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Sebastian Varghese vs The State Of Kerala
2022 Latest Caselaw 4015 Ker

Citation : 2022 Latest Caselaw 4015 Ker
Judgement Date : 5 April, 2022

Kerala High Court
Sebastian Varghese vs The State Of Kerala on 5 April, 2022
               IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                PRESENT
                  THE HONOURABLE MR. JUSTICE T.R.RAVI
     TUESDAY, THE 5TH DAY OF APRIL 2022 / 15TH CHAITHRA, 1944
                         WP(C) NO. 6017 OF 2022
PETITIONER

             SEBASTIAN VARGHESE,
             AGED 63 YEARS
             S/O. MATHAI VARKEY, MOONNUPARA HOUSE, EDATHUA, ALAPUZHA
             689 573.
             BY ADVS.
             R.ROHITH
             V.VIJITHA


RESPONDENTS

    1        THE STATE OF KERALA
             REPRESENTED BY SECRETARY TO GOVERNMENT, LOCAL SELF
             GOVERNMENT DEPARTMENT, SECRETARIAT, THIRUVANANTHAPURAM
             695 001.
    2        EDATHUA GRAMA PANCHAYAT,
             REPRESENTED BY SECRETARY, EDATHUA P.O., ALAPPUZHA
             DISTRICT 689 573.
    3        SECRETARY,
             EDATHUA GRAMA PANCHAYAT, EDATHUA P.O., ALAPPUZHA
             DISTRICT 689 573.
    4        SHAJI,
             AGED 55 YEARS
             S/O. OUSEPH, MOONNUPARAYIL HOUSE, EDATHUA, ALAPUZHA 689
             573.
    5        SHO EDATHUA POLICE STATION,
             ALAPUZHA 689 573.
             BY ADVS.
             SHRI.K.B.DAYAL, SC, EDATHUA GRAMA PANCHAYAT
             JOSHI N.THOMAS


             SRI. B.S. SYAMANTHAK, GP.
 WP(C).6017/22
                              2



      THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION
ON 05.04.2022, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
 WP(C).6017/22
                                     3




                                JUDGMENT

Heard both sides.

When the case is taken up today, it is submitted on either side

that the matter has been settled out of Court.

Recording the submission, the writ petition is closed.

Sd/-

T.R.RAVI, Judge

Mrcs WP(C).6017/22

APPENDIX

EXHIBITS Exhibit P1 TRUE COPY OF THE COMPLAINT OF THE PETITIONER DATED 31.01.2022. Exhibit P2 TRUE COPY OF THE STOP MEMO DATED 31.1.2022 OF THE 2ND RESPONDENT.

Exhibit P3 TRUE COPY OF THE ORDER DATED 01.02.2022 IN I.A. 1/2022 IN OS 79/2022 ISSUED BY THE HONBLE MUNSIFFS COURT ALAPUZHA. Exhibit P4 TRUE COPY OF THE LETTER OF THE PETITIONER DATED 21.02.2022 TO THE 2ND RESPONDENT.

 
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