M. Komalakumar vs Kala Thampi
2021 Latest Caselaw 20028 Ker

                 IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                 PRESENT
                    THE HONOURABLE MR.JUSTICE V.G.ARUN
         FRIDAY, THE 24TH DAY OF SEPTEMBER 2021 / 2ND ASWINA, 1943
                          OP(C) NO. 1138 OF 2018
    AGAINST THE ORDER/JUDGMENT IN OS 778/2008 OF I ADDITIONAL SUB
                   COURT,TRIVANDRUM, THIRUVANANTHAPURAM
PETITIONER/S:

              M. KOMALAKUMAR
              AGED 72 YEARS
              S/O MADHAVAN THAMPI, AGED 72, C-16, JAWAHAR NAGAR,KOWDIAR
              P.O., THIRUVANANTHAPURAM.

              BY ADVS.
              SRI.T.KRISHNANUNNI (SR.)
              SRI.ASHWIN SATHYANATH
              SMT.M.R.MINI
              SMT.MEENA.A.
              SRI.VINOD RAVINDRANATH
              SRI.VINAY MATHEW JOSEPH



RESPONDENT/S:

     1        KALA THAMPI
              D/OSARASWATHU AMMA, AGED 63, RESIDING AT AC-14,11 AVENUE,
              ANNA NAGAR, CHENNAI.

     2        S.AMBIKA
              D/O SARASWATHY AMMA, AGED 56, RESIDING AT ANASWARA, PILLA
              VEEDU LANE, PATTOM P.O.,
              KESAVADASAPURAM,THIRUVANANTHAPURAM, PIN:695 004.

     3        S.SHEELA CHANDRAN
              D/O SARASWATHY AMMA, AGED 53, RESIDING AT SATHIPRIYA,
              MUTTADA P.O., THIRUVANANTHAPUAM-695 025.

     4        LATHA S. NAIR
              D/O SARASWATHY AMMA, AGED 57, RESIDING AT
              KOMALAVILAS,NADUMCAUD, KARAMANA, THIRUVANANTHAPURAM,
              PIN:695 002.
 OP(C) NO. 1138 OF 2018
                                2

     5     S.SURYAKUMARI
           D/O SARASWATHY AMMA, AGED 67, RESIDING AT
           MANGALYA,KARAMANA, THIRUVANANTHAPURAM, PIN:695 002.

           BY ADVS.
           SRI.MADHU RADHAKRISHNAN
           SRI.P.RADHAKRISHNAN 1




     THIS OP (CIVIL) HAVING COME UP FOR ADMISSION ON 24.09.2021, THE
COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 OP(C) NO. 1138 OF 2018
                                      3



                                  JUDGMENT

Dated this the 24th day of September, 2021

Learned counsel for the petitioner submits that the petitioner is

no more. This is recorded and the original petition is closed.

Sd/-

V.G ARUN JUDGE

SJ OP(C) NO. 1138 OF 2018

APPENDIX OF OP(C) 1138/2018

PETITIONER EXHIBITS

EXHIBTI P1: TRUE COPY OF THE COMPROMISE PETITION FILED BY THE PARTIES DATED 8.11.2012.

EXHIBIT P2: TRUE COPY OF THE ORDER OF THE COURT OF THE SUBORDINATE JUDGE OF THIRUVANANTHAPURAM IN IA NO.1898/2017 AND I.A.1529/2017 IN OS NO.778/2008 DATED 17.3.2018.