISTRICT 691 544

               BY ADVS.
               P.M.ZIRAJ
               IRFAN ZIRAJ



RESPONDENT/S:

       1       DISTRICT DISASTER MANAGEMENT AUTHORITY
               KOLLAM DISTRICT, COLLECTORATE, KOLLAM 691 013, REP.BY ITS
               CHAIRMAN, DISTRICT MAGISTRATE, KOLLAM.

       2       THE DISTRICT MAGISTRATE/DISTRICT COLLECTOR
               KOLLAM, CIVIL STATION, COLLECTORATE, KOLLAM DISTRICT 691 002

       3       THE DISTRICT GEOLOGIST
               DEPARTMENT OF MINING AND GEOLOGY, KOLLAM DISTRICT 691 002

       4       DIRECTOR OF MINING AND GEOLOGY
               KESAVADASAPURAM, PATTOM P.O., THIRUVANANTHAPURAM 695 004

       5       STATE OF KERALA
               REP.BY SECRETARY TO GOVERNMENT, INDUSTRIES DEPARTMENT,
               GOVERNMENT OF KERALA, GOVERNMENT SECRETARIAT,
               THIRUVANANTHAPURAM 695 001

               SMT.VIDYA KURIAKOSE, G.P


      THIS     WRIT    PETITION        (CIVIL)   HAVING   COME   UP   FOR   ADMISSION   ON
01.08.2022, ALONG WITH WP(C).19603/2021 AND CONNECTED CASES, THE COURT ON
THE SAME DAY DELIVERED THE FOLLOWING:
 W.P(C) No.19603 of 2021 & conn.cases       214


                      IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                            PRESENT
                   THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
             MONDAY, THE 1ST DAY OF AUGUST 2022 / 10TH SRAVANA, 1944
                                 WP(C) NO. 30792 OF 2021
PETITIONER/S:

               AKASH R. NAIR
               AGED 23 YEARS
               S/O. RAJENDRAN PILLAI, AMBIKA BHAVANAM, PADINJATTAKIZHAKKU,
               SOORNADU NORTH, KOLLAM.

               BY ADVS.
               A.SALINI LAL
               R.SUNIL KUMAR



RESPONDENT/S:

       1       STATE OF KERALA
               REPRESENTED BY CHIEF SECRETARY, GOVERNMENT SECRETARIAT,
               THIRUVANANTHAPURAM - 695 001.

       2       THE DISASTER MANAGEMENT AUTHORITY
               REP. BY ITS CHIEF EXECUTIVE OFFICER, KOLLAM - 691013.

       3       THE CHAIRMAN
               THE DISTRICT DISASTER MANAGEMENT AUTHORITY, KOLLAM - 691013.

       4       THE DISTRICT COLLECTOR
               COLLECTORATE, CIVIL STATION, KOLLAM - 691013.

       5       THE DISTRICT GEOLOGIST
               DEPARTMENT OF MINING AND GEOLOGY, DISTRICT OFFICE,
               KOLLAM - 691002.

                 SMT.DEEPA NARAYANAN,SR.G.P.


      THIS     WRIT    PETITION        (CIVIL)   HAVING   COME   UP   FOR   ADMISSION   ON
01.08.2022, ALONG WITH WP(C).19603/2021 AND CONNECTED CASES, THE COURT ON
THE SAME DAY DELIVERED THE FOLLOWING:
 W.P(C) No.19603 of 2021 & conn.cases       215


                      IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                            PRESENT
                   THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
             MONDAY, THE 1ST DAY OF AUGUST 2022 / 10TH SRAVANA, 1944
                                 WP(C) NO. 30785 OF 2021
PETITIONER/S:
            VARGHESE OOMMEN
            AGED 43 YEARS
            S/O.C.P. OOMMEN, THADATHIL THEKKATHIL VEEDU, NEDUPAIKULAM
            P.O, MUKKUDU, KUDARA, KOLLAM - 691501.

               BY ADVS.
               ALEXANDER GEORGE
               ARCHANA JOHN BRITTO


RESPONDENT/S:

       1       THE STATE OF KERALA
               REPRESENTED BY THE CHIEF SECRETARY, GOVERNMENT OF KERALA,
               THIRUVANANTHAPURAM - 695001.

       2       THE DISTRICT DISASTER MANAGEMENT AUTHORITY
               REPRESENTED BY CHIEF EXECUTIVE OFFICER, KOLLAM - 691013.

       3       THE CHAIRMAN
               THE DISTRICT DISASTER MANAGEMENT AUTHORITY, KOLLAM - 691013.

       4       THE DISTRICT COLLECTOR
               KOLLAM, CIVIL STATION ROAD, KOLLAM - 691013.

       5       THE GEOLOGIST
               DISTRICT OFFICE, DEPARTMENT OF MINING AND GEOLOGY,
               KESAVANIKETHAN, ASRAMAM, KOLLAM - 691002.

       6       THE SECRETARY.
               MULAVANA GRAMA PANCHAYATH, KOTTARAKARA,
               KOLLAM DISTRICT - 691503.

               SMT.VIDYA KURIAKOSE, G.P


      THIS     WRIT    PETITION        (CIVIL)   HAVING   COME   UP   FOR   ADMISSION   ON
01.08.2022, ALONG WITH WP(C).19603/2021 AND CONNECTED CASES, THE COURT ON
THE SAME DAY DELIVERED THE FOLLOWING:
 W.P(C) No.19603 of 2021 & conn.cases       216


                      IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                            PRESENT
                   THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
             MONDAY, THE 1ST DAY OF AUGUST 2022 / 10TH SRAVANA, 1944
                                 WP(C) NO. 30896 OF 2021
PETITIONER/S:
            SUNIL KUMAR
            AGED 42 YEARS
            S/O. VASUDEVAN, SUNIL VILASAM, CHELIKUZHY KOLLAM

               BY ADVS.
               R.SUNIL KUMAR
               A.SALINI LAL


RESPONDENT/S:

       1       STATE OF KERALA
               REPRESENTED BY CHIEF SECRETARY, GOVERNMENT SECRETARIAT,
               THIRUVANANTHAPURAM 695 001

       2       THE DISASTER MANAGEMENT AUTHORITY
               REPRESENTED BY CHIEF EXECUTIVE OFFICER, KOLLAM 691 013

       3       THE DISTRICT COLLECTOR
               COLLECTORATE, CIVIL STATION, KOLLAM 691 013

       4       THE DISTRICT COLLECTOR
               COLLECTORATE, CIVIL STATION, KOLLAM 691 013

       5       THE DISTRICT GEOLOGIST
               DEPARTMENT OF MINING AND GEOLOGY, DISTRICT OFFICE,
               KOLLAM 691 002

                 SMT.DEEPA NARAYANAN,SR.G.P.


      THIS     WRIT    PETITION        (CIVIL)   HAVING   COME   UP   FOR   ADMISSION   ON
01.08.2022, ALONG WITH WP(C).19603/2021 AND CONNECTED CASES, THE COURT ON
THE SAME DAY DELIVERED THE FOLLOWING:
 W.P(C) No.19603 of 2021 & conn.cases    217

                        P.V.KUNHIKRISHNAN, J.
-----------------------------------------------------------------------------
WP(C)     Nos.19603/2021,          231/2022,    744/2022,    760/2022,    796/2022,
854/2022,       864/2022,        874/2022,     876/2022,    877/2022,     878/2022,
884/2022,       890/2022,       891/2022,     957/2022,    1068/2022,    1082/2022,
1086/2022, 1168/2022, 1223/2022, 1235/2022, 1237/2022, 1238/2022,
1450/2022, 1488/2022, 1560/2022, 1562/2022, 1575/2022, 1586/2022,
1610/2022, 1644/2022, 1648/2022, 1684/2022, 1730/2022, 1950/2022,
1989/2022, 2263/2022, 2609/2022, 2898/2022, 3100/2022, 3408/2022,
3470/2022, 3781/2022, 4010/2022, 4019/2022, 4044/2022, 4061/2022,
4081/2022, 4207/2022, 4382/2022, 5013/2022, 5059/2022, 5098/2022,
5260/2022, 5278/2022, 5428/2022, 5431/2022, 5432/2022, 5434/2022,
5435/2022, 5444/2022, 5461/2022, 5475/2022, 6320/2022, 6834/2022,
6837/2022, 6883/2022, 6913/2022, 6915/2022, 7106/2022, 7111/2022,
7266/2022, 7282/2022, 7315/2022, 7506/2022, 7526/2022, 7671/2022,
7762/2022, 7820/2022, 7886/2022, 7907/2022, 8072/2022, 8154/2022,
8243/2022, 8320/2022, 8479/2022, 8482/2022, 8686/2022, 8704/2022,
8750/2022, 9080/2022, 8912/2022, 8966/2022, 9240/2022, 9298/2022,
9305/2022, 9354/2022, 9786/2022, 9794/2022, 9977/2022, 9979/2022,
9985/2022,         10079/2022,         10212/2022,   10493/2022,        10757/2022,
11012/2022,         11018/2022,        11566/2022,    11615/2022,       11632/2022,
11653/2022,         12047/2022,        12456/2022,    12498/2022,       12612/2022,
12912/2022,         13619/2022,        13744/2022,    13747/2022,       13750/2022,
13849/2022,         14197/2022,        14298/2022,    14515/2022,       14549/2022,
14815/2022,         14868/2022,        14954/2022,    14987/2022,       15684/2022,
15687/2022,         15728/2022,        15784/2022,    15856/2022,       15967/2022,
16033/2022,         16093/2022,        16501/2022,    17375/2022,       17431/2022,
17444/2022,         17445/2022,        17486/2022,    18261/2022,       18279/2022,
18552/2022,         19196/2022,        19193/2022,    19944/2022,       19949/2022,
19951/2022,         19954/2022,        19961/2022,    19989/2022,       20386/2022,
20504/2022,         20755/2022,        20842/2022,    20903/2022,       21058/2022,
21059/2022,         21098/2022,        21144/2022,    21175/2022,       21232/2022,
22919/2022,         22928/2022,        23079/2022,    23512/2022,       25069/2021,
25736/2021,         26659/2021,        27423/2021,    28205/2021,       28962/2021,
 W.P(C) No.19603 of 2021 & conn.cases     218

29119/2021,         29121/2021,         29228/2021,         29271/2021,         29409/2021,
29470/2021,         29402/2021,         29418/2021,         30000/2021,         29875/2021,
29902/2021,         29953/2021,         30501/2021,         30589/2021,         30792/2021,
30785/2021, 30896/2021]

-------------------------------------------------------------------------------------------

                    Dated this the 01st day of August, 2022


                                       JUDGMENT

All these batch of cases are filed challenging the order No.

DCKLM/1827/2020-DM2(5) dated 02.07.2021 passed by the Chairman,

District Disaster Management Authority, Kollam. As per the judgment

dated 19.07.2022 in W.P.(C)No.15079/2021 and connected cases, this

Court already quashed the above order. In the light of the same, nothing

survives in these writ petitions.

Therefore, these writ petitions are disposed of in tune with the

judgment dated 19.07.2022 in W.P.(C)No. 15079/2021 and connected

cases.

Sd/-

P.V.KUNHIKRISHNAN JUDGE DM W.P(C) No.19603 of 2021 & conn.cases 219

APPENDIX OF WP(C) 231/2022

PETITIONER EXHIBITS

ExhibitP1 TRUE COPY OF THE BUILDING PERMIT DATED 27.8.2021 ISSUED BY THE SECRETARY, KOTTARAKARA MUNICIPALITY

ExhibitP2 TRUE COPY OF DEVELOPMENT PERMIT DATED 18.12.2018 ISSUED BY THE SECRETARY, KOTTARAKARA MUNICIPALITY

ExhibitP3 TRUE COPY OF THE COUNTER FOIL OF THE CHELAN TOWARDS THE DEPOSIT OF ROYALTY AMOUNT OF RS.19840/-

ExhibitP4 TRUE COPY OF THE ORDER DATED 02-07-2021 ISSUED BY THE SECOND RESPONDENT ON BEHALF OF FIRST RESPONDENT

ExhibitP5 TRUE COPY OF THE ORDER OF THIS HONOURABLE COURT DATED 7.10.2021 IN WPC NO.21337 OF 2021 W.P(C) No.19603 of 2021 & conn.cases 220

APPENDIX OF WP(C) 744/2022

PETITIONER EXHIBITS

Exhibit P1 RUE COPY OF THE SITE APPROVAL AND BUILDING PERMIT DATED 17.2.2021 ISSUED BY PERINAD GRAMA PANCHAYAT TO THE PETITIONER

Exhibit P2 TRUE COPY OF THE DEVELOPMENT PERMIT DATED 24.2.2021 ISSUED BY PERINAD GRAMA PANCHAYAT TO THE PETITIONER

Exhibit P3 TRUE COPY OF THE APPLICATION SUBMITTED BY THE PETITIONER DATED 19.10.2021 BEFORE THE GEOLOGIST, KOLLAM

Exhibit P4 TRUE COPY OF THE ORDER ISSUED BY THE DISTRICT COLLECTOR, KOLLAM/ CHAIRMAN, DISTRICT DISASTER MANAGEMENT AUTHORITY, KOLLAM NUMBERED AS DCKLM/1827/2020-DM2(5) DATED 02.07.2021

Exhibit P5 TRUE COPY OF THE ORDER DATED 02.09.2021 IN WP (C) NO. 17474/2021OF THIS HON'BLE COURT

Exhibit P6 TRUE COPY OF THE CHALAN PAID BY THE PETITIONER DATED 11.10.2021 PAID IN FAVOUR OF THE GEOLOGIST, KOLLAM W.P(C) No.19603 of 2021 & conn.cases 221

APPENDIX OF WP(C) 760/2022

PETITIONER EXHIBITS

Exhibit:- P1 TRUE COPY OF THE BUILDING PERMIT DATED 18.11.2020 ISSUED BY THE SECRETARY, UMMANNOOR GRAMA PANCHAYAT

Exhibit P4 TRUE COPY OF THE ORDER DATED 02-07-2021 ISSUED BY THE SECOND RESPONDENT ON BEHALF OF FIRST RESPONDENT

Exhibit P2 TRUE COPY OF DEVELOPMENT PERMIT DATED 20.11.2020 ISSUED BY THE SECRETARY, UMMANNOOR GRAMA PANCHAYAT

Exhibit P3 TRUE COPY OF THE RECEIPT DATED 27.11.2020 ISSUED FROM THE OFFICE OF THIRD RESPONDENT TOWARDS THE APPLICATION OF PETITIONER

Exhibit P5 TRUE COPY OF THE ORDER OF THIS HONOURABLE COURT DATED 7.10.2021 IN WPC NO.21337 OF 2021 W.P(C) No.19603 of 2021 & conn.cases 222

APPENDIX OF WP(C) 796/2022

PETITIONER EXHIBITS

Exhibit P1 TRUE COPY OF THE SITE APPROVAL AND BUILDING PERMIT DATED 31.3.2021 ISSUED BY ELAMADU GRAMA PANCHAYAT TO THE PETITIONER

Exhibit P2 TRUE COPY OF THE DEVELOPMENT PERMIT DATED 31.3.2021 ISSUED BY ELAMADU GRAMA PANCHAYAT TO THE PETITIONER

Exhibit P3 TRUE COPY OF THE APPLICATION SUBMITTED BY THE PETITIONER DATED 19.10.2021 BEFORE THE GEOLOGIST, KOLLAM

Exhibit P4 TRUE COPY OF THE ORDER ISSUED BY THE DISTRICT COLLECTOR, KOLLAM/ CHAIRMAN, DISTRICT DISASTER MANAGEMENT AUTHORITY, KOLLAM NUMBERED AS DCKLM/1827/2020-DM2(5) DATED 02.07.2021

Exhibit P5 TRUE COPY OF THE ORDER DATED 02.09.2021 IN WP (C) NO. 17474/2021OF THIS HON'BLE COURT

Exhibit P6 TRUE COPY OF THE CHALAN PAID BY THE PETITIONER DATED 20.12.2021 PAID IN FAVOUR OF THE GEOLOGIST, KOLLAM W.P(C) No.19603 of 2021 & conn.cases 223

APPENDIX OF WP(C) 854/2022

PETITIONER EXHIBITS

Exhibit P1 THE TRUE COPY OF THE REVENUE TAX REMITTED BY THE PETITIONER DATED 24.09.2020 BEFORE THE VILLAGE OFFICER, ELAMADU.

Exhibit P2 THE TRUE COPY OF THE BUILDING PERMIT NO.C4-

BA(12057)/2021 DATED 18.01.2021 ISSUED BY THE 6TH RESPONDENT.

Exhibit P3 THE TRUE COPY OF THE DEVELOPMENT PERMIT AND PLAN NO.C4-BA(12077)/2021 ISSUED BY THE 6THJ RESPONDENT DATED 18.01.2021.

Exhibit P4 THE TRUE COPY OF THE CHALAN ISSUED BY THE FIFTH RESPONDENT FOR THE ROYALTY FEES DATED 20.12.2021.

Exhibit P5 TRUE COPY OF THE ORDER ISSUED BY THE DISTRICT COLLECTOR, KOLLAM/CHAIRMAN, DISTRICT DISASTER MANAGEMENT AUTHORITY, KOLLAM NUMBERED AS DCKLM/1827/2020-DM2(5) DATED 02.07.2021.

Exhibit P6 TRUE COPY OF TRANSIT PASS/PROCEEDINGS OF DISTRICT GEOLOGIST, MINING AND GEOLOGY DEPARTMENT, KOLLAM NUMBERED AS 57/2020-21/OE/DOQ/S2/2641/19 DATED 14.08.2020.

Exhibit P7 TRUE COPY OF THE INTERIM ORDER PASSED IN WPC NO.18445/2021 DATED 09.09.2021. W.P(C) No.19603 of 2021 & conn.cases 224

APPENDIX OF WP(C) 864/2022

PETITIONER EXHIBITS

Exhibit P1 TRUE PHOTOCOPY OF THE LAND TAX RECEIPT BEARING NO.KL02041603431/2019 DATED 14/08/2019.

Exhibit P2 TRUE PHOTOCOPY OF THE BUILDING PERMIT BEARING NO.A3-41/2021 DATED 17/02/2020.

Exhibit P3 TRUE PHOTOCOPY OF THE DEVELOPMENT PERMIT A3-

701/2021 DATED 19/10/2020.

Exhibit P4 TRUE PHOTOCOPY OF THE APPLICATION DATED 23/10/2021 SUBMITTED TO THE 1ST RESPONDENT.

Exhibit P5 TRUE PHOTOCOPY OF THE ORDER DATED 02/07/2021 BEARING NUMBER DCKLM/1827/2020-DM2(5) ISSUED BY THE 3RD RESPONDENT.

Exhibit P6 TRUE PHOTOCOPY OF THE INTERIM ORDER DATED 12/08/2021 IN WP(C) NO.15079/2021. W.P(C) No.19603 of 2021 & conn.cases 225

APPENDIX OF WP(C) 874/2022

PETITIONER EXHIBITS

Exhibit P1 TRUE COPY OF THE SITE APPROVAL AND BUILDING PERMIT DATED 30.1.2021 ISSUED BY MELILA GRAMA PANCHAYAT TO THE PETITIONER

Exhibit P2 TRUE COPY OF THE DEVELOPMENT PERMIT DATED 23.2.2021 ISSUED BY MELILA GRAMA PANCHAYAT TO THE PETITIONER

Exhibit P4 TRUE COPY OF THE ORDER ISSUED BY THE DISTRICT COLLECTOR, KOLLAM/ CHAIRMAN, DISTRICT DISASTER MANAGEMENT AUTHORITY, KOLLAM NUMBERED AS DCKLM/1827/2020-DM2(5) DATED 02.07.2021

Exhibit P5 TRUE COPY OF THE ORDER DATED 02.09.2021 IN WP (C) NO. 17474/2021OF THIS HON'BLE COURT

Exhibit P6 TRUE COPY OF THE CHALAN PAID BY THE PETITIONER DATED 20.12.2021 PAID IN FAVOUR OF THE GEOLOGIST, KOLLAM

Exhibit P3 TRUE COPY OF THE APPLICATION SUBMITTED BY THE PETITIONER DATED 10.10.2021 BEFORE THE GEOLOGIST, KOLLAM W.P(C) No.19603 of 2021 & conn.cases 226

APPENDIX OF WP(C) 876/2022

PETITIONER EXHIBITS

Exhibit P1 TRUE COPY OF THE BUILDING PERMIT DATED 18.11.2020 ISSUED BY MELILA GRAMA PANCHAYAT TO THE PETITIONER

Exhibit P2 TRUE COPY OF THE DEVELOPMENT PERMIT DATED 19.4.2021 ISSUED BY MELILA GRAMA PANCHAYAT TO THE PETITIONER

Exhibit P3 TRUE COPY OF THE APPLICATION SUBMITTED BY THE PETITIONER DATED 11.10.2021 BEFORE THE GEOLOGIST, KOLLAM

Exhibit P4 TRUE COPY OF THE ORDER ISSUED BY THE DISTRICT COLLECTOR, KOLLAM/ CHAIRMAN, DISTRICT DISASTER MANAGEMENT AUTHORITY, KOLLAM NUMBERED AS DCKLM/1827/2020-DM2(5) DATED 02.07.2021

Exhibit P5 TRUE COPY OF THE ORDER DATED 02.09.2021 IN WP (C) NO. 17474/2021OF THIS HON'BLE COURT

Exhibit P6 TRUE COPY OF THE CHALAN PAID BY THE PETITIONER DATED 20.12.2021 PAID IN FAVOUR OF THE GEOLOGIST, KOLLAM W.P(C) No.19603 of 2021 & conn.cases 227

APPENDIX OF WP(C) 877/2022

PETITIONER EXHIBITS

Exhibit P1 TRUE COPY OF THE BUILDING PERMIT DATED 15.12.2020 ISSUED BY EDAMULAKKAL GRAMA PANCHAYAT TO THE PETITIONER

Exhibit P2 TRUE COPY OF THE DEVELOPMENT PERMIT DATED 1.1.2021 ISSUED BY EDAMULAKKAL GRAMA PANCHAYAT TO THE PETITIONER

Exhibit P3 TRUE COPY OF THE APPLICATION SUBMITTED BY THE PETITIONER DATED 20.9.2021 BEFORE THE GEOLOGIST, KOLLAM

Exhibit P4 TRUE COPY OF THE ORDER ISSUED BY THE DISTRICT COLLECTOR, KOLLAM/ CHAIRMAN, DISTRICT DISASTER MANAGEMENT AUTHORITY, KOLLAM NUMBERED AS DCKLM/1827/2020-DM2(5) DATED 02.07.2021

Exhibit P5 TRUE COPY OF THE ORDER DATED 02.09.2021 IN WP (C) NO. 17474/2021OF THIS HON'BLE COURT

Exhibit P6 TRUE COPY OF THE CHALAN PAID BY THE PETITIONER DATED 20.10.2021 PAID IN FAVOUR OF THE GEOLOGIST, KOLLAM W.P(C) No.19603 of 2021 & conn.cases 228

APPENDIX OF WP(C) 878/2022

PETITIONER EXHIBITS

Exhibit P1 TRUE COPY OF THE SITE APPROVAL AND BUILDING PERMIT DATED 16.3.2020 ISSUED BY EDAMULACKAL GRAMA PANCHAYAT TO THE PETITIONER

Exhibit P2 TRUE COPY OF THE DEVELOPMENT PERMIT DATED 16.3.2020 ISSUED BY EDAMULACKAL GRAMA PANCHAYAT TO THE PETITIONER

Exhibit P3 TRUE COPY OF THE APPLICATION SUBMITTED BY THE PETITIONER DATED 21.9.2021 BEFORE THE GEOLOGIST, KOLLAM

Exhibit P4 TRUE COPY OF THE ORDER ISSUED BY THE DISTRICT COLLECTOR, KOLLAM/ CHAIRMAN, DISTRICT DISASTER MANAGEMENT AUTHORITY, KOLLAM NUMBERED AS DCKLM/1827/2020-DM2(5) DATED 02.07.2021

Exhibit P5 TRUE COPY OF THE ORDER DATED 02.09.2021 IN WP (C) NO. 17474/2021OF THIS HON'BLE COURT

Exhibit P6 TRUE COPY OF THE CHALAN PAID BY THE PETITIONER DATED 21.10.2021 PAID IN FAVOUR OF THE GEOLOGIST, KOLLAM W.P(C) No.19603 of 2021 & conn.cases 229

APPENDIX OF WP(C) 884/2022

PETITIONER EXHIBITS

Exhibit-P2 TRUE COPY OF THE APPLICATION SUBMITTED BY THE PETITIONER BEFORE THE GEOLOGIST, KOLLAM

Exhibit - P3 TRUE COPY OF THE CHALAN PAID BY THE PETITIONER DATED 21.10.2021 PAID IN FAVOUR OF THE GEOLOGIST , KOLLAM

Exhibit - P4 TRUE COPY OF THE ORDER ISSUED BY THE DISTRICT COLLECTOR, KOLLAM/ CHAIRMAN, DISTRICT DISASTER MANAGEMENT AUTHORITY, KOLLAM NUMBERED AS DCKLM/1827/2020-DM2(5) DATED 02.07.2021 IS PRODUCED HERE WITH AND MARKED AS EXT.P4. 8.

Exhibit - P5 TRUE COPY OF THE ORDER DATED 02.09.2021 IN WP (C) NO. 17474/2021OF THIS HON'BLE COURT

Exhibit-P1 TRUE COPY OF THE SITE APPROVAL AND DEVELOPMENT PERMIT DATED 04.05.2021 ISSUED BY POOYAPPALLY GRAMA PANCHAYAT TO THE PETITIONER W.P(C) No.19603 of 2021 & conn.cases 230

APPENDIX OF WP(C) 890/2022

PETITIONER EXHIBITS

Exhibit- P1 TRUE COPY OF THE BUILDING PERMIT DATED 12.1.2021 ISSUED BY THE SECRETARY KAREEPRA GRAMA PANCHAYAT

Exhibit- P2 TRUE COPY OF DEVELOPMENT PERMIT DATED 1.2.2021 ISSUED BY THE SECRETARY, KAREEPRA GRAMA PANCHAYAT

Exhibit- P3 TRUE COPY OF THE ORDER DATED 16.4.2021 ISSUED BY THIRD RESPONDENT

Exhibit- P4 TRUE COPY OF THE ORDER DATED 02-07-2021 ISSUED BY THE SECOND RESPONDENT ON BEHALF OF FIRST RESPONDENT

Exhibit- P5 TRUE COPY OF THE ORDER OF THIS HONOURABLE COURT DATED 7.10.2021 IN WPC NO.21337 OF 2021 W.P(C) No.19603 of 2021 & conn.cases 231

APPENDIX OF WP(C) 891/2022

PETITIONER EXHIBITS

Exhibit- P1 TRUE COPY OF THE BUILDING PERMIT DATED 7.1.2021 ISSUED BY THE SECRETARY, UMMANNOOR GRAMA PANCHAYATH

Exhibit- P2 TRUE COPY OF DEVELOPMENT PERMIT DATED 7.1.2021 ISSUED BY THE SECRETARY, UMMANNOOR GRAMA PANCHAYATH

Exhibit- P3 TRUE COPY OF RECEIPT DATED 12.1.2021 ISSUED FROM THE OFFICE OF THIRD RESPONDENT TOWARDS THE APPLICATION OF PETITIONER

Exhibit- P4 TRUE COPY OF THE ORDER DATED 02-07-2021 ISSUED BY THE SECOND RESPONDENT ON BEHALF OF FIRST RESPONDENT

Exhibit- P5 TRUE COPY OF THE ORDER OF THIS HONOURABLE COURT DATED 7.10.2021 IN WPC NO.21337 OF 2021 W.P(C) No.19603 of 2021 & conn.cases 232

APPENDIX OF WP(C) 957/2022

PETITIONER EXHIBITS

ExhibitP1 TRUE COPY OF THE SITE APPROVAL AND BUILDING PERMIT DATED 16.03.2021 ISSUED BY PAVITHRESWARAM GRAMA PANCHAYAT TO THE PETITIONER

ExhibitP2 TRUE COPY OF THE DEVELOPMENT PERMIT DATED 20.04.2021 ISSUED BY PAVITHRESWARAM GRAMA PANCHAYAT TO THE PETITIONER

ExhibitP3 TRUE COPY OF THE RECEIPT OF THE APPLICATION SUBMITTED BY THE PETITIONER DATED 30.04.2021 BEFORE THE GEOLOGIST,KOLLAM

ExhibitP4 TRUE COPY OF THE ORDER ISSUED BY THE DISTRICT COLLECTOR, KOLLAM/ CHAIRMAN, DISTRICT DISASTER MANAGEMENT AUTHORITY, KOLLAM NUMBERED AS DCKLM/1827/2020-DM2(5) DATED 02.07.2021

ExhibitP5 TRUE COPY OF THE ORDER DATED 02.09.2021 IN WP (C) NO. 17474/2021OF THIS HON'BLE COURT

ExhibitP6 TRUE COPY OF THE CHALAN PAID BY THE PETITIONER DATED 23.12.2021 PAID IN FAVOUR OF THE GEOLOGIST ,KOLLAM W.P(C) No.19603 of 2021 & conn.cases 233

APPENDIX OF WP(C) 1068/2022

PETITIONER EXHIBITS

Exhibit-P1 A TRUE COPY OF THE RECEIPT DATED 31.12.2020 ISSUED BY THE VILLAGE OFFICER, VETTIKKAVALA

Exhibit1 A TRUE COPY OF THE RECEIPT DATED 31.12.2020 ISSUED BY THE VILLAGE OFFICER, VETTIKKAVALA

Exhibit-P2 A TRUE COPY OF THE BUILDING PERMIT DATED 02.02.2021 ISSUED BY THE SECRETARY, VETTIKKAVALA GRAMA PANCHAYATH.

Exhibit-P3 . A TRUE COPY OF THE DEVELOPMENT PERMIT DATED 17.03.2021 ISSUED BY THE SECRETARY; VETTIKKAVALA GRAMAPANCHAYATH.

Exhibit-P4 A TRUE COPY OF THE ORDER DCKLM/1827/2020-DM2(5) DATED 02.07.2021 ISSUED BY THE CHAIRMAN, THE DISTRICT DISASTER MANAGEMENT AUTHORITY / DISTRICT COLLECTOR.

Exhibit-P5 A TRUE COPY OF ONE OF THE TRANSIT PASS ISSUED BY THE 5TH RESPONDENT WIDE NO.

25/2021-22/OE/DOQ/S2/253/2021 DATED 16.04.2021.

Exhibit-P6 A TRUE COPY OF THE CIRCULAR NO. 10744/M3/2017 DATED 13.12.2017 OF THE DIRECTORATE OF MINING & GEOLOGY .

W.P(C) No.19603 of 2021 & conn.cases 234

APPENDIX OF WP(C) 1082/2022

PETITIONER EXHIBITS

Exhibit P1 TRUE COPY OF THE SITE APPROVAL AND BUILDING PERMIT DATED 21.1.2021 ISSUED BY KALLUVATHUKKAL GRAMA PANCHAYAT TO THE PETITIONER

Exhibit P2 TRUE COPY OF THE DEVELOPMENT PERMIT DATED 24.2.2021 ISSUED BY KALLUVATHUKKAL GRAMA PANCHAYAT TO THE PETITIONER

Exhibit P3 TRUE COPY OF THE RECEIPT OF THE APPLICATION DATED 19.3.2021 ISSUED BY THE GEOLOGIST, KOLLAM

Exhibit P4 TRUE COPY OF THE ORDER ISSUED BY THE DISTRICT COLLECTOR, KOLLAM/ CHAIRMAN, DISTRICT DISASTER MANAGEMENT AUTHORITY, KOLLAM NUMBERED AS DCKLM/1827/2020-DM2(5) DATED 02.07.2021

Exhibit P5 TRUE COPY OF THE ORDER DATED 02.09.2021 IN WP (C) NO. 17474/2021OF THIS HON'BLE COURT

Exhibit P6 TRUE COPY OF THE CHALAN PAID BY THE PETITIONER DATED 6.11.2021 PAID IN FAVOUR OF THE GEOLOGIST, KOLLAM W.P(C) No.19603 of 2021 & conn.cases 235

APPENDIX OF WP(C) 1086/2022

PETITIONER EXHIBITS

Exhibit P1 TRUE COPY OF THE SITE APPROVAL AND BUILDING PERMIT DATED 12.1.2020 ISSUED BY MYLOM GRAMA PANCHAYAT TO THE PETITIONER

Exhibit P2 TRUE COPY OF THE DEVELOPMENT PERMIT DATED 22.4.2021 ISSUED BY MYLOM GRAMA PANCHAYAT TO THE PETITIONER

Exhibit P3 TRUE COPY OF THE RECEIPT OF THE APPLICATION DATED 25.6.2021 ISSUED BY THE GEOLOGIST, KOLLAM

Exhibit P4 TRUE COPY OF THE ORDER ISSUED BY THE DISTRICT COLLECTOR, KOLLAM/ CHAIRMAN, DISTRICT DISASTER MANAGEMENT AUTHORITY, KOLLAM NUMBERED AS DCKLM/1827/2020-DM2(5) DATED 02.07.2021

Exhibit P5 TRUE COPY OF THE ORDER DATED 02.09.2021 IN WP (C) NO. 17474/2021OF THIS HON'BLE COURT

Exhibit P6 TRUE COPY OF THE CHALAN PAID BY THE PETITIONER DATED 20.12.2021 PAID IN FAVOUR OF THE GEOLOGIST, KOLLAM W.P(C) No.19603 of 2021 & conn.cases 236

APPENDIX OF WP(C) 1168/2022

PETITIONER EXHIBITS

Exhibit P1 THE TRUE COPY OF THE REVENUE TAX REMITTED BY THE PETITIONER DATED 16.04.2021 BEFORE THE VILLAGE OFFICER, KULAKKADA,

Exhibit P2 THE TRUE COPY OF THE BUILDING PERMIT NO.K7 BA(137797) DATED 05.07.2021 ISSUED BY THE 6TH RESPONDENT.

Exhibit P3 THE TRUE COPY OF THE DEVELOPMENT PERMIT NO.K7 BA(137805)/2021 ISSUED BY THE 6TH RESPONDENT DATED 05.07.2021.

Exhibit P4 THE TRUE COPY OF THE CHALAN ISSUED BY THE FIFTH RESPONDENT FOR THE ROYALTY FEES DATED 20.12.2021.

Exhibit P5 TRUE COPY OF THE ORDER ISSUED BY THE DISTRICT COLLECTOR, KOLLAM/CHAIRMAN, DISTRICT DISASTER MANAGEMENT AUTHORITY, KOLLAM NUMBERED AS DCKLM/.1827/2020-DM2(5) DATED 02.07.2021.

Exhibit P6 TRUE COPY OF TRANSIT PASS/PROCEEDINGS OF DISTRICT GEOLOGIST, MINING AND GEOLOGY DEPARTMENT, KOLLAM NUMBERED AS 57/2020-21/OE/DOQ/S2/2641/19 DATED 14.08.2020.

Exhibit P7 TRUE COPY OF THE INTERIM ORDER PASSED IN WPC NO.18445/2021 DATED 09.09.2021. W.P(C) No.19603 of 2021 & conn.cases 237

APPENDIX OF WP(C) 1223/2022

PETITIONER EXHIBITS

Exhibit P1 THE TRUE COPY OF THE REVENUE TAX REMITTED BY THE PETITIONER DATED 06.03.2019 BEFORE THE VILLAGE OFFICER, PIDAVUR.

Exhibit P2 THE TRUE COPY OF THE BUILDING PERMIT NO.B1-

BA(192603)/2019 DATED 12.07.2019 ISSUED BY THE 6TH RESPONDENT.

Exhibit P3 THE TRUE COPY OF THE DEVELOPMENT PERMIT NO.B1-

BA(345443)/2019 ISSUED BY THE 6TH RESPONDENT DATED 06.12.2019 .

Exhibit P4 THE TRUE COPY OF THE RECEIPT ISSUED BY THE FIFTH RESPONDENT FOR THE ROYALTY FEES DATED 29.07.2021.

Exhibit P5 TRUE COPY OF THE ORDER ISSUED BY THE DISTRICT COLLECTOR, KOLLAM /CHAIRMAN, DISTRICT DISASTER MANAGEMENT AUTHORITY, KOLLAM NUMBERED AS DCKLM/1827/2020-DM2(5) DATED 02.07.2021.

Exhibit P6 TRUE COPY OF TRANSIT PASS/PROCEEDINGS OF DISTRICT GEOLOGIST, MINING AND GEOLOGY DEPARTMENT, KOLLAM, NUMBERED AS 57/2020-21/OE/DOQ/S2/2641/19 DATED 14.08.2020.

Exhibit P7 TRUE COPY OF THE INTERIM ORDER PASSED IN WP(C) NO.18445/2021 DATED 9.9.2021.

W.P(C) No.19603 of 2021 & conn.cases 238

APPENDIX OF WP(C) 1235/2022

PETITIONER EXHIBITS

Exhibit P1 TRUE COPY OF THE BUILDING PERMIT DATED 14.1.2020 ISSUED BY KOTTARAKARA MUNICIPALITY TO THE PETITIONER

Exhibit P2 TRUE COPY OF THE DEVELOPMENT PERMIT DATED 6.5.2020 ISSUED BY KOTTARAKARA MUNICIPALITY TO THE PETITIONER

Exhibit P3 TRUE COPY OF THE RECEIPT OF APPLICATION DATED 7.8.2020 ISSUED BY THE GEOLOGIST, KOLLAM

Exhibit P4 TRUE COPY OF THE ORDER ISSUED BY THE DISTRICT COLLECTOR, KOLLAM/ CHAIRMAN, DISTRICT DISASTER MANAGEMENT AUTHORITY, KOLLAM NUMBERED AS DCKLM/1827/2020-DM2(5) DATED 02.07.2021

Exhibit P5 TRUE COPY OF THE ORDER DATED 02.09.2021 IN WP (C) NO. 17474/2021OF THIS HON'BLE COURT

Exhibit P6 TRUE COPY OF THE CHALAN PAID BY THE PETITIONER DATED 17.9.2021 PAID IN FAVOUR OF THE GEOLOGIST, KOLLAM W.P(C) No.19603 of 2021 & conn.cases 239

APPENDIX OF WP(C) 1237/2022

PETITIONER EXHIBITS

Exhibit P1 TRUE COPY OF THE SITE APPROVAL AND BUILDING PERMIT DATED 05.11.2021 ISSUED BY VELIYAM GRAMA PANCHAYAT TO THE PETITIONER

Exhibit P2 TRUE COPY TAX RECEIPT DATED 21.06.2021 ISSUED BY ODANAVATTAM VILLAGE OFFICE WITH RESPECT TO PROPERTY OF THE PETITIONER COMPRISED IN SURVEY/RE SURVEY NO. S-416/9-3 IN ODANAVATTAM VILLAGE, KOTTARAKKARA TALUK, KOLLAM DISTRICT

Exhibit P3 TRUE COPY OF THE APPLICATION SUBMITTED BY THE PETITIONER DATED 15.12.2021 BEFORE THE GEOLOGIST,KOLLAM

Exhibit P4 TRUE COPY OF THE ORDER ISSUED BY THE DISTRICT COLLECTOR, KOLLAM/ CHAIRMAN, DISTRICT DISASTER MANAGEMENT AUTHORITY, KOLLAM NUMBERED AS DCKLM/1827/2020-DM2(5) DATED 02.07.2021

Exhibit P5 TRUE COPY OF THE ORDER DATED 02.09.2021 IN WP (C) NO. 17474/2021OF THIS HON'BLE COURT

Exhibit P6 TRUE COPY OF THE CHALAN PAID BY THE PETITIONER DATED 06.01.2022 PAID IN FAVOUR OF THE GEOLOGIST ,KOLLAM W.P(C) No.19603 of 2021 & conn.cases 240

APPENDIX OF WP(C) 1238/2022

PETITIONER EXHIBITS

Exhibit P1 TRUE COPY OF THE NO OBJECTION CERTIFICATE DATED 10.11.2020 ISSUED BY MYLOM GRAMA PANCHAYAT TO THE PETITIONER

Exhibit P2 TRUE COPY OF THE DEVELOPMENT PERMIT DATED 21.11.2020 ISSUED BY MYLOM GRAMA PANCHAYAT TO THE PETITIONER

Exhibit P3 TRUE COPY OF THE RECEIPT OF THE APPLICATION SUBMITTED BY THE PETITIONER DATED 15.01.2021 BEFORE THE GEOLOGIST, KOLLAM

Exhibit P4 TRUE COPY OF THE ORDER ISSUED BY THE DISTRICT COLLECTOR, KOLLAM/ CHAIRMAN, DISTRICT DISASTER MANAGEMENT AUTHORITY, KOLLAM NUMBERED AS DCKLM/1827/2020-DM2(5) DATED 02.07.2021

Exhibit P5 TRUE COPY OF THE ORDER DATED 02.09.2021 IN WP (C) NO. 17474/2021OF THIS HON'BLE COURT

Exhibit P6 TRUE COPY OF THE CHALAN PAID BY THE PETITIONER DATED 20.09.2021 PAID IN FAVOUR OF THE GEOLOGIST ,KOLLAM W.P(C) No.19603 of 2021 & conn.cases 241

APPENDIX OF WP(C) 1450/2022

PETITIONER EXHIBITS

Exhibit P1 TRUE COPY OF THE BUILDING PERMIT DATED 03.11.2020 ISSUED BY KOTTARAKKARA MUNICIPALITY TO THE PETITIONERS

Exhibit P2 TRUE COPY OF THE DEVELOPMENT PERMIT DATED 18.01.2021 ISSUED BY KOTTARAKKARA MUNICIPALITY TO THE PETITIONERS

Exhibit P3 TRUE COPY OF THE APPLICATION SUBMITTED BY THE PETITIONERS DATED 18.02.2021 BEFORE THE GEOLOGIST,KOLLAM

Exhibit P4 TRUE COPY OF THE ORDER ISSUED BY THE DISTRICT COLLECTOR, KOLLAM/ CHAIRMAN, DISTRICT DISASTER MANAGEMENT AUTHORITY, KOLLAM NUMBERED AS DCKLM/1827/2020-DM2(5) DATED 02.07.202

Exhibit P5 TRUE COPY OF THE ORDER DATED 02.09.2021 IN WP (C) NO. 17474/2021OF THIS HON'BLE COURT

Exhibit P6 TRUE COPY OF THE CHALAN PAID BY THE PETITIONER DATED 06.01.2022 PAID IN FAVOUR OF THE GEOLOGIST ,KOLLAM W.P(C) No.19603 of 2021 & conn.cases 242

APPENDIX OF WP(C) 1488/2022

PETITIONER EXHIBITS

Exhibit P1 THE TRUE COPY OF THE REVENUE TAX REMITTED BY THE PETITIONER ON 25-05-2019 BEFORE THE VILLAGE OFFICE EAST KALLADA

Exhibit P2 THE TRUE COPY OF THE BUILDING PERMIT NO.

K2/5901/2020 DATED 22-12-2020 ISSUED BY THE 6TH RESPONDENT

Exhibit P3 THE TRUE COPY OF THE DEVELOPMENT PERMIT NO.

K2/5902/20 ISSUED BY THE 6TH RESPONDENT ON 22-12-

Exhibit P4 THE TRUE COPY OF THE RECEIPT EVIDENCING THE PAYMENT OF ROYALTY FEES DATED 26-07-2021

Exhibit P5 TRUE COPY OF THE ORDER ISSUED BY THE DISTRICT COLLECTOR, KOLLAM NUMBERED AS DCKLM/1827/2020- DM2(5) DATED 02-07-2021

Exhibit P6 TRUE COPY OF ONE OF SUCH TRANSIT PASS/PROCEEDINGS OF DISTRICT GEOLOGIST, MINING AND GEOLOGY DEPARTMENT, KOLLAM NUMBERED AS 57/2020-21/OE/DOQ/S2/2641/19 DATED 14-08-2020

Exhibit P7 TRUE COPY OF THE INTERIM ORDER PASSED IN W.P(C0 NO. 18445/2021 DATED 9-9-2021 W.P(C) No.19603 of 2021 & conn.cases 243

APPENDIX OF WP(C) 1560/2022

PETITIONER EXHIBITS

Exhibit P1 THE TRUE COPY OF THE REVENUE TAX REMITTED BY THE PETITIONER AND HIS WIFE ON 30.06.2021.

Exhibit P2 THE TRUE COPY OF THE BUILDING PERMIT NO.K2/5900/2020 DATED 22.12.2020 ISSUED BY THE EAST KALLADA GRAMA PANCHAYATH.

Exhibit P3 THE TRUE COPY OF THE DEVELOPMENT PERMIT NO.K2/5899/20 ISSUED BY THE EAST KALLADA GRAMA PANCHAYATH DTED 22.12.2020.

Exhibit P4 THE TRUE COPY OF THE RECEIPT ISSUED BY THE FOURTH RESPONDENT FOR THE ROYALTY FEES DATED 12.11.2021.

Exhibit P5 TRUE COPY OF THE ORDER ISSUED BY THE DISTRICT COLLECTOR, KOLLAM NUMBERED AS DCKLM/1827/2020- DM2(5) DATED 02.07.2021.

Exhibit P6 TRUE COPY OF ONE OF SUCH TRANSIT PASS/PROCEEDINGS OF DISTRICT GEOLOGIST, MINING AND GEOLOGY DEPARTMENT, KOLLAM NUMBERED AS 57/2020-21/OE/DOQ/S2/2641/19 DATED 14.08.2020.

Exhibit P7 TRUE COPY OF THE INTERIM ORDER PASSED IN WPC NO.18445/2021 DATED 09.09.2021. W.P(C) No.19603 of 2021 & conn.cases 244

APPENDIX OF WP(C) 1562/2022

PETITIONER EXHIBITS

Exhibit P1 COPY OF THE APPLICATION BEFORE THE 5TH RESPONDENT DATED 29.10.2021

Exhibit P2 COPY OF THE ORDER ISSUED BY THE 3RD RESPONDENT DATED 2.7.21

Exhibit P3 COPY OF THE INTERIM ORDER IN WPC NO 17788/21 DATED 6.9.21 W.P(C) No.19603 of 2021 & conn.cases 245

APPENDIX OF WP(C) 1575/2022

PETITIONER EXHIBITS

Exhibit P1 THE TRUE COPY OF THE REVENUE TAX REMITTED BY THE PETITIONER AND HIS WIFE ON 20.12.2021.

Exhibit P2 THE TRUE COPY OF THE BUILDING PERMIT ISSUED BY ELAMPALLOOR PANCHAYATH ON 9.4.2019.

Exhibit P3 THE TRUE COPY OF THE DEVELOPMENT PERMIT NO.B1-

2325/2020 ISSUED BY THE ELAMPALLOOR GRAMA PANCHAYATH DATED 22.06.2020.

Exhibit P4 THE TRUE COPY OF THE RECEIPT ISSUED BY THE FOURTH RESPONDENT FOR THE ROYALTY FEES DATED 04.05.2021.

Exhibit P5 TRUE COPY OF THE ORDER ISSUED BY THE CHAIRMAN, DISTRICT DISASTER MANAGEMENT AUTHORITY, KOLLAM DATED 02.07.2021.

Exhibit P6 TRUE COPY OF TRANSIT PASS / PROCEEDINGS OF DISTRICT GEOLOGIST, NO.57/2020-21/OE/DOQ/S2/2641/19 DATED 14.08.2020.

Exhibit P7 TRUE COPY OF THE INTERIM ORDER PASSED IN WP(C) NO.18445/2021 DATED 9.9.2021.

W.P(C) No.19603 of 2021 & conn.cases 246

APPENDIX OF WP(C) 1586/2022

PETITIONER EXHIBITS

Exhibit P1 THE TRUE COPY OF THE BUILDING PERMIT NO. A3-

BA(226082)/2021 ISSUED ON 05.10.2021

Exhibit P2 THE TRUE COPY OF THE DEVELOPMENT PERMIT NO.A3-

BA(226086)/2021 ISSUED ON 05.10.2021

Exhibit P3 THE TRUE COPY OF THE APPLICATION FOR THE ISSUANCE OF MINERAL TRANSIT PASS DATED 07.10.2021 SUBMITTED BY THE PETITIONER TO THE 2ND RESPONDENT ALONG WITH RECEIPT

Exhibit P4 THE TRUE COPY OF THE JUDGMENT DATED 26.11.2021 IN W.P(C) NO.26722 OF 2021

Exhibit P5 THE TRUE COPY OF THE DIRECTIONS OF THE 1ST RESPONDENT VIDE DCKLM/1827/2020-DM2(5) DATED 02.07.2021

Exhibit P6 THE TRUE COPY OF THE INTERIM ORDER DATED 02.11.2021 OF THIS HON'BLE COURT IN WP(C) NO. 23847/2021 W.P(C) No.19603 of 2021 & conn.cases 247

APPENDIX OF WP(C) 1610/2022

PETITIONER EXHIBITS

Exhibit P1 TRUE COPY OF THE SITE APPROVAL AND BUILDING PERMIT DATED 24.2.2021 ISSUED BY PARAVOOR MUNICIPALITY TO THE PETITIONERS

Exhibit P2 TRUE COPY OF THE DEVELOPMENT PERMIT DATED 24.2.2021 ISSUED BY PARAVOOR MUNICIPALITY TO THE PETITIONERS

Exhibit P3 TRUE COPY OF THE APPLICATION SUBMITTED BY THE 1ST PETITIONER DATED NIL BEFORE THE GEOLOGIST, KOLLAM

Exhibit P4 TRUE COPY OF THE ORDER ISSUED BY THE DISTRICT COLLECTOR, KOLLAM/ CHAIRMAN, DISTRICT DISASTER MANAGEMENT AUTHORITY, KOLLAM NUMBERED AS DCKLM/1827/2020-DM2(5) DATED 02.07.2021

Exhibit P5 TRUE COPY OF THE ORDER DATED 02.09.2021 IN WP (C) NO. 17474/2021OF THIS HON'BLE COURT

Exhibit P6 TRUE COPY OF THE CHALAN PAID BY THE 1ST PETITIONER DATED 24.12.2021 PAID IN FAVOUR OF THE GEOLOGIST, KOLLAM W.P(C) No.19603 of 2021 & conn.cases 248

APPENDIX OF WP(C) 1644/2022

PETITIONER EXHIBITS

Exhibit P1 TRUE COPY OF THE NO OBJECTION CERTIFICATE DATED 1.10.2020 ISSUED BY CHADAYAMANGALAM GRAMA PANCHAYAT TO THE PETITIONER

Exhibit P2 TRUE COPY OF THE DEVELOPMENT PERMIT DATED 1.10.2020 ISSUED BY CHADAYAMANGALAM GRAMA PANCHAYAT TO THE PETITIONER

Exhibit P3 TRUE COPY OF THE APPLICATION SUBMITTED BY THE PETITIONER DATED 30.10.2020 BEFORE THE GEOLOGIST, KOLLAM

Exhibit P4 TRUE COPY OF THE ORDER ISSUED BY THE DISTRICT COLLECTOR, KOLLAM/ CHAIRMAN, DISTRICT DISASTER MANAGEMENT AUTHORITY, KOLLAM NUMBERED AS DCKLM/1827/2020-DM2(5) DATED 02.07.2021

Exhibit P5 TRUE COPY OF THE ORDER DATED 02.09.2021 IN WP (C) NO. 17474/2021OF THIS HON'BLE COURT

Exhibit P6 TRUE COPY OF THE CHALAN PAID BY THE PETITIONER DATED 20.9.2021 PAID IN FAVOUR OF THE GEOLOGIST, KOLLAM W.P(C) No.19603 of 2021 & conn.cases 249

APPENDIX OF WP(C) 1648/2022

PETITIONER EXHIBITS

Exhibit- P1 TRUE COPY OF THE BUILDING PERMIT DATED 8.10.2020 ISSUED BY THE SECRETARY, CHIRAKKARA GRAMA PANCHAYATH

Exhibit-P2 TRUE COPY OF DEVELOPMENT PERMIT DATED 24.11.2020 ISSUED BY THE SECRETARY, CHIRAKKARA GRAMA PANCHAYATH

Exhibit- P3 TRUE COPY OF THE TAX RECEIPT DATED 8.9.2020 ISSUED BY THE VILLAGE OFFICER, CHIRAKKARA VILLAGE

Exhibit- P4 TRUE COPY OF THE ORDER DATED 02-07-2021 ISSUED BY THE SECOND RESPONDENT ON BEHALF OF FIRST RESPONDENT

Exhibit- P5 TRUE COPY OF THE ORDER OF THIS HONOURABLE COURT DATED 7.10.2021 IN WPC NO.21337 OF 2021 W.P(C) No.19603 of 2021 & conn.cases 250

APPENDIX OF WP(C) 1684/2022

PETITIONER EXHIBITS

Exhibit- P1 TRUE COPY OF THE BUILDING PERMIT DATED 22.12.2020 ISSUED BY THE SECRETARY, NILAMEL GRAMA PANCHAYATH

Exhibit- P2 TRUE COPY OF DEVELOPMENT PERMIT DATED 23.12.2020 ISSUED BY THE SECRETARY, NILAMEL GRAMA PANCHAYATH

Exhibit- P3 TRUE COPY OF TAX RECEIPT DATED 26.8.2020 ISSUED BY THE VILLAGE OFFICER. NILAMEL VILLAGE

Exhibit- P4 TRUE COPY OF THE ORDER DATED 02-07-2021 ISSUED BY THE SECOND RESPONDENT ON BEHALF OF FIRST RESPONDENT

Exhibit- P5 TRUE COPY OF THE ORDER OF THIS HONOURABLE COURT DATED 7.10.2021 IN WPC NO.21337 OF 2021 W.P(C) No.19603 of 2021 & conn.cases 251

APPENDIX OF WP(C) 1730/2022

PETITIONER EXHIBITS

Exhibit P1 TRUE PHOTO COPY OF THE LAND TAX RECEIPT BEARING NO. KL0204050664/021 DATED 01/11/2021.

Exhibit P2 TRUE PHOTO COPY OF THE BUILDING PERMIT BEARING NO. K7-BA (108880) /2021 DATED 08/02/2021.

Exhibit P3 TRUE PHOTO COPY OF THE DEVELOPMENT PERMIT BEARING NO. K7-BA (108876) /2021 DATED 08/02/2021.

Exhibit P4 TRUE PHOTO COPY OF THE APPLICATION DATED 28/06/2021 SUBMITTED TO THE IST RESPONDENT.

Exhibit P5 TRUE PHOTO COPY OF THE ORDER DATED 02/07/2021 BEARING NUMBER DCKLM/1827/2020-DM2(5) ISSUED BY THE 3RD RESPONDENT.

Exhibit P6 TRUE PHOTO COPY OF THE INTERIM, ORDER DATED 12/08/2021 IN WPC NO. 15079/2021. W.P(C) No.19603 of 2021 & conn.cases 252

APPENDIX OF WP(C) 1950/2022

PETITIONER EXHIBITS

Exhibit P1 THE TRUE COPY OF THE REVENUE TAX REMITTED BY THE PETITIONER ON 25.06.2021 BEFORE THE VILLAGE OFFICE ELAMADU

Exhibit P2 THE TRUE COPY OF THE BUILDING PERMIT DT 31.5.2021 ISSUED BY THE ELAMADU PANCHAYATH

Exhibit P3 THE TRUE COPY OF THE DEVELOPMENT PERMIT NO.SC3-

BA(118098)/2021 DATED 31.5.2021

Exhibit P4 THE TRUE COPY OF THE CHELAN ISSUED BY THE FOURTH RESPONDENT ON 6.1.2022

Exhibit P5 TRUE COPY OF THE ORDER ISSUED BY THE DISTRICT COLLECTOR, KOLLAM NUMBERED AS DCKLM/1827/2020- DM2(5) DATED 02.07.2021

Exhibit P6 TRUE COPY OF THE TRANSIT PASS ISSUED BY DISTRICT GEOLOGIST, KOLLAM DATED 14.8.2020

Exhibit P7 TRUE COPY OF THE INTERIM ORDER PASSED IN WPC NO.18445/2021 DATED 9.9.2021 W.P(C) No.19603 of 2021 & conn.cases 253

APPENDIX OF WP(C) 1989/2022

PETITIONER EXHIBITS

Exhibit P1 TRUE COPY OF THE SITE APPROVAL AND BUILDING PERMIT DATED 25.11.2020 ISSUED BY EDAMULACKAL GRAMA PANCHAYAT TO THE PETITIONER

Exhibit P2 TRUE COPY OF THE DEVELOPMENT PERMIT DATED 25.11.2020 ISSUED BY EDAMULACKAL GRAMA PANCHAYAT TO THE PETITIONER

Exhibit P3 TRUE COPY OF THE RECEIPT OF APPLICATION DATED 01.01.2021 ISSUED BY THE GEOLOGIST, KOLLAM

Exhibit P4 TRUE COPY OF THE ORDER ISSUED BY THE DISTRICT COLLECTOR, KOLLAM/ CHAIRMAN, DISTRICT DISASTER MANAGEMENT AUTHORITY, KOLLAM NUMBERED AS DCKLM/1827/2020-DM2(5) DATED 02.07.2021

Exhibit P5 TRUE COPY OF THE ORDER DATED 02.09.2021 IN WP (C) NO. 17474/2021 OF THIS HON'BLE COURT

Exhibit P6 TRUE COPY OF THE CHALAN PAID BY THE PETITIONER DATED 10.1.2022 PAID IN FAVOUR OF THE GEOLOGIST, KOLLAM W.P(C) No.19603 of 2021 & conn.cases 254

APPENDIX OF WP(C) 2263/2022

PETITIONER EXHIBITS

Exhibit P1 TRUE COPY OF THE NO OBJECTION CERTIFICATE DATED 20.2.2021 ISSUED BY MYLOM GRAMA PANCHAYAT TO THE PETITIONER

Exhibit P2 TRUE COPY OF THE DEVELOPMENT PERMIT DATED 8.11.2021 ISSUED BY MYLOM GRAMA PANCHAYAT TO THE PETITIONER

Exhibit P3 TRUE COPY OF THE APPLICATION SUBMITTED BY THE PETITIONER DATED 12.11.2021 BEFORE THE GEOLOGIST, KOLLAM

Exhibit P4 TRUE COPY OF THE ORDER ISSUED BY THE DISTRICT COLLECTOR, KOLLAM/ CHAIRMAN, DISTRICT DISASTER MANAGEMENT AUTHORITY, KOLLAM NUMBERED AS DCKLM/1827/2020-DM2(5) DATED 02.07.2021

Exhibit P5 TRUE COPY OF THE ORDER DATED 02.09.2021 IN WP (C) NO. 17474/2021OF THIS HON'BLE COURT

Exhibit P6 TRUE COPY OF THE CHALAN PAID BY THE PETITIONER DATED 6.1.2022 PAID IN FAVOUR OF THE GEOLOGIST, KOLLAM W.P(C) No.19603 of 2021 & conn.cases 255

APPENDIX OF WP(C) 2609/2022

PETITIONER EXHIBITS

Exhibit P1 COPY OF THE RECEIPT AND APPLICATION BEFORE THE 5TH RESPONDENT DATED 26/4/21.

Exhibit P2 COPY OF THE ORDER ISSUED BY THE 3RD RESPONDENT DATED 2/7/21.

Exhibit P3 COPY OF THE INTERIM ORDER IN WPC NO. 17788/21. W.P(C) No.19603 of 2021 & conn.cases 256

APPENDIX OF WP(C) 2898/2022

PETITIONER EXHIBITS

Exhibit-P1 A TRUE COPY OF THE BUILDING PERMIT DATED 03.03.2021 ISSUED BY THE ASSISTANT ENGINEER, KOTTARAKARA MUNICIPALITY.

Exhibit-P2 A TRUE COPY OF THE DEVELOPMENT PERMIT DATED 20.03.2021 ISSUED BY THE SECRETARY; KOTTARAKARA MUNICIPALITY.

Exhibit-P3 A TRUE COPY OF THE REPORT DATED 16.04.2021 OF THE VILLAGE OFFICER, KOTTARAKARA.

Exhibit-P4 A TRUE COPY OF THE ORDER DCKLM/1827/2020-DM2(5) DATED 02.07.2021 ISSUED BY THE CHAIRMAN, THE DISTRICT DISASTER MANAGEMENT AUTHORITY / DISTRICT COLLECTOR.

Exhibit-P5 A TRUE COPY OF ONE OF THE TRANSIT PASS ISSUED BY THE 5TH RESPONDENT WIDE NO.

25/2021-22/OE/DOQ/S2/253/2021 DATED 16.04.2021.

Exhibit-P6 A TRUE COPY OF THE CIRCULAR NO. 10744/M3/2017 DATED 13.12.2017 OF THE DIRECTORATE OF MINING & GEOLOGY.

W.P(C) No.19603 of 2021 & conn.cases 257

APPENDIX OF WP(C) 3100/2022

PETITIONER EXHIBITS

Exhibit P1 TRUE COPY OF THE SITE APPROVAL AND BUILDING PERMIT DATED 22.12.2020 ISSUED BY MELILA GRAMA PANCHAYAT TO THE PETITIONER

Exhibit P2 TRUE COPY OF THE DEVELOPMENT PERMIT DATED 15.3.2021 ISSUED BY MELILA GRAMA PANCHAYAT TO THE PETITIONER

Exhibit P3 TRUE COPY OF THE APPLICATION SUBMITTED BY THE PETITIONER DATED NIL BEFORE THE GEOLOGIST, KOLLAM

Exhibit P4 TRUE COPY OF THE ORDER ISSUED BY THE DISTRICT COLLECTOR, KOLLAM/ CHAIRMAN, DISTRICT DISASTER MANAGEMENT AUTHORITY, KOLLAM NUMBERED AS DCKLM/1827/2020-DM2(5) DATED 02.07.2021

Exhibit P5 TRUE COPY OF THE ORDER DATED 02.09.2021 IN WP (C) NO. 17474/2021OF THIS HON'BLE COURT

Exhibit P6 TRUE COPY OF THE CHALAN PAID BY THE PETITIONER DATED 20.12.2021 PAID IN FAVOUR OF THE GEOLOGIST, KOLLAM W.P(C) No.19603 of 2021 & conn.cases 258

APPENDIX OF WP(C) 3408/2022

PETITIONER EXHIBITS

Exhibit P1 TRUE COPY OF THE BUILDING PERMIT DATED 21.6.2019 ISSUED BY NEDUMPANA GRAMA PANCHAYAT TO THE PETITIONER

Exhibit P2 TRUE COPY OF THE DEVELOPMENT PERMIT DATED 21.6.2019 ISSUED BY NEDUMPANA GRAMA PANCHAYAT TO THE PETITIONER

Exhibit P3 TRUE COPY OF THE APPLICATION DATED 14.09.2020 SUBMITTED BY THE PETITIONER BEFORE THE GEOLOGIST, KOLLAM

Exhibit P4 TRUE COPY OF THE ORDER ISSUED BY THE DISTRICT COLLECTOR, KOLLAM/ CHAIRMAN, DISTRICT DISASTER MANAGEMENT AUTHORITY, KOLLAM NUMBERED AS DCKLM/1827/2020-DM2(5) DATED 02.07.2021

Exhibit P5 TRUE COPY OF THE ORDER DATED 02.09.2021 IN WP (C) NO. 17474/2021OF THIS HON'BLE COURT

Exhibit P6 TRUE COPY OF THE CHALAN PAID BY THE PETITIONER DATED 27.12.2021 PAID IN FAVOUR OF THE GEOLOGIST, KOLLAM W.P(C) No.19603 of 2021 & conn.cases 259

APPENDIX OF WP(C) 3470/2022

PETITIONER EXHIBITS

Exhibit-P1 TRUE COPY OF THE BUILDING PERMIT DATED 1.1.2021 ISSUED BY THE SECRETARY, MYLOM GRAMA PANCHAYATH

Exhibit- P2 TRUE COPY OF DEVELOPMENT PERMIT DATED 9.3.2021 ISSUED BY THE SECRETARY, MYLOM GRAMA PANCHAYATH

Exhibit- P3 TRUE COPY OF THE COUNTERFOIL OF THE CHELAN TOWARDS THE DEPOSIT OF ROYALTY AMOUNT OF RS. 19080/-

Exhibit- P4 TRUE COPY OF THE ORDER DATED 02-07-2021 ISSUED BY THE SECOND RESPONDENT ON BEHALF OF FIRST RESPONDENT

Exhibit- P5 TRUE COPY OF THE ORDER OF THIS HONOURABLE COURT DATED 7.10.2021 IN WPC NO.21337 OF 2021 W.P(C) No.19603 of 2021 & conn.cases 260

APPENDIX OF WP(C) 3781/2022

PETITIONER EXHIBITS

Exhibit P1 COPY OF THE APPLICATION BEFORE THE 5TH RESPONDENT DATED 28.6.21

Exhibit P2 COPY OF THE ORDER ISSUED BY THE 3RD RESPONDENT DATED 2.7.21

Exhibit P3 COPY OF THE INTERIM ORDER IN WPC NO.17788/21 W.P(C) No.19603 of 2021 & conn.cases 261

APPENDIX OF WP(C) 4010/2022

PETITIONER EXHIBITS

Exhibit P1 TRUE COPY OF THE BUILDING PERMIT DATED 29.01.2021 ISSUED BY NEDUMPANA GRAMA PANCHAYAT TO THE PETITIONER

Exhibit P2 TRUE COPY OF THE DEVELOPMENT PLAN ISSUED BY NEDUMPANA GRAMA PANCHAYAT TO THE PETITIONER

Exhibit P3 TRUE COPY OF THE RECEIPT OF APPLICATION DATED 8.11.2021 ISSUED BY THE GEOLOGIST, KOLLAM

Exhibit P4 TRUE COPY OF THE ORDER ISSUED BY THE DISTRICT COLLECTOR, KOLLAM/ CHAIRMAN, DISTRICT DISASTER MANAGEMENT AUTHORITY, KOLLAM NUMBERED AS DCKLM/1827/2020-DM2(5) DATED 02.07.2021

Exhibit P5 TRUE COPY OF THE ORDER DATED 02.09.2021 IN WP (C) NO. 17474/2021OF THIS HON'BLE COURT

Exhibit P6 TRUE COPY OF THE CHALAN PAID BY THE PETITIONER DATED 21.1.2022 PAID IN FAVOUR OF THE GEOLOGIST, KOLLAM W.P(C) No.19603 of 2021 & conn.cases 262

APPENDIX OF WP(C) 4019/2022

PETITIONER EXHIBITS

Exhibit P1 RUE COPY OF THE BUILDING PERMIT DATED 15.11.2019 ISSUED BY EZHUKONE GRAMA PANCHAYAT TO THE PETITIONER

Exhibit P2 TRUE COPY OF THE DEVELOPMENT PERMIT DATED 3.2.2020 ISSUED BY EZHUKONE GRAMA PANCHAYAT TO THE PETITIONER

Exhibit P3 TRUE COPY OF THE RECEIPT OF APPLICATION DATED 19.3.2021 ISSUED BY THE GEOLOGIST, KOLLAM

Exhibit P4 TRUE COPY OF THE ORDER ISSUED BY THE DISTRICT COLLECTOR, KOLLAM/ CHAIRMAN, DISTRICT DISASTER MANAGEMENT AUTHORITY, KOLLAM NUMBERED AS DCKLM/1827/2020-DM2(5) DATED 02.07.2021

Exhibit P5 TRUE COPY OF THE ORDER DATED 02.09.2021 IN WP (C) NO. 17474/2021OF THIS HON'BLE COURT

Exhibit P6 TRUE COPY OF THE CHALAN PAID BY THE PETITIONER DATED 12.1.2022 PAID IN FAVOUR OF THE GEOLOGIST, KOLLAM W.P(C) No.19603 of 2021 & conn.cases 263

APPENDIX OF WP(C) 4044/2022

PETITIONER EXHIBITS

Exhibit P1 TRUE COPY OF THE SITE APPROVAL AND BUILDING PERMIT DATED 22.09.2020 ISSUED BY VILAKUDY GRAMA PANCHAYAT TO THE PETITIONER

Exhibit P2 TRUE COPY OF THE APPLICATION DATED 24.11.2021 SUBMITTED BY THE PETITIONER BEFORE THE GEOLOGIST, KOLLAM

Exhibit P3 TRUE COPY OF THE CHALAN PAID BY THE PETITIONER DATED 24.1.2022 PAID IN FAVOUR OF THE GEOLOGIST, KOLLAM

Exhibit P4 TRUE COPY OF THE ORDER ISSUED BY THE DISTRICT COLLECTOR, KOLLAM/ CHAIRMAN, DISTRICT DISASTER MANAGEMENT AUTHORITY, KOLLAM NUMBERED AS DCKLM/1827/2020-DM2(5) DATED 02.07.2021

Exhibit P5 TRUE COPY OF THE ORDER DATED 02.09.2021 IN WP (C) NO. 17474/2021OF THIS HON'BLE COURT W.P(C) No.19603 of 2021 & conn.cases 264

APPENDIX OF WP(C) 4061/2022

PETITIONER EXHIBITS

Exhibit P1 TRUE COPY OF THE SITE APPROVAL AND BUILDING PERMIT DATED 06.01.2022 ISSUED BY PIRAVANTHUR GRAMA PANCHAYAT TO THE PETITIONER

Exhibit P2 TRUE COPY OF THE ORDER IN G.O.(RT) NO.

1795/2021/LSGD DATED 18.09.2021

Exhibit P3 TRUE COPY OF THE RECEIPT OF APPLICATION DATED 12.2.2021 ISSUED BY THE GEOLOGIST, KOLLAM

Exhibit P4 TRUE COPY OF THE ORDER ISSUED BY THE DISTRICT COLLECTOR, KOLLAM/ CHAIRMAN, DISTRICT DISASTER MANAGEMENT AUTHORITY, KOLLAM NUMBERED AS DCKLM/1827/2020-DM2(5) DATED 02.07.2021

Exhibit P5 TRUE COPY OF THE ORDER DATED 02.09.2021 IN WP (C) NO. 17474/2021OF THIS HON'BLE COURT

Exhibit P6 TRUE COPY OF THE CHALAN PAID BY THE PETITIONER DATED 24.1.2022 PAID IN FAVOUR OF THE GEOLOGIST, KOLLAM W.P(C) No.19603 of 2021 & conn.cases 265

APPENDIX OF WP(C) 4081/2022

PETITIONER EXHIBITS

Exhibit P1 TRUE COPY OF THE SITE APPROVAL AND BUILDING PERMIT DATED 22.2.2020 ISSUED BY KAREEPRA GRAMA PANCHAYAT TO THE PETITIONERS

Exhibit P2 TRUE COPY OF THE DEVELOPMENT PERMIT DATED 6.2.2021 ISSUED BY KAREEPRA GRAMA PANCHAYAT TO THE PETITIONERS

Exhibit P3 TRUE COPY OF THE RECEIPT OF APPLICATION DATED 15.3.2021 ISSUED BY THE GEOLOGIST, KOLLAM

Exhibit P4 TRUE COPY OF THE ORDER ISSUED BY THE DISTRICT COLLECTOR, KOLLAM/ CHAIRMAN, DISTRICT DISASTER MANAGEMENT AUTHORITY, KOLLAM NUMBERED AS DCKLM/1827/2020-DM2(5) DATED 02.07

Exhibit P5 TRUE COPY OF THE ORDER DATED 02.09.2021 IN WP (C) NO. 17474/2021OF THIS HON'BLE COURT

Exhibit P6 TRUE COPY OF THE CHALAN PAID BY THE 2ND PETITIONER DATED 19.1.2022 PAID IN FAVOUR OF THE GEOLOGIST, KOLLAM W.P(C) No.19603 of 2021 & conn.cases 266

APPENDIX OF WP(C) 4207/2022

PETITIONER EXHIBITS

Exhibit P1 TRUE COPY OF THE SITE APPROVAL AND BUILDING PERMIT DATED 8.10.2020 ISSUED BY VETTIKKAVALA GRAMA PANCHAYAT TO THE PETITIONER

Exhibit P2 TRUE COPY OF THE DEVELOPMENT PERMIT DATED 11.12.2020 ISSUED BY VETTIKKAVALA GRAMA PANCHAYAT TO THE PETITIONER

Exhibit P3 TRUE COPY OF THE RECEIPT OF APPLICATION DATED 6.1.2021 ISSUED BY THE GEOLOGIST, KOLLAM

Exhibit P4 TRUE COPY OF THE ORDER ISSUED BY THE DISTRICT COLLECTOR, KOLLAM/ CHAIRMAN, DISTRICT DISASTER MANAGEMENT AUTHORITY, KOLLAM NUMBERED AS DCKLM/1827/2020-DM2(5) DATED 02.07.2021

Exhibit P5 TRUE COPY OF THE ORDER DATED 02.09.2021 IN WP (C) NO. 17474/2021OF THIS HON'BLE COURT

Exhibit P6 TRUE COPY OF THE CHALAN PAID BY THE PETITIONER DATED 20.12.2021 PAID IN FAVOUR OF THE GEOLOGIST, KOLLAM W.P(C) No.19603 of 2021 & conn.cases 267

APPENDIX OF WP(C) 4382/2022

PETITIONER EXHIBITS

Exhibit P1 TRUE COPY OF THE BUILDING PERMIT DATED 10.3.2021 ISSUED BY ALAYAMON GRAMA PANCHAYAT TO THE PETITIONER

Exhibit P2 TRUE COPY OF THE DEVELOPMENT PERMIT DATED 12.4.2021 ISSUED BY ALAYAMON GRAMA PANCHAYAT TO THE PETITIONER

Exhibit P3 TRUE COPY OF THE RECEIPT OF APPLICATION DATED 19.7.2021 ISSUED BY THE GEOLOGIST, KOLLAM

Exhibit P4 TRUE COPY OF THE ORDER ISSUED BY THE DISTRICT COLLECTOR, KOLLAM/ CHAIRMAN, DISTRICT DISASTER MANAGEMENT AUTHORITY, KOLLAM NUMBERED AS DCKLM/1827/2020-DM2(5) DATED 02.07.2021

Exhibit P5 TRUE COPY OF THE ORDER DATED 02.09.2021 IN WP (C) NO. 17474/2021OF THIS HON'BLE COURT

Exhibit P6 TRUE COPY OF THE CHALAN PAID BY THE PETITIONER DATED 7.2.2022 PAID IN FAVOUR OF THE GEOLOGIST, KOLLAM W.P(C) No.19603 of 2021 & conn.cases 268

APPENDIX OF WP(C) 5013/2022

PETITIONER EXHIBITS

Exhibit P1 COPY OF THE APPLICATION BEFORE THE 5TH RESPONDENT DATED 13.01.21.

Exhibit P2 COPY OF THE ORDER ISSUED BY THE 3RD RESPONDENT DATED 2/7/21.

Exhibit P3 COPY OF THE INTERIM ORDER IN WPC NO.17788/21 DATED 6/9/21.

W.P(C) No.19603 of 2021 & conn.cases 269

APPENDIX OF WP(C) 5059/2022

PETITIONER EXHIBITS

Exhibit P1 COPY OF THE APPLICATION BEFORE THE 5TH RESPONDENT DATED 23/11/20.

Exhibit P2 COPY OF THE ORDER ISSUED BY THE 3RD RESPONDENT DATED 2/7/21.

Exhibit P3 COPY OF THE INTERIM ORDER IN WPC NO. 17788/21.

DTD 6/9/21.

W.P(C) No.19603 of 2021 & conn.cases 270

APPENDIX OF WP(C) 5098/2022

PETITIONER EXHIBITS

Exhibit-P1 A TRUE COPY OF THE PROPERTY TAX RECEIPT DATED 19.07.2021 ISSUED BY THE VILLAGE OFFICER, NILAMEL.

Exhibit-P2 A TRUE COPY OF THE BUILDING PERMIT DATED 18.12.2021 ISSUED BY THE SECRETARY, NILAMEL GRAMAPANCHAYATH.

Exhibit-P3 A TRUE COPY OF THE RECEIPT DATED 09.02.2022 ISSUED BY THE 5TH RESPONDENT.

Exhibit-P4 A TRUE COPY OF THE ORDER DCKLM/1827/2020-DM2(5) DATED 02.07.2021 ISSUED BY THE CHAIRMAN, THE DISTRICT DISASTER MANAGEMENT AUTHORITY / DISTRICT COLLECTOR.

Exhibit-P5 A TRUE COPY OF ONE OF THE TRANSIT PASS ISSUED BY THE 5TH RESPONDENT WIDE NO.

25/2021-22/OE/DOQ/S2/253/2021 DATED 16.04.2021

Exhibit-P6 A TRUE COPY OF THE CIRCULAR NO. 10744/M3/2017 DATED 13.12.2017 OF THE DIRECTORATE OF MINING & GEOLOGY.

W.P(C) No.19603 of 2021 & conn.cases 271

APPENDIX OF WP(C) 5260/2022

PETITIONER EXHIBITS

Exhibit P1 THE TRUE COPY OF THE APPROVAL AND BUILDING PERMIT DATED 13.04.2021 ISSUED BY MYLOM GRAMA PANCHAYATH TO THE PETITIONER

Exhibit P2 THE TRUE COPY OF THE DEVELOPMENT PERMIT DATED 13.04.2021 ISSUED BY MYLOM GRAMA PANCHAYATH TO THE PETITIONER

Exhibit P3 THE TRUE COPY OF THE APPLICATION DATED 13.05.2021 SUBMITTED TO THE GEOLOGIST BY THE PETITIONER

Exhibit P4 TRUE COPY OF THE ORDER ISSUED BY THE DISTRICT COLLECTOR, KOLLAM / CHAIRMAN, DISTRICT DISASTER MANAGEMENT AUTHORITY, KOLLAM NUMBERED AS DCKLM/1827/2020-DM2(5) DATED 02.07.2021

Exhibit P5 TRUE COPY OF THE ORDER DATED 02.12.2021 IN WP (C) NO. 27425/2021OF THIS HON'BLE COURT

Exhibit P6 THE TRUE COPY OF CHELAN ISSUED BY GEOLOGIST TO INFAVOUR OF PETITIONER W.P(C) No.19603 of 2021 & conn.cases 272

APPENDIX OF WP(C) 5278/2022

PETITIONER EXHIBITS

Exhibit P1 TRUE COPY OF THE SITE APPROVAL AND BUILDING PERMIT DATED 19.2.2021 ISSUED BY PAVITHRESWARAM GRAMA PANCHAYAT TO THE PETITIONER

Exhibit P2 TRUE COPY OF THE DEVELOPMENT PERMIT DATED 19.2.2021 ISSUED BY PAVITHRESWARAM GRAMA PANCHAYAT TO THE PETITIONER

Exhibit P3 TRUE COPY OF THE RECEIPT OF APPLICATION DATED 15.3.2021 ISSUED BY THE GEOLOGIST, KOLLAM

Exhibit P4 TRUE COPY OF THE ORDER ISSUED BY THE DISTRICT COLLECTOR, KOLLAM/ CHAIRMAN, DISTRICT DISASTER MANAGEMENT AUTHORITY, KOLLAM NUMBERED AS DCKLM/1827/2020-DM2(5) DATED 02.07.2021

Exhibit P5 TRUE COPY OF THE ORDER DATED 02.09.2021 IN WP (C) NO. 17474/2021OF THIS HON'BLE COURT

Exhibit P6 TRUE COPY OF THE CHALAN PAID BY THE PETITIONER DATED 14.2.2022 PAID IN FAVOUR OF THE GEOLOGIST, KOLLAM W.P(C) No.19603 of 2021 & conn.cases 273

APPENDIX OF WP(C) 5428/2022

PETITIONER EXHIBITS

Exhibit P1 TRUE COPY OF THE BUILDING PERMIT DATED 21.11.2019 ISSUED BY THE SECRETARY, VETTIKAVALA GRAMA PANCHAYATH

Exhibit P2 TRUE COPY OF DEVELOPMENT PERMIT DATED 21.11.2019 ISSUED BY THE SECRETARY, VETTIKAVALA GRAMA PANCHAYATH

Exhibit P3 TRUE COPY OF THE COUNTERFOIL OF THE CHELAN TOWARDS THE DEPOSIT OF ROYALTY AMOUNT OF RS. 35680/-

Exhibit P4 TRUE COPY OF THE ORDER DATED 02-07-2021 ISSUED BY THE SECOND RESPONDENT ON BEHALF OF FIRST RESPONDENT

Exhibit P5 TRUE COPY OF THE ORDER OF THIS HONOURABLE COURT DATED 7.10.2021 IN WPC NO.21337 OF 2021 W.P(C) No.19603 of 2021 & conn.cases 274

APPENDIX OF WP(C) 5431/2022

PETITIONER EXHIBITS

Exhibit P1 THE TRUE COPY OF THE APPROVAL AND BUILDING PERMIT DATED 15.02.2020 ISSUED BY EDAMULACKAL GRAMA PANCHAYATH TO THE PETITIONER

Exhibit P2 THE TRUE COPY OF THE DEVELOPMENT PERMIT DATED 01.01.2021 ISSUED BY EDAMULACKAL GRAMA PANCHAYATH TO THE PETITIONER

Exhibit P3 THE TRUE COPY OF THE APPLICATION DATED 01.02.2021 SUBMITTED TO THE GEOLOGIST BY THE PETITIONER

Exhibit P4 TRUE COPY OF THE ORDER ISSUED BY THE DISTRICT COLLECTOR, KOLLAM / CHAIRMAN, DISTRICT DISASTER MANAGEMENT AUTHORITY, KOLLAM NUMBERED AS DCKLM/1827/2020-DM2(5) DATED 02.07.2021

Exhibit P5 TRUE COPY OF THE ORDER DATED 02.12.2021 IN WP (C) NO. 27425/2021OF THIS HON'BLE COURT

Exhibit P6 THE TRUE COPY OF CHELAN ISSUED BY GEOLOGIST TO INFAVOUR OF PETITIONER W.P(C) No.19603 of 2021 & conn.cases 275

APPENDIX OF WP(C) 5432/2022

PETITIONER EXHIBITS

Exhibit P1 TRUE COPY OF NO OBJECTION CERTIFICATE DATED 18.01.2021 ISSUED BY UMMANNOOR GRAMA PANCHAYAT TO THE PETITIONERS

Exhibit P2 TRUE COPY OF THE DEVELOPMENT PERMIT DATED 18.01.2021 ISSUED BY UMMANNOOR GRAMA PANCHAYAT TO THE PETITIONERS

Exhibit P3 TRUE COPY OF THE APPLICATION DATED 8.2.2021 SUBMITTED BY THE 1ST PETITIONER BEFORE THE GEOLOGIST, KOLLAM

Exhibit P4 TRUE COPY OF THE ORDER ISSUED BY THE DISTRICT COLLECTOR, KOLLAM/ CHAIRMAN, DISTRICT DISASTER MANAGEMENT AUTHORITY, KOLLAM NUMBERED AS DCKLM/1827/2020-DM2(5) DATED 02.07.2021

Exhibit P5 TRUE COPY OF THE ORDER DATED 02.09.2021 IN WP (C) NO. 17474/2021OF THIS HON'BLE COURT

Exhibit P6 TRUE COPY OF THE CHALAN PAID BY THE 1ST PETITIONER DATED 6.1.2022 PAID IN FAVOUR OF THE GEOLOGIST, KOLLAM W.P(C) No.19603 of 2021 & conn.cases 276

APPENDIX OF WP(C) 5434/2022

PETITIONER EXHIBITS

Exhibit P1 TRUE COPY OF THE SITE APPROVAL AND BUILDING PERMIT DATED 31.07.2020 ISSUED BY PAVITHRESWARAM GRAMA PANCHAYAT TO THE PETITIONER

Exhibit P2 TRUE COPY OF THE DEVELOPMENT PERMIT DATED 16.2.2021 ISSUED BY PAVITHRESWARAM GRAMA PANCHAYAT TO THE PETITIONER

Exhibit P3 TRUE COPY OF THE RECEIPT OF APPLICATION DATED 12.7.2021 ISSUED BY THE GEOLOGIST, KOLLAM

Exhibit P4 TRUE COPY OF THE ORDER ISSUED BY THE DISTRICT COLLECTOR, KOLLAM/ CHAIRMAN, DISTRICT DISASTER MANAGEMENT AUTHORITY, KOLLAM NUMBERED AS DCKLM/1827/2020-DM2(5) DATED 02.07.2021

Exhibit P5 TRUE COPY OF THE ORDER DATED 02.09.2021 IN WP (C) NO. 17474/2021OF THIS HON'BLE COURT

Exhibit P6 TRUE COPY OF THE CHALAN PAID BY THE PETITIONER DATED 24.1.2022 PAID IN FAVOUR OF THE GEOLOGIST, KOLLAM W.P(C) No.19603 of 2021 & conn.cases 277

APPENDIX OF WP(C) 5435/2022

PETITIONER EXHIBITS

Exhibit P1 THE TRUE COPY OF THE APPROVAL AND BUILDING PERMIT DATED 24.12.2020 ISSUED BY VETTIKKAVALA GRAMA PANCHAYATH TO THE PETITIONER

Exhibit P2 THE TRUE COPY OF THE DEVELOPMENT PERMIT DATED 16.02.2021 ISSUED BY VETTIKKAVALA GRAMA PANCHAYATH TO THE PETITIONER

Exhibit P3 THE TRUE COPY OF THE APPLICATION DATED 26.02.2021 SUBMITTED TO THE GEOLOGIST BY THE PETITIONER

Exhibit P4 TRUE COPY OF THE ORDER ISSUED BY THE DISTRICT COLLECTOR, KOLLAM / CHAIRMAN, DISTRICT DISASTER MANAGEMENT AUTHORITY, KOLLAM NUMBERED AS DCKLM/1827/2020-DM2(5) DATED 02.07.2021

Exhibit P5 TRUE COPY OF THE ORDER DATED 02.12.2021 IN WP (C) NO. 27425/2021OF THIS HON'BLE COURT

Exhibit P6 THE TRUE COPY OF CHELAN ISSUED BY GEOLOGIST TO INFAVOUR OF PETITIONER W.P(C) No.19603 of 2021 & conn.cases 278

APPENDIX OF WP(C) 5444/2022

PETITIONER EXHIBITS

Exhibit P1 TRUE COPY OF THE BUILDING PERMIT DATED 7.1.2021 ISSUED BY THE SECRETARY, UMMANNOOR GRAMA PANCHAYATH

Exhibit P2 TRUE COPY OF DEVELOPMENT PERMIT DATED 7.1.2021 ISSUED BY THE SECRETARY, UMMANNOOR GRAMA PANCHAYATH

Exhibit P3 TRUE COPY OF RECEIPT DATED 12.1.2021 ISSUED FROM THE OFFICE OF THIRD RESPONDENT TOWARDS THE APPLICATION OF PETITIONER

Exhibit P4 TRUE COPY OF THE ORDER DATED 02-07-2021 ISSUED BY THE SECOND RESPONDENT ON BEHALF OF FIRST RESPONDENT

Exhibit P5 TRUE COPY OF THE ORDER OF THIS HONOURABLE COURT DATED 7.10.2021 IN WPC NO.21337 OF 2021 W.P(C) No.19603 of 2021 & conn.cases 279

APPENDIX OF WP(C) 5461/2022

PETITIONER EXHIBITS

Exhibit P1 TRUE COPY OF THE BUILDING PERMIT DATED 19.3.2021 ISSUED BY THE SECRETARY, UMMANNOOR GRAMA PANCHAYATH

Exhibit P2 TRUE COPY OF DEVELOPMENT PERMIT DATED 19.3.2021 ISSUED BY THE SECRETARY, UMMANNOOR GRAMA PANCHAYATH

Exhibit P3 TRUE COPY OF THE COUNTERFOIL OF THE CHELAN TOWARDS THE DEPOSIT OF ROYALTY AMOUNT OF RS. 75560/-

Exhibit P4 TRUE COPY OF THE ORDER DATED 02-07-2021 ISSUED BY THE SECOND RESPONDENT ON BEHALF OF FIRST RESPONDENT

Exhibit P5 TRUE COPY OF THE ORDER OF THIS HONOURABLE COURT DATED 7.10.2021 IN WPC NO.21337 OF 2021 W.P(C) No.19603 of 2021 & conn.cases 280

APPENDIX OF WP(C) 5475/2022

PETITIONER EXHIBITS

Exhibit P1 TRUE COPY OF THE BUILDING PERMIT DATED 21.4.2021 ISSUED BY ITTIVA GRAMA PANCHAYAT TO THE PETITIONER

Exhibit P2 TRUE COPY OF THE DEVELOPMENT PERMIT DATED 21.4.2021 ISSUED BY ITTIVA GRAMA PANCHAYAT TO THE PETITIONER

Exhibit P3 TRUE COPY OF THE RECEIPT OF APPLICATION DATED 23.7.2021 ISSUED BY THE GEOLOGIST, KOLLAM

Exhibit P4 TRUE COPY OF THE ORDER ISSUED BY THE DISTRICT COLLECTOR, KOLLAM/ CHAIRMAN, DISTRICT DISASTER MANAGEMENT AUTHORITY, KOLLAM NUMBERED AS DCKLM/1827/2020-DM2(5) DATED 02.07.2021

Exhibit P5 TRUE COPY OF THE ORDER DATED 02.09.2021 IN WP (C) NO. 17474/2021OF THIS HON'BLE COURT

Exhibit P6 TRUE COPY OF THE CHALAN PAID BY THE PETITIONER DATED 21.1.2022 PAID IN FAVOUR OF THE GEOLOGIST, KOLLAM W.P(C) No.19603 of 2021 & conn.cases 281

APPENDIX OF WP(C) 6320/2022

PETITIONER EXHIBITS

Exhibit P1 COPY OF THE APPLICATION BEFORE THE 5TH RESPONDENT DATED 22/12/21

Exhibit P2 COPY OF THE ORDER ISSUED BY THE 3RD RESPONDENT DATED 2/7/21

Exhibit P3 COPY OF THE INTERIM ORDER IN W.P(C)NO.17788/21. W.P(C) No.19603 of 2021 & conn.cases 282

APPENDIX OF WP(C) 6834/2022

PETITIONER EXHIBITS

Exhibit- P1 TRUE COPY OF THE BUILDING PERMIT DATED 28.4.2021 ISSUED BY THE SECRETARY, MYLOM GRAMA PANCHAYATH

Exhibit-P2 TRUE COPY OF DEVELOPMENT PERMIT DATED 28.42021 ISSUED BY THE SECRETARY, MYLOM GRAMA PANCHAYATH

Exhibit- P3 TRUE COPY OF THE COUNTERFOIL OF THE CHELAN TOWARDS THE DEPOSIT OF ROYALTY AMOUNT OF RS. 37520/-

Exhibit- P4 TRUE COPY OF THE ORDER DATED 02-07-2021 ISSUED BY THE SECOND RESPONDENT ON BEHALF OF FIRST RESPONDENT

Exhibit- P5 TRUE COPY OF THE ORDER OF THIS HONOURABLE COURT DATED 7.10.2021 IN WPC NO.21337 OF 2021 W.P(C) No.19603 of 2021 & conn.cases 283

APPENDIX OF WP(C) 6837/2022

PETITIONER EXHIBITS

Exhibit P1 TRUE COPY OF THE BUILDING PERMIT DATED 19.10.2019 ISSUED BY THE SECRETARY, NILAMEL GRAMA PANCHAYATH

Exhibit P2 TRUE COPY OF DEVELOPMENT PERMIT DATED 20.1.2020 ISSUED BY THE SECRETARY, NILAMEL GRAMA PANCHAYATH

Exhibit P3 TRUE COPY OF THE COUNTERFOIL OF THE CHELAN TOWARDS THE DEPOSIT OF ROYALTY AMOUNT OF RS. 36,000/-

Exhibit P4 TRUE COPY OF THE ORDER DATED 02-07-2021 ISSUED BY THE SECOND RESPONDENT ON BEHALF OF FIRST RESPONDENT

Exhibit P5 TRUE COPY OF THE ORDER OF THIS HONOURABLE COURT DATED 7.10.2021 IN WPC NO.21337 OF 2021 W.P(C) No.19603 of 2021 & conn.cases 284

APPENDIX OF WP(C) 6883/2022

PETITIONER EXHIBITS

Exhibit- P1 TRUE COPY OF THE BUILDING PERMIT DATED 26.10.2018 ISSUED BY THE SECRETARY NILAMEL GRAMA PANCHAYATH

Exhibit P2 TRUE COPY OF DEVELOPMENT PERMIT DATED 25.10.2018 ISSUED BY THE SECRETARY NILAMEL GRAMA PANCHAYATH

Exhibit P3 TRUE COPY OF THE LAST CIRCULAR ISSUED BY THE SECRETARY TO GOVERNMENT, LOCAL SELF GOVERNMENT(RA) DEPARTMENT, THIRUVANANTHAPURAM DATED 12.2.2022 NO.RA1/25/2022

Exhibit P4 TRUE COPY OF THE ORDER DATED 02-07-2021 ISSUED BY THE SECOND RESPONDENT ON BEHALF OF FIRST RESPONDENT

Exhibit P5 TRUE COPY OF THE ORDER OF THIS HONOURABLE COURT DATED 7.10.2021 IN WPC NO.21337 OF 2021 W.P(C) No.19603 of 2021 & conn.cases 285

APPENDIX OF WP(C) 6913/2022

PETITIONER EXHIBITS

Exhibit P1 TRUE COPY OF THE BUILDING PERMIT DATED 27.08.2020 ISSUED BY PUNALUR MUNICIPALITY TO THE PETITIONER

Exhibit P2 TRUE COPY OF THE DEVELOPMENT PERMIT DATED 23.10.2020 ISSUED BY PUNALUR MUNICIPALITY TO THE PETITIONER

Exhibit P3 TRUE COPY OF THE APPLICATION DATED 20.8.2021 SUBMITTED BY THE PETITIONER BEFORE THE GEOLOGIST, KOLLAM

Exhibit P4 TRUE COPY OF THE ORDER ISSUED BY THE DISTRICT COLLECTOR, KOLLAM/ CHAIRMAN, DISTRICT DISASTER MANAGEMENT AUTHORITY, KOLLAM NUMBERED AS DCKLM/1827/2020-DM2(5) DATED 02.07.2021

Exhibit P5 TRUE COPY OF THE ORDER DATED 02.09.2021 IN WP (C) NO. 17474/2021OF THIS HON'BLE COURT

Exhibit P6 TRUE COPY OF THE CHALAN TO BE PAID BY THE PETITIONER DATED 28.02.2022 IN FAVOUR OF THE GEOLOGIST, KOLLAM W.P(C) No.19603 of 2021 & conn.cases 286

APPENDIX OF WP(C) 6915/2022

PETITIONER EXHIBITS

Exhibit-P1 A TRUE COPY OF THE TAX RECEIPT DATED 08.07.2021 ISSUED BY THE VILLAGE OFFICER, KOTTARAKARA.

Exhibit-P2 A TRUE COPY OF THE BUILDING PERMIT DATED 23.04.2021 ISSUED BY THE SECRETARY/ASSISTANT ENGINEER, KOTTARAKARA MUNICIPALITY.

Exhibit-P3 A TRUE COPY OF THE DEVELOPMENT PERMIT DATED 18.06.2021 ISSUED BY THE SECRETARY; KOTTARAKARA MUNICIPALITY.

Exhibit-P4 A TRUE COPY OF THE ORDER DCKLM/1827/2020-DM2(5) DATED 02.07.2021 ISSUED BY THE CHAIRMAN, THE DISTRICT DISASTER MANAGEMENT AUTHORITY / DISTRICT COLLECTOR.

Exhibit-P5 A TRUE COPY OF ONE OF THE TRANSIT PASS ISSUED BY THE 5TH RESPONDENT WIDE NO.

25/2021-22/OE/DOQ/S2/253/2021 DATED 16.04.2021

Exhibit-P6 A TRUE COPY OF THE CIRCULAR NO. 10744/M3/2017 DATED 13.12.2017 OF THE DIRECTORATE OF MINING & GEOLOGY.

W.P(C) No.19603 of 2021 & conn.cases 287

APPENDIX OF WP(C) 7106/2022

PETITIONER EXHIBITS

Exhibit P1 TRUE COPY OF THE BUILDING PERMIT DATED 17.02.2021 ISSUED BY KARAVALOOR GRAMA PANCHAYAT TO THE PETITIONER

Exhibit P2 TRUE COPY OF THE DEVELOPMENT PERMIT DATED 12.02.2021 ISSUED BY KARAVALOOR GRAMA PANCHAYAT TO THE PETITIONER

Exhibit P3 TRUE COPY OF THE APPLICATION SUBMITTED BY THE PETITIONER BEFORE THE GEOLOGIST, KOLLAM DATED NIL

Exhibit P4 TRUE COPY OF THE ORDER ISSUED BY THE DISTRICT COLLECTOR, KOLLAM/ CHAIRMAN, DISTRICT DISASTER MANAGEMENT AUTHORITY, KOLLAM NUMBERED AS DCKLM/1827/2020-DM2(5) DATED 02.07.2021

Exhibit P5 TRUE COPY OF THE ORDER DATED 02.09.2021 IN WP (C) NO. 17474/2021OF THIS HON'BLE COURT

Exhibit P6 TRUE COPY OF THE CHALAN PAID BY THE PETITIONER DATED 24.12.2021 IN FAVOUR OF THE GEOLOGIST, KOLLAM W.P(C) No.19603 of 2021 & conn.cases 288

APPENDIX OF WP(C) 7111/2022

PETITIONER EXHIBITS

Exhibit P1 TRUE COPY OF THE SITE APPROVAL AND BUILDING PERMIT DATED 27.12.2019 ISSUED BY NEDUVATHOOR GRAMA PANCHAYAT TO THE PETITIONER

Exhibit P2 TRUE COPY OF THE DEVELOPMENT PERMIT DATED 20.02.2020 ISSUED BY NEDUVATHOOR GRAMA PANCHAYAT TO THE PETITIONER

Exhibit P3 TRUE COPY OF THE RECEIPT OF APPLICATION DATED 28.02.2020 ISSUED BY THE GEOLOGIST, KOLLAM TO THE PETITIONER

Exhibit P4 TRUE COPY OF THE ORDER ISSUED BY THE DISTRICT COLLECTOR, KOLLAM/ CHAIRMAN, DISTRICT DISASTER MANAGEMENT AUTHORITY, KOLLAM NUMBERED AS DCKLM/1827/2020-DM2(5) DATED 02.07.2021

Exhibit P5 TRUE COPY OF THE ORDER DATED 02.09.2021 IN WP (C) NO. 17474/2021 OF THIS HON'BLE COURT

Exhibit P6 TRUE COPY OF THE CHALAN PAID BY THE PETITIONER DATED 01.02.2022 IN FAVOUR OF THE GEOLOGIST, KOLLAM W.P(C) No.19603 of 2021 & conn.cases 289

APPENDIX OF WP(C) 7266/2022

PETITIONER EXHIBITS

Exhibit-P1 TRUE COPY OF THE BUILDING PERMIT DATED 16.4.2021 ISSUED BY THE SECRETARY,MYLOM GRAMA PANCHAYATH.

Exhibit-P2 TRUE COPY OF THE DEVELOPMENT PERMIT DATED 16.4.2021 ISSUED BY THE SECRETARY ,MYLOM GRAMA PANCHAYATH.

Exhibit-P3 TRUE COPY OF POSSESSION CERTIFICATE ISSUED BY THE VILLAGE OFFICER DATED 17.4.2021

Exhibit-P4 TRUE COPY OF THE ORDER DATED 2.7.2021 ISSUED BY THE SECOND RESPONDENT ON BEHALF OF FIRST RESPONDENT

Exhibit-P5 TRUE COPY OF THE ORDER OF THIS HONOURABLE COURT DATED 7.10.2021 IN WPC NO.21337 OF 2021. W.P(C) No.19603 of 2021 & conn.cases 290

APPENDIX OF WP(C) 7282/2022

PETITIONER EXHIBITS

Exhibit-P1 TRUE COPY OF THE BUILDING PERMIT DATED 8.2.2021 ISSUED BY THE SECRETARY, PIRAVANTHOOR GRAMA PANCHAYATH.

Exhibit-P2 TRUE COPY OF DEVELOPMENT PERMIT DATED 9.3.2021 ISSUED BY THE SECRETARY, PIRAVANTHOOR GRAMA PANCHAYATH.

Exhibit-P3 TRUE COPY OF THE COUNTERFOIL OF THE CHELAN TOWARDS THE DEPOSIT OF ROYALTY AMOUNT OF RS. 40000/-.

Exhibit-P4 TRUE COPY OF THE ORDER DATED 02-07-2021 ISSUED BY THE SECOND RESPONDENT ON BEHALF OF FIRST RESPONDENT.

Exhibit-P5 TRUE COPY OF THE ORDER OF THIS HONOURABLE COURT DATED 7.10.2021 IN WPC NO: 21337 OF 2021 W.P(C) No.19603 of 2021 & conn.cases 291

APPENDIX OF WP(C) 7315/2022

PETITIONER EXHIBITS

Exhibit P1 TRUE COPY OF THE SITE APPROVAL AND BUILDING PERMIT DATED 04.05.2021 ISSUED BY POOYAPPALLY GRAMA PANCHAYAT TO THE PETITIONER

Exhibit P2 TRUE COPY OF THE DEVELOPMENT PERMIT DATED 04.05.2021 ISSUED BY POOYAPPALLY GRAMA PANCHAYAT TO THE PETITIONER

Exhibit P3 TRUE COPY OF THE APPLICATION SUBMITTED BY THE PETITIONER BEFORE THE GEOLOGIST, KOLLAM DATED NIL

Exhibit P4 TRUE COPY OF THE ORDER ISSUED BY THE DISTRICT COLLECTOR, KOLLAM/ CHAIRMAN, DISTRICT DISASTER MANAGEMENT AUTHORITY, KOLLAM NUMBERED AS DCKLM/1827/2020-DM2(5) DATED 02.07.2021

Exhibit P5 TRUE COPY OF THE ORDER DATED 02.09.2021 IN WP (C) NO. 17474/2021OF THIS HON'BLE COURT

Exhibit P6 TRUE COPY OF THE CHALAN PAID BY THE PETITIONER DATED 20.12.2021 IN FAVOUR OF THE GEOLOGIST, KOLLAM W.P(C) No.19603 of 2021 & conn.cases 292

APPENDIX OF WP(C) 7506/2022

PETITIONER EXHIBITS

Exhibit P1 TRUE COPY OF THE BUILDING PERMIT DATED 15.7.2020 ISSUED BY THE SECRETARY, PATHANAPURAM GRAMA PANCHAYATH

Exhibit P2 TRUE COPY OF DEVELOPMENT PERMIT DATED 13.12.2021 ISSUED BY THE SECRETARY, PATHANAPURAM GRAMA PANCHAYATH

Exhibit P3 TRUE COPY OF THE POSSESSION CERTIFICATE DATED 18.12.2021 ISSUED BY THE VILLAGE OFFICER, PATHANAPURAM

Exhibit P4 TRUE COPY OF THE ORDER DATED 02-07-2021 ISSUED BY THE SECOND RESPONDENT ON BEHALF OF FIRST RESPONDENT

Exhibit P5 TRUE COPY OF THE ORDER OF THIS HONOURABLE COURT DATED 7.10.2021 IN WPC NO.21337 OF 2021 W.P(C) No.19603 of 2021 & conn.cases 293

APPENDIX OF WP(C) 7526/2022

PETITIONER EXHIBITS

Exhibit P1 TRUE COPY OF THE BUILDING PERMIT DATED 05.03.2019 ISSUED BY MELILA GRAMA PANCHAYAT TO THE PETITIONER

Exhibit P2 TRUE COPY OF THE DEVELOPMENT PERMIT DATED 30.11.2021 ISSUED BY MELILA GRAMA PANCHAYAT TO THE PETITIONER

Exhibit P3 TRUE COPY OF THE APPLICATION DATED 19.6.2020 SUBMITTED BY THE PETITIONER BEFORE THE GEOLOGIST, KOLLAM

Exhibit P4 TRUE COPY OF THE ORDER ISSUED BY THE DISTRICT COLLECTOR, KOLLAM/ CHAIRMAN, DISTRICT DISASTER MANAGEMENT AUTHORITY, KOLLAM NUMBERED AS DCKLM/1827/2020-DM2(5) DATED 02.07.2021

Exhibit P5 TRUE COPY OF THE ORDER DATED 02.09.2021 IN WP (C) NO. 17474/2021OF THIS HON'BLE COURT

Exhibit P6 TRUE COPY OF THE CHALAN PAID BY THE PETITIONER DATED 28.02.2022 IN FAVOUR OF THE GEOLOGIST, KOLLAM W.P(C) No.19603 of 2021 & conn.cases 294

APPENDIX OF WP(C) 7671/2022

PETITIONER EXHIBITS

Exhibit P1 A TRUE COPY OF THE BUILDING PERMIT DATED 19.06.2020 ISSUED BY THE VILLAGE OFFICER, NEDUVATHOOR.

Exhibit P2 A TRUE COPY OF THE DEVELOPMENT PERMIT DATED 01.10.2020 ISSUED BY THE SECRETARY, NEDUVATHOOR GRAMAPANCHAYATH.

Exhibit P3 A TRUE COPY OF THE REPORT DATED 09.11.2020 ISSUED BY THE VILLAGE OFFICER, NEDUVATHOOR.

Exhibit P4 A TRUE COPY OF THE ORDER DCKLM/1827/2020-DM2(5) DATED 02.07.2021 ISSUED BY THE CHAIRMAN, THE DISTRICT DISASTER MANAGEMENT AUTHORITY/ DISTRICT COLLECTOR.

Exhibit P5 A TRUE COPY OF ONE OF THE TRANSIT PASS ISSUED BY THE 5TH RESPONDENT WIDE NO.

25/2021-22/OE/DOQ/S2/253/2021 DATED 16.04.2021.

Exhibit P6 A TRUE COPY OF THE CIRCULAR NO. 10744/M3/2017 DATED 13.12.2017 OF THE DIRECTORATE OF MINING AND GEOLOGY.

W.P(C) No.19603 of 2021 & conn.cases 295

APPENDIX OF WP(C) 7762/2022

PETITIONER EXHIBITS

Exhibit P1 TRUE COPY OF THE SITE APPROVAL AND BUILDING PERMIT DATED 23.12.2020 ISSUED BY KUNDARA GRAMA PANCHAYAT TO THE PETITIONER

Exhibit P2 TRUE COPY OF THE DEVELOPMENT PERMIT DATED 23.12.2020 ISSUED BY KUNDARA GRAMA PANCHAYAT

Exhibit P3 TRUE COPY OF THE RECEIPT OF APPLICATION DATED 3.2.2021 ISSUED BY THE GEOLOGIST, KOLLAM TO THE PETITIONER

Exhibit P4 TRUE COPY OF THE ORDER ISSUED BY THE DISTRICT COLLECTOR, KOLLAM/ CHAIRMAN, DISTRICT DISASTER MANAGEMENT AUTHORITY, KOLLAM NUMBERED AS DCKLM/1827/2020-DM2(5) DATED 02.07.2021

Exhibit P5 TRUE COPY OF THE ORDER DATED 02.09.2021 IN WP (C) NO. 17474/2021OF THIS HON'BLE COURT

Exhibit P6 TRUE COPY OF THE CHALAN PAID BY THE PETITIONER DATED 7.3.2022 IN FAVOUR OF THE GEOLOGIST, KOLLAM W.P(C) No.19603 of 2021 & conn.cases 296

APPENDIX OF WP(C) 7820/2022

PETITIONER EXHIBITS

Exhibit P1 A TRUE COPY OF THE BUILDING PERMIT DATED 16.09.2020 ISSUED BY THE SECRETARY, NEDUVATHOOR GRAMA PANCHAYATH.

Exhibit P2 A TRUE COPY OF THE DEVELOPMENT PERMIT DATED 30.01.2021 ISSUED BY THE SECRETARY, NEDUVATHOOR GRAMA PANCHAYATH

Exhibit P3 A TRUE COPY OF THE RECEIPT DATED 16.02.2022 ISSUED BY THE 5TH RESPONDENT.

Exhibit P4 A TRUE COPY OF THE ORDER DCKLM/1827/2020-DM2(5) DATED 022.07.2021 ISSUED BY THE CHAIRMAN, THE DISTRICT DISASTER MANAGEMENT AUTHORITY/DISTRICT COLLECTOR.

Exhibit P5 A TRUE COPY OF ONE OF THE TRANSIT PASS ISSUED BY THE 5TH RESPONDENT WIDE NO.

25/2021-22/OE/DOQ/S2/253/2021 DATED 16.04.2021.

Exhibit P6 A TRUE COPY OF THE CIRCULAR NO.10744/M3/2017 DATED 13.12.2017 OF THE DIRECTORATE OF MINING & GEOLOGY.

W.P(C) No.19603 of 2021 & conn.cases 297

APPENDIX OF WP(C) 7886/2022

PETITIONER EXHIBITS

Exhibit P1 TRUE COPY OF THE BUILDING PERMIT DATED 05.03.2021 ISSUED BY KAREEPRA GRAMA PANCHAYAT TO THE PETITIONER

Exhibit P2 TRUE COPY OF THE DEVELOPMENT PERMIT DATED 05.03.2021 ISSUED BY KAREEPRA GRAMA PANCHAYAT TO THE PETITIONER

Exhibit P3 TRUE COPY OF THE RECEIPT OF APPLICATION DATED 27.8.2021 ISSUED BY THE GEOLOGIST, KOLLAM TO THE PETITIONER

Exhibit P4 TRUE COPY OF THE ORDER ISSUED BY THE DISTRICT COLLECTOR, KOLLAM/ CHAIRMAN, DISTRICT DISASTER MANAGEMENT AUTHORITY, KOLLAM NUMBERED AS DCKLM/1827/2020-DM2(5) DATED 02.07.2021

Exhibit P5 TRUE COPY OF THE ORDER DATED 02.09.2021 IN WP (C) NO. 17474/2021OF THIS HON'BLE COURT

Exhibit P6 TRUE COPY OF THE CHALAN PAID BY THE PETITIONER DATED 07.03.2022 IN FAVOUR OF THE GEOLOGIST, KOLLAM W.P(C) No.19603 of 2021 & conn.cases 298

APPENDIX OF WP(C) 7907/2022

PETITIONER EXHIBITS

Exhibit- P1 TRUE COPY OF THE BUILDING PERMIT DATED 15.1.2021 ISSUED BY THE SECRETARY, NEDUMPANA GRAMA PANCHAYATH

Exhibit- P2 TRUE COPY OF DEVELOPMENT PERMIT DATED 15.1.2021 ISSUED BY THE SECRETARY, NEDUMPANA GRAMA PANCHAYATH

Exhibit- P3 TRUE COPY OF THE COUNTERFOIL OF THE CHELAN TOWARDS THE DEPOSIT OF ROYALTY AMOUNT OF RS. 41640/-

Exhibit- P4 TRUE COPY OF THE ORDER DATED 02-07-2021 ISSUED BY THE SECOND RESPONDENT ON BEHALF OF FIRST RESPONDENT

Exhibit- P5 TRUE COPY OF THE ORDER OF THIS HONOURABLE COURT DATED 7.10.2021 IN WPC NO.21337 OF 2021 W.P(C) No.19603 of 2021 & conn.cases 299

APPENDIX OF WP(C) 8072/2022

PETITIONER EXHIBITS

Exhibit P1 TRUE COPY OF THE SITE APPROVAL AND BUILDING PERMIT DATED 29.06.2021 ISSUED BY MYLAM GRAMA PANCHAYAT TO THE PETITIONER

Exhibit P2 TRUE COPY OF THE DEVELOPMENT PERMIT DATED 08.07.2021 ISSUED BY MYLAM GRAMA PANCHAYAT

Exhibit P3 TRUE COPY OF THE APPLICATION DATED 23.07.2021 SUBMITTED BY THE PETITIONER BEFORE THE GEOLOGIST, KOLLAM

Exhibit P4 TRUE COPY OF THE ORDER ISSUED BY THE DISTRICT COLLECTOR, KOLLAM/ CHAIRMAN, DISTRICT DISASTER MANAGEMENT AUTHORITY, KOLLAM NUMBERED AS DCKLM/1827/2020-DM2(5) DATED 02.07.2021

Exhibit P5 TRUE COPY OF THE ORDER DATED 02.09.2021 IN WP (C) NO. 17474/2021OF THIS HON'BLE COURT

Exhibit P6 TRUE COPY OF THE CHALAN PAID BY THE PETITIONER DATED 09.03.2022 IN FAVOUR OF THE GEOLOGIST, KOLLAM W.P(C) No.19603 of 2021 & conn.cases 300

APPENDIX OF WP(C) 8154/2022

PETITIONER EXHIBITS

Exhibit P1 TRUE COPY OF THE SITE APPROVAL AND BUILDING PERMIT DATED 11.01.2021 ISSUED BY NEDUVATHOOR GRAMA PANCHAYAT TO THE PETITIONER

Exhibit P2 TRUE COPY OF THE DEVELOPMENT PERMIT DATED 04.03.2021 ISSUED BY NEDUVATHOOR GRAMA PANCHAYAT TO THE PETITIONER

Exhibit P3 TRUE COPY OF THE APPLICATION DATED 8.9.2021 SUBMITTED BY THE PETITIONER BEFORE THE GEOLOGIST, KOLLAM

Exhibit P4 TRUE COPY OF THE ORDER ISSUED BY THE DISTRICT COLLECTOR, KOLLAM/ CHAIRMAN, DISTRICT DISASTER MANAGEMENT AUTHORITY, KOLLAM NUMBERED AS DCKLM/1827/2020-DM2(5) DATED 02.07.2021

Exhibit P5 TRUE COPY OF THE ORDER DATED 02.09.2021 IN WP (C) NO. 17474/2021OF THIS HON'BLE COURT

Exhibit P6 TRUE COPY OF THE CHALAN PAID BY THE PETITIONER DATED 05.03.2022 IN FAVOUR OF THE GEOLOGIST, KOLLAM W.P(C) No.19603 of 2021 & conn.cases 301

APPENDIX OF WP(C) 8243/2022

PETITIONER EXHIBITS

Exhibit P1 TRUE COPY OF THE BUILDING PERMIT DATED 04.03.2021 ISSUED BY UMMANNUR GRAMA PANCHAYAT TO THE PETITIONER

Exhibit P2 TRUE COPY OF THE DEVELOPMENT PERMIT DATED 04.03.2021 ISSUED BY UMMANNUR GRAMA PANCHAYAT TO THE PETITIONER

Exhibit P3 TRUE COPY OF THE RECEIPT OF APPLICATION DATED 23.04.2021 ISSUED BY THE GEOLOGIST, KOLLAM TO THE PETITIONER

Exhibit P4 TRUE COPY OF THE ORDER ISSUED BY THE DISTRICT COLLECTOR, KOLLAM/ CHAIRMAN, DISTRICT DISASTER MANAGEMENT AUTHORITY, KOLLAM NUMBERED AS DCKLM/1827/2020-DM2(5) DATED 02.07.2021

Exhibit P5 TRUE COPY OF THE ORDER DATED 02.09.2021 IN WP (C) NO. 17474/2021OF THIS HON'BLE COURT

Exhibit P6 TRUE COPY OF THE CHALAN PAID BY THE PETITIONER DATED 19.01.2022 IN FAVOUR OF THE GEOLOGIST, KOLLAM W.P(C) No.19603 of 2021 & conn.cases 302

APPENDIX OF WP(C) 8320/2022

PETITIONER EXHIBITS

Exhibit P1 THE TRUE COPY OF THE REVENUE TAX REMITTED BY THE PETITIONER DATED 20.04.2021 BEFORE THE VILLAGE OFFICER, ARACKAL.

Exhibit P2 THE TRUE COPY OF THE BUILDING PERMIT NO. E4-

BA(256445)/2021 DATED 30.10.2021 ISSUED BY THE PANCHAYATH.

Exhibit P3 THE TRUE COPY OF THE DEVELOPMENT PERMIT ISSUED BY THE EDAMULACKAL GRAMA PANCHAYATH DATED 30.10.2021.

Exhibit P4 CHELAN ISSUED BY THE FOURTH RESPONDENT FOR THE ROYALTY FEES DATED 1.2.2022.

Exhibit P5 TRUE COPY OF THE ORDER ISSUED BY THE DISTRICT COLLECTOR, KOLLAM, NUMBERED AS DCKLM/1827/2020- DM2(5) DATED 02.07.2021.

Exhibit P6 TRUE COPY OF A TRANSIT PASS/PROCEEDINGS OF DISTRICT GEOLOGIST,KOLLAM DATED 14.08.2020.

Exhibit P7 TRUE COPY OF THE INTERIM ORDER PASSED IN WP(C) NO. 18445/2021 DATED 09.09.2021. W.P(C) No.19603 of 2021 & conn.cases 303

APPENDIX OF WP(C) 8479/2022

PETITIONER EXHIBITS

Exhibit P1 TRUE COPY OF THE BUILDING PERMIT DATED 27.8.2020 ISSUED BY PUNALUR MUNICIPALITY TO THE PETITIONERS

Exhibit P2 TRUE COPY OF THE DEVELOPMENT PERMIT DATED 22.10.2020 ISSUED BY PUNALUR MUNICIPALITY TO THE PETITIONERS

Exhibit P3 TRUE COPY OF THE APPLICATION SUBMITTED BY THE 2ND PETITIONER DATED 10.09.2021 BEFORE THE GEOLOGIST, KOLLAM

Exhibit P4 TRUE COPY OF THE ORDER ISSUED BY THE DISTRICT COLLECTOR, KOLLAM/ CHAIRMAN, DISTRICT DISASTER MANAGEMENT AUTHORITY, KOLLAM NUMBERED AS DCKLM/1827/2020-DM2(5) DATED 02.07.2021

Exhibit P5 TRUE COPY OF THE ORDER DATED 02.09.2021 IN WP (C) NO. 17474/2021OF THIS HON'BLE COURT

Exhibit P6 TRUE COPY OF THE CHALAN PAID BY THE 2ND PETITIONER DATED 19.01.2022 IN FAVOUR OF THE GEOLOGIST, KOLLAM W.P(C) No.19603 of 2021 & conn.cases 304

APPENDIX OF WP(C) 8482/2022

PETITIONER EXHIBITS

Exhibit P1 TRUE COPY OF THE SITE APPROVAL AND BUILDING PERMIT DATED 24.09.2020 ISSUED BY KULAKKADA GRAMA PANCHAYAT TO THE PETITIONER

Exhibit P2 TRUE COPY OF THE DEVELOPMENT PERMIT DATED 21.10.2020 ISSUED BY KULAKKADA GRAMA PANCHAYAT

Exhibit P3 TRUE COPY OF THE RECEIPT OF APPLICATION DATED 21.10.2020 ISSUED BY THE GEOLOGIST, KOLLAM TO THE PETITIONER

Exhibit P4 TRUE COPY OF THE ORDER ISSUED BY THE DISTRICT COLLECTOR, KOLLAM/ CHAIRMAN, DISTRICT DISASTER MANAGEMENT AUTHORITY, KOLLAM NUMBERED AS DCKLM/1827/2020-DM2(5) DATED 02.07.2021

Exhibit P5 TRUE COPY OF THE ORDER DATED 02.09.2021 IN WP (C) NO. 17474/2021OF THIS HON'BLE COURT

Exhibit P6 TRUE COPY OF THE CHALAN PAID BY THE PETITIONER DATED 07.03.2022 IN FAVOUR OF THE GEOLOGIST, KOLLAM W.P(C) No.19603 of 2021 & conn.cases 305

APPENDIX OF WP(C) 8686/2022

PETITIONER EXHIBITS

Exhibit P1 TRUE COPY OF THE BUILDING PERMIT DATED 24.08.2015 ISSUED BY NEDUMPANA GRAMA PANCHAYAT TO THE PETITIONER

Exhibit P2 TRUE COPY OF THE LAND TAX RECEIPT DATED 10.02.2021 ISSUED BY PALLIMON VILLAGE

Exhibit P3 TRUE COPY OF THE APPLICATION DATED 26.03.2021 SUBMITTED BY THE 1ST PETITIONER BEFORE THE GEOLOGIST, KOLLAM

Exhibit P4 TRUE COPY OF THE ORDER ISSUED BY THE DISTRICT COLLECTOR, KOLLAM/ CHAIRMAN, DISTRICT DISASTER MANAGEMENT AUTHORITY, KOLLAM NUMBERED AS DCKLM/1827/2020-DM2(5) DATED 02.07.2021

Exhibit P5 TRUE COPY OF THE ORDER DATED 02.09.2021 IN WP (C) NO. 17474/2021OF THIS HON'BLE COURT

Exhibit P6 TRUE COPY OF THE CHALAN PAID BY THE PETITIONER DATED 07.07.2022 IN FAVOUR OF THE GEOLOGIST, KOLLAM W.P(C) No.19603 of 2021 & conn.cases 306

APPENDIX OF WP(C) 8704/2022

PETITIONER EXHIBITS

Exhibit P1 TRUE COPY OF THE LAND TAX RECEIPT DATED 28.06.2022 ISSUED BY VILLAGE OFFICE, CHAKKUVARAKKAL OF THE PROPERTY COMPRISED IN SURVEY NO 422/1-78.151/10 IN CHAKKUVARAKKAL VILLAGE, KOTTARAKKARA TALUK, KOLLAM DISTRICT

Exhibit P2 A TRUE COPY OF THE BUILDING PERMIT DATED 24-06-

Exhibit P3 TRUE COPY OF THE DEVELOPMENT PERMIT DATED 18.02.2022 ISSUED BY CHAKKUVARAKKAL GRAMA PANCHAYAT

Exhibit P4 MANAGEMENT AUTHORITY, KOLLAM NUMBERED AS DCKLM/1827/2020-DM2(5) DATED 02.07.2021

Exhibit P5 A TRUE COPY OF THE RECEIPT ISSUED GEOLOGIST,KOLLAM DATED 20-07-2021

Exhibit P6 TRUE COPY OF THE ORDER DATED 02.09.2021 IN WP (C) NO. 17474/2021OF THIS HON'BLE COURT

Exhibit P7 TRUE COPY OF THE CHALAN PAID BY THE PETITIONER IN FAVOUR OF THE GEOLOGIST, KOLLAM W.P(C) No.19603 of 2021 & conn.cases 307

APPENDIX OF WP(C) 8750/2022

PETITIONER EXHIBITS

Exhibit P1 A TRUE COPY OF THE LAND TAX RECEIPT DATED 15.06.2020 ISSUED BY THE VILLAGE OFFICER, KOTTARAKARA.

Exhibit P2 A TRUE COPY OF THE BUILDING PERMIT DATED 21.04.2018 ISSUED BY THE SECRETARY, KOTTARAKARA MUNICIPALITY.

Exhibit P3 A TRUE COPY OF THE DEVELOPMENT PERMIT DATED 19.03.2019 ISSUED BY THE SECRETARY, KOTTARAKARA MUNICIPALITY.

Exhibit P4 A TRUE COPY OF THE ORDER DCKLM/1827/2020-DM2(5) DATED 02.07.2021 ISSUED BY THE CHAIRMAN, THE DISTRICT DISASTER MANAGEMENT AUTHORITY/DISTRICT COLLECTOR.

Exhibit P5 A TRUE COPY OF THE TRANSIT PASS ISSUED BY THE 5TH RESPONDENT WIDE NO.25/2021-22/OE/DOQ/S2/253/2021 DATED 16.04.2021.

Exhibit P6 A TRUE COPY OF THE CIRCULAR NO.10744/M3/2017 DATED 13.12.2017 OF THE DIRECTORATE OF MINING AND GEOLOGY.

W.P(C) No.19603 of 2021 & conn.cases 308

APPENDIX OF WP(C) 9080/2022

PETITIONER EXHIBITS

Exhibit P1 TRUE COPY OF THE BUILDING PERMIT DATED 13.01.2021 ISSUED BY POOYAPPALLY GRAMA PANCHAYAT TO THE PETITIONER

Exhibit P2 TRUE COPY OF THE DEVELOPMENT PERMIT DATED 29.04.2021 ISSUED BY POOYAPPALLY GRAMA PANCHAYAT TO THE PETITIONER

Exhibit P3 TRUE COPY OF THE APPLICATION SUBMITTED BY THE PETITIONER BEFORE THE GEOLOGIST, KOLLAM DATED NIL

Exhibit P4 TRUE COPY OF THE ORDER ISSUED BY THE DISTRICT COLLECTOR, KOLLAM/ CHAIRMAN, DISTRICT DISASTER MANAGEMENT AUTHORITY, KOLLAM NUMBERED AS DCKLM/1827/2020-DM2(5) DATED 02.07.2021

Exhibit P5 TRUE COPY OF THE ORDER DATED 02.09.2021 IN WP (C) NO. 17474/2021OF THIS HON'BLE COURT

Exhibit P6 TRUE COPY OF THE CHALAN PAID BY THE PETITIONER DATED 14.12.2021 IN FAVOUR OF THE GEOLOGIST, KOLLAM W.P(C) No.19603 of 2021 & conn.cases 309

APPENDIX OF WP(C) 8912/2022

PETITIONER EXHIBITS

Exhibit P1 TRUE COPY OF THE LAND TAX RECEIPT DATED 28.06.2021 ISSUED BY VILLAGE OFFICE, CHAKKUVARAKKAL OF THE PROPERTY COMPRISED IN SURVEY NO 422/1-78.151/10-3

Exhibit P2 A TRUE COPY OF THE BUILDING PERMIT DATED 24-06-

Exhibit P3 TRUE COPY OF THE DEVELOPMENT PERMIT DATED 18.02.2022 ISSUED BY CHAKKUVARAKKAL GRAMA PANCHAYAT

Exhibit P4 TRUE COPY OF THE ORDER ISSUED BY THE DISTRICT COLLECTOR, KOLLAM/ CHAIRMAN, DISTRICT DISASTER MANAGEMENT AUTHORITY, KOLLAM NUMBERED AS DCKLM/1827/2020-DM2(5) DATED 02.07.2021

Exhibit P5 A TRUE COPY OF THE RECEIPT ISSUED GEOLOGIST,KOLLAM DATED 20-07-2021

Exhibit P6 TRUE COPY OF THE ORDER DATED 02.09.2021 IN WP(C) NO. 17474/2021OF THIS HON'BLE COURT

Exhibit P7 TRUE COPY OF THE CHALAN PAID BY THE PETITIONER IN FAVOUR OF THE GEOLOGIST, KOLLAM W.P(C) No.19603 of 2021 & conn.cases 310

APPENDIX OF WP(C) 8966/2022

PETITIONER EXHIBITS

Exhibit P1 A TRUE COPY OF THE BUILDING PERMIT DATED 13/05/2019 ISSUED BY THE SECRETARY, NILAMEL GRAMA PANCHAYATH.

Exhibit P2 A TRUE COPY OF THE DEVELOPMENT PERMIT DATED 31/05/2019 ISSUED BY THE SECRETARY, NILAMEL GRAMA PANCHAYATH.

Exhibit P3 A TRUE COPY OF THE CHELLAN RECEIPT DATED 28/02/2022.

Exhibit P4 A TRUE COPY OF THE ORDER DCKLM/1827/2020-DM2(5) DATED 02/07/2021 ISSUED BY THE CHAIRMAN, THE DISTRICT DISASTER MANAGEMENT AUTHORITY/ DISTRICT COLLECTOR.

Exhibit P5 A TRUE COPY OF ONE OF THE TRANSIT PASS ISSUED BY THE 4TH RESPONDENT WIDE NO.25/2021-22/OE/DOQ/S2/253/2021 DTED 16/04/2021.

Exhibit P6 A TRUE COPY OF THE CIRCULAR NO.10744/M3/2017 DATED 13/12/2017 OF THE DIRECTORATE OF MINING AND GEOLOGY.

W.P(C) No.19603 of 2021 & conn.cases 311

APPENDIX OF WP(C) 9240/2022

PETITIONER EXHIBITS

Exhibit P1 COPY OF THE APPLICATION BEFORE THE 5TH RESPONDENT DATED 21.01.2022 ALONG WITH CHELLAN.

Exhibit P2 COPY OF THE ORDER ISSUED BY THE 3RD RESPONDENT DATED 2.7.21.

Exhibit P3 COPY OF THE INTERIM ORDER IN WP(C) NO.17788/21. W.P(C) No.19603 of 2021 & conn.cases 312

APPENDIX OF WP(C) 9298/2022

PETITIONER EXHIBITS

Exhibit P1 TRUE COPY OF THE SITE APPROVAL AND BUILDING PERMIT DATED 12.02.2021 ISSUED BY KARAVALOOR GRAMA PANCHAYAT TO THE PETITIONERS

Exhibit P2 TRUE COPY OF THE DEVELOPMENT PERMIT DATED 12.02.2021 ISSUED BY KARAVALOOR GRAMA PANCHAYAT TO THE PETITIONERS

Exhibit P3 TRUE COPY OF THE APPLICATION SUBMITTED BY THE PETITIONERS BEFORE THE GEOLOGIST, KOLLAM DATED NIL

Exhibit P4 TRUE COPY OF THE ORDER ISSUED BY THE DISTRICT COLLECTOR, KOLLAM/ CHAIRMAN, DISTRICT DISASTER MANAGEMENT AUTHORITY, KOLLAM NUMBERED AS DCKLM/1827/2020-DM2(5) DATED 02.07.2021

Exhibit P5 TRUE COPY OF THE ORDER DATED 02.09.2021 IN WP (C) NO. 17474/2021OF THIS HON'BLE COURT

Exhibit P6 TRUE COPY OF THE CHALAN PAID BY THE 2ND PETITIONER DATED 22.02.2022 IN FAVOUR OF THE GEOLOGIST, KOLLAM W.P(C) No.19603 of 2021 & conn.cases 313

APPENDIX OF WP(C) 9305/2022

PETITIONER EXHIBITS

Exhibit P1 TRUE COPY OF THE SITE APPROVAL AND BUILDING PERMIT DATED 19.11.2020 ISSUED BY PIRAVANTHOOR GRAMA PANCHAYAT TO THE PETITIONER

Exhibit P2 TRUE COPY OF THE DEVELOPMENT PERMIT DATED 19.11.2020 ISSUED BY PIRAVANTHOOR GRAMA PANCHAYAT

Exhibit P3 TRUE COPY OF THE APPLICATION SUBMITTED BY THE PETITIONER BEFORE THE GEOLOGIST, KOLLAM DATED NIL

Exhibit P4 TRUE COPY OF THE ORDER ISSUED BY THE DISTRICT COLLECTOR, KOLLAM/ CHAIRMAN, DISTRICT DISASTER MANAGEMENT AUTHORITY, KOLLAM NUMBERED AS DCKLM/1827/2020-DM2(5) DATED 02.07.2021

Exhibit P5 TRUE COPY OF THE ORDER DATED 02.09.2021 IN WP (C) NO. 17474/2021OF THIS HON'BLE COURT

Exhibit P6 TRUE COPY OF THE CHALAN PAID BY THE PETITIONER DATED 10.11.2021 IN FAVOUR OF THE GEOLOGIST, KOLLAM W.P(C) No.19603 of 2021 & conn.cases 314

APPENDIX OF WP(C) 9354/2022

PETITIONER EXHIBITS

Exhibit P1 TRUE COPY OF THE SITE APPROVAL AND BUILDING PERMIT DATED 28.09.2021 ISSUED BY KALLUVATHUKKAL GRAMA PANCHAYAT TO THE PETITIONER

Exhibit P2 TRUE COPY OF THE DEVELOPMENT PERMIT DATED 28.09.2021 ISSUED BY KALLUVATHUKKAL GRAMA PANCHAYAT

Exhibit P3 TRUE COPY OF THE APPLICATION SUBMITTED BY THE PETITIONER BEFORE THE GEOLOGIST, KOLLAM DATED 2.10.2021

Exhibit P4 TRUE COPY OF THE ORDER ISSUED BY THE DISTRICT COLLECTOR, KOLLAM/ CHAIRMAN, DISTRICT DISASTER MANAGEMENT AUTHORITY, KOLLAM NUMBERED AS DCKLM/1827/2020-DM2(5) DATED 02.07.2021

Exhibit P5 TRUE COPY OF THE ORDER DATED 02.09.2021 IN WP (C) NO. 17474/2021OF THIS HON'BLE COURT

Exhibit P6 TRUE COPY OF THE CHALAN PAID BY THE PETITIONER DATED 14.03.2022 IN FAVOUR OF THE GEOLOGIST, KOLLAM W.P(C) No.19603 of 2021 & conn.cases 315

APPENDIX OF WP(C) 9786/2022

PETITIONER EXHIBITS

Exhibit P1 TRUE COPY OF THE BUILDING PERMIT DATED 11.10.2021 ISSUED BY PAVITHRESWARAM GRAMA PANCHAYAT TO THE PETITIONER

Exhibit P2 TRUE COPY OF THE DEVELOPMENT PERMIT DATED 30.07.2021 ISSUED BY PAVITHRESWARAM GRAMA PANCHAYAT TO THE PETITIONER

Exhibit P3 TRUE COPY OF THE APPLICATION SUBMITTED BY THE PETITIONER BEFORE THE GEOLOGIST, KOLLAM DATED NIL

Exhibit P4 TRUE COPY OF THE ORDER ISSUED BY THE DISTRICT COLLECTOR, KOLLAM/ CHAIRMAN, DISTRICT DISASTER MANAGEMENT AUTHORITY, KOLLAM NUMBERED AS DCKLM/1827/2020-DM2(5) DATED 02.07.2021

Exhibit P5 TRUE COPY OF THE ORDER DATED 02.09.2021 IN WP (C) NO. 17474/2021OF THIS HON'BLE COURT

Exhibit P6 TRUE COPY OF THE CHALAN PAID BY THE PETITIONER DATED 21.03.2022 IN FAVOUR OF THE GEOLOGIST, KOLLAM W.P(C) No.19603 of 2021 & conn.cases 316

APPENDIX OF WP(C) 9794/2022

PETITIONER EXHIBITS

Exhibit P1 TRUE COPY OF THE BUILDING PERMIT DATED 12.08.2021 ISSUED BY PAVITHRESWARAM GRAMA PANCHAYAT TO THE PETITIONER

Exhibit P2 TRUE COPY OF THE DEVELOPMENT PERMIT DATED 10.09.2021 ISSUED BY PAVITHRESWARAM GRAMA PANCHAYAT TO THE PETITIONER

Exhibit P3 TRUE COPY OF THE APPLICATION SUBMITTED BY THE PETITIONER BEFORE THE GEOLOGIST, KOLLAM DATED NIL

Exhibit P4 TRUE COPY OF THE ORDER ISSUED BY THE DISTRICT COLLECTOR, KOLLAM/ CHAIRMAN, DISTRICT DISASTER MANAGEMENT AUTHORITY, KOLLAM NUMBERED AS DCKLM/1827/2020-DM2(5) DATED 02.07.2021

Exhibit P5 TRUE COPY OF THE ORDER DATED 02.09.2021 IN WP (C) NO. 17474/2021OF THIS HON'BLE COURT

Exhibit P6 TRUE COPY OF THE CHALAN PAID BY THE PETITIONER DATED 21.03.2022 IN FAVOUR OF THE GEOLOGIST, KOLLAM W.P(C) No.19603 of 2021 & conn.cases 317

APPENDIX OF WP(C) 9977/2022

PETITIONER EXHIBITS

Exhibit P1 TRUE COPY OF THE BUILDING PERMIT DATED 22.6.2020 ISSUED BY THE SECRETARY, NILAMEL GRAMA PANCHAYATH

Exhibit P2 TRUE COPY OF DEVELOPMENT PERMIT DATED 24.7.2020 ISSUED BY THE SECRETARY, NILAMEL GRAMA PANCHAYATH

Exhibit P3 TRUE COPY OF THE POSSESSION CERTIFICATE DATED 9.3.2020 ISSUED BY THE NILAMEL VILLAGE OFFICER

Exhibit P4 TRUE COPY OF THE ORDER DATED 02-07-2021 ISSUED BY THE SECOND RESPONDENT ON BEHALF OF FIRST RESPONDENT

Exhibit P5 TRUE COPY OF THE ORDER OF THIS HONOURABLE COURT DATED 7.10.2021 IN WPC NO.21337 OF 2021 W.P(C) No.19603 of 2021 & conn.cases 318

APPENDIX OF WP(C) 9979/2022

PETITIONER EXHIBITS

Exhibit P1 TRUE COPY OF THE BUILDING PERMIT DATED 23.11.2021 ISSUED BY THE SECRETARY, NEDUVATHOOR GRAMA PANCHAYATH

Exhibit P2 TRUE COPY OF TAX RECEIPT DATED 25.9.2021 ISSUED BY THE NEDUVATHOOR VILLAGE OFFICER

Exhibit P3 TRUE COPY OF THE COUNTERFOIL OF THE CHELAN TOWARDS THE DEPOSIT OF ROYALTY AMOUNT OF RS. 34200/-

Exhibit P4 TRUE COPY OF THE ORDER DATED 02-07-2021 ISSUED BY THE SECOND RESPONDENT ON BEHALF OF FIRST RESPONDENT

Exhibit P5 TRUE COPY OF THE ORDER OF THIS HONOURABLE COURT DATED 7.10.2021 IN WPC NO.21337 OF 2021 W.P(C) No.19603 of 2021 & conn.cases 319

APPENDIX OF WP(C) 9985/2022

PETITIONER EXHIBITS

Exhibit P1 TRUE COPY OF THE BUILDING PERMIT DATED 29.1.2020 ISSUED BY THE SECRETARY, VETTIKAVALA GRAMA PANCHAYATH

Exhibit P2 TRUE COPY OF DEVELOPMENT PERMIT DATED 30.3.2020 ISSUED BY THE SECRETARY, VETTIKAVALA GRAMA PANCHAYATH

Exhibit P3 TRUE COPY OF THE TAX RECEIPT DATED 26.8.2020 ISSUED BY THE VILLAGE OFFICER, VETTIKAVALA VILLAGE

Exhibit P4 RUE COPY OF THE ORDER DATED 02-07-2021 ISSUED BY THE SECOND RESPONDENT ON BEHALF OF FIRST RESPONDENT

Exhibit P5 TRUE COPY OF THE ORDER OF THIS HONOURABLE COURT DATED 7.10.2021 IN WPC NO.21337 OF 2021 W.P(C) No.19603 of 2021 & conn.cases 320

APPENDIX OF WP(C) 10079/2022

PETITIONER EXHIBITS

Exhibit P1 TRUE COPY OF THE BUILDING PERMIT DATED 30.6.2021 ISSUED BY THE SECRETARY, EZHUKONE GRAMA PANCHAYATH

Exhibit P2 TRUE COPY OF DEVELOPMENT PERMIT DATED 2.7.2021 ISSUED BY THE SECRETARY, EZHUKONE GRAMA PANCHAYATH

Exhibit P3 TRUE COPY OF THE COUNTERFOIL OF THE CHELAN TOWARDS THE DEPOSIT OF ROYALTY AMOUNT OF RS. 152280/-

Exhibit P4 TRUE COPY OF THE ORDER DATED 02-07-2021 ISSUED BY THE SECOND RESPONDENT ON BEHALF OF FIRST RESPONDENT

Exhibit P5 TRUE COPY OF THE ORDER OF THIS HONOURABLE COURT DATED 7.10.2021 IN WPC NO.21337 OF 2021 W.P(C) No.19603 of 2021 & conn.cases 321

APPENDIX OF WP(C) 10212/2022

PETITIONER EXHIBITS

Exhibit P1 TRUE COPY OF THE BUILDING PERMIT DATED 09.11.2020 ISSUED BY PUNALUR MUNICIPALITY TO THE PETITIONER

Exhibit P2 TRUE COPY OF THE TAX RECEIPT DATED 27.10.2020 ISSUED BY VALAKKOD VILLAGE

Exhibit P3 TRUE COPY OF APPLICATION DATED 10.11.2021 SUBMITTED BY THE PETITIONER BEFORE THE GEOLOGIST, KOLLAM

Exhibit P4 TRUE COPY OF THE ORDER ISSUED BY THE DISTRICT COLLECTOR, KOLLAM/ CHAIRMAN, DISTRICT DISASTER MANAGEMENT AUTHORITY, KOLLAM NUMBERED AS DCKLM/1827/2020-DM2(5) DATED 02.07.2021

Exhibit P5 TRUE COPY OF THE ORDER DATED 02.09.2021 IN WP (C) NO. 17474/2021OF THIS HON'BLE COURT

Exhibit P6 TRUE COPY OF THE CHALAN PAID BY THE PETITIONER DATED 23.03.2022 IN FAVOUR OF THE GEOLOGIST, KOLLAM W.P(C) No.19603 of 2021 & conn.cases 322

APPENDIX OF WP(C) 10493/2022

PETITIONER EXHIBITS

Exhibit P1 TRUE COPY OF THE BUILDING PERMIT DATED 21.12.2020 ISSUED BY KULAKKADA GRAMA PANCHAYAT TO THE PETITIONER

Exhibit P2 TRUE COPY OF THE DEVELOPMENT PERMIT DATED 08.02.2021 ISSUED BY KULAKKADA GRAMA PANCHAYAT TO THE PETITIONER

Exhibit P3 TRUE COPY OF THE APPLICATION SUBMITTED BY THE PETITIONER BEFORE THE GEOLOGIST, KOLLAM DATED NIL

Exhibit P4 TRUE COPY OF THE ORDER ISSUED BY THE DISTRICT COLLECTOR, KOLLAM/ CHAIRMAN, DISTRICT DISASTER MANAGEMENT AUTHORITY, KOLLAM NUMBERED AS DCKLM/1827/2020-DM2(5) DATED 02.07.2021

Exhibit P5 TRUE COPY OF THE ORDER DATED 02.09.2021 IN WP (C) NO. 17474/2021OF THIS HON'BLE COURT

Exhibit P6 TRUE COPY OF THE CHALAN PAID BY THE PETITIONER DATED 23.03.2022 IN FAVOUR OF THE GEOLOGIST, KOLLAM W.P(C) No.19603 of 2021 & conn.cases 323

APPENDIX OF WP(C) 10757/2022

PETITIONER EXHIBITS

Exhibit P1 TRUE COPY OF THE SITE APPROVAL AND BUILDING PERMIT DATED 19.7.2021 ISSUED BY NILAMEL GRAMA PANCHAYAT TO THE PETITIONER

Exhibit P2 TRUE COPY OF THE DEVELOPMENT PERMIT DATED 21.10.2021 ISSUED BY NILAMEL GRAMA PANCHAYAT TO THE PETITIONER

Exhibit P3 TRUE COPY OF THE APPLICATION SUBMITTED BY THE PETITIONER BEFORE THE GEOLOGIST, KOLLAM DATED 22.10.2021

Exhibit P4 TRUE COPY OF THE ORDER ISSUED BY THE DISTRICT COLLECTOR, KOLLAM/ CHAIRMAN, DISTRICT DISASTER MANAGEMENT AUTHORITY, KOLLAM NUMBERED AS DCKLM/1827/2020-DM2(5) DATED 02.07.2021

Exhibit P5 TRUE COPY OF THE ORDER DATED 02.09.2021 IN WP (C) NO. 17474/2021OF THIS HON'BLE COURT

Exhibit P6 TRUE COPY OF THE CHALAN PAID BY THE PETITIONER DATED 18.03.2022 IN FAVOUR OF THE GEOLOGIST, KOLLAM W.P(C) No.19603 of 2021 & conn.cases 324

APPENDIX OF WP(C) 11012/2022

PETITIONER EXHIBITS

Exhibit P1 TRUE COPY OF THE BUILDING PERMIT DATED 1.3.2021 ISSUED BY KOTTARAKKARA MUNICIPAL CORPORATION TO THE PETITIONER

Exhibit P2 TRUE COPY OF THE DEVELOPMENT PERMIT DATED 26.04.2021 ISSUED BY KOTTARAKKARA MUNICIPAL CORPORATION TO THE PETITIONER

Exhibit P3 TRUE COPY OF THE APPLICATION SUBMITTED BY THE PETITIONER BEFORE THE GEOLOGIST, KOLLAM DATED 5.7.2021

Exhibit P4 TRUE COPY OF THE ORDER ISSUED BY THE DISTRICT COLLECTOR, KOLLAM/ CHAIRMAN, DISTRICT DISASTER MANAGEMENT AUTHORITY, KOLLAM NUMBERED AS DCKLM/1827/2020-DM2(5) DATED 02.07.2021

Exhibit P5 TRUE COPY OF THE ORDER DATED 02.09.2021 IN WP (C) NO. 17474/2021OF THIS HON'BLE COURT

Exhibit P6 TRUE COPY OF THE CHALAN PAID BY THE PETITIONER DATED 07.03.2022 IN FAVOUR OF THE GEOLOGIST, KOLLAM W.P(C) No.19603 of 2021 & conn.cases 325

APPENDIX OF WP(C) 11018/2022

PETITIONER EXHIBITS

Exhibit P1 TRUE COPY OF THE SITE APPROVAL AND BUILDING PERMIT DATED 28.04.2021 ISSUED BY MYLOM GRAMA PANCHAYAT TO THE PETITIONER

Exhibit P2 TRUE COPY OF THE DEVELOPMENT PERMIT DATED 28.04.2021 ISSUED BY MYLOM GRAMA PANCHAYAT TO THE PETITIONER

Exhibit P3 TRUE COPY OF THE APPLICATION SUBMITTED BY THE PETITIONER BEFORE THE GEOLOGIST, KOLLAM DATED 5.7.2021

Exhibit P4 TRUE COPY OF THE ORDER ISSUED BY THE DISTRICT COLLECTOR, KOLLAM/ CHAIRMAN, DISTRICT DISASTER MANAGEMENT AUTHORITY, KOLLAM NUMBERED AS DCKLM/1827/2020-DM2(5) DATED 02.07.2021

Exhibit P5 TRUE COPY OF THE ORDER DATED 02.09.2021 IN WP (C) NO. 17474/2021OF THIS HON'BLE COURT

Exhibit P6 TRUE COPY OF THE CHALAN PAID BY THE PETITIONER DATED 11.03.2022 IN FAVOUR OF THE GEOLOGIST, KOLLAM W.P(C) No.19603 of 2021 & conn.cases 326

APPENDIX OF WP(C) 11566/2022

PETITIONER EXHIBITS

Exhibit P1 THE TRUE COPY OF THE POSSESSION CUM LOCATION MAP CERTIFICATES ISSUED BY THE VILLAGE OFFICER, DATED 05.10.2021.

Exhibit P2 THE TRUE COPY OF THE BUILDING PERMIT NO.K2 BA(226786) 2021 DATED 05.10.2021 ISSUED BY THE PANCHAYATH.

Exhibit P3 THE TRUE COPY OF THE DEVELOPMENT PERMIT ISSUED BY THE GRAMA PANCHAYATH ON 24.09.2021.

Exhibit P4 THE TRUE COPY OF THE RECEIPT DATED 13.10.2021 ISSUED BY THE FOURTH RESPONDENT FOR PROVING THE PRODUCTION OF APPLICATION.

Exhibit P5 THE TRUE COPY OF THE CHALAN ISSUED BY THE FOURTH RESPONDENT FOR THE ROYALTY FEES DATED 18.03.2022.

Exhibit P6 TRUE COPY OF THE ORDER ISSUED BY THE DISTRICT COLLECTOR CHAIRMAN DISTRICT DISASTER MANAGEMENT AUTHORITY, KOLLAM AS DCKLM/1827/2020-DM2(5) DATED 02.07.2021.

Exhibit P7 TRUE COPY OF TRANSIT PASS/PROCEEDINGS OF DISTRICT GEOLOGIST MINING AND GEOLOGY DEPARTMENT, KOLLAM NUMBERED AS 57/2020-21/OE/DOQ/S2/2641/19 DATED 14.08.2020.

Exhibit P8 TRUE COPY OF THE INTERIM ORDER PASSED IN WPC NO.18445/2021 DATED 09.09.2021. W.P(C) No.19603 of 2021 & conn.cases 327

APPENDIX OF WP(C) 11615/2022

PETITIONER EXHIBITS

Exhibit P1 TRUE COPY OF THE BUILDING PERMIT DATED 1.7.2021 ISSUED BY THE SECRETARY, VETTIKAVALA GRAMA PANCHAYATH

Exhibit P2 TRUE COPY OF DEVELOPMENT PERMIT DATED 1.7.2021 ISSUED BY THE SECRETARY, VETTIKAVALA GRAMA PANCHAYATH

Exhibit P3 TRUE COPY OF POSSESSION CERTIFICATE DATED 25.2.2021 ISSUED BY THE VILLAGE OFFICER, VETTIKAVALA VILLAGE

Exhibit P4 TRUE COPY OF THE ORDER DATED 02-07-2021 ISSUED BY THE SECOND RESPONDENT ON BEHALF OF FIRST RESPONDENT

Exhibit P5 TRUE COPY OF THE ORDER OF THIS HONOURABLE COURT DATED 7.10.2021 IN WPC NO.21337 OF 2021 W.P(C) No.19603 of 2021 & conn.cases 328

APPENDIX OF WP(C) 11632/2022

PETITIONER EXHIBITS

Exhibit P1 TRUE COPY OF THE BUILDING PERMIT DATED 28.10.2021 ISSUED BY ELAMADU GRAMA PANCHAYAT TO THE PETITIONERS

Exhibit P2 TRUE COPY OF THE DEVELOPMENT PERMIT DATED 18.03.2021 ISSUED BY ELAMADU GRAMA PANCHAYAT TO THE PETITIONERS

Exhibit P3 TRUE COPY OF THE RECEIPT OF APPLICATION DATED 08.09.2021 ISSUED BY THE GEOLOGIST, KOLLAM TO THE PETITIONERS

Exhibit P4 TRUE COPY OF THE ORDER ISSUED BY THE DISTRICT COLLECTOR, KOLLAM/ CHAIRMAN, DISTRICT DISASTER MANAGEMENT AUTHORITY, KOLLAM NUMBERED AS DCKLM/1827/2020-DM2(5) DATED 02.07.2021

Exhibit P5 TRUE COPY OF THE ORDER DATED 02.09.2021 IN WP (C) NO. 17474/2021OF THIS HON'BLE COURT

Exhibit P6 TRUE COPY OF THE CHALAN PAID BY THE 2ND PETITIONER DATED 25.03.2022 IN FAVOUR OF THE GEOLOGIST, KOLLAM W.P(C) No.19603 of 2021 & conn.cases 329

APPENDIX OF WP(C) 11653/2022

PETITIONER EXHIBITS

Exhibit P1 TRUE COPY OF THE SITE APPROVAL AND BUILDING PERMIT DATED 03.02.2021 ISSUED BY KADAKKAL GRAMA PANCHAYAT TO THE PETITIONER

Exhibit P2 TRUE COPY OF THE LETTER DATED 08.02.2021 SENT BY SECRETARY, KADAKKAL GRAMA PANCHAYAT TO THE GEOLOGIST, KOLLAM

Exhibit P3 TRUE COPY OF THE APPLICATION DATED 23.2.2021 SUBMITTED BY THE PETITIONER BEFORE THE GEOLOGIST, KOLLAM

Exhibit P4 TRUE COPY OF THE ORDER ISSUED BY THE DISTRICT COLLECTOR, KOLLAM/ CHAIRMAN, DISTRICT DISASTER MANAGEMENT AUTHORITY, KOLLAM NUMBERED AS DCKLM/1827/2020-DM2(5) DATED 02.07.2021

Exhibit P5 TRUE COPY OF THE ORDER DATED 02.09.2021 IN WP (C) NO. 17474/2021OF THIS HON'BLE COURT

Exhibit P6 TRUE COPY OF THE CHALAN PAID BY THE PETITIONER DATED 7.3.2022 PAID IN FAVOUR OF THE GEOLOGIST, KOLLAM W.P(C) No.19603 of 2021 & conn.cases 330

APPENDIX OF WP(C) 12047/2022

PETITIONER EXHIBITS

Exhibit P1 TRUE COPY OF THE BUILDING PERMIT DATED 12.1.2021 ISSUED BY THE SECRETARY, KOTTARAKARA MUNICIPALITY

Exhibit P2 TRUE COPY OF DEVELOPMENT PERMIT DATED 19.2.2021 ISSUED BY THE SECRETARY, KOTTARAKARA MUNICIPALITY

Exhibit P3 TRUE COPY OF TAX RECEIPT DATED 25.2.2022 ISSUED BY THE VILLAGE OFFICER, KOTTARAKARA VILLAGE

Exhibit P4 TRUE COPY OF THE ORDER DATED 02-07-2021 ISSUED BY THE SECOND RESPONDENT ON BEHALF OF FIRST RESPONDENT

Exhibit P5 TRUE COPY OF THE ORDER OF THIS HONOURABLE COURT DATED 7.10.2021 IN WPC NO.21337 OF 2021 W.P(C) No.19603 of 2021 & conn.cases 331

APPENDIX OF WP(C) 12456/2022

PETITIONER EXHIBITS

Exhibit-P1 A TRUE COPY OF THE BUILDING PERMIT DATED 07.05.2021 ISSUED BY THE SECRETARY, VELIYAM GRAMAPCNAHAYATH

Exhibit-P2 A TRUE COPY OF THE DEVELOPMENT PERMIT DATED 06.06.2021 ISSUED BY THE SECRETARY; VELIYAM GRAMAPANCHAYATH

Exhibit-P3 A TRUE COPY OF THE LETTER DATED 08.03.2022 WIDE NO. 82/2022 OF THE VILLAGE OFFICER, ODANAVATTOM.

Exhibit-P4 A TRUE COPY OF THE ORDER DCKLM/1827/2020-DM2(5) DATED 02.07.2021 ISSUED BY THE CHAIRMAN, THE DISTRICT DISASTER MANAGEMENT AUTHORITY / DISTRICT COLLECTOR

Exhibit-P5 A TRUE COPY OF ONE OF THE TRANSIT PASS ISSUED BY THE 5TH RESPONDENT WIDE NO.

25/2021-22/OE/DOQ/S2/253/2021 DATED 16.04.2021

Exhibit-P6 A TRUE COPY OF THE CIRCULAR NO. 10744/M3/2017 DATED 13.12.2017 OF THE DIRECTORATE OF MINING & GEOLOGY W.P(C) No.19603 of 2021 & conn.cases 332

APPENDIX OF WP(C) 12498/2022

PETITIONER EXHIBITS

Exhibit P1 TRUE COPY OF TAX RECEIPT DATED 28.09.2021 ISSUED BY VILLAGE OFFICE, KAREEPRA

Exhibit P2 TRUE COPY OF THE DEVELOPMENT PERMIT DATED 07.09.2021 ISSUED BY KAREEPRA GRAMA PANCHAYAT TO THE PETITIONER

Exhibit P3 TRUE COPY OF THE RECEIPT OF APPLICATION DATED 01.10.2021 ISSUED BY THE GEOLOGIST, KOLLAM

Exhibit P4 TRUE COPY OF THE ORDER ISSUED BY THE DISTRICT COLLECTOR, KOLLAM/ CHAIRMAN, DISTRICT DISASTER MANAGEMENT AUTHORITY, KOLLAM NUMBERED AS DCKLM/1827/2020-DM2(5) DATED 02.07.2021

Exhibit P5 TRUE COPY OF THE ORDER DATED 02.09.2021 IN WP (C) NO. 17474/2021OF THIS HON'BLE COURT

Exhibit P6 TRUE COPY OF THE CHALAN PAID BY THE PETITIONER DATED 26.3.2022 PAID IN FAVOUR OF THE GEOLOGIST, KOLLAM W.P(C) No.19603 of 2021 & conn.cases 333

APPENDIX OF WP(C) 12612/2022

PETITIONER EXHIBITS

Exhibit P1 TRUE COPY OF THE SITE APPROVAL AND BUILDING PERMIT DATED 23.12.2020 ISSUED BY KUNDARA GRAMA PANCHAYAT TO THE PETITIONER

Exhibit P2 TRUE COPY OF THE DEVELOPMENT PERMIT DATED 23.12.2020 ISSUED BY KUNDARA GRAMA PANCHAYAT

Exhibit P3 TRUE COPY OF THE RECEIPT OF APPLICATION DATED 3.2.2021 ISSUED BY THE GEOLOGIST, KOLLAM TO THE PETITIONER

Exhibit P4 TRUE COPY OF THE ORDER ISSUED BY THE DISTRICT COLLECTOR, KOLLAM/ CHAIRMAN, DISTRICT DISASTER MANAGEMENT AUTHORITY, KOLLAM NUMBERED AS DCKLM/1827/2020-DM2(5) DATED 02.07.2021

Exhibit P5 TRUE COPY OF THE ORDER DATED 02.09.2021 IN WP (C) NO. 17474/2021OF THIS HON'BLE COURT

Exhibit P6 TRUE COPY OF THE CHALAN PAID BY THE PETITIONER DATED 23.03.2022 IN FAVOUR OF THE GEOLOGIST, KOLLAM W.P(C) No.19603 of 2021 & conn.cases 334

APPENDIX OF WP(C) 12912/2022

PETITIONER EXHIBITS

Exhibit P1 TRUE COPY OF THE NO OBJECTION CERTIFICATE DATED 8.03.2021 ISSUED BY THE SECRETARY, KEREEPRA GRAMA PANCHAYATH

Exhibit P2 TRUE COPY OF THE DEVELOPMENT PERMIT DATED 30-4-

2021 ISSUED BY THE SECRETARY, KEREEPRA GRAMA PANCHAYATH

Exhibit P3 TRUE COPY OF THE COUNTER FOIL OF CHELAN ISSUED BY THE FIRST RESPONDENT TOWARDS THE DEPOSIT OF ROYALTY BY THE PETITIONER DATED 4.4.2022

Exhibit P4 TRUE COPY OF THE ORDER DATED 02-07-2021 ISSUED BY THE SECOND RESPONDENT ON BEHALF OF FIRST RESPONDENT

Exhibit P5 TRUE COPY OF THE ORDER OF THIS HONOURABLE COURT DATED 7.10.2021 IN WPC NO.21337 OF 2021 W.P(C) No.19603 of 2021 & conn.cases 335

APPENDIX OF WP(C) 13619/2022

PETITIONER EXHIBITS

Exhibit P1 TRUE COPY OF THE BUILDING PERMIT DATED 29.6.2021 ISSUED BY THE SECRETARY, MYLAM GRAMA PANCHAYATH.

Exhibit P2 TRUE COPY OF DEVELOPMENT PERMIT DATED 13.7.2021 ISSUED BY THE SECRETARY, MYLAM GRAMA PANCHAYATH.

Exhibit P3 TRUE COPY OF POSSESSION CERTIFICATE ISSUED BY THE VILLAGE OFFICER DATED 12.7.2021.

Exhibit P4 TRUE COPY OF THE ORDER DATED 2.7.2021 ISSUED BY THE SECOND RESPONDENT ON BEHALF OF FIRST RESPONDENT.

Exhibit P5 TRUE COPY OF THE ORDER OF THIS HONOURABLE COURT DATED 7.10.2021 IN WPC NO.21337 OF 2021. W.P(C) No.19603 of 2021 & conn.cases 336

APPENDIX OF WP(C) 13744/2022

PETITIONER EXHIBITS

Exhibit P1 TRUE COPY OF BUILDING PERMIT DATED 22-12-2020 ISSUED BY EDAMULACKAL GRAMA PANCHAYAT TO THE PETITIONERS

Exhibit P2 TRUE COPY OF DEVELOPMENT PERMIT DATED 22-12-2020 ISSUED BY EDAMULACKAL GRAMA PANCHAYAT

Exhibit P3 TRUE COPY OF APPLICATION DATED 10-12-2021 SUBMITTED BY THE 1ST PETITIONER BEFORE THE GEOLOGIST, KOLLAM

Exhibit P4 TRUE COPY OF ORDER ISSUED BY THE DISTRICT COLLECTOR, KOLLAM/CHAIRMAN, DISTRICT DISASTEER MANAGEMENT AUTHORITY, KOLLAM NUMBERED AS DCKLM/1827/2020-DM2(5) DATED 02-07-2021

Exhibit P5 TRUE COPY OF ORDER DATED 02-09-2021 IN WPC NO.

17474/2021 OF THIS HON'BLE COURT.

Exhibit P6 TRUE COPY OF CHALAN PAID BY THE PETITIONER DATED 08-03-2022 IN FAVOUR OF THE GEOLOGIST, KOLLAM W.P(C) No.19603 of 2021 & conn.cases 337

APPENDIX OF WP(C) 13747/2022

PETITIONER EXHIBITS

Exhibit P1 TRUE COPY OF BUILDING PERMIT DATED 27.11.2021 ISSUED BY ALAYAMON GRAMA PANCHAYAT TO THE PETITIONER.

Exhibit P2 TRUE COPY OF LOCATION PLAN.

Exhibit P3 TRUE COPY OF RECEIPT OF APPLICATION DATED 20.12.2021 SUBMITTED BY THE GEOLOGIST, KOLLAM TO THE PETITIONERS.

Exhibit P4 TRUE COPY OF ORDER ISSUED BY THE DISTRICT COLLECTOR, KOLLAM/CHAIRMAN, DISTRICT DISASTER MANAGEMENT AUTHORITY,KOLLAM NUMBERED AS DCKLM/1827/2020-DM2(5) DATED 02.07.2021.

Exhibit P5 TRUE COPY OF ORDER DATED 02.09.2021 IN WP(C)NO.17474/2021 OF THIS HON'BLE COURT.

Exhibit P6 TRUE COPY OF CHALAN PAID BY THE PETITIONER DATED 28.02.2022 IN FAVOUR OF THE GEOLOGIST,KOLLAM W.P(C) No.19603 of 2021 & conn.cases 338

APPENDIX OF WP(C) 13750/2022

PETITIONER EXHIBITS

Exhibit P1 TRUE COPY OF BUILDING PERMIT DATED 11.02.2021 ISSUED BY THE CHADAYAMANGALAM GRAMA PANCHAYAT TO THE PETITIONERS.

Exhibit P2 TRUE COPY OF DEVELOPMENT PERMIT DATED 11.02.2021 ISSUED BY CHADAYAMANGALAM GRAMA PANCHAYAT.

Exhibit P3 TRUE COPY OF RECEIPT OF APPLICATION DATED 23.07.2021 ISSUED BY THE GEOLOGIST, KOLLAM TO THE PETITIONERS.

Exhibit P4 TRUE COPY OF ORDER ISSUED BY THE DISTRICT COLLECTOR, KOLLAM.CHAIRMAN DISTRICT DISASTER MANAGEMENT AUTHORITY, KOLLAM NUMBERED AS DCKLM/1827/2020-DM2(5) DATED 02.07.2021.

Exhibit P5 TRUE COPY OF ORDER DATED 02.09.2021 IN WPC NO.17474/2021 OF THIS HON'BLE COURT.

Exhibit P6 TRUE COPY OF CHALAN PAID BY THE PETITIONER DATED 04.03.2022 IN FAVOUR OF THE GEOLOGIST, KOLLAM. W.P(C) No.19603 of 2021 & conn.cases 339

APPENDIX OF WP(C) 13849/2022

PETITIONER EXHIBITS

Exhibit P1 TRUE COPY OF THE BUILDING PERMIT DATED 2.12.2020 ISSUED BY THE SECRETARY, VETTIKKAVALA GRAMA PANCHAYATH.

Exhibit P2 TRUE COPY OF DEVELOPMENT PERMIT DATED 11.12.2020 ISSUED BY THE SECRETARY, VETTIKKAVALA GRAMA PANCHAYATH.

Exhibit P3 TRUE COPY OF POSSESSION CERTIFICATE ISSUED BY THE VILLAGE OFFICER, DATED 16.09.2020.

Exhibit P4 TRUE COPY OF THE ORDER DATED 02.07.2021 ISSUED BY THE SECOND RESPONDENT ON BEHALF OF FIRST RESPONDENT.

Exhibit P5 TRUE COPY OF THE ORDER OF THIS HONOURABLE COURT DATED 7.10.2021 IN WPC.NO. 21337 OF 2021. W.P(C) No.19603 of 2021 & conn.cases 340

APPENDIX OF WP(C) 14197/2022

PETITIONER EXHIBITS

Exhibit P1 TRUE COPY OF THE SITE APPROVAL AND BUILDING PERMIT DATED 6.7.2021 ISSUED BY THE SECRETARY, VELIYAM GRAMA PANCHAYATH TO THE FIRST PETITIONER

Exhibit P2 TRUE COPY OF DEVELOPMENT PERMIT DATED 8.9.2021 ISSUED BY THE SECRETARY, VELIYAM GRAMA PANCHAYATH TO THE FIRST PETITIONER

Exhibit P3 TRUE COPY OF THE BUILDING PERMIT DATED 9.11.2021 ISSUED BY THE SECRETARY, UMMANNOOR GRAMA PANCHAYATH TO THE SECOND PETITIONER

Exhibit P4 TRUE COPY OF DEVELOPMENT PERMIT DATED 9.11.2021 ISSUED BY THE SECRETARY, UMMANNOOR GRAMA PANCHAYATH TO THE SECOND PETITIONER

Exhibit P5 TRUE COPY OF THE SITE APPROVAL AND BUILDING PERMIT DATED 22.3.2021 ISSUED BY THE SECRETARY, MYLOM GRAMA PANCHAYATH TO THE THIRD PETITIONER

Exhibit P6 TRUE COPY OF DEVELOPMENT PERMIT DATED 16.3.2021 ISSUED BY THE SECRETARY, MYLOM GRAMA PANCHAYATH TO THE THIRD PETITIONER

Exhibit P7 TRUE COPY OF THE BUILDING PERMIT DATED 23.11.2021 ISSUED BY THE SECRETARY, NEDUVATHUR GRAMA PANCHAYATH TO THE FOURTH PETITIONER

Exhibit P8 TRUE COPY OF THE BUILDING PERMIT DATED 17.11.2021 ISSUED BY THE SECRETARY, NEDUVATHUR GRAMA PANCHAYATH TO THE FIFTH PETITIONER

Exhibit P9 TRUE COPY OF THE BUILDING PERMIT DATED 16.01.2021 ISSUED BY THE SECRETARY, KOTTARAKKARA MUNICIPALTY TO THE SIXTH PETITIONER

Exhibit P10 TRUE COPY OF DEVELOPMENT PERMIT DATED 28.01.2021 ISSUED BY THE SECRETARY, KOTTARAKKARA MUNICIPALTY TO THE SIXTH PETITIONER

Exhibit P11 TRUE COPY OF THE GENERAL BUILDING PERMIT DATED 26.11.2021 ISSUED BY THE SECRETARY, NILAMEL GRAMA W.P(C) No.19603 of 2021 & conn.cases 341

PANCHAYATH TO THE SEVENTH PETITIONER

Exhibit P12 TRUE COPY OF DEVELOPMENT PERMIT DATED 29.07.2021 ISSUED BY THE SECRETARY, NILAMEL GRAMA PANCHAYATH TO THE SEVENTH PETITIONER

Exhibit P13 TRUE COPY OF THE SITE APPROVAL AND BUILDING PERMIT DATED 12.03.2021 ISSUED BY THE SECRETARY, ITTIVA GRAMA PANCHAYATH TO THE EIGHTH PETITIONER

Exhibit P14 TRUE COPY OF DEVELOPMENT PERMIT DATED 12.03.2021 ISSUED BY THE SECRETARY, ITTIVA GRAMA PANCHAYATH TO THE EIGHTH PETITIONER

Exhibit P15 TRUE COPY OF THE GENERAL BUILDING PERMIT DATED 14.01.2019 ISSUED BY THE SECRETARY, VETTIKKAVALA GRAMA PANCHAYATH TO THE NINTH PETITIONER

Exhibit P16 TRUE COPY OF DEVELOPMENT PERMIT DATED 18.03.2022 ISSUED BY THE SECRETARY, VETTIKKAVALA GRAMA PANCHAYATH TO THE NINTH PETITIONER

Exhibit P17 TRUE COPY OF THE GENERAL BUILDING PERMIT DATED 24.05.2019 ISSUED BY THE SECRETARY, NILAMEL GRAMA PANCHAYATH TO THE TENTH PETITIONER

Exhibit P18 TRUE COPY OF DEVELOPMENT PERMIT DATED 24.05.2019 ISSUED BY THE SECRETARY, NILAMEL GRAMA PANCHAYATH TO THE TENTH PETITIONER

Exhibit P19 TRUE COPY OF THE BUILDING PERMIT DATED 8.11.2021 FROM THE UMMANNUR GRAMA PANCHAYATH TO THE ELEVENTH PETITIONER

Exhibit P20 TRUE COPY OF THE RELEVANT PORTIONS OF PLAN OF THE PROPOSED BUILDING SHOWING THE MEASUREMENT OF EARTH CUTTING

Exhibit P21 TRUE COPY OF THE BUILDING PERMIT DATED 1.12.2021 FROM THE VILAKKUDY GRAMA PANCHAYATH TO THE TWELFTH PETITIONER

Exhibit P22 TRUE COPY OF THE DEVELOPMENT PERMIT DATED 1.10.2021 FROM THE VILAKKUDY GRAMA PANCHAYATH TO THE TWELFTH PETITIONER

Exhibit P23 TRUE COPY OF THE BUILDING PERMIT DATED 16.3.2022 FROM THE VETTIKAVALA GRAMA PANCHAYATH TO THE W.P(C) No.19603 of 2021 & conn.cases 342

THIRTEENTH PETITIONER

Exhibit P24 TRUE COPY OF THE DEVELOPMENT PERMIT DATED 18.12.2021 FROM THE VETTIKAVALA GRAMA PANCHAYATH TO THE THIRTEENTH PETITIONER

Exhibit P25 TRUE COPY OF THE BUILDING PERMIT DATED 21.10.2021 FROM THE EZHUCON GRAMA PANCHAYATH TO THE FOURTEENTH PETITIONER

Exhibit P26 TRUE COPY OF THE DEVELOPMENT PERMIT DATED 3.12.2021 FROM THE EZHUCON GRAMA PANCHAYATH TO THE FOURTEENTH PETITIONER.

Exhibit P27 TRUE COPY OF THE LAST CIRCULAR ISSUED BY THE SECRETARY TO GOVERNMENT, LOCAL SELF GOVERNMENT (RA) DEPARTMENT, THIRUVANANTHAPURAM DATED 12.2.2022 NO. RA1/25/2022

Exhibit P28 TRUE COPY OF THE ORDER DATED 02-07-2021 ISSUED BY THE SECOND RESPONDENT ON BEHALF OF FIRST RESPONDENT

Exhibit P29 TRUE COPY OF THE ORDER OF THIS HONOURABLE COURT DATED 10.4.2022 IN WPC NO. 709 OF 2022

Exhibit P30 TRUE COPY OF THE ORDER OF THIS HONOURABLE COURT DATED 7.4.2022 IN WPC NO.12912 OF 2022 W.P(C) No.19603 of 2021 & conn.cases 343

APPENDIX OF WP(C) 14298/2022

PETITIONER EXHIBITS

Exhibit P1 TRUE COPY OF THE CERTIFICATE DATED 24.01.2020 ISSUED BY NEDUVATHOOR GRAMA PANCHAYAT TO THE PETITIONER

Exhibit P2 TRUE COPY OF THE DEVELOPMENT PERMIT DATED 23.01.2020 ISSUED BY NEDUVATHOOR GRAMA PANCHAYAT

Exhibit P3 TRUE COPY OF THE RECEIPT OF APPLICATION DATED 27.01.2020 ISSUED BY THE GEOLOGIST, KOLLAM TO THE PETITIONER

Exhibit P4 TRUE COPY OF THE ORDER ISSUED BY THE DISTRICT COLLECTOR, KOLLAM/ CHAIRMAN, DISTRICT DISASTER MANAGEMENT AUTHORITY, KOLLAM NUMBERED AS DCKLM/1827/2020-DM2(5) DATED 02.07.2021

Exhibit P5 TRUE COPY OF THE ORDER DATED 14.01.2022 IN WP (C) NO. 1235/2022 OF THIS HON'BLE COURT

Exhibit P6 TRUE COPY OF THE CHALAN PAID BY THE PETITIONER DATED 20.04.2021 IN FAVOUR OF THE GEOLOGIST, KOLLAM W.P(C) No.19603 of 2021 & conn.cases 344

APPENDIX OF WP(C) 14515/2022

PETITIONER EXHIBITS

Exhibit P1 TRUE COPY OF THE BUILDING PERMIT DATED 27.7.2021 ISSUED BY KOTTARAKARA MUNICIPALITY TO THE PETITIONER

Exhibit P2 TRUE COPY OF THE DEVELOPMENT PERMIT DATED 01.09.2021 ISSUED BY KOTTARAKARA MUNICIPALITY TO THE PETITIONER

Exhibit P3 TRUE COPY OF THE RECEIPT OF APPLICATION DATED 23.11.2021 ISSUED BY THE DISTRICT OFFICE OF MINING AND GEOLOGY, KOLLAM

Exhibit P4 TRUE COPY OF THE ORDER ISSUED BY THE DISTRICT COLLECTOR, KOLLAM/ CHAIRMAN, DISTRICT DISASTER MANAGEMENT AUTHORITY, KOLLAM NUMBERED AS DCKLM/1827/2020-DM2(5) DATED 02.07.2021

Exhibit P5 TRUE COPY OF THE ORDER DATED 14.01.2022 IN WP (C) NO. 1235/2022 OF THIS HON'BLE COURT

Exhibit P6 TRUE COPY OF THE CHALAN PAID BY THE PETITIONER DATED 08.04.2022 IN FAVOUR OF THE GEOLOGIST, KOLLAM W.P(C) No.19603 of 2021 & conn.cases 345

APPENDIX OF WP(C) 14549/2022

PETITIONER EXHIBITS

Exhibit P1 TRUE COPY OF THE ORDER ISSUED BY THE 5TH RESPONDENT VIDE NO: KSTP/KTR/AE1/EE/26/2021

Exhibit P2 A TRUE COPY OF THE COMMUNICATION DATED 22-4-2021 ISSUED BY THE 6TH RESPONDENT

Exhibit P3 TRUE COPY OF THE COMMUNICATION ISSUED BY THE 5TH RESPONDENT DATED 13-07-2021

Exhibit P4 TRUE COPY OF THE ORDER ISSUED BY THE DISTRICT COLLECTOR, KOLLAM/ CHAIRMAN, DISTRICT DISASTER MANAGEMENT AUTHORITY, KOLLAM NUMBERED AS DCKLM/1827/2020-DM2(5) DATED 02.07.2021

Exhibit P5 A TRUE COPY OF THE CHALAN

Exhibit P6 TRUE COPY OF THE ORDER DATED 02.09.2021 IN WP (C) NO. 17474/2021OF THIS HON'BLE COURT W.P(C) No.19603 of 2021 & conn.cases 346

APPENDIX OF WP(C) 14815/2022

PETITIONER EXHIBITS

Exhibit P1 TRUE COPY OF THE TAX RECEIPT DATED 27.04.2021 ISSUED BY MEENAD VILLAGE, KOLLAM TALUK TO THE PETITIONER

Exhibit P2 TRUE COPY OF THE DEVELOPMENT PERMIT DATED 07.01.2022 ISSUED BY CHATHANNUR GRAMA PANCHAYAT TO THE PETITIONER

Exhibit P3 TRUE COPY OF THE APPLICATION SUBMITTED BY THE PETITIONER BEFORE THE GEOLOGIST, KOLLAM DATED NIL

Exhibit P4 TRUE COPY OF THE ORDER ISSUED BY THE DISTRICT COLLECTOR, KOLLAM/ CHAIRMAN, DISTRICT DISASTER MANAGEMENT AUTHORITY, KOLLAM NUMBERED AS DCKLM/1827/2020-DM2(5) DATED 02.07.2021

Exhibit P5 TRUE COPY OF THE ORDER DATED 14.01.2022 IN WP (C) NO. 1235/2022 OF THIS HON'BLE COURT

Exhibit P6 TRUE COPY OF THE CHALAN PAID BY THE PETITIONER DATED 18.04.2022 IN FAVOUR OF THE GEOLOGIST, KOLLAM W.P(C) No.19603 of 2021 & conn.cases 347

APPENDIX OF WP(C) 14868/2022

PETITIONER EXHIBITS

Exhibit P1 TRUE COPY OF THE SITE APPROVAL AND BUILDING PERMIT DATED 05.01.2021 ISSUED BY ANCHAL PANCHAYAT TO THE PETITIONER

Exhibit P2 TRUE COPY OF THE DEVELOPMENT PERMIT DATED 01.03.2021 ISSUED BY ANCHAL PANCHAYAT TO THE PETITIONER

Exhibit P3 TRUE COPY OF THE APPLICATION DATED 11.10.2021 SUBMITTED BY THE PETITIONER BEFORE THE GEOLOGIST, KOLLAM

Exhibit P4 TRUE COPY OF THE ORDER ISSUED BY THE DISTRICT COLLECTOR, KOLLAM/ CHAIRMAN, DISTRICT DISASTER MANAGEMENT AUTHORITY, KOLLAM NUMBERED AS DCKLM/1827/2020-DM2(5) DATED 02.07.2021

Exhibit P5 TRUE COPY OF THE ORDER DATED 14.01.2022 IN WP (C) NO. 1235/2022 OF THIS HON'BLE COURT

Exhibit P6 TRUE COPY OF THE CHALAN PAID BY THE PETITIONER DATED 07.02.2022 IN FAVOUR OF THE GEOLOGIST, KOLLAM W.P(C) No.19603 of 2021 & conn.cases 348

APPENDIX OF WP(C) 14954/2022

PETITIONER EXHIBITS

Exhibit P1 TRUE COPY OF THE SITE APPROVAL AND BUILDING PERMIT DATED 16.3.2020 ISSUED BY KADAKKAL GRAMA PANCHAYAT TO THE PETITIONERS

Exhibit P2 TRUE COPY OF THE LAND DEVELOPMENT PLAN

Exhibit P3 TRUE COPY OF THE APPLICATION DATED 19.2.2021 SUBMITTED BY THE PETITIONERS BEFORE THE GEOLOGIST, KOLLAM

Exhibit P4 TRUE COPY OF THE ORDER ISSUED BY THE DISTRICT COLLECTOR, KOLLAM/ CHAIRMAN, DISTRICT DISASTER MANAGEMENT AUTHORITY, KOLLAM NUMBERED AS DCKLM/1827/2020-DM2(5) DATED 02.07.2021

Exhibit P5 TRUE COPY OF THE ORDER DATED 26.04.2022 IN WP (C) NO. 14515/2022 OF THIS HON'BLE COURT

Exhibit P6 TRUE COPY OF THE CHALAN PAID BY THE PETITIONERS DATED 25.04.2022 IN FAVOUR OF THE GEOLOGIST, KOLLAM W.P(C) No.19603 of 2021 & conn.cases 349

APPENDIX OF WP(C) 14987/2022

PETITIONER EXHIBITS

Exhibit P1 THE TRUE COPY OF THE APPROVAL AND BUILDING PERMIT DATED 27.12.2021 ISSUED BY SASTHAMCOTTA GRAMA PANCHAYATH TO THE PETITIONER

Exhibit P2 THE TRUE COPY OF THE DEVELOPMENT PLAN DATED 27.12.2021 ISSUED BY SASTHAMCOTTA GRAMA PANCHAYATH TO THE PETITIONER

Exhibit P3 THE TRUE COPY OF THE APPLICATION RECEIPT ISSUED BY THE GEOLOGIST DATED 01.02.2022

Exhibit P4 TRUE COPY OF THE ORDER ISSUED BY THE DISTRICT COLLECTOR, KOLLAM / CHAIRMAN, DISTRICT DISASTER MANAGEMENT AUTHORITY, KOLLAM NUMBERED AS DCKLM/1827/2020-DM2(5) DATED 02.07.2021

Exhibit P5 TRUE COPY OF THE ORDER DATED 12.04.2022 IN WP (C) NO. 13837/2022 OF THIS HON'BLE COURT

Exhibit P6 THE TRUE COPY OF CHELAN ISSUED BY THE GEOLOGIST TO INFAVOUR OF PETITIONER W.P(C) No.19603 of 2021 & conn.cases 350

APPENDIX OF WP(C) 15684/2022

PETITIONER EXHIBITS

Exhibit P1 TRUE COPY OF THE BUILDING PERMIT DATED 29.07.2021 ISSUED BY PAVITHRESWARAM GRAMA PANCHAYAT TO THE PETITIONER

Exhibit P2 TRUE COPY OF THE DEVELOPMENT PERMIT DATED 17.09.2021 ISSUED BY PAVITHRESWARAM GRAMA PANCHAYAT TO THE PETITIONER

Exhibit P3 TRUE COPY OF THE RECEIPT OF APPLICATION DATED 26.11.2021 ISSUED BY THE GEOLOGIST, KOLLAM TO THE PETITIONER

Exhibit P4 TRUE COPY OF THE ORDER ISSUED BY THE DISTRICT COLLECTOR, KOLLAM/ CHAIRMAN, DISTRICT DISASTER MANAGEMENT AUTHORITY, KOLLAM NUMBERED AS DCKLM/1827/2020-DM2(5) DATED 02.07.2021

Exhibit P5 TRUE COPY OF THE ORDER DATED 06.05.2022 IN WP (C) NO. 15349/2022 OF THIS HON'BLE COURT

Exhibit P6 TRUE COPY OF THE CHALAN PAID BY THE PETITIONER DATED 06.05.2022 IN FAVOUR OF THE GEOLOGIST, KOLLAM W.P(C) No.19603 of 2021 & conn.cases 351

APPENDIX OF WP(C) 15687/2022

PETITIONER EXHIBITS

Exhibit P1 TRUE COPY OF THE BUILDING PERMIT DATED 06.05.2019 ISSUED BY NEDUVATHOOR GRAMA PANCHAYAT TO THE PETITIONER

Exhibit P2 TRUE COPY OF THE DEVELOPMENT PERMIT DATED 28.09.2019 ISSUED BY NEDUVATHOOR GRAMA PANCHAYAT TO THE PETITIONER

Exhibit P3 TRUE COPY OF THE RECEIPT OF APPLICATION DATED 20.12.2019 ISSUED BY THE GEOLOGIST, KOLLAM TO THE PETITIONER

Exhibit P4 TRUE COPY OF THE ORDER ISSUED BY THE DISTRICT COLLECTOR, KOLLAM/ CHAIRMAN, DISTRICT DISASTER MANAGEMENT AUTHORITY, KOLLAM NUMBERED AS DCKLM/1827/2020-DM2(5) DATED 02.07.2021

Exhibit P5 TRUE COPY OF THE ORDER DATED 06.05.2022 IN WP (C) NO. 15349/2022 OF THIS HON'BLE COURT

Exhibit P6 TRUE COPY OF THE CHALAN PAID BY THE PETITIONER DATED 07.05.2022 IN FAVOUR OF THE GEOLOGIST, KOLLAM W.P(C) No.19603 of 2021 & conn.cases 352

APPENDIX OF WP(C) 15728/2022

PETITIONER EXHIBITS

Exhibit- P1 TRUE COPY OF THE BUILDING PERMIT DATED 19.3.2021 ISSUED BY THE SECRETARY, UMMANNUR GRAMA PANCHAYATH TO THE FIRST PETITIONER

Exhibit- P2 TRUE COPY OF DEVELOPMENT PERMIT DATED 19.3.2021 ISSUED BY THE SECRETARY, UMMANNUR GRAMA PANCHAYATH TO THE FIRST PETITIONER

Exhibit- P3 TRUE COPY OF THE BUILDING PERMIT DATED 13.7.2021 ISSUED BY THE SECRETARY, KULAKKADA GRAMA PANCHAYATH TO THE SECOND PETITIONER

Exhibit- P4 TRUE COPY OF DEVELOPMENT PERMIT DATED 13.7.2021 ISSUED BY THE SECRETARY, KULAKKADA GRAMA PANCHAYATH TO THE SECOND PETITIONER

Exhibit- P5 TRUE COPY OF THE BUILDING PERMIT DATED 17.3.2020 ISSUED BY THE SECRETARY, NILAMEL GRAMA PANCHAYATH TO THE THIRD PETITIONER

Exhibit- P6 TRUE COPY OF DEVELOPMENT PERMIT DATED 16.8.2019 ISSUED BY THE SECRETARY, NILAMEL GRAMA PANCHAYATH TO THE THIRD PETITIONER

Exhibit- P7 TRUE COPY OF THE BUILDING PERMIT DATED 15.6.2019 ISSUED BY THE SECRETARY, MELILA GRAMA PANCHAYATH TO THE FOURTH PETITIONER

Exhibit- P8 TRUE COPY OF DEVELOPMENT PERMIT DATED 23.3.2020 ISSUED BY THE SECRETARY, MELILA GRAMA PANCHAYATH TO THE FORTH PETITIONER

Exhibit- P9 TRUE COPY OF THE BUILDING PERMIT DATED 21.3.2019 ISSUED BY THE SECRETARY, MELILA GRAMA PANCHAYATH TO THE FIFTH PETITIONER

Exhibit- P10 TRUE COPY OF DEVELOPMENT PERMIT DATED 15.11.2019 ISSUED BY THE SECRETARY, MELILA GRAMA PANCHAYATH TO THE FIFTH PETITIONER

Exhibit- P11 TRUE COPY OF THE ORDER DATED 02-07-2021 ISSUED BY THE SECOND RESPONDENT ON BEHALF OF FIRST W.P(C) No.19603 of 2021 & conn.cases 353

RESPONDENT

Exhibit- P12 TRUE COPY OF THE ORDER OF THIS HONOURABLE COURT DATED 10.02.2022 IN WPC NO.709 OF 2022

Exhibit- P13 TRUE COPY OF THE ORDER OF THIS HONOURABLE COURT DATED 7.4.2022 IN WPC NO.12912 OF 2022

Exhibit14 TRUE COPY OF THE ORDER DATED 16.4.2021 ISSUED BY THE THIRD RESPONDENT TO THE FIFTH PETITIONER

Exhibit- P15 TRUE COPY OF THE LAST CIRCULAR ISSUED BY THE SECRETARY TO GOVERNMENT, LOCAL SELF GOVERNMENT(RA) DEPARTMENT, THIRUVANANTHAPURAM DATED 12.2.2022 NO.RA1/25/2022 W.P(C) No.19603 of 2021 & conn.cases 354

APPENDIX OF WP(C) 15784/2022

PETITIONER EXHIBITS

Exhibit P1 TRUE COPY OF THE SITE APPROVAL AND BUILDING PERMIT DATED 08.03.2022 ISSUED BY THALAVOOR GRAMA PANCHAYAT TO THE PETITIONER

Exhibit P2 THE TRUE COPY OF CERTIFICATE DATED 11.03.2022 ISSUED BY VILLAGE OFFICER, PIDAVOOR

Exhibit P3 TRUE COPY OF THE APPLICATION DATED 14.03.2022 SUBMITTED BY THE PETITIONER BEFORE THE GEOLOGIST, KOLLAM

Exhibit P4 TRUE COPY OF THE ORDER ISSUED BY THE DISTRICT COLLECTOR, KOLLAM/ CHAIRMAN, DISTRICT DISASTER MANAGEMENT AUTHORITY, KOLLAM NUMBERED AS DCKLM/1827/2020-DM2(5) DATED 02.07.2021

Exhibit P5 TRUE COPY OF THE ORDER DATED 06.05.2022 IN WP (C) NO. 15349/2022 OF THIS HON'BLE COURT

Exhibit P6 TRUE COPY OF THE CHALAN PAID BY THE PETITIONER DATED 09.05.2022 IN FAVOUR OF THE GEOLOGIST, KOLLAM W.P(C) No.19603 of 2021 & conn.cases 355

APPENDIX OF WP(C) 15856/2022

PETITIONER EXHIBITS

ExhibitP1 TRUE COPY OF THE LAND TAX RECEIPT DATED 26.07.2021 ISSUED BY VILLAGE OFFICE; PUTHOOR OF THE PROPERTY COMPRISED IN SURVEY NO IN 85/14, 85/9 IN PUTHOOR VILLAGE, KOTTARAKKARA TALUK OF KOLLAM DISTRICT

ExhibitP2 TRUE COPIES OF THE POSSESSION CERTIFICATES DATED 09-08-2021 OF LAND COMPRISED IN SURVEY NO. 85/14, AND 85/9 IN PUTHOOR VILLAGE, KOTTARAKKARA TALUK, OF KOLLAM DISTRICT

ExhibitP3 TRUE COPY OF THE DEVELOPMENT PERMIT DATED 07.05.2022 ISSUED BY MYLAM GRAMA PANCHAYAT TO THE PETITIONERS

ExhibitP4 TRUE COPY OF THE ORDER ISSUED BY THE DISTRICT COLLECTOR, KOLLAM/ CHAIRMAN, DISTRICT DISASTER MANAGEMENT AUTHORITY, KOLLAM NUMBERED AS DCKLM/1827/2020-DM2(5) DATED 02.07.2021

ExhibitP5 A TRUE COPY OF THE RECEIPT ISSUED GEOLOGIST,KOLLAM DATED 20-07-2021

ExhibitP6 TRUE COPY OF THE ORDER DATED 02.09.2021 IN WP (C) NO. 17474/2021OF THIS HON'BLE COURT W.P(C) No.19603 of 2021 & conn.cases 356

APPENDIX OF WP(C) 15967/2022

PETITIONER EXHIBITS

Exhibit P1 TRUE COPY OF THE TAX RECEIPT ISSUED BY THE PATTAZHI VADAKKEKARA VILLAGE DATED 15.1.2022.

Exhibit P2 THE TRUE COPY OF THE DEVELOPMENT PERMIT NO. A2-

529/2020 DATED 20.2.2020 ISSUED BY THE PANCHAYATH.

Exhibit P3 THE TRUE COPY OF THE BUILDING PERMIT ISSUED BY THE GRAMA PANCHAYATH ON 20/2/2020.

Exhibit P4 THE TRUE COPY OF THE CHELAN DATED 4.5.2022 BEFORE THE GEOLOGIST.

Exhibit P5 TRUE COPY OF THE ORDER ISSUED BY THE DISTRICT COLLECTOR, CHAIRMAN, DISTRICT DISASTER MANAGEMENT AUTHORITY. KOLLAM AS DCKLM/1827/2020-DM2(5) DTD. 02.07.2021.

Exhibit P6 TRUE COPY OF TRANSIT PASS/PROCEEDINGS OF DISTRICT GEOLOGIST MINING AND GEOLOGY DEPARTMENT KOLLAM, NUMBERED AS 57/2020-21 /OE/DOQ/S2/2641/19 DATED 14.8.2020.

Exhibit P7 TRUE COPY OF THE INTERIM ORDER PASSED IN WPC NO.

18445/2021 DATED 9.9.2021.

W.P(C) No.19603 of 2021 & conn.cases 357

APPENDIX OF WP(C) 16033/2022

PETITIONER EXHIBITS

Exhibit P1 TRUE COPY OF THE BUILDING PERMIT DATED 11.02.2019 ISSUED BY MYLAM GRAMA PANCHAYAT TO THE PETITIONERS

Exhibit P2 TRUE COPY OF THE DEVELOPMENT PERMIT DATED 11.02.2019 ISSUED BY MYLAM GRAMA PANCHAYAT TO THE PETITIONERS

Exhibit P3 TRUE COPY OF THE APPLICATION DATED 30.05.2020 SUBMITTED BY THE 1ST PETITIONER BEFORE THE GEOLOGIST, KOLLAM

Exhibit P4 TRUE COPY OF THE ORDER ISSUED BY THE DISTRICT COLLECTOR, KOLLAM/ CHAIRMAN, DISTRICT DISASTER MANAGEMENT AUTHORITY, KOLLAM NUMBERED AS DCKLM/1827/2020-DM2(5) DATED 02.07.2021

Exhibit P5 TRUE COPY OF THE ORDER DATED 06.05.2022 IN WP (C) NO. 15349/2022 OF THIS HON'BLE COURT

Exhibit P6 TRUE COPY OF THE CHALAN PAID BY THE 2ND PETITIONER DATED 13.05.2022 IN FAVOUR OF THE GEOLOGIST, KOLLAM W.P(C) No.19603 of 2021 & conn.cases 358

APPENDIX OF WP(C) 16093/2022

PETITIONER EXHIBITS

Exhibit P1 TRUE COPY OF THE TAX RECEIPT ISSUED BY THE KAREEPRA VILLAGE DATED 07.09.2021.

Exhibit P2 TRUE COPY OF THE DEVELOPMENT PERMIT NO.C3-

BA(133117)/2021 DATED 29.06.2021 ISSUED BY THE PANCHAYATH.

Exhibit P3 THE TRUE COPY OF THE DEVELOPMENT PERMIT ISSUED BY THE GRAMA PANCHAYATH ON 29.06.2021.

Exhibit P4 THE TRUE COPY OF THE CHELAN DATED 04.05.2022 BEFORE THE GEOLOGIST.

Exhibit P5 TRUE COPY OF THE ORDER ISSUED BY THE DISTRICT COLLECTOR, CHAIRMAN, DISTRICT DISASTER MANAGEMENT AUTHORITY, KOLLAM AS DCKLM/1827/2020-DM2(5) DATED 02.07.2021.

Exhibit P6 TRUE COPY OF TRANSIT PASS/PROCEEDINGS OF DISTRICT GEOLOGIST, MINING AND GEOLOGY DEPARTMENT, KOLLAM NUMBERED AS 57/2020-21/OE/DOQ/S2/2641/19 DATED 14.08.2020.

Exhibit P7 TRUE COPY OF THE INTERIM ORDER PASSED IN WPC NO.18445/2021 DATED 09.09.2021. W.P(C) No.19603 of 2021 & conn.cases 359

APPENDIX OF WP(C) 16501/2022

PETITIONER EXHIBITS

Exhibit-P1 TRUE COPY OF THE ORDER IN WP(C) NO.5427/2022 DATED 18.02.2022

Exhibit-P2 TRUE COPY OF THE CHALAN TO BE PAID BY THE PETITIONER DATED NIL

Exhibit-P3 TRUE COPY OF THE ORDER ISSUED BY THE DISTRICT COLLECTOR KOLLAM/CHAIRMAN, DISTRICT DISASTER MANAGEMENT AUTHORITY, KOLLAM NO. DCKLM/1827/2020- DM2(5) DATED 02.07.2021 W.P(C) No.19603 of 2021 & conn.cases 360

APPENDIX OF WP(C) 17375/2022

PETITIONER EXHIBITS

Exhibit P1 TRUE COPY OF THE TAX RECEIPT ISSUED BY THE MELILA VILLAGE DATED 12.4.2021.

Exhibit P2 TRUE THE TRUE COPY OF THE BUILDING PERMIT NO.A3-

4478/2021 DATED 30.12.2020ISSUED BY THE PANCHAYATH.

Exhibit P3 THE TRUE COPY OF THE DEVELOPMENT PERMIT ISSUED BY THE GRAMA PANCHAYATH ON 3.2.2021.

Exhibit P4 THE TRUE COPY OF THE RECEIPT ISSUED BY THE FOURTH RESPONDENT TO THE PETITIONER DATED 1.11.2021.

Exhibit P5 THE TRUE COPY OF THE CHELAN DATED 4.5.2022 BEFORE THE GEOLOGIST.

Exhibit P6 TRUE COPY OF THE ORDER ISSUED BY THE DISTRICT COLLECTOR, CHAIRMAN, DISTRICT DISASTER MANAGEMENT AUTHORITY, KOLLAM AS DCKLM/1827/2020-DM2(5) DT 02.07.2021.

Exhibit P7 TRUE COPY OF TRANSIT PASS/ PROCEEDINGS OF DISTRICT GEOLOGIST, MINING AND GEOLOGY DEPARTMENT, KOLLAM NUMBERED AS 57/2020-21/OE/DOQ/S2/2641/19 DATED 14.8.2020.

Exhibit P8 TRUE COPY OF THE INTERIM ORDER PASSED IN W.P.(C) NO.18445/2021 DATED 9.9.2021.

W.P(C) No.19603 of 2021 & conn.cases 361

APPENDIX OF WP(C) 17431/2022

PETITIONER EXHIBITS

Exhibit P1 TRUE COPY OF THE TAX RECEIPT ISSUED BY THE MELILA VILLAGE DATED 12.4.2021.

Exhibit P2 TRUE THE TRUE COPY OF THE BUILDING PERMIT NO.A3-

4476/2021 DATED 30.12.2020 ISSUED BY THE PANCHAYATH.

Exhibit P3 THE TRUE COPY OF THE DEVELOPMENT PERMIT NO A3-

4477/2020 ISSUED BY THE GRAMA PANCHAYATH ON 3.2.2021.

Exhibit P4 THE TRUE COPY OF THE RECEIPT ISSUED BY THE FOURTH RESPONDENT TO THE PETITIONER DATED 1.11.2021.

Exhibit P5 THE TRUE COPY OF THE CHELAN DATED 20.4.2022 BEFORE THE GEOLOGIST.

Exhibit P6 TRUE COPY OF THE ORDER ISSUED BY THE DISTRICT COLLECTOR, CHAIRMAN, DISTRICT DISASTER MANAGEMENT AUTHORITY, KOLLAM AS DCKLM/1827/2020-DM2(5) DT 02.07.2021.

Exhibit P7 TRUE COPY OF TRANSIT PASS/ PROCEEDINGS OF DISTRICT GEOLOGIST, MINING AND GEOLOGY DEPARTMENT, KOLLAM NUMBERED AS 57/2020-21/OE/DOQ/S2/2641/19 DATED 14.8.2020.

Exhibit P8 TRUE COPY OF THE INTERIM ORDER PASSED IN W.P.(C) NO.18445/2021 DATED 9.9.2021.

W.P(C) No.19603 of 2021 & conn.cases 362

APPENDIX OF WP(C) 17444/2022

PETITIONER EXHIBITS

Exhibit P1 TRUE COPY OF THE SITE APPROVAL AND BUILDING PERMIT DATED 10.01.2022 ISSUED BY PIRAVANTHUR GRAMA PANCHAYAT TO THE PETITIONER

Exhibit P2 TRUE COPY OF THE APPLICATION SUBMITTED BY THE PETITIONER BEFORE THE GEOLOGIST, KOLLAM DATED NIL

Exhibit P3 TRUE COPY OF THE CHALAN PAID BY THE PETITIONER DATED 06.05.2022 IN FAVOUR OF THE GEOLOGIST, KOLLAM

Exhibit P4 TRUE COPY OF THE ORDER ISSUED BY THE DISTRICT COLLECTOR, KOLLAM/ CHAIRMAN, DISTRICT DISASTER MANAGEMENT AUTHORITY, KOLLAM NUMBERED AS DCKLM/1827/2020-DM2(5) DATED 02.07.2021

Exhibit P5 TRUE COPY OF THE ORDER DATED 20.05.2022 IN WP (C) NO. 16408/2022 OF THIS HON'BLE COURT W.P(C) No.19603 of 2021 & conn.cases 363

APPENDIX OF WP(C) 17445/2022

PETITIONER EXHIBITS

Exhibit1 TRUE COPY OF THE BUILDING PERMIT DATED 23.02.2021 ISSUED BY MELILA GRAMA PANCHAYAT TO THE PETITIONERS

Exhibit2 TRUE COPY OF THE DEVELOPMENT PERMIT DATED 09.08.2021 ISSUED BY MELILA GRAMA PANCHAYAT TO THE PETITIONERS

Exhibit P3 TRUE COPY OF THE RECEIPT OF APPLICATION DATED 9.12.2021 ISSUED BY THE GEOLOGIST KOLLAM, TO THE PETITIONERS

Exhibit P4 TRUE COPY OF THE ORDER ISSUED BY THE DISTRICT COLLECTOR, KOLLAM/ CHAIRMAN, DISTRICT DISASTER MANAGEMENT AUTHORITY, KOLLAM NUMBERED AS DCKLM/1827/2020-DM2(5) DATED 02.07.2021

Exhibit P5 TRUE COPY OF THE ORDER DATED 20.05.2022 IN WP (C) NO. 16408/2022 OF THIS HON'BLE COURT

Exhibit p6 TRUE COPY OF THE CHALAN PAID BY THE 1ST PETITIONER DATED 16.05.2022 IN FAVOUR OF THE GEOLOGIST, KOLLAM W.P(C) No.19603 of 2021 & conn.cases 364

APPENDIX OF WP(C) 17486/2022

PETITIONER EXHIBITS

Exhibit P1 TRUE COPY OF THE SITE APPROVAL AND BUILDING PERMIT DATED 18.02.2022 ISSUED BY VELINALLUR GRAMA PANCHAYAT TO THE PETITIONER

Exhibit P2 TRUE COPY OF THE RECEIPT OF THE APPLICATION DATED 8.4.2022 ISSUED BY THE GEOLOGIST, KOLLAM TO THE PETITIONER

Exhibit P3 TRUE COPY OF THE CHALAN PAID BY THE PETITIONER DATED 21.05.2022 IN FAVOUR OF THE GEOLOGIST, KOLLAM

Exhibit P4 TRUE COPY OF THE ORDER ISSUED BY THE DISTRICT COLLECTOR, KOLLAM/ CHAIRMAN, DISTRICT DISASTER MANAGEMENT AUTHORITY, KOLLAM NUMBERED AS DCKLM/1827/2020-DM2(5) DATED 02.07.2021

Exhibit P5 TRUE COPY OF THE ORDER DATED 20.05.2022 IN WP (C) NO. 16408/2022 OF THIS HON'BLE COURT W.P(C) No.19603 of 2021 & conn.cases 365

APPENDIX OF WP(C) 18261/2022

PETITIONER EXHIBITS

Exhibit P1 TRUE COPY OF THE BUILDING PERMIT DATED 17.11.2021 ISSUED BY THE SECRETARY, NILAMEL GRAMA PANCHAYATH

Exhibit P2 TRUE COPY OF PROPOSED PLAN FOR RESIDENTIAL BUILDING AND LAND DEVELOPMENT OF PETITIONER WHICH SHOWS THE MEASUREMENT OF EARTH CUTTING

Exhibit P3 TRUE COPY OF THE ORDER DATED 02-07-2021 ISSUED BY THE SECOND RESPONDENT ON BEHALF OF FIRST RESPONDENT

Exhibit P4 TRUE COPY OF THE ORDER OF THIS HONOURABLE COURT DATED 10.02.2022 IN WPC NO.709 OF 2022

Exhibit P5 TRUE COPY OF THE ORDER OF THIS HONOURABLE COURT DATED 7.4.2022 IN WPC NO.12912 OF 2022 W.P(C) No.19603 of 2021 & conn.cases 366

APPENDIX OF WP(C) 18279/2022

PETITIONER EXHIBITS

Exhibit P1 TRUE COPY OF THE BUILDING PERMIT DATED 11.10.2021 ISSUED BY PAVITHRESWARAM GRAMA PANCHAYAT TO THE PETITIONERS

Exhibit P2 TRUE COPY OF THE DEVELOPMENT PERMIT DATED 24.11.2021 ISSUED BY PAVITHRESWARAM GRAMA PANCHAYAT TO THE PETITIONERS

Exhibit P3 TRUE COPY OF THE RECEIPT OF APPLICATION DATED 28.12.2021 ISSUED BY THE GEOLOGIST, KOLLAM TO THE PETITIONERS

Exhibit P4 TRUE COPY OF THE ORDER ISSUED BY THE DISTRICT COLLECTOR, KOLLAM/ CHAIRMAN, DISTRICT DISASTER MANAGEMENT AUTHORITY, KOLLAM NUMBERED AS DCKLM/1827/2020-DM2(5) DATED 02.07.2021

Exhibit P5 TRUE COPY OF THE ORDER DATED 31.05.2022 IN WP (C) NO. 17444/2022 OF THIS HON'BLE COURT

Exhibit P6 TRUE COPY OF THE CHALAN PAID BY THE 1ST PETITIONER DATED 04.06.2022 IN FAVOUR OF THE GEOLOGIST, KOLLAM W.P(C) No.19603 of 2021 & conn.cases 367

APPENDIX OF WP(C) 18552/2022

PETITIONER EXHIBITS

Exhibit P1 TRUE COPY OF THE SITE APPROVAL AND BUILDING PERMIT DATED 21.03.2022ISSUED BY THE SECRETARY, KALLUVATHUKKAL GRAMA PANCHAYATH TO THE PETITIONER

Exhibit P2 TRUE COPY OF THE RELEVANT PORTIONS OF APPROVED PLAN OF THE PROPOSED BUILDING OF PETITIONER

Exhibit P3 TRUE COPY OF THE ORDER DATED 02-07-2021 ISSUED BY THE SECOND RESPONDENT

Exhibit P4 TRUE COPY OF THE ORDER OF THIS HONOURABLE COURT DATED 10.02.2022 IN WPC NO.709 OF 2022

Exhibit P5 TRUE COPY OF THE ORDER OF THIS HONOURABLE COURT DATED 7.4.2022 IN WPC NO.12912 OF 2022 W.P(C) No.19603 of 2021 & conn.cases 368

APPENDIX OF WP(C) 19196/2022

PETITIONER EXHIBITS

Exhibit P1 A TRUE COPY OF BASIC TAX RECEIPT DATED 16.05.2022.

Exhibit P2 A TRUE COPY OF BUILDING PERMIT DATED 24.01.2022 ISSUED BY SECRETARY, ELAMAD GRAMA PANCHAYATH.

Exhibit P3 A TRUE COPY OF CHALAN ISSUED BY GEOLOGIST, KOLLAM.

Exhibit P4 A TRUE COPY OF ORDER DATED 02.07.2021 ISSUED BY DISTRICT COLLECTOR/CHAIRMAN, DISTRICT DISASTER MANAGEMENT AUTHORITY, KOLLAM.

Exhibit P5 A TRUE COPY OF ONE OF THE TRANSIT PASS ISSUED BY THE DISTRICT GEOLOGIST, KOLLAM DATED 16.04.2021.

Exhibit P6 A TRUE COPY OF CIRCULAR DATED 13.12.2017 BEARING NO. 10744/M3/2017 ISSUED BY MINING AND GEOLOGY DIRECTORATE.

Exhibit P7 ORIGINAL UNDERTAKING DATED 13/06/2022 SWORN BY THE PETITIONER.

Exhibit P8 A TRUE COPY OF ORDER DATED 10.09.2021 WPC NO.

18078/2021 OF THIS HON'BLE COURT. W.P(C) No.19603 of 2021 & conn.cases 369

APPENDIX OF WP(C) 19193/2022

PETITIONER EXHIBITS

Exhibit- P1 TRUE COPY OF THE NO OBJECTION CERTIFICATE DATED 16.04.2018 ISSUED BY THE SECRETARY, KULAKKADA GRAMA PANCHAYATH, KOLLAM DISTRICT TO THE PETITIONER

Exhibit- P2 TRUE COPY OF THE DEVELOPMENT PERMIT DATED 16.04.2018 ISSUED BY THE SECRETARY, KULAKKADA GRAMA PANCHAYATH, KOLLAM DISTRICT TO THE PETITIONER

Exhibit- P3 TRUE COPY OF THE ORDER DATED 02-07-2021 ISSUED BY THE SECOND RESPONDENT ON BEHALF OF FIRST RESPONDENT

Exhibit- P4 TRUE COPY OF THE ORDER OF THIS HONOURABLE COURT DATED 10.02.2022 IN WPC NO.709 OF 2022

Exhibit- P5 TRUE COPY OF THE ORDER OF THIS HONOURABLE COURT DATED 7.4.2022 IN WPC NO.12912 OF 2022 W.P(C) No.19603 of 2021 & conn.cases 370

APPENDIX OF WP(C) 19944/2022

PETITIONER EXHIBITS

Exhibit P1 TRUE COPY OF THE SITE APPROVAL AND BUILDING PERMIT DATED 29.06.2021 ISSUED BY MYLAM GRAMA PANCHAYAT TO THE PETITIONER

Exhibit P2 TRUE COPY OF THE DEVELOPMENT PERMIT DATED 29.06.2021 ISSUED BY MYLAM GRAMA PANCHAYAT TO THE PETITIONER

Exhibit P3 TRUE COPY OF THE RECEIPT OF APPLICATION DATED 23.07.2021 ISSUED BY THE GEOLOGIST, KOLLAM TO THE PETITIONER

Exhibit P4 TRUE COPY OF THE ORDER ISSUED BY THE DISTRICT COLLECTOR, KOLLAM/ CHAIRMAN, DISTRICT DISASTER MANAGEMENT AUTHORITY, KOLLAM NUMBERED AS DCKLM/1827/2020-DM2(5) DATED 02.07.2021

Exhibit P5 TRUE COPY OF THE ORDER DATED 31.05.2022 IN WP (C) NO. 17444/2022 OF THIS HON'BLE COURT

Exhibit P6 TRUE COPY OF THE CHALAN PAID BY THE PETITIONER DATED 16.06.2022 IN FAVOUR OF THE GEOLOGIST, KOLLAM W.P(C) No.19603 of 2021 & conn.cases 371

APPENDIX OF WP(C) 19949/2022

PETITIONER EXHIBITS

Exhibit- P1 TRUE COPY OF THE SITE APPROVAL AND BUILDING PERMIT DATED 16.4.2021 ISSUED BY THE SECRETARY, VELIYAM GRAMA PANCHAYATH TO THE PETITIONER

Exhibit- P2 TRUE COPY OF THE DEVELOPMENT PERMIT DATED 23.6.2021 ISSUED BY THE SECRETARY, VELIYAM GRAMA PANCHAYATH TO THE PETITIONER

Exhibit- P3 TRUE COPY OF THE ORDER DATED 02-07-2021 ISSUED BY THE SECOND RESPONDENT ON BEHALF OF FIRST RESPONDENT

Exhibit- P4 TRUE COPY OF THE ORDER OF THIS HONOURABLE COURT DATED 10.02.2022 IN WPC NO.709 OF 2022

Exhibit- P5 TRUE COPY OF THE ORDER OF THIS HONOURABLE COURT DATED 7.4.2022 IN WPC NO.12912 OF 2022 W.P(C) No.19603 of 2021 & conn.cases 372

APPENDIX OF WP(C) 19951/2022

PETITIONER EXHIBITS

Exhibit- P1 TRUE COPY OF THE NO OBJECTION CERTIFICATE DATED 10.12.2020 ISSUED BY THE SECRETARY, VELIYAM GRAMA PANCHAYATH TO THE PETITIONER

Exhibit-P2 TRUE COPY OF THE DEVELOPMENT PERMIT DATED 21.3.2022 ISSUED BY THE SECRETARY, VELIYAM GRAMA PANCHAYATH TO THE PETITIONER

Exhibit- P3 TRUE COPY OF THE ORDER DATED 02-07-2021 ISSUED BY THE SECOND RESPONDENT ON BEHALF OF FIRST RESPONDENT

Exhibit- P4 TRUE COPY OF THE ORDER OF THIS HONOURABLE COURT DATED 10.02.2022 IN WPC NO.709 OF 2022

Exhibit- P5 TRUE COPY OF THE ORDER OF THIS HONOURABLE COURT DATED 7.4.2022 IN WPC NO.12912 OF 2022 W.P(C) No.19603 of 2021 & conn.cases 373

APPENDIX OF WP(C) 19954/2022

PETITIONER EXHIBITS

Exhibit P1 TRUE COPY OF THE SITE APPROVAL AND BUILDING PERMIT DATED 04.08.2021 ISSUED BY KADAKKAL GRAMA PANCHAYAT TO THE PETITIONER

Exhibit P2 TRUE COPY OF THE DEVELOPMENT PERMIT DATED 24.07.2019 ISSUED BY KADAKKAL GRAMA PANCHAYAT TO THE PETITIONER

Exhibit P3 TRUE COPY OF THE APPLICATION DATED 16.10.2021 SUBMITTED BY THE PETITIONER BEFORE THE GEOLOGIST, KOLLAM

Exhibit P4 TRUE COPY OF THE ORDER ISSUED BY THE DISTRICT COLLECTOR, KOLLAM/ CHAIRMAN, DISTRICT DISASTER MANAGEMENT AUTHORITY, KOLLAM NUMBERED AS DCKLM/1827/2020-DM2(5) DATED 02.07.2021

Exhibit P5 TRUE COPY OF THE ORDER DATED 31.05.2022 IN WP (C) NO. 17444/2022 OF THIS HON'BLE COURT

Exhibit P6 TRUE COPY OF THE CHALAN PAID BY THE PETITIONER DATED 14.06.2022 IN FAVOUR OF THE GEOLOGIST, KOLLAM W.P(C) No.19603 of 2021 & conn.cases 374

APPENDIX OF WP(C) 19961/2022

PETITIONER EXHIBITS

Exhibit- P1 TRUE COPY OF THE SITE APPROVAL AND BUILDING PERMIT DATED 2.12.2021 ISSUED BY THE SECRETARY, VELIYAM GRAMA PANCHAYATH TO THE PETITIONER

Exhibit- P2 TRUE COPY OF THE COUNTER FOIL OF CHELAN DATED 2.6.2022

Exhibit- P3 TRUE COPY OF THE ORDER DATED 02-07-2021 ISSUED BY THE SECOND RESPONDENT ON BEHALF OF FIRST RESPONDENT

Exhibit- P4 TRUE COPY OF THE ORDER OF THIS HONOURABLE COURT DATED 10.02.2022 IN WPC NO.709 OF 2022

Exhibit- P5 TRUE COPY OF THE ORDER OF THIS HONOURABLE COURT DATED 7.4.2022 IN WPC NO.12912 OF 2022 W.P(C) No.19603 of 2021 & conn.cases 375

APPENDIX OF WP(C) 19989/2022

PETITIONER EXHIBITS

Exhibit- P1 TRUE COPY OF THE SITE APPROVAL AND BUILDING PERMIT DATED 22.1.2021 ISSUED BY THE SECRETARY, VELIYAM GRAMA PANCHAYATH TO THE PETITIONER

Exhibit- P2 TRUE COPY OF THE DEVELOPMENT PERMIT DATED 20.1.2022 ISSUED BY THE SECRETARY, VELIYAM GRAMA PANCHAYATH TO THE PETITIONER

Exhibit- P3 TRUE COPY OF THE ORDER DATED 02-07-2021 ISSUED BY THE SECOND RESPONDENT ON BEHALF OF FIRST RESPONDENT

Exhibit- P4 TRUE COPY OF THE ORDER OF THIS HONOURABLE COURT DATED 10.02.2022 IN WPC NO.709 OF 2022

Exhibit- P5 TRUE COPY OF THE ORDER OF THIS HONOURABLE COURT DATED 7.4.2022 IN WPC NO.12912 OF 2022 W.P(C) No.19603 of 2021 & conn.cases 376

APPENDIX OF WP(C) 20386/2022

PETITIONER EXHIBITS

Exhibit- P1 TRUE COPY OF THE SITE APPROVAL AND BUILDING PERMIT DATED 3.9.2021 ISSUED BY THE SECRETARY, PIRAVANTHUR GRAMA PANCHAYATH TO THE PETITIONER

Exhibit- P2 TRUE COPY OF THE DEVELOPMENT PERMIT DATED 3.9.2021 ISSUED BY THE SECRETARY, PIRAVANTHUR GRAMA PANCHAYATH TO THE PETITIONER

Exhibit-P3 TRUE COPY OF THE ORDER DATED 02-07-2021 ISSUED BY THE SECOND RESPONDENT ON BEHALF OF FIRST RESPONDENT

Exhibit- P4 TRUE COPY OF THE ORDER OF THIS HONOURABLE COURT DATED 10.02.2022 IN WPC NO.709 OF 2022

Exhibit- P5 TRUE COPY OF THE ORDER OF THIS HONOURABLE COURT DATED 7.4.2022 IN WPC NO.12912 OF 2022 W.P(C) No.19603 of 2021 & conn.cases 377

APPENDIX OF WP(C) 20504/2022

PETITIONER EXHIBITS

Exhibit- P1 TRUE COPY OF THE SITE APPROVAL AND BUILDING PERMIT DATED 6.11.2021 ISSUED BY THE SECRETARY, KOTTARAKARA MUNICIPALITY TO THE PETITIONER

Exhibit- P2 TRUE COPY OF THE DEVELOPMENT PERMIT DATED 24.1.2022 ISSUED BY THE SECRETARY, KOTTARAKARA MUNICIPALITY TO THE PETITIONER

Exhibit- P3 TRUE COPY OF THE ORDER DATED 02-07-2021 ISSUED BY THE SECOND RESPONDENT ON BEHALF OF FIRST RESPONDENT

Exhibit- P4 TRUE COPY OF THE ORDER OF THIS HONOURABLE COURT DATED 10.02.2022 IN WPC NO.709 OF 2022

Exhibit- P5 TRUE COPY OF THE ORDER OF THIS HONOURABLE COURT DATED 7.4.2022 IN WPC NO.12912 OF 2022 W.P(C) No.19603 of 2021 & conn.cases 378

APPENDIX OF WP(C) 20755/2022

PETITIONER EXHIBITS

Exhibit P1 TRUE COPY OF THE LAND TAX RECEIPTS ISSUED TO THE PETITIONERS DATED 11-1-2021

Exhibit P2 A TRUE COPY OF THE BUILDING PERMIT ISSUED TO THE PETITIONERS DATED 06-09-2019

Exhibit P3 A TRUE COPY OF THE DEVELOPMENT PERMIT ISSUED TO THE PETITIONERS DATED 15.01.2021

Exhibit P4 TRUE COPY OF THE ORDER ISSUED BY THE DISTRICT COLLECTOR, KOLLAM/ CHAIRMAN, DISTRICT DISASTER MANAGEMENT AUTHORITY, KOLLAM NUMBERED AS DCKLM/1827/2020-DM2(5) DATED 02.07.2021

Exhibit P5 A TRUE COPY OF THE RECEIPT ISSUED BY GEOLOGIST, KOLLAM DATED 24-02-2021

Exhibit P6 TRUE COPY OF THE ORDER DATED 02.09.2021 IN WP(C) NO. 17474/2021

Exhibit P7 TRUE COPY OF THE CHALAN PAID BY THE PETITIONERS IN FAVOR OF THE GEOLOGIST, KOLLAM W.P(C) No.19603 of 2021 & conn.cases 379

APPENDIX OF WP(C) 20842/2022

PETITIONER EXHIBITS

Exhibit P1 TRUE COPY OF THE SITE APPROVAL AND BUILDING PERMIT DATED 15.03.2021 ISSUED BY NILAMEL GRAMA PANCHAYAT TO THE PETITIONER

Exhibit P2 TRUE COPY OF THE DEVELOPMENT PERMIT DATED 15.03.2021 ISSUED BY NILAMEL GRAMA PANCHAYAT TO THE PETITIONER

Exhibit3 TRUE COPY OF THE APPLICATION SUBMITTED BY THE PETITIONER BEFORE THE GEOLOGIST, KOLLAM DATED NIL

Exhibit P4 TRUE COPY OF THE ORDER ISSUED BY THE DISTRICT COLLECTOR, KOLLAM/ CHAIRMAN, DISTRICT DISASTER MANAGEMENT AUTHORITY, KOLLAM NUMBERED AS DCKLM/1827/2020-DM2(5) DATED 02.07.2021

Exhibit P5 TRUE COPY OF THE ORDER DATED 31.05.2022 IN WP (C) NO. 17444/2022 OF THIS HON'BLE COURT

Exhibit P6 TRUE COPY OF THE CHALAN PAID BY THE PETITIONER DATED 28.02.2022 IN FAVOUR OF THE GEOLOGIST, KOLLAM W.P(C) No.19603 of 2021 & conn.cases 380

APPENDIX OF WP(C) 20903/2022

PETITIONER EXHIBITS

Exhibit P1 TRUE COPY OF THE BUILDING PERMIT DATED 26.02.2021 ISSUED BY KULAKKADA GRAMA PANCHAYAT TO THE PETITIONER

Exhibit P2 TRUE COPY OF THE DEVELOPMENT PERMIT DATED 26.02.2021 ISSUED BY KULAKKADA GRAMA PANCHAYAT TO THE PETITIONER

Exhibit P3 TRUE COPY OF THE RECEIPT OF APPLICATION DATED 15.11.2021 ISSUED BY THE GEOLOGIST, KOLLAM TO THE PETITIONER

Exhibit P4 TRUE COPY OF THE ORDER ISSUED BY THE DISTRICT COLLECTOR, KOLLAM/ CHAIRMAN, DISTRICT DISASTER MANAGEMENT AUTHORITY, KOLLAM NUMBERED AS DCKLM/1827/2020-DM2(5) DATED 02.07.2021

Exhibit P5 TRUE COPY OF THE ORDER DATED 31.05.2022 IN WP (C) NO. 17444/2022 OF THIS HON'BLE COURT

Exhibit P6 TRUE COPY OF THE CHALAN PAID BY THE PETITIONER DATED 06.06.2022 IN FAVOUR OF THE GEOLOGIST, KOLLAM W.P(C) No.19603 of 2021 & conn.cases 381

APPENDIX OF WP(C) 21058/2022

PETITIONER EXHIBITS

Exhibit1 THE TRUE COPY OF THE APPROVAL AND BUILDING PERMIT DATED 28.01.2021 ISSUED BY EZHUKONE GRAMA PANCHAYATH TO THE PETITIONER

Exhibit P2 THE TRUE COPY OF THE DEVELOPMENT PERMIT DATED 03.05.2021, ISSUED BY EZHUKONE GRAMA PANCHAYATH TO THE PETITIONER.

Exhibit P3 THE TRUE COPY OF THE APPLICATION DATED 07.05.2021 SUBMITTED BY THE PETITIONER TO THE GEOLOGIST.

Exhibit P4 TRUE COPY OF THE ORDER ISSUED BY THE DISTRICT COLLECTOR, KOLLAM / CHAIRMAN, DISTRICT DISASTER MANAGEMENT AUTHORITY, KOLLAM NUMBERED AS DCKLM/1827/2020-DM2(5) DATED 02.07.2021

Exhibit P5 TRUE COPY OF THE ORDER DATED 10.05.2022 IN WP (C) NO. 15628/2022 OF THIS HON'BLE COURT

Exhibit P6 THE TRUE COPY OF CHELAN ISSUED BY THE GEOLOGIST TO INFAVOUR OF PETITIONER W.P(C) No.19603 of 2021 & conn.cases 382

APPENDIX OF WP(C) 21059/2022

PETITIONER EXHIBITS

Exhibit P1 TRUE COPY OF THE BUILDING PERMIT DATED 27.09.2019 ISSUED BY NILAMEL GRAMA PANCHAYAT TO THE PETITIONER

Exhibit P2 TRUE COPY OF THE DEVELOPMENT PERMIT DATED 27.09.2019 ISSUED BY NILAMEL GRAMA PANCHAYAT TO THE PETITIONER

Exhibit P3 TRUE COPY OF THE APPLICATION SUBMITTED BY THE PETITIONER BEFORE THE GEOLOGIST, KOLLAM DATED 4.12.2019

Exhibit P4 TRUE COPY OF THE ORDER ISSUED BY THE DISTRICT COLLECTOR, KOLLAM/ CHAIRMAN, DISTRICT DISASTER MANAGEMENT AUTHORITY, KOLLAM NUMBERED AS DCKLM/1827/2020-DM2(5) DATED 02.07.2021

Exhibit P5 TRUE COPY OF THE ORDER DATED 31.05.2022 IN WP (C) NO. 17444/2022 OF THIS HON'BLE COURT

Exhibit P6 TRUE COPY OF THE CHALAN PAID BY THE PETITIONER DATED 6.6.2022 IN FAVOUR OF THE GEOLOGIST, KOLLAM W.P(C) No.19603 of 2021 & conn.cases 383

APPENDIX OF WP(C) 21098/2022

PETITIONER EXHIBITS

Exhibit P1 TRUE COPY OF THE SITE APPROVAL AND BUILDING PERMIT DATED 16.3.2021 ISSUED BY NILAMEL GRAMA PANCHAYAT TO THE PETITIONERS

Exhibit P2 TRUE COPY OF THE DEVELOPMENT PERMIT DATED 01.10.2021 ISSUED BY NILAMEL GRAMA PANCHAYAT TO THE PETITIONERS

Exhibit P3 TRUE COPY OF THE RECEIPT OF APPLICATION DATED 8.11.2021 ISSUED BY THE GEOLOGIST, KOLLAM TO THE PETITIONERS

Exhibit P4 TRUE COPY OF THE ORDER ISSUED BY THE DISTRICT COLLECTOR, KOLLAM/ CHAIRMAN, DISTRICT DISASTER MANAGEMENT AUTHORITY, KOLLAM NUMBERED AS DCKLM/1827/2020-DM2(5) DATED 02.07.2021

Exhibit P5 TRUE COPY OF THE ORDER DATED 31.05.2022 IN WP (C) NO. 17444/2022 OF THIS HON'BLE COURT

Exhibit P6 TRUE COPY OF THE CHALAN PAID BY THE PETITIONERS DATED 08.04.2022 IN FAVOUR OF THE GEOLOGIST, KOLLAM W.P(C) No.19603 of 2021 & conn.cases 384

APPENDIX OF WP(C) 21144/2022

PETITIONER EXHIBITS

Exhibit P1 TRUE COPY OF THE SITE APPROVAL AND BUILDING PERMIT DATED 04.03.2021 ISSUED BY NILAMEL GRAMA PANCHAYAT TO THE PETITIONER

Exhibit P2 TRUE COPY OF THE DEVELOPMENT PERMIT DATED 22.01.2021 ISSUED BY NILAMEL GRAMA PANCHAYAT TO THE PETITIONER

Exhibit P3 TRUE COPY OF THE RECEIPT OF APPLICATION DATED 10.11.2021 ISSUED BY THE GEOLOGIST, KOLLAM TO THE PETITIONER

Exhibit P4 TRUE COPY OF THE ORDER ISSUED BY THE DISTRICT COLLECTOR, KOLLAM/ CHAIRMAN, DISTRICT DISASTER MANAGEMENT AUTHORITY, KOLLAM NUMBERED AS DCKLM/1827/2020-DM2(5) DATED 02.07.2021

Exhibit P5 TRUE COPY OF THE ORDER DATED 31.05.2022 IN WP (C) NO. 17444/2022 OF THIS HON'BLE COURT

Exhibit P6 TRUE COPY OF THE CHALAN PAID BY THE PETITIONER DATED 10.5.2022 IN FAVOUR OF THE GEOLOGIST, KOLLAM W.P(C) No.19603 of 2021 & conn.cases 385

APPENDIX OF WP(C) 21175/2022

PETITIONER EXHIBITS

Exhibit P1 COPY OF THE APPLICATION BEFORE THE 5TH RESPONDENT DATED 22/3/222 ALONG WITH CHELLAN.

Exhibit P2 COPY OF THE ORDER ISSUED BY THE 3RD RESPONDENT DATED 2/7/21.

Exhibit P3 COPY OF THE INTERIM ORDER IN WPC NO. 16315/22. W.P(C) No.19603 of 2021 & conn.cases 386

APPENDIX OF WP(C) 21232/2022

PETITIONER EXHIBITS

Exhibit P1 A TRUE COPY OF THE BUILDING PERMIT DATED 26.08.2021 ISSUED BY THE SECRETARY, KUNDARA GRAMAPANCHAYATH.

Exhibit P2 A TRUE COPY OF THE DEVELOPMENT PERMIT DATED 26.08.2021 ISSUED BY THE SECRETARY, KUNDARA GRAMAPANCHAYATH.

Exhibit P3 A TRUE COPY OF THE REPORT DATED 03.09.2021 ISSUED BY THE VILLAGE OFFICER, MULAVANA.

Exhibit P4 A TRUE COPY OF THE ORDER DCKLM/1827/ 2020-DM2(5) DATED 02.07.2021 ISSUED BY THE CHAIRMAN, THE DISTRICT DISASTER MANAGEMENT AUTHORITY / DISTRICT COLLECTOR.

Exhibit P5 A TRUE COPY OF ONE OF THE TRANSIT PASS ISSUED BY THE 5TH RESPONDENT WIDE NO.

25/2021-22/OE/DOQ/S2/253/2021 DATED 16.04.2021.

Exhibit P6 A TRUE COPY OF THE CIRCULAR NO. 10744/M3/ 2017 DATED 13.12.2017 OF THE DIRECTORATE OF MINING & GEOLOGY.

W.P(C) No.19603 of 2021 & conn.cases 387

APPENDIX OF WP(C) 22919/2022

PETITIONER EXHIBITS

Exhibit- P1 TRUE COPY OF THE NO OBJECTION CERTIFICATE DATED 30.04.2021 ISSUED BY SECRETARY, VELIYAM GRAMA PANCHAYATH TO THE PETITIONER

Exhibit- P2 TRUE COPY OF DEVELOPMENT PERMIT DATED 25.06.2021 APPROVED BY SECRETARY, VELIYAM GRAMA PANCHAYATH

Exhibit-P3 TRUE COPY OF THE ORDER DATED 02-07-2021 ISSUED BY THE SECOND RESPONDENT ON BEHALF OF FIRST RESPONDENT

Exhibit- P4 TRUE COPY OF THE ORDER OF THIS HONOURABLE COURT DATED 10.02.2022 IN WPC NO.709 OF 2022

Exhibit- P5 TRUE COPY OF THE ORDER OF THIS HONOURABLE COURT DATED 7.4.2022 IN WPC NO.12912 OF 2022 W.P(C) No.19603 of 2021 & conn.cases 388

APPENDIX OF WP(C) 22928/2022

PETITIONER EXHIBITS

Exhibit- P1 TRUE COPY OF THE SITE APPROVAL AND BUILDING PERMIT DATED 20.04.2022 ISSUED BY THE SECRETARY, KOTTARAKKARA MUNICIPALITY TO THE PETITIONER

Exhibit- P2 TRUE COPY OF DEVELOPMENT PLAN DATED 20-04-2022 WHICH SHOWS EARTH CUTTING AREA APPROVED BY ASSISTANT ENGINEER KOTTARAKKARA MUNICIPALITY

Exhibit- P3 TRUE COPY OF THE ORDER DATED 02-07-2021 ISSUED BY THE SECOND RESPONDENT ON BEHALF OF FIRST RESPONDENT

Exhibit- P4 TRUE COPY OF THE ORDER OF THIS HONOURABLE COURT DATED 10.02.2022 IN WPC NO.709 OF 2022

Exhibit- P5 TRUE COPY OF THE ORDER OF THIS HONOURABLE COURT DATED 7.4.2022 IN WPC NO.12912 OF 2022 W.P(C) No.19603 of 2021 & conn.cases 389

APPENDIX OF WP(C) 23079/2022

PETITIONER EXHIBITS

Exhibit-P1 TRUE COPY OF THE SITE APPROVAL AND BUILDING PERMIT DATED 27-12-2021 ISSUED BY THE SECRETARY, EZHUKONE GRAMA PANCHAYATH TO THE PETITIONER

Exhibit- P2 TRUE COPY OF DEVELOPMENT PERMIT 30-12-2021 ISSUED BY THE SECRETARY, EZHUKONE GRAMA PANCHAYATH TO THE PETITIONER

Exhibit- P3 TRUE COPY OF THE ORDER DATED 02-07-2021 ISSUED BY THE SECOND RESPONDENT ON BEHALF OF FIRST RESPONDENT

Exhibit- P4 TRUE COPY OF THE ORDER OF THIS HONOURABLE COURT DATED 10.02.2022 IN WPC NO.709 OF 2022

Exhibit P5 TRUE COPY OF THE ORDER OF THIS HONOURABLE COURT DATED 7.4.2022 IN WPC NO.12912 OF 2022 W.P(C) No.19603 of 2021 & conn.cases 390

APPENDIX OF WP(C) 23512/2022

PETITIONER EXHIBITS

Exhibit P1 TRUE COPY OF THE BUILDING PERMIT DATED 20.04.2021 ISSUED BY THE SECRETARY, KARAVALOOR GRAMA PANCHAYAT

Exhibit P2 TRUE COPY OF THE DEVELOPMENT PERMIT DATED 20.4.2021 ISSUED BY THE SECRETARY, KARAVALOOR GRAMA PANCHAYAT

Exhibit P3 TRUE COPY OF THE RECEIPT DATED 23.04.2021 ISSUED BY THE 2ND RESPONDENT

Exhibit P4 TRUE COPY OF THE COUNTERFOIL OF CHALLAN DATED 13.07.2022

Exhibit P5 TRUE COPY OF THE ORDER NO. DCKLM/1827/2020-DM2(5) DATED 02.07.2021 ISSUED BY THE 4 TH RESPONDENT W.P(C) No.19603 of 2021 & conn.cases 391

APPENDIX OF WP(C) 25069/2021

PETITIONER EXHIBITS

Exhibit P1 A TRUE COPY OF THE LOCATION SKETCH ISSUED BY THE VILLAGE OFFICE, EZHUKONE.

Exhibit P2 A TRUE COPY OF THE BUILDING PERMIT DATED 24.9.2020 ISSUED BY THE SECRETARY, EZHUKONE GRAMA PANCHAYATH.

Exhibit P3 A TRUE COPY OF THE DEVELOPMENT PERMIT DATED 24.2.2021 ISSUED BY THE SECRETARY, EZHUKONE GRAMA PANCHAYATH.

Exhibit P4 A TRUE COPY OF THE CHELLAN RECEIPT DATED 9.11.2021 ISSUED BY THE 5TH RESPONDENT.

Exhibit P5 A TRUE COPY OF THE ORDER DCKLM/1827/2020-DM2(5) DATED 2.7.2021 ISSUED BY THE CHAIRMAN, THE DISTRICT DISASTER MANAGEMENT AUTHORITY/DISTRICT COLLECTOR.

Exhibit P6 A TRUE COPY OF ONE OF THE TRANSIT PASS ISSUED BY THE 5TH RESPONDENT WIDE NO.25/2021-22/OE/DOQ/S2/253/2021 DATED 16.4.2021.

Exhibit P7 A TRUE COPY OF THE CIRCULAR NO.10744/M3/2017 DATED 13.12.2017 OF THE DIRECTORATE OF MINING & GEOLOGY.

Exhibit P8 A TRUE COPY OF THE INTERIM ORDER DATED 10.9.2021 IN WP(C) NO.18649/2021.

W.P(C) No.19603 of 2021 & conn.cases 392

APPENDIX OF WP(C) 25736/2021

PETITIONER EXHIBITS

Exhibit P1 TRUE COPY OF THE BUILDING PERMIT DATED 16.4.2018 ISSUED BY THE SECRETARY, KARAVALOOR GRAMA PANCHAYATH.

Exhibit P2 TRUE COPY OF DEVELOPMENT PERMIT DATED 11.5.2018 ISSUED BY THE SECRETARY, KARAVALOOR GRAMA PANCHAYATH.

Exhibit P3 TRUE COPY OF THE COUNTER FOIL OF THE CHELAN DATED 25.10.2021 TOWARDS THE DEPOSIT OF ROYALTY AMOUNT OF RS. 80,000/-

Exhibit P4 TRUE COPY OF THE ORDER DATED 02.07.2021 ISSUED BY THE SECOND RESPONDENT ON BEHALF OF FIRST RESPONDENT.

Exhibit P5 TRUE COPY OF THE CIRCULAR DATED 13.10.2021 ISSUED BY THE SECRETARY TO GOVERNMENT , LSGD. W.P(C) No.19603 of 2021 & conn.cases 393

APPENDIX OF WP(C) 26659/2021

PETITIONER EXHIBITS

Exhibit P1 THE TRUE COPY OF THE REVENUE TAX REMITTED BY THE PETITIONER ON 15/6/2020 BEFORE THE VILLAGE OFFICE MELILA.

Exhibit P2 THE TRUE COPY OF THE BUILDING PERMIT NO.A3-983/21 DATED 12/3/2021 ISSUED BY THE 6TH RESPONDENT.

Exhibit P3 THE TRUE COPY OF THE DEVELOPMENT PERMIT ISSUED BY THE MELILA GRAMA PANCHAYATH ON 12/4/2021.

Exhibit P4 TRUE COPY OF THE RECEIPT EVIDENCING THE FILING OF APPLICATION BEFORE THE FIFTH RESPONDENT DT. 19/4/2021.

Exhibit P5 THE TRUE COPY OF THE CHALAN ISSUED BY THE FIFTH RESPONDENT FOR THE ROYALTY FEES DATED 29/10/2021.

Exhibit P6 TRUE COPY OF THE ORDER ISSUED BY THE DISTRICT COLLECTOR, KOLLAM/CHAIRMAN, DISTRICT DISASTER MANAGEMENT AUTHORITY, KOLLAM NUMBERED AS DCKLM/18287/2020-DM2(5) DATED 02/07/2021.

Exhibit P7 TRUE COPY OF TRANSIT PASS/PROCEEDINGS OF DISTRICT GEOLOGIST, MINING AND GEOLOGY DEPARTMENT, KOLLAM NUMBERED AS 57/2020-21/OE/DOQ/S2/2641/19 DATED 14/8/2020.

Exhibit P8 TRUE COPY OF THE INTERIM ORDER PASSED IN WP(C) NO.18445/2021 DATED 9/9/2021.

W.P(C) No.19603 of 2021 & conn.cases 394

APPENDIX OF WP(C) 27423/2021

PETITIONER EXHIBITS

Exhibit P1 THE TRUE COPY OF THE REVENUE TAX REMITTED ON 27.11.2021 BEFORE THE VILLAGE OFFICE, VELIYAM.

Exhibit P2 THE TRUE COPY OF THE POSSESSION CERTIFICATE NO.53089633 DATED 7.1.2021 ISSUED BY THE VILLAGE OFFICER.

Exhibit P3 THE TRUE COPY OF THE BUILDING PERMIT NO.A4-

BA(34285) DATED 29.12.2020 ISSUED BY THE 6TH RESPONDENT.

Exhibit P4 THE TRUE COPY OF THE DEVELOPMENT PERMIT ISSUED BY THE VELIYAM GRAMA PANCHAYATH DATED 18.1.2021.

Exhibit P5 THE TRUE COPY OF THE RECEIPT ISSUED BY THE FIFTH RESPONDENT FOR THE ROYALTY FEES DATED 22.10.2021.

Exhibit P6 TRUE COPY OF THE ORDER ISSUED BY THE DISTRICT COLLECTOR, KOLLAM/CHAIRMAN, DISTRICT DISASTER MANAGEMENT AUTHORITY, KOLLAM NUMBERED AS DCKLM/1827/2020-DM2(5) DATED 2.7.2021.

Exhibit P7 TRUE COPY OF TRANSIT PASS/ PROCEEDINGS OF DISTRICT GEOLOGIST, MINING AND GEOLOGY DEPARTMENT, KOLLAM NUMBERED AS 57/2020-21/OE/DOQ/S2/2641/19 DATED 14.8.2020.

Exhibit P8 TRUE COPY OF THE INTERIM ORDER PASSED IN WP(C) NO.18445/2021 DATED 9.9.2021.

W.P(C) No.19603 of 2021 & conn.cases 395

APPENDIX OF WP(C) 28205/2021

PETITIONER EXHIBITS

Exhibit P1 TRUE COPY OF THE BUILDING PERMIT DATED 18.11.2019 ISSUED BY VELINALLUR GRAMA PANCHAYAT TO THE PETITIONER.

Exhibit P2 TRUE COPY OF THE NO OBJECTION CERTIFICATE ISSUED BY ADDITIONAL DISTRICT MAGISTRATE, KOLLAM DATED 05.10.2021 NUMBERED AS DCKLM/11550/2019/M7.

Exhibit P3 TRUE COPY OF THE RECEIPT OF THE APPLICATION SUBMITTED BY THE PETITIONER DATED 17.11.2021 BEFORE THE GEOLOGIST, KOLLAM.

Exhibit P4 TRUE COPY OF THE ORDER ISSUED BY THE DISTRICT COLLECTOR, KOLLAM/CHAIRMAN, DISTRICT DISASTER MANAGEMENT AUTHORITY, KOLLAM NUMBERED AS DCKLM/1827/2020-DM2(5) DATED 02.07.2021.

Exhibit P5 TRUE COPY OF THE ORDER DATED 02.09.2021 IN WP(C)NO.17474/2021 OF THIS HON'BLE COURT.

Exhibit P6 TRUE COPY OF THE CHALAN PAID BY THE PETITIONER DATED 06.12.2021 PAID IN FAVOUR OF THE GEOLOGIST, KOLLAM.

Exhibit P7 TRUE COPY OF THE EARTH CUTTING DETAILS FOR PROPOSED PETROLEUM OUT LET AT ADAYARA, VELINALLOOR PANCHAYATH DATED NIL OF THE PETITIONER'S PROPERTY.

W.P(C) No.19603 of 2021 & conn.cases 396

APPENDIX OF WP(C) 28962/2021

PETITIONER EXHIBITS

Exhibit P1 A TRUE COPY OF THE LAND TAX RECEIPT DATED 07.09.2020 ISSUED BY THE VILLAGE OFFICER, PAVITHRESWARAM.

Exhibit P2 A TRUE COPY OF THE DEVELOPMENT PERMIT DATED 09.03.2020 ISSUED BY THE 6TH RESPONDENT.

Exhibit P3 A TRUE COPY OF THE ORDER DCKLM/1827/2020-DM2(5) DATED 02.07.2021 ISSUED BY THE CHAIRMAN, THE DISTRICT DISASTER MANAGEMENT AUTHORITY/ DISTRICT COLLECTOR.

Exhibit P4 A TRUE COPY OF ONE OF THE TRANSIT PASS ISSUED BY THE 5TH RESPONDENT VIDE NO.25/2021-22/OE/DOQ/S2/253/2021 DATED 16.04.2021.

Exhibit P5 A TRUE COPY OF THE CIRCULAR NO.10744/M3/2017 DATED 13.12.2017 OF THE DIRECTORATE OF MINING & GEOLOGY.

W.P(C) No.19603 of 2021 & conn.cases 397

APPENDIX OF WP(C) 29119/2021

PETITIONER EXHIBITS

Exhibit P1 TRUE COPY OF THE SITE APPROVAL AND BUILDING PERMIT DATED 15.12.2020 ISSUED BY VELIYAM GRAMA PANCHAYAT TO THE PETITIONER

Exhibit P2 TRUE COPY OF THE DEVELOPMENT PERMIT DATED 29.12.2020 ISSUED BY VELIYAM GRAMA PANCHAYAT TO THE PETITIONER

Exhibit P3 TRUE COPY OF THE RECEIPT OF THE APPLICATION SUBMITTED BY THE PETITIONERS DATED 25.3.2021 BEFORE THE GEOLOGIST, KOLLAM

Exhibit P4 TRUE COPY OF THE ORDER ISSUED BY THE DISTRICT COLLECTOR, KOLLAM/CHAIRMAN, DISTRICT DISASTER MANAGEMENT AUTHORITY, KOLLAM NUMBERED AS DCKLM/1827/2020-DM2(50 DATED 2.7.2021

Exhibit P5 TRUE COPY OF THE ORDER DATED 2.9.2021 IN WPC NO 17474/2021 OF THIS HON'BLE COURT

Exhibit P6 TRUE COPY OF THE CHALAN TO BE PAID BY THE PETITIONER DATED 10.11.2021 PAYABLE IN FAVOUR OF THE GEOLOGIST, KOLLAM W.P(C) No.19603 of 2021 & conn.cases 398

APPENDIX OF WP(C) 29121/2021

PETITIONER EXHIBITS

Exhibit P1 TRUE COPY OF THE SITE APPROVAL AND BUILDING PERMIT DATED 13.11.2020 ISSUED BY EZHUKONE GRAMA PANCHAYAT TO THE PETITIONER

Exhibit P2 TRUE COPY OF THE DEVELOPMENT PERMIT DATED 7.1.2021 ISSUED BY EZHUKONE GRAMA PANCHAYAT TO THE PETITIONER

Exhibit P3 TRUE COPY OF THE APPLICATION SUBMITTED BY THE PETITIONER DATED 30.1.2021 BEFORE THE GEOLOGIST KOLLAM

Exhibit P4 TRUE COPY OF THE ORDER ISSUED BY THE DISTRICT COLLECTOR, KOLLAM/CHAIRMAN, DISTRICT DISASTER MANAGEMENT AUTHORITY, KOLLAM NUMBERED AS DCKLM/1827/2020-DM2950 DATED 2.7.2021

Exhibit P5 TRUE COPY OF THE ORDER DATED 2.9.2021 IN WPC NO 17474/2021 OF THIS HON'BLE COURT

Exhibit P6 TRUE COPY OF THE CHALN TO BE PAID BY THE PETITIONER DATED 13.10.2021 PAID IN FAVOUR OF THE GEOLOGIST, KOLLAM W.P(C) No.19603 of 2021 & conn.cases 399

APPENDIX OF WP(C) 29228/2021

PETITIONER EXHIBITS

Exhibit P1 TRUE COPY OF THE BUILDING PERMIT DATED 2.11.2020 ISSUE DBY THE SECRETARY, PUNALUR MUNICIPALITY

Exhibit P2 TRUE COPY OF THE DEVELOPMENT PERMIT DATED 5.8.2021 ISSUED BY THE SECRETARY, PUNALUR MUNICIPALITY

Exhibit P3 TRUE COPY OF THE RECEIPT DATED 15.1.2021 ISSUED BY THE 2ND RESPONDENT

Exhibit P4 TRUE COPY OF THE COUNTERFOIL OF CHALLAN DATED 5.10.2021

Exhibit P5 TRUE COPY OF THE ORDER NO DCKLM/1827/2020-DM2950 DATED 2.7.2021 ISSUED BY THE 4TH RESPONDENT

Exhibit P6 A TRUE COPY OF THE INTERIM ORDER DATED 29.11.2021 IN WPC NO 26936/21 PASSED BY THE HONOURABLE HIGH COURT OF KERALA W.P(C) No.19603 of 2021 & conn.cases 400

APPENDIX OF WP(C) 29271/2021

PETITIONER EXHIBITS

Exhibit P1 TRUE COPY OF THE BUILDING PERMIT DATED 03.12.2020 ISSUED BY THE SECRETARY, THENMALA GRAMA PANCHAYAT.

Exhibit P2 TRUE COPY OF THE DEVELOPMENT PERMIT DATED 03.12.2020 ISSUED BY THE SECRETARY, THENMALA GRAMA PANCHAYAT.

Exhibit P3 TRUE COPY OF THE RECEIPT DATED 25.02.2021 ISSUED BY THE 2ND RESPONDENT.

Exhibit P4 TRUE COPY OF THE COUNTERFOIL OF CHALLAN DATED 13.12.2021.

Exhibit P5 TRUE COPY OF THE ORDER NO.DCKLM/1827/2020-DM2(5) DATED 02.07.2021 ISSUED BY THE 4TH RESPONDENT.

Exhibit P6 A TRUE COPY OF THE INTERIM ORDER DATED 29.11.2021 IN WPC NO.26936/21 PASSED BY THE HONOURABLE HIGH COURT OF KERALA.

W.P(C) No.19603 of 2021 & conn.cases 401

APPENDIX OF WP(C) 29409/2021

PETITIONER EXHIBITS

Exhibit P1 TRUE COPY OF THE SITE APPROVAL AND BUILDING PERMIT DATED 11.11.2021 ISSUED BY KARAVALOOR GRAMA PANCHAYAT TO THE PETITIONER

Exhibit P2 TRUE COPY OF THE LOCATION PLAN FOR LAND DEVELOPMENT DATED 6.11.2021 OF PETITIONERS PROPERTY COMPRISED IN SURVEY/RE SURVEY NO.S- 354/1/481/1 IN KARAVALOOR VILLAGE, PUNALUR TALUK, KOLLAM DISTRICT.

Exhibit P3 TRUE COPY OF THE RECEIPT OF THE APPLICATION SUBMITTED BY THE PETITIONER DATED 22.11.2021 BEFORE THE GEOLOGIST, KOLLAM.

Exhibit P4 TRUE COPY OF THE ORDER ISSUED BY THE DISTRICT COLLECTOR, KOLLAM/CHAIRMAN, DISTRICT DISASTER MANAGEMENT AUTHORITY, KOLLAM NUMBERED AS DCKLM/1827/2020-DM2(5) DATED 2.7.2021

Exhibit P5 TRUE COPY OF THE ORDER DATED 2.9.2021 IN WP(C) NO.17474/2021 OF THIS HON'BLE COURT

Exhibit P6 TRUE COPY OF THE CHALAN TO BE PAID BY THE PETITIONER DATED 10.12.2021 PAYABLE IN FAVOUR OF THE GEOLOGIST, KOLLAM W.P(C) No.19603 of 2021 & conn.cases 402

APPENDIX OF WP(C) 29470/2021

PETITIONER EXHIBITS

Exhibit P1 TRUE COPY OF THE SITE APPROVAL AND BUILDING PERMIT DATED 05-11-2020 ISSUED BY UMMANNOOR GRAMA PANCHAYAT TO THE PETITIONERS.

Exhibit P2 TRUE COPY OF THE DEVELOPMENT PERMIT DATED 05-11-

2020 ISSUED BY MAMMANNOOR GRAMA PANCHAYATH TO THE PETITIONERS

Exhibit P3 TRUE COPY OF THE RECEIPT OF THE APPLICATION SUBMITTED BY THE PETITIONERS DATED 13-11-2020 BEFORE THE GEOLOGIST, KOLLAM

Exhibit P4 TRUE COPY OF THE ORDER ISSUED BY THE DISTRICT COLLECTOR, KOLLAM/CHAIRMAN, DISTRICT DISASTER MANAGEMENT AUTHORITY, KOLLAM NUMBERRED AS DCKLM/1827/2020-DM2(5) DATED 02-07-2021

Exhibit P5 TRUE COPY OF THE ORDER DATED 02-09-2021 IN WP(C0 NO. 17474/2021 OF THIS HON'BLE COURT.

Exhibit P6 TRUE COPY OF THE CHALAN PAID BY THE PETITIONERS DATED 06-12-2021 PAID IN FAVOUR OF THE GEOLOGIST, KOLLAM W.P(C) No.19603 of 2021 & conn.cases 403

APPENDIX OF WP(C) 29418/2021

PETITIONER EXHIBITS

Exhibit P1 TRUE COPY OF THE SITE APPROVAL AND BUILDING PERMIT DATED 11.11.2021 ISSUED BY KARAVALOOR GRAMA PANCHAYATH TO THE PEITTIONER

Exhibit P2 TRUE COPY OF THE LOCATION PLAN FOR LAND DEVELOPMENT DATED 6.11.2021 OF PETITIONERS PROPERTY COMPRISED IN SURVEY/RE SURVEY NO.S- 354/1/481/1 IN KARAVALOOR VILLAGE, PUNALUR TALUK, KOLLAM DISTRICT.

Exhibit P3 TRUE COPY OF THE RECEIPT OF THE APPLICATION SUBMITTED BY THE PETITIONER DATED 22.11.2021 BEFORE THE GEOLOGIST, KOLLAM.

Exhibit P4 TRUE COPY OF THE ORDER ISSUED BY THE DISTRICT COLLECTOR, KOLLAM/CHAIRMAN, DISTRICT DISASTER MANAGEMENT AUTHORITY, KOLLAM NUMBERED AS DCKLM/1827/2020-DM2(5) DATED 2.7.2021

Exhibit P5 TRUE COPY OF THE ORDER DATED 2.9.2021 IN WP(C) NO.17474/2021 OF THIS HON'BLE COURT

Exhibit P6 TRUE COPY OF THE CHALAN TO BE PAID BY THE PETITIONER DATED 10.12.2021 PAYABLE IN FAVOUR OF THE GEOLOGIST, KOLLAM W.P(C) No.19603 of 2021 & conn.cases 404

APPENDIX OF WP(C) 30000/2021

PETITIONER EXHIBITS

Exhibit P1 THE TRUE COPY OF THE REVENUE TAX REMITTED BY THE PETITIONER ON 1/12/2020 BEFORE THE VILLAGE OFFICER, KULAKKADA.

Exhibit P2 THE TRUE COPY OF THE BUILDING PERMIT NO.K7 1720/2020 DATED 9/11/2020 ISSUED BY THE 6TH RESPONDENT.

Exhibit P3 THE TRUE COPY OF THE DEVELOPMENT PERMIT NO.K7 1720/20 ISSUED BY THE 6TH RESPONDENT DT. 9/11/2020.

Exhibit P4 TRUE COPY OF THE APPLICATION FIELD BEFORE THE FIFTH RESPONDENT DATED 11/12/2020.

Exhibit P5 THE TRUE COPY OF THE CHALAN ISSUED BY THE FIFTH RESPONDENT FOR THE ROYALTY FEES DATED 26/11/2021.

Exhibit P6 TRUE COPY OF THE ORDER ISSUED BY THE DISTRICT COLLECTOR, KOLLAM/CHAIRMAN, DISTRICT DISASTER MANAGEMENT AUTHORITY, KOLLAM NUMBERED AS DCKLM/1827/2020-DM2(5) DATED 02/07/2021.

Exhibit P7 TRUE COPY OF ONE OF SUCH TRANSIT PASS/PROCEEDINGS OF DISTRICT GEOLOGIST, MINING AND GEOLOGY DEPARTMENT, KOLLAM NUMBERED AS 57/2020-21/OE/DOQ/S2/2641/19 DATED 14/8/2020.

Exhibit P8 TRUE COPY OF THE INTERIM ORDER PASSED IN WP(C) NO.18445/2021 DATED 9/9/2021.

W.P(C) No.19603 of 2021 & conn.cases 405

APPENDIX OF WP(C) 29875/2021

PETITIONER EXHIBITS

Exhibit P1 TRUE COPY OF THE LAND TAX RECEIPT BEARING NO.

KL02010402781/2021 DATED 19.04.2021.

Exhibit P2 TRUE COPY OF THE BUILDING PERMIT BEARING NO. A4-

1542/2020 DATED 16.10.2020.

Exhibit P3 TRUE COPY OF THE DEVELOPMENT PERMIT DATED 02.12.2020 BEARING NUMBER A5-6453/20.

Exhibit P4 TRUE COPY OF THE APPLICATION DATED 14.12.2020 SUBMITTED TO THE 1ST RESPONDENT.

Exhibit P5 TRUE COPY OF THE ORDER DATED 02.07.2021 BEARING NUMBER DCKLM/1827/2020-DM2(5) ISSUED BY THE 3RD RESPONDENT.

Exhibit P6 TRUE COPY OF THE INTERIM ORDER DATED 12.08.2021 IN W.P.C NO. 15079/2021.

W.P(C) No.19603 of 2021 & conn.cases 406

APPENDIX OF WP(C) 29902/2021

PETITIONER EXHIBITS

Exhibit P1 TRUE PHOTOCOPY OF THE LAND TAX RECEIPT BEARING NO.KL02010409364/2020 DATED 07/08/2020.

Exhibit P2 TRUE PHOTOCOPY OF THE BUILDING PERMIT BEARING NO.A4-BA(34146)/2021 DATED 10/02/2021.

Exhibit P3 TRUE PHOTOCOPY OF THE DEVELOPMENT PERMIT DATED 10/02/2021 BEARING NO.A4-BA(34132)/21.

Exhibit P4 TRUE PHOTOCOPY OF THE APPLICATION DATED 04/03/2021 SUBMITTED TO THE 1ST RESPONDENT.

Exhibit P5 TRUE PHOTOCOPY OF THE ORDER DATED 02/07/2021 BEARING NUMBER DCKLM/1827/2020-DM2(5) ISSUED BY THE 3RD RESPONDENT.

Exhibit P6 TRUE PHOTOCOPY OF THE INTERIM ORDER DATED 12/08/2021 IN WP(C) NO.15079/2021. W.P(C) No.19603 of 2021 & conn.cases 407

APPENDIX OF WP(C) 29953/2021

PETITIONER EXHIBITS

Exhibit P1 TRUE PHOTOCOPY OF THE LAND TAX RECEIPT BEARING NO.KL02040803784/2020 DATED 18/06/2020.

Exhibit P2 TRUE PHOTOCOPY OF THE BUILDING PERMIT BEARING NO.227/A5/1607/20 DATED 18/06/2020.

Exhibit P3 TRUE PHOTOCOPY OF THE DEVELOPMENT PERMIT DATED 16/10/2020 BEARING NUMBER A5/3650/20.

Exhibit P4 TRUE PHOTOCOPY OF THE APPLICATION DATED 20/10/2020 SUBMITTED TO THE 1ST RESPONDENT.

Exhibit P5 TRUE PHOTOCOPY OF THE ORDER DATED 02/07/2021 BEARING NUMBER DCKLM/1827/2020-DM2(5) ISSUED BY THE 3RD RESPONDENT.

Exhibit P6 TRUE PHOTOCOPY OF THE INTERIM ORDER DATED 12/08/2021 IN WP(C) NO.15079/2021. W.P(C) No.19603 of 2021 & conn.cases 408

APPENDIX OF WP(C) 30501/2021

PETITIONER EXHIBITS

Exhibit P5 TRUE COPY OF THE ORDER ISSUED BY THE DISTRICT COLLECTOR, KOLLAM/CHAIRMAN, DISTRICT DISASTER MANAGEMENT AUTHORITY, KOLLAM NUMBERED AS DCKLM/1827/2020-DM2(5) DATED 02.07.2021

Exhibit P8 THE TRUE COPY OF THE CHALAN RECEIPT ISSUED BY THE FIFTH RESPONDENT FOR THE ROYALTY FEES DATED 11.1.2022

Exhibit P9 THE TRUE COPY OF THE TRANSIT PERMIT DATED 17.1.2022 ISSUED BY THE FIFTH RESPONDENT

Exhibit P10 THE TRUE COPY OF THE APPLICATION FILED BY THE PETITIONER BEFORE THE FIFTH RESPONDENT ON 22.2.2022 FOR BALANCE TRANSIT PASS W.P(C) No.19603 of 2021 & conn.cases 409

APPENDIX OF WP(C) 30589/2021

PETITIONER EXHIBITS

Exhibit P1 TRUE COPY OF THE BUILDING PERMIT DATED 3.2.2020 ISSUED BY THE SECRETARY, VETTIKAVALA GRAMA PANCHAYATH

Exhibit P2 TRUE COPY OF THE DEVELOPMENT PERMIT DATED 3.3.2020 ISSUED BY THE SECRETARY, VETTIKAVALA GRAMA PANCHAYATH

Exhibit P3 TRUE COPY OF THE ORDER DATED 13.11.2020 ISSUED BY THE THIRD RESPONDENT

Exhibit P4 TRUE COPY OF THE COUNTER FOIL OF CHELAN FOR A SUM OF RS.2,90,000/- DATED 27.8.2021

Exhibit P5 TRUE COPY OF THE ORDER DATED 2.7.2021 ISSUED BY THE SECOND RESPONDENT ON BEHALF OF FIRST RESPONDENT

Exhibit P6 TRUE COPY OF THE ORDER OF THIS HONOURABLE COURT DATED 7.10.2021 IN WP(C) NO.21337 OF 2021 W.P(C) No.19603 of 2021 & conn.cases 410

APPENDIX OF WP(C) 30792/2021

PETITIONER EXHIBITS

Exhibit P2 COPY OF THE ORDER ISSUED BY THE 3RD RESPONDENT DATED 2/7/21.

Exhibit P3 COPY OF THE INTERIM ORDER IN WP(C) NO.17788/21 DATED 6.9.2021.

Exhibit P1 COPY OF THE APPLICATION BEFORE THE 5TH RESPONDENT DATED 17.03.21.

W.P(C) No.19603 of 2021 & conn.cases 411

APPENDIX OF WP(C) 30785/2021

PETITIONER EXHIBITS

Exhibit P1 THE TRUE COPY OF THE REVENUE TAX REMITTED BY THE PETITIONER ON 13.07.2021 BEFORE THE VILLAGE OFFICER, MULAVANA.

Exhibit P2 THE TRUE COPY OF THE DEVELOPMENT PERMIT A2-BA (53722)/2021 DATED 1.3.2021 ISSUED BY THE 6TH RESPONDENT.

Exhibit P3 THE TRUE COPY OF THE DEVELOPMENT PERMIT A2-

BA(53722)/2021 DATED 1.3.2021 ISSUED BY THE 6TH RESPONDENT.

Exhibit P4 THE TRUE COPY OF THE CHALAN ISSUED BY THE FIFTH RESPONDENT FOR THE ROYALTY FEES DATED 20.12.2021.

Exhibit P5 TRUE COPY OF THE ORDER ISSUED BY THE DISTRICT COLLECTOR, KOLLAM/CHAIRMAN, DISTRICT DISASTER MANAGEMENT AUTHORITY, KOLLAM NUMBERED AS DCKLM/1827/2020-DM2(5) DATED 02.07.2021.

Exhibit P6 TRUE COPY OF ONE OF SUCH TRANSIT PASS/PROCEEDINGS OF DISTRICT GEOLOGIST, MINING AND GEOLOGY DEPARTMENT, KOLLAM NUMBERED AS 57/2020-21/OE/DOQ/S2/2641/19 DATED 14.08.2020.

Exhibit P7 TRUE COPY OF THE INTERIM ORDER PASSED IN WP(C) NO. 18445/2021 DATED 9.9.2021.

W.P(C) No.19603 of 2021 & conn.cases 412

APPENDIX OF WP(C) 30896/2021

PETITIONER EXHIBITS

Exhibit P1 COPY OF THE APPLICATION BEFORE THE 5TH RESPONDENT DATED 23-06-21

Exhibit P2 COPY OF THE ORDER ISSUED BY THE 3RD RESPONDENT DATED 2-07-2021

Exhibit P3 COPY OF THE INTERIM ORDER IN W.P(C) NO. 17788/21 DATED 6-09-2021 W.P(C) No.19603 of 2021 & conn.cases 413

APPENDIX OF WP(C) 19603/2021

PETITIONER EXHIBITS

Exhibit P1 TRUE PHOTOCOPY OF THE LAND TAX RECEIPT BEARING NO.KL02010507583/2019 DATED 20.07.2019.

Exhibit P2 TRUE PHOTOCOPY OF THE BUILDING PERMIT BEARING NO.A3-1701/2020 DATED 17.11.2020.

Exhibit P3 TRUE PHOTOCOPY OF THE DEVELOPMENT PERMIT DATED 17.11.2020 BEARING NUMBER A3-5296/2020.

Exhibit P4 TRUE PHOTOCOPY OF THE APPLICATION DATED 14.12.2020 ALONG WITH RECEIPT DATED 14.12.2020 BEARING NO.3156/DOQ/S2/2020 SUBMITTED TO THE 1ST RESPONDENT.

Exhibit P5 TRUE PHOTOCOPY OF THE ORDER DATED 02.07.2021 BEARING NUMBER DCKLM/1827/2020-DM2(5) ISSUED BY THE 3RD RESPONDENT.

W.P(C) No.19603 of 2021 & conn.cases 414 W.P(C) No.19603 of 2021 & conn.cases 415

APPENDIX OF WP(C) 29402/2021

PETITIONER EXHIBITS

Exhibit P1 TRUE COPY OF NO OBJECTION CERTIFICATE DTD 16.1.2021 ISSUED BY ANCHAL GRAMA PANCHAYAT TO THE PETITIONERS

Exhibit P2 TRUE COPY OF THE DEVELOPMENT PERMIT DTD 16.2.2021 ISSUED BY ANCHAL GRAMA PANCHAYAT TO THE PETITIONERS.

Exhibit P3 TRUE COPY OF THE RECEIPT OF THE APPLICATION SUBMITTED BY THE PETITIONERS DTD 24.2.2021 BEFORE THE GEOLOGIST, KOLLAM.

Exhibit P4 TRUE COPY OF THE ORDER ISSUED BY THE DISTRICT COLLECTOR, KOLLAM/CHAIRMAN, DISTRICT DISASTER MANAGEMENT AUTHORITY, KOLLAM NUMBERED AS DCKLM/1827/2020-DM2(5) DTD 2.7.2021

Exhibit P5 TRUE COPY OF THE ORDER DTD 2.9.2021 IN WP© NO.17474/2021 OF THIS HON'BLE COURT.

EXT.P6 TRUE COPY OF THE CHALAN TO BE PAID BY THE PETITIONERS DTD 29.10.2021 PAYABLE IN FAVOUR OF THE GEOLOGIST, KOLLAM.

 
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