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Cyriac Paimpilly vs The State Of Kerala
2021 Latest Caselaw 20342 Ker

Citation : 2021 Latest Caselaw 20342 Ker
Judgement Date : 30 September, 2021

Kerala High Court
Cyriac Paimpilly vs The State Of Kerala on 30 September, 2021
                 IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                  PRESENT
               THE HONOURABLE MR. JUSTICE DEVAN RAMACHANDRAN
     THURSDAY, THE 30TH DAY OF SEPTEMBER 2021 / 8TH ASWINA, 1943
                          WP(C) NO. 11730 OF 2021
PETITIONERS:

     1     CYRIAC PAIMPILLY , AGED 56 YEARS, S/O. ABRAHAM,
           PAIMPILLIL HOUSE, MANAKKAD P.O. THODUPUZHA ,
           IDUKKI 685 608.

     2     MINI CYRIAC ALIAS MINI ELIZABETH STEPHEN,
           AGED 54 YEARS, W/O. CYRIAC PAIMPILLY,
           PAIMPILLIL HOUSE, MANAKKAD P.O. THODUPUZHA ,
           IDUKKI 685 608.

     3     ABRAHAM CYRIAC PAIMPILLY, AGED 28 YEARS
           S/O. CYRIAC PAIMPILLY, PAIMPILLIL HOUSE,
           MANAKKAD P.O. THODUPUZHA , IDUKKI 685 608.

     4     STEPHEN CYRIAC, AGED 24 YEARS, S/O. CYRIAC PAIMPILLY,
           PAIMPILLIL HOUSE, MANAKKAD P.O. THODUPUZHA ,
           IDUKKI 685 608.

     5     ANNA SANTHOSH, AGED 28 YEARS, W/O. ABRAHAM,
           PAIMPILLIL HOUSE, MANAKKAD P.O. THODUPUZHA ,
           IDUKKI 685 608.

           BY ADVS.
           R.MURALEEKRISHNAN
           V.S.NOWSHAD
           K.B.BINU
           T.M.RESHMY
           SITHARA.S


RESPONDENTS:

    1      THE STATE OF KERALA, REPRESENTED BY THE SECRETARY TO
           GOVERNMENT, HOME DEPARTMENT , GOVERNMENT SECRETARIATE,
           THIRUVANANTHAPURAM 695 001.

    2      THE STATION HOUSE OFFICER, THODUPUZHA POLICE STATION,
           THODUPUZHA P.O. ERNAKULAM DISTRICT 688 534.
 WPC 11730/21
                                         2

    3          PAUL STEPHEN, AGED ABOUT 50 YEARS
               S/O. STEPHEN, KIZHAKKEBHAGAM HOUSE, EAST
               VAZHAPPILLY, MARKET P.O. MUVATTUPUZHA,
               ERNAKULAM 686 673.

    4          GEORGE STEPHEN, AGED 47 YEARS, S/O. STEPHEN,
               KIZHAKKEBHAGAM HOUSE, EAST VAZHAPPILLY,
               MARKET P.O. MUVATTUPUZHA, ERNAKULAM 686 673.

    5          ANILA, AGED 45 YEARS, W/O. PAUL STEPHEN,
               KIZHAKKEBHAGAM HOUSE, EAST VAZHAPPILLY,
               MARKET P.O. MUVATTUPUZHA, ERNAKULAM 686 673.

               BY ADVS.
               PEEYUS A.KOTTAM
               HRITHWIK D. NAMBOOTHIRI

               SRI.E.C.BINEESH - GP


        THIS     WRIT   PETITION   (CIVIL)   HAVING   COME    UP    FOR
ADMISSION       ON   30.09.2021,   THE   COURT   ON   THE    SAME   DAY
DELIVERED THE FOLLOWING:
 WPC 11730/21
                                   3




                         JUDGMENT

The learned counsel for the petitioners

submits that he has been instructed not to press

this writ petition. Consequently, this writ

petition is dismissed as being not pressed.

Sd/-

RR                                     DEVAN RAMACHANDRAN
                                              JUDGE
 

 
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