Nisar Raheem vs Mrs. Bincy Cherian
2022 Latest Caselaw 10044 Ker

Con.Case(C) No.1619/2022                            1/1

                             IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                             PRESENT
                           THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
                 Wednesday, the 31st day of August 2022 / 9th Bhadra, 1944
                 CONTEMPT CASE(C) NO. 1619 OF 2022(S) IN WP(C) 17305/2022

   PETITIONER/PETITIONER IN W.P.(C)NO.17305/2022:


           NISAR RAHEEM, AGED 57 YEARS, S/O M.A.RAHEEM, VETTICKAL HOUSE,
           NADAKKAL P.O., ERATTUPETTA, KOTTAYAM DISTRICT - 686 121

         BY ADV. JOBI JOSE KONDODY

   RESPONDENT/2ND RESPONDENT IN W.P.(C)NO.17305/2022:


           MRS. BINCY CHERIAN, AGED 55 YEARS, W/O JOHN PHILIP, THE SECRETARY,
           THIDANADU GRAMA PANCHAYAT, THIDANADU GRAMA PANCHAYAT OFFICE,
           THIDANADU P.0, KOTTAYAM DISTRICT - 686 123.


        This Contempt of court case (civil) having come up for orders on
   31.08.2022, the court on the same day passed the following:

                                               ORDER

After going through the pleadings, I am of the prima facie opinion that the respondent committed contempt.

Respondent will appear in person before this Court on 16/9/2022. In the meanwhile, if the judgment is varied, modified or stayed, the personal appearance is dispensed with.

Post on 16/9/2022.

Sd/- P.V.KUNHIKRISHNAN JUDGE

31-08-2022 /True Copy/ Assistant Registrar