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P.K.Jacob vs The Director Vigilance And ...
2022 Latest Caselaw 3933 Ker

Citation : 2022 Latest Caselaw 3933 Ker
Judgement Date : 5 April, 2022

Kerala High Court
P.K.Jacob vs The Director Vigilance And ... on 5 April, 2022
               IN THE HIGH COURT OF KERALA AT ERNAKULAM
                               PRESENT
               THE HONOURABLE MR. JUSTICE SUNIL THOMAS
     TUESDAY, THE 5TH DAY OF APRIL 2022 / 15TH CHAITHRA, 1944
                       WP(C) NO. 14263 OF 2021
PETITIONER:

    1     P.K.JACOB
          AGED 63 YEARS
          S/O.P.C.KURIEN, PARAMBIL HOUSE, NEAR VIMALA PUBLIC
          SCHOOL, THODUPUZHA - 685 584.
          BY ADV K.NANDINI
RESPONDENTS:

    1     THE DIRECTOR VIGILANCE AND ANTICORRUPTION BUREAU
          VACB, THIRUVANANTHAPURAM - 695 033.
    2     DEPUTY SUPERINTENDENT OF POLICE
          VIGILANCE AND ANTICORRUPTION BUREAU (VACB), IDUKKI
          UNIT, MUTTOM, THODUPUZHA, PIN - 685 584.
    3     FR.THOMAS VALLUMMEL
          EX.DIRECTOR, THE PALAI SOCIAL WELFARE SOCIETY (PSWS),
          JALANIDHI PROJECT, KAROOR GRAMA PANCHAYATH, PROJECT
          OFFICE, PONADU P.O., KAROOR, RESIDING AT SHALOM,
          C/O.BISHOPS HOUSE, PALA, PIN - 686 575, KOTTAYAM
          DISTRICT.
    4     MARIYA T.JOY
          EX.PROJECT COMMISSIONE4R, JALANIDHI, THURUTHIKKATTU,
          KARIMKUNNAM, THATTARATHATTU, KARINKUNNAM,
          THATTARATHATTU P.O., THODUPUZHA - 685 586, IDUKKI
          DISTRICT.
    5     DANTES KOONANIKIL
          TEAM LEADER, PALAI SOCIAL WELFARE SOCIETY (PSWS),
          JALANIDHI PROJECT, KAROOR GRAMA PANCHAYATH, PROJECT
          OFFICE, PONADU P.O., KAROOR, PIN - 686 574.
    6     DEVASSIACHAN
          SENIOR ENGINEER, PALA SOCIAL WELFARE SOCIETY (PSWS),
          JALANICHI PROJECT, KAROOR GRAMA PANCHAYATH, PROJECT
          OFFICE, PONADU P.O., KAROOR, PIN - 686 574.
    7     JITHIN
          JUNIOR ENGINEER, PALA SOCIAL WELFARE SOCIETY (PSWS),
          JALANIDHI PROJECT, KAROOR GRAMA PANCHAYATH, PROJECT
          OFFICER, PONADU P.O., KAROOR, PIN - 686 574.
    8     BABY JOSE
          SECRETARY, GRAMA PANCHAYATH LEVEL ACTIVITY COMMITTEE,
          GPLAC (EMPLOYER), KAROOR GRAMA PANCHAYATH, JALANIDHI,
 WP(C) No.14263 of 2021
                                 2

            B.G.FEDERATION, PIN - 680 697.
     9      T.D.CHANDRASEKHARAN
            CONTRACTOR, THARAYIL HOUSE, PULIYANNOOR P.O., PALA,
            PIN - 686 573.
     10     V.L.MOHAN KUMAR
            T.C.8/428, NEAR CRCRI GUEST HOUSE, MEDAVILA LANE,
            SREEKARYAM P.O., THIRUVANANTHAPURAM - 695 017.
     11     K.MOHAN
            NLRA-53, NEERAZHI LANE, ULLOOR, MEDICAL COLLEGE P.O.,
            THIRUVANANTHAPURAM, PIN - 695 011.
     12     M.PREMLAL
            DIRECTOR (HRD), KRWSA, IIIRD FLOOR, PTC TOWERS, SS
            KOVIL ROAD, SANTHI NAGAR, THAMPANOOR,
            THIRUVANANTHAPURAM, KERALA - 695014.
     13     ABY M.MUNDACKAL
            ASSISTANT ENGINEER, P.H.SECTION, KERALA WATER
            AUTHORITY, THODUPUZHA - 685 584, IDUKKI DISTRICT.
            BY ADVS.
            SMT.REKHA S., GOVERNMENT PLEADER
            SRI. D.KISHORE


      THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
05.04.2022, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C) No.14263 of 2021
                                        3




                               JUDGMENT

Dated this the 05th day of April, 2022

The petitioner, who is the de facto complainant

in C.M.P. No.1098/2017 on the files of the Enquiry

Commissioner and Special Judge (Vigliance),

Muvattupuzha approached this Court for a

direction to the first respondent to conduct

investigation on Ext.P1 FIR, in accordance with

the Vigilance Manual and Cr.P.C. and to file final

report. Another prayer sought is to direct the

respondents to furnish the details regarding the

progress of the investigation.

2. Pending the proceedings, it is reported

that Ext.P4 final report dated 31.12.2021 has

been filed before the court below. It seems that

the matter in under consideration of the court

below.

Having considered this, I am not inclined to WP(C) No.14263 of 2021

invoke the jurisdiction of this court at this

juncture, to enable the court below to consider

the final report on its merits. The writ petition is

closed reserving the right of the petitioner to raise

all possible contentions.

Sd/-

SUNIL THOMAS

JUDGE SKP/5-4 WP(C) No.14263 of 2021

APPENDIX OF WP(C) 14263/2021

PETITIONER'S EXHIBITS EXHIBIT P1 TRUE COPY OF THE F.I.R. V.C 01/2020 DATED 16/3/2020 ON THE FILES OF THE ENQUIRY COMMISSIONER AND SPECIAL JUDGE (VIGILANCE), MUVATTUPUZHA.

EXHIBIT P2 TRUE COPY OF THE ORDER DATED 4/9/2019 IN C.M.P.NO.1098/2017 PASSED BY THE COURT OF THE ENQUIRY COMMISSIONER/SPECIAL JUDGE (VIGILANCE).

EXHIBIT P3 TRUE COPY OF THE JUDGMENT OF HIGH COURT OF KERALA IN CR.R.P.2077/2020 DATED 29/7/2020. EXHIBIT P4 TRUE COPY OF THE FINAL REPORT DATED 31/12/2021, SUBMITTED BY THE 2ND RESPONDENT BEFORE THE COURT OF THE ENQUIRY COMMISSIONER AND SPECIAL JUDGE, MUVATTUPUZHA IN THE MONTH OF DECEMBER, 2021 RESPONDENTS' EXHIBITS: NIL

TRUE COPY

P.A.TO JUDGE

 
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