Citation : 2022 Latest Caselaw 4354 Ker
Judgement Date : 7 April, 2022
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS
THURSDAY, THE 7TH DAY OF APRIL 2022 / 17TH CHAITHRA, 1944
WP(C) NO. 29344 OF 2021
PETITIONER :
VISWANATHAN,
AGED 76 YEARS,
S/O.SEKHAR, ASWATHY, CHANGANKULANGARA,
OACHIRA, KOLLAM-690 526.
BY ADVS.
S.ABHILASH VISHNU
K.R.MONISHA
RESPONDENTS :
1 HOUSING DEVELOPMENT FINANCE CORPORATION LTD.,
RAMON HOUSE, HT PAREKH MARG, 169, BACKBAY RECLAMATION,
CHURCHGATE, MUMBAI, PIN-500 020,
REPRESENTED BY ITS AUTHORIZED OFFICER.
2 HOUSING DEVELOPMENT FINANCE CORPORATION LTD.,
HDFC HOUSE, VAZHUTHACAUD, P.O. BOX NO.2288,
THIRUVANANTHAPURAM, PIN-695 010,
REPRESENTED BY ITS SENIOR MANAGER AND AUTHORIZED
OFFICER, SRI.SIVAKUMAR.S.
3 SRI.SIVAKUMAR.S.,
SENIOR MANAGER AND AUTHORIZED OFFICER, CREDIT RISK
MANAGEMENT, LEGAL HDFC HOUSE, VAZHUTHACAUD,
P.O.BOX NO.2288, THIRUVANANTHAPURAM,
PIN-695 010.
BY ADVS.
K.K.CHANDRAN PILLAI (SR.)
S.AMBILY, SC
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
07.04.2022, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C) NO. 29344 OF 2021
2
BECHU KURIAN THOMAS, J.
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W.P.(C) No.29344 of 2021
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Dated this the 7th day of April, 2022
JUDGMENT
The learned counsel for the petitioner seeks permission to
withdraw this writ petition with liberty to file a fresh writ petition.
Accordingly, this writ petition is dismissed as withdrawn
reserving the aforesaid liberty.
Sd/-
BECHU KURIAN THOMAS, JUDGE RKM
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