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Dr.Justin Maliakkal vs Mrs.Jisha Justin
2021 Latest Caselaw 20333 Ker

Citation : 2021 Latest Caselaw 20333 Ker
Judgement Date : 30 September, 2021

Kerala High Court
Dr.Justin Maliakkal vs Mrs.Jisha Justin on 30 September, 2021
          IN THE HIGH COURT OF KERALA AT ERNAKULAM
                          PRESENT
       THE HONOURABLE MR. JUSTICE A.MUHAMED MUSTAQUE
                             &
        THE HONOURABLE DR. JUSTICE KAUSER EDAPPAGATH
THURSDAY, THE 30TH DAY OF SEPTEMBER 2021 / 8TH ASWINA, 1943
                 MAT.APPEAL NO. 43 OF 2012
  AGAINST THE ORDER/JUDGMENT IN O.P.NO.633/2007 OF FAMILY
                      COURT, ERNAKULAM
APPELLANT/S:

         DR.JUSTIN MALIAKKAL, AGED 43 YEARS,
         S/O.LATE M.A.VARGHESE, MALIAKAL BUNGALOW,
         KUZHUPILLY, AYYAMPILLY P.O, ERNAKULAM,
         PIN-682 501.
         BY ADVS.
         SRI.T.KRISHNANUNNI (SR.)
         SRI.M.DEVESH
         SRI.K.C.KIRAN
         SMT.MEENA.A.
         SRI.SAJU.S.A
         SRI.VINOD RAVINDRANATH
         SRI.VINAY MATHEW JOSEPH


RESPONDENT/S:

         MRS.JISHA JUSTIN, AGED 31 YEARS,
         D/O.MANI KUDIYIRIPIL, KUDIYIRIPIL HOUSE,
         MATTOOR P.O, KALADY, ERNAKULAM DISTRICT.
          BY ADVS.
          SRI.KURIAN GEORGE KANNANTHANAM (SR.)
          SRI.ZAKEER HUSSAIN


THIS MATRIMONIAL APPEAL HAVING BEEN FINALLY HEARD ON
30.09.2021, ALONG WITH MAT.APPEAL NO.44/2012, THE COURT ON
THE SAME DAY DELIVERED THE FOLLOWING:
 Mat.Appeal Nos.43/2012 & 44/2012       2


          IN THE HIGH COURT OF KERALA AT ERNAKULAM
                            PRESENT
        THE HONOURABLE MR. JUSTICE A.MUHAMED MUSTAQUE
                                   &
        THE HONOURABLE DR. JUSTICE KAUSER EDAPPAGATH
THURSDAY, THE 30TH DAY OF SEPTEMBER 2021 / 8TH ASWINA, 1943
                  MAT.APPEAL NO. 44 OF 2012
  AGAINST THE ORDER/JUDGMENT IN O.P.NO.1507/2010 OF FAMILY
                       COURT, ERNAKULAM
APPELLANT/S:

          DR.JUSTIN MALIAKKAL,
          S/O.LATE M.A.VARGHESE,
          MALIAKKAL BUNGALOW, KUZHUPILLY,
          AYYAMPILLY P.O, ERNAKULAM,
          PIN-682501.
          BY ADVS.
          SRI.T.KRISHNANUNNI (SR.)
          SRI.M.DEVESH
          SRI.K.C.KIRAN
          SMT.MEENA.A.
          SRI.SAJU.S.A
          SRI.VINOD RAVINDRANATH
          SRI.VINAY MATHEW JOSEPH


RESPONDENT/S:

          MRS.JISHA JUSTIN, AGED 31 YEARS,
          D/O.MANI KUDIYIRIPPIL, KUDIYIRIPPIL HOUSE,
          MATTOOR P.O, KALADY, ERNAKULAM DISTRICT.
          BY ADVS.
          SRI.KURIAN GEORGE KANNANTHANAM (SR.)
          SRI.ZAKEER HUSSAIN


THIS MATRIMONIAL APPEAL HAVING BEEN FINALLY HEARD ON
30.09.2021, ALONG WITH MAT.APPEAL NO.43/2012, THE COURT ON
THE SAME DAY DELIVERED THE FOLLOWING:
 Mat.Appeal Nos.43/2012 & 44/2012   3




                          JUDGMENT

[Mat.Appeal Nos.43/2012, 44/2012]

A.Muhamed Mustaque, J.

This matter pertains to the year 2012. When the matter

came up today after several postings, there was no appearance

for either side. Accordingly, these Mat.Appeals are dismissed for

non- prosecution.

Sd/-

A.MUHAMED MUSTAQUE, JUDGE

Sd/-

DR. KAUSER EDAPPAGATH, JUDGE ln

 
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