Citation : 2022 Latest Caselaw 4087 Ker
Judgement Date : 7 April, 2022
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE SUNIL THOMAS
THURSDAY, THE 7TH DAY OF APRIL 2022 / 17TH CHAITHRA, 1944 CON.CASE(C) NO. 535 OF 2022 AGAINST THE JUDGMENT DATED 09.04.2021 IN WP(C) 9450/2021 OF HIGH COURT OF KERALA PETITIONERS/PETITIONERS:
1 JO MATHEW
AGED 48 YEARS
S/O.VARGHESE MATHEW, MULLANKUZHI, S.PURAM, KURICHI, KOTTAYAM, CONDUCTOR GRADE-II, KERALA STATE ROAD TRANSPORT CORPORATION, KOTTAYAM DEPOT, PIN - 686 532.
2 P.S.AJEESH KUMAR
AGED 46 YEARS
S/O.K.R.SOMAN NAIR, KALAPURACKAL HOUSE, SOUTH PAMPADY P.O., KOTTAYAM, PIN - 686 521, CONDUCTOR GRADE-II, KERALA STATE ROAD TRANSPORT CORPORATION, ERATUPETTA DEPOT.
3 P.P.ANSARI
AGED 49 YEARS
S/O.P.S.THAMPI, PUTHUPARAMBIL, CHENAPPADY, KANJIRAPPALLY, PIN - 686 520 CONDUCTOR GRADE-II, KERALA STATE ROAD TRANSPORT CORPORATION, PONKUNNAM DEPOT.
4 M.G.MANOJ
AGED 47 YEARS
S/O.M.K.GOPI, MANGALATHU, PERIYAPPURAM, ONAKKOOR, CONDUCTOR GRADE -II, KERALA STATE ROAD TRANSPORT CORPORATION, PIRAVOM DEPOT, ERNAKULAM, PIN - 686 667.
5 BINUMON T.K.
AGED 45 YEARS
S/O.THANKAPPAN, THYPARAMBIL, S PURAM, KURICHY, KOTTAYAM, PIN - 686 532 CONDUCTOR GRADE-II, KERALA STATE ROAD TRANSPORT CORPORATION, POMKUNNAM DEPOT.
6 P.T.BINU
AGED 50 YEARS
S/O.P.P.THOMAS, PUTHUPARAMBIL, MOOLAVATTOM P.O., KOTTAYAM, PIN - 686 102, CONDUCTOR, GRADE-II, KERALA STATE ROAD TRANSPORT CORPORATION, PALA DEPOT.
7 BINOJMON C.
AGED 50 YEARS
S/O.CHACKO, PURATHERI, NEELAMPEROOR P.O., ALAPPUZHA, PIN - 686 534, DRIVER GRADE-II, KERALA STATE ROAD TRANSPORT CORPORATION, CHANGANACHERRY DEPOT. Con. Case(C.) No.535 of 2022
8 BINOY JOSEPH AGED 53 YEARS S/O.K.K.JOSEPH, KUMBATT HOUSE, KAITHAPOYIL HOUSE, KOZHIKODE DRIVER GRADE II, KERALA STATE ROAD TRANSPORT CORPORATION, ADOOR DEPOT, PIN - 673 586.
9 P.T.SURESH KUMAR
AGED 50 YEARS
S/O.P.P.THANKAPPAN, PANAKUNNEL HOUSE, PARIYARAM P.O., PUTHUPPALLY, KOTTAYAM, PIN - 682 021 CONDUCTOR GRADE II, KERALA STATE ROAD TRANSPORT CORPORATION, THIRUVALLA DEPOT.
10 ULLASKUMAR K.P.
AGED 44 YEARS
S/O.C.R.PARAMESWARAN NAIR, KUNNUMPURATHU HOUSE, KUDAMALOOR P.O., KOTTAYAM, PIN - 686 017, CONDUCTOR GRADE II, KERALA STATE ROAD TRANSPORT CORPORATION, KOTTAYAM DEPOT.
11 SIJO M.DANIEL
AGED 43 YEARS
S/O.P.D.MARKOSE, PUTHUPARAMBIL HOUSE, INDUSTRIAL NAGAR P.O., CHANGANASSERY, KOTTAYAM, CONDUCTOR GRADE II, KERALA STATE ROAD TRANSPORT CORPORATION, KOTTAYAM DEPOT - 686 106.
12 E.U.KURIAKOSE
AGED 45 YEARS
S/O.A.P.UTHUPPAN, EZHUTHAPALLIL HOUSE, KUZHIMATTOM P.O., KOTTAYAM, PIN - 686 533 CONDUCTOR GRADE II, KERALA STATE ROAD TRANSPORT CORPORATION, KOTTAYAM DEPOT.
13 JOHNKUTTY K.P.
AGED 52 YEARS
S/O.PHILIP, MURIYANTHARA HOUSE, KUMARAKOM P.O., KOTTAYAM, PIN - 686 563 CONDUCTOR GRADE II, KERALA STATE ROAD TRANSPORT CORPORATION, KOTTAYAM DEPOT.
14 K.C.SYAMALAN
AGED 53 YEARS
S/O.CHELLAPPAN, KARIYIL HOUSE, KANICHUKULANGARA P.O., CHERTHALA, PIN - 688 582, CONDUCTOR GRADE II, KERALA STATE ROAD TRANSPORT CORPORATION, CHERTHALA DEPOT.
15 SADANANDAN K.N.
AGED 53 YEARS
S/O.BALAKRISHNAN NAIR, KULANGARATH NAMBIDI VEEDU, KALADY P.O., MALAPPURAM - 679 552, CONDUCTOR GRADE II, KERALA STATE ROAD TRANSPORT CORPORATION, PONNANI DEPOT.
16 K.P.BALAN
AGED 48 YEARS
S/O.APPUKUTTAN, KIZHANGILAPARAMBIL HOUSE, TONALUR Con. Case(C.) No.535 of 2022
P.O., MALAPPURAM, CONDUCTOR GRADE-II, KERALA STATE ROAD TRANSPORT CORPORATION, PONNANI DEPOT, PIN - 676 307.
17 RAJAN NAIR C.
AGED 49 YEARS
S/O.NARAYANANKUTTY NAIR, PAZHAYAMKUNNATH HOUSE, KANNIPARAMBA P.O., MAVOOR, KOZHIKODE, CONDUCTOR GRADE-II, KERALA STATE ROAD TRANSPORT CORPORATION, KALPETTA DEPOT, PIN - 673 661.
18 RADHAKRISHNAN K.
AGED 46 YEARS
S/O.KITTA, THUMBIPALLAM HOUSE, PANAYUR P.O., POLPULLY, PALAKKAD, DRIVER GRADE II, KERALA STATE ROAD TRANSPORT CORPORATION, CHITTOOR DEPOT, PIN - 679 522.
19 M.SHAHULHAMEED
AGED 52 YEARS
S/O.MUHAMMED, PELACHIRAMKADU HOUSE, KANNANUR P.O., KOZALMANNAM, PALAKKAD, PIN - 678 702, DRIVER GRADE- II, KERALA STATE ROAD TRANSPORT CORPORATION, PALAKKAD DEPOT.
20 M.SIVAKUMAR
AGED 50 YEARS
S/O.MANI, KORANGODE HOUSE, KORANGODE, THENKURISSI P.O., PALAKKAD, DRIVER GRADE-II, KERALA STATE ROAD TRANSPORT CORPORATION, PALAKKAD DEPOT, PIN - 678 671.
21 SAJEEV KUMAR A.
AGED 47 YEARS
S/O.RAGHAVAN NAIR, KARIPPAPURATH HOUSE, CHELANNUR P.O., KOZHIKODE, CONDUCTOR GRADE II, KERALA STATE ROAD TRANSPORT CORPORATION, KALPETTA DEPOT., PIN - 673 616.
22 K.VINU KUMAR
AGED 46 YEARS
S/O.KUNJAN, NAYADICHALIL HOUSE, KUZHIMANA P.O., MALAPPURAM, CONDUCTOR GRADE-II, KERALA STATE ROAD TRANSPORT CORPORATION, MALAPPURAM DEPOT, PIN - 673 641.
23 PRADEEP KUMAR C.
AGED 46 YEARS
S/O.VASU, KUNDITHODI HOUSE, VALLIKKUNNU NORTH P.O., MALAPPURAM, CONDUCTOR GRADE-II, KERALA STATE ROAD TRANSPORT CORPORATION, NILAMBUR DEPOT, PIN - 673 314.
24 V.SIVADASAN
AGED 52 YEARS
S/O.KANDANKUTTY, POoLAKKAL HOUSE, VAZHAKKAD P.O., MALAPPURAM, PIN - 673 640 CONDUCTOR GRADE-II, KERALA STATE ROAD TRANSPORT CORPORATION, MALAPPURAM DEPOT. Con. Case(C.) No.535 of 2022
25 M.V.BENNY AGED 50 YEARS S/O.VARGHESE, MALEKKULANGARA HOUSE, VALLUVADI P.O., SULTHAN BATHERY, WAYANAD, CONDUCTOR GRADE-II, KERALA STATE ROAD TRANSPORT CORPORATION, SULTHAN BATHERY DEPOT, PIN - 673 592.
26 VIJAYAN M.M.
AGED 56 YEARS
S/O.MANNAVAN, MALLAPPILLYIL HOUSE, THAZHAMUNDA P.O., KENCHIRA, WAYANAD, CONDUCTOR GRADE-II, KERALA STATE ROAD TRANSPORT CORPORATION, KALPETTA DEPOT, PIN - 673 596.
27 VELAYUDHAN A.K.
AGED 51 YEARS
S/O.KUTTIRAMAN, AKKAMVAYAL HOUSE, THAZHATHOOR P.O., SULTHAN BATHERY, WAYANAD, CONDUCTOR GRADE-II, KERALA STATE ROAD TRANSPORT CORPORATION, SULTHAN BATHERY DEPOT, PIN - 673 595.
BY ADVS.
B.S.SWATHI KUMAR ANITHA RAVINDRAN HARISANKAR N UNNI N.S.SHAMILA RESPONDENT/RESPONDENT NO.2:
1 BIJU PRABHAKAR .I.A.S (AGE AND FATHER'S NAME NOT KNOWN TO THE PETITIONERS) MANAGING DIRECTOR, KERALA STATE ROAD TRANSPORT CORPORATION, TRANSPORT BHAVAN, THIRUVANANTHAPURAM, PIN - 695 039.
BY ADV.SRI.DEEPU THANKAN, STANDING COUNSEL THIS CONTEMPT OF COURT CASE (CIVIL) HAVING COME UP FOR ADMISSION ON 07.04.2022, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
Con. Case(C.) No.535 of 2022
JUDGMENT Dated this the 07th day of April, 2022
When the matter was taken up, the learned
Standing Counsel for the K.S.R.T.C. placed before me
an order dated 06.04.2022 of the Executive Director,
Administration disposing of Ext.P1 to Ext.P15. The
reason stated therein is that regarding the services of
the petitioners, they have filed W.P.(C.)
No.16405/2018 and connected cases, claiming more
than 10 years of service with 120 days duty. In the
above writ petition, the Court directed to stay the
operation of orders canceling their regularisation so
as to enable them to continue in service at their
respective stations provisionally, subject to further
orders passed in those writ petitions. Since judgment
is awaited in that case, orders could not be passed on
Ext.P1 to Ext.P15, consequently it was disposed of.
In the light of the above proceedings, I am
inclined to close the Contempt Case reserving the Con. Case(C.) No.535 of 2022
right of the petitioners herein to move at the
appropriate stage later.
Sd/-
SUNIL THOMAS
JUDGE SKP/7-4 Con. Case(C.) No.535 of 2022
APPENDIX OF CON.CASE(C) 535/2022
PETITIONERS' ANNEXURES ANNEXURE A CERTIFIED COPY OF THE JUDGMENT DATED 9/4/2021 IN WP(C) NO.9450/2021. ANNEXURE B TRUE COPY OF THE MEMORANDUM NO.LS1/WP(C) 9450/2021 DATED 1/7/2021.
RESPONDENT'S EXHIBITS: NIL
TRUE COPY
P.A.TO JUDGE
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