Sarath vs Union Of India
2021 Latest Caselaw 20127 Ker

                 IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                 PRESENT
                 THE HONOURABLE MR. JUSTICE SUNIL THOMAS
         FRIDAY, THE 24TH DAY OF SEPTEMBER 2021 / 2ND ASWINA, 1943
                         WP(C) NO. 40967 OF 2016
PETITIONER/S:

     1        SARATH
              S/O. BABU PILLAI,CHERIYIL PUTHENVEEDU, VAKKANADU
              P.O,KOLLAM DIST

     2        SUMITHMON
              S/O. OMANA KUTTAN,VALATHUNDIL EZHAMTHALA, THEKKUTHODU
              P.O,PATHANAMTHITTA

     3        LINTO JOSEPH
              S/O. JOSEPH,VAIDYANPARAMBIL, KCHAPPATH P.O,IDUKKI

     4        RAVISANKAR D.N,
              S/O. P.J DAS, NJANABHAVAN, CHERUKODU ADAYAMAN
              P.O,THIRUVANANTHAPURAM DIST

     5        AKSHAY A.S,
              S/O. APPUKUTTAN PILLAI,AKSHAYA BHAVAN,
              KOTTARA,MEEYANNOOR, KOLLAM DIST

     6        VISHNU S
              S/O. SASIDHARAN PILLAILEKSHMI VILASAM, KUDAVATTOOR
              P.O,KOLLAM DIST

     7        AKHIL A
              S/O. ANILKUMARMANJADIYIL HOUSE, THAZHAM, CHATHANNOOR P.O,
              KOLLAM

              BY ADVS.
              C.RAJENDRAN
              C.P.ANIL RAJ
              R.S.SREEVIDYA
 WP(C) NO. 40967 OF 2016               2

RESPONDENT/S:

    1       UNION OF INDIA
            REPRESENTED BY THE SECRETARY,DEFENCE, SOUTH
            BLOCK,NEW DELHI 110 011

    2       ARMY RECRUITMENT OFFICER
            TRIVANDRUM RECRUITMENT RALLY,
            2016,PANGODU,THIRUVANANTHAPURAM 695 605

    3       MILITARY HOSPITAL
            TRIVANDRUM,REPRESENTED BY RTG MEDICAL OFFICER
            PIN 695 001

            BY ADV SRI.B.RAMACHANDRAN, CGC




     THIS    WRIT   PETITION    (CIVIL)   HAVING   COME    UP    FOR
ADMISSION    ON   24.09.2021,   THE   COURT   ON   THE    SAME   DAY
DELIVERED THE FOLLOWING:
 WP(C) NO. 40967 OF 2016              3



                          JUDGMENT

When the matter matter was taken up, the learned

counsel for the petitioners submitted that the writ petition

has become infructuous. This is recorded and the Writ

Petition is closed as infructuous.

Sd/-

SUNIL THOMAS, JUDGE R.AV

APPENDIX OF WP(C) 40967/2016

PETITIONER EXHIBITS

EXHIBIT P1 A TRUE PHOTOCOPY OF THE ADVERTISEMENT DOWNLOADED FROM THE WEBSITE OF INDIAN ARMY

EXHIBIT P2 A TRUE PHOTOCOPY OF THE APPLICATIONS FORMS SUBMITTED BY THE 1ST PETITIONER

EXHIBIT P3 A TRUE PHOTOCOPY OF THE APPLICTIONS FORMS SUBMITTED BY THE 2ND PETITIONER

EXHIBIT P4 A TRUE PHOTOCOPY OF THE APPLICATIONS FORMS SUBMITTED BY THE 3RD PETITIONER

EXHIBIT P5 A TRUE PHOTOCOPY OF THE APPLICATIONS FORMS SUBMITTED BY THE 4TH PETITIONER

EXHIBIT P6 A TRUE PHOTOCOPY OF THE APPLICATIONS FORMS SUBMITTED BY THE 5TH PETITIONER

EXHIBIT P7 A TRUE PHOTOCOPY OF THE MEDICAL CERTIFICATE OF THE 1ST PETITIONER ISSUED FROM THE MILITARY HOSPITAL, TRIVANDRUM DATED 7/11/2016

EXHIBIT P8 A TRUE PHOTOCOPY OF THE MEDICAL CERTIFICATE OF THE 2ND PETITIONER ISSUED FROM THE MILITARY HOSPITAL, TRIVANDRUM DATED 14/11/2016

EXHIBIT P9 A TRUE PHOTOCOPY OF THE MEDICAL CERTIFICATE OF THE 4TH PETITIONER ISSUED BY THE MILITARY HOSPITAL, TRIVANDRUM DATED 10/11/2016

EXHIBIT P10 A TRUE PHOTOCOPY OF THE MEDICAL CERTIFICATE OF THE 5TH PETITIONER ISSUED BY THE MILITARY HOSPITAL DATED 14/11/2016

EXHIBIT P11 A TRUE PHOTOCOPY OF THE MEDICAL CERTIFICATE OF THE 6TH PETITIONER ISUED BY THE MILITARY HOSPITAL, DATED 13/11/2016

EXHIBIT P12 A TRUE PHOTOCOPY OF THE MEDICAL CERTIFICATE ISSUED BY THE MILITARY HOSPITAL, DATED 14/11/2016