K.P.Geetha vs *Corrected District Police Chief
2021 Latest Caselaw 20276 Ker

                    IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                    PRESENT

                 THE HONOURABLE MR. JUSTICE DEVAN RAMACHANDRAN

         THURSDAY, THE 30TH DAY OF SEPTEMBER 2021 / 8TH ASWINA, 1943

                            WP(C) NO. 15207 OF 2021

PETITIONERS:

     1         K.P.GEETHA,
               AGED 44 YEARS
               D/O. NARAYANAN NAMBIAR,
               CHATHAMPONNATH, VADAKUTTEL,
               KALADY P.O.,
               MALAPPURAM DISTRICT-679582.

     2         K.P. PARVATHI,
               D/O. NARAYANAN NAMBIAR,
               MURIYANKOTTIL HOUSE, PERASSANUR P.O.,
               KUTTIPPURAM, MALAPPURAM-679571.

     3         K.P. SAKUNTHALA,
               D/O. NARAYANAN NAMBIAR,
               KANNATH PUTHANVEETTIL HOUSE,
               MANNENGODE P.O., PULASSERI VIA,
               KOPPAM, PALAKKAD-679307.

     4         K.P. NANDAKUMAR,
               S/O. NARAYANAN NAMBIAR,
               KALLADAPPALIYALIL HOUSE,
               PARUTHUR P.O.,
               PALLIPPURAM, PATTAMBI,
               PALAKKAD-679305.

               BY ADVS.
               ENOCH DAVID SIMON JOEL
               S.SREEDEV
               RONY JOSE
               SUZANNE KURIAN
               CIMIL CHERIAN KOTTALIL


RESPONDENTS:

     1         *CORRECTED DISTRICT POLICE CHIEF,
               PALAKKAD - 678014 CORRECTED AS PER ORDER DATED 11-08-2021 IN
               I.A 1/2021 IN WP(C) 15207/2021

     2         **CORRECTED THE SUB INSPECTOR OF POLICE,
               PATTAMBI POLICE STATION, PATTAMBI, PALAKKAD - 679303 **
               CORRECTED AS PER ORDER DATED 11-08-2021 IN IA 1/2021 IN WP(C)
               15207/2021

     3         NEELI,
               W/O. KUNHAN,
               PONNATHUKUZHIPARAMBIL,
               MUTHUTHALA P.O.,
 W.P(C)No.15207 of 2021

                                     2

            PALAKKAD-679303.

      4     KANAKKARAYI,
            S/O. KUNHAN,
            PONNATHUKUZHIPARAMBIL,
            MUTHUTHALA P.O.,
            PALAKKAD-679303.


      5     VELAYUDHAN,
            S/O. KUNHAN,
            PONNATHUKUZHIPARAMBIL,
            MUTHUTHALA P.O.,
            PALAKKAD-679303.
      6     HARIDASAN,
            S/O. KUNHAN,
            PONNATHUKUZHIPARAMBIL,
            MUTHUTHALA P.O.,
            PALAKKAD-679303.

      7     MANIKANDAN,
            S/O. KUNHAN,
            PONNATHUKUZHIPARAMBIL,
            MUTHUTHALA P.O., PALAKKAD-679303.

      8     UNNIKRISHNAN,
            S/O. KUNHAN,
            PONNATHUKUZHIPARAMBIL,
            MUTHUTHALA P.O.,
            PALAKKAD-679303.
      9     KANAKAM,
            D/O. KUNHAN,
            PONNATHUKUZHIPARAMBIL,
            MUTHUTHALA P.O., PALAKKAD-679303.

      10    NEELAM,
            D/O. KUNHAN,
            PONNATHUKUZHIPARAMBIL,
            MUTHUTHALA P.O., PALAKKAD-679303.

      11    ABDUL RAHIMAN,
            S/O. MOIDEENKUTTI,
            KORAKKOTTIL HOUSE, MUTHUTHALA P.O.,
            PALAKKAD-679303.

      12    MUHAMMED RAFI,
            S/O. MUHAMMED,
            KORAKKOTTIL HOUSE,
            MUTHUTHALA P.O., PALAKKAD-679303.

      13    RASHAD,
            S/O. ALI,
 W.P(C)No.15207 of 2021

                                           3

               KORAKKOTTIL HOUSE,
               MUTHUTHALA P.O., PALAKKAD-679303

      14       FAISAL,
               S/O. MUHAMMED,
               KODALIYIL HOUSE,
               MUTHUTHALA P.O., PALAKKAD-679303

               BY ADVS.
               R.SUDHIR
               SANTHEEP ANKARATH


  OTHER PRESENT:

               SRI. E.C.BINEESH - GP



        THIS   WRIT   PETITION   (CIVIL)       HAVING   COME   UP   FOR   ADMISSION   ON

  30.09.2021, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 W.P(C)No.15207 of 2021

                                      4



                              JUDGMENT

Dated this the 30th day of September, 2021

The learned counsel for the petitioners submit that

this writ petition is not pressed, since they have already sold

the property involving in it.

This submission is recorded. Consequently this writ

petition is dismissed as having been not pressed.

Sd/-

DEVAN RAMACHANDRAN JUDGE

NR/30/09/2021