Mohammed Shaji vs Remsina
2022 Latest Caselaw 4143 Ker

         IN THE HIGH COURT OF KERALA AT ERNAKULAM
                          PRESENT
        THE HONOURABLE MR. JUSTICE P.B.SURESH KUMAR
                             &
          THE HONOURABLE MRS. JUSTICE C.S. SUDHA
THURSDAY, THE 7TH DAY OF APRIL 2022 / 17TH CHAITHRA, 1944
                     RP NO. 5 OF 2022
AGAINST THE JUDGMENT IN WP(C) 14902/2009 DATED 15.06.2009
                  OF HIGH COURT OF KERALA
REVIEW PETITIONERS/RESPONDENTS 5,6 & 7:

    1     MOHAMMED SHAJI
          AGED 46 YEARS
          S/O. MOIDEENKUTTY, CHUNKATH HOUSE, P.O.ANGADI,
          PADINHARANGADI, OTTAPALAM TALUK, PALAKKAD, PIN-
          679552.
    2     SULAIKA,
          AGED 69 YEARS
          W/O. MOIDEENKUTTY, CHUNKATH HOUSE, P.O.ANGADI,
          PADINHARANGADI, OTTAPALAM TALUK, PALAKKAD, PIN-
          679552.
    3     SHAJIDHA,
          AGED 44 YEARS
          D/O. MOIDEENKUTTY, CHUNKATH HOUSE, P.O.ANGADI,
          PADINHARANGADI, OTTAPALAM TALUK, PALAKKAD, PIN-
          679552.
          BY ADV RENNY AUGUSTINE


RESPONDENTS/PETITIONER/RESPONDENTS 1,2,3 & 4:

    1     REMSINA
          AGED 35 YEARS
          D/O. ABDULAKUTTY, MANGULANGARA HOUSE,
          MARAVANCHERY AMSOM, KADANCHERY DESOM,
          P.O.AIYANKALAM, VIA KUTTIPURAM, PONNANI TALUK,
          MALAPPURAM DISTRICT, PIN-679573.
    2     STATE OF KERALA,
          REPRESENTED BY SECRETARY TO GOVERNMENT,
          DEPARTMENT OF HOME, SECRETARIAT,
          THIRUVANANTHAPURAM, PIN-695001.
 R.P. No.5 of 2022                   2
in
W.P.(C) No.14902 of 2009




     3       THE SUPERINTENDENT OF POLICE,
             MALAPPURAM DISTRICT, OFFICE OF THE
             SUPERINTENDENT OF POLICE, MALAPPURAM DISTRICT,
             PIN-676504.
     4       THE SUB INSPECTOR OF POLICE,
             KUTTIPURAM POLICE STATION, KUTTIPURAM,
             MALAPPURAM DISTRICT, PIN-679571.
     5       THE SUB INSPECTOR OF POLICE,
             TIRUAR POLICE STATION, KUTTIPURAM, MALAPPURAM
             DISTRICT, PIN-679571.
             BY ADV.SRI.V.K.SUNIL, SR.GOVERNMENT PLEADER
             SRI.K.M.FIROZ


         THIS REVIEW PETITION HAVING COME UP FOR ADMISSION ON
07.04.2022,     THE   COURT   ON   THE   SAME   DAY   DELIVERED   THE
FOLLOWING:
 R.P. No.5 of 2022                     3
in
W.P.(C) No.14902 of 2009




             P.B.SURESH KUMAR & C.S.SUDHA, JJ.
              -----------------------------------------------
                 Review Petition No.5 of 2022
                                   in
                   W.P.(C) No.14902 of 2009
              -----------------------------------------------
             Dated this the 7th day of April, 2022.


                               ORDER

P.B.Suresh Kumar, J.

In view of the order passed by us today in

C.M.Appl.No.1 of 2022, this review petition is dismissed.

Sd/-

P.B.SURESH KUMAR, JUDGE.

Sd/-

C.S.SUDHA, JUDGE.

YKB