Shahul Hameed vs M.Mohammed Meeran
2021 Latest Caselaw 19940 Ker

         IN THE HIGH COURT OF KERALA AT ERNAKULAM
                          PRESENT
            THE HONOURABLE MR.JUSTICE V.G.ARUN
THURSDAY, THE 23RD DAY OF SEPTEMBER 2021 / 1ST ASWINA, 1943
                  OP(C) NO. 1606 OF 2021
     OS 55/2021 OF MUNSIFF COURT,CHENGANNUR, ALAPPUZHA
PETITIONER/S:

         SHAHUL HAMEED
         AGED 48 YEARS
         S/O.SYED GULAM ANBIA, RESIDING AT DOOR NO.77,
         THIRUMALAIKOVIL ROAD, PANPOZHI, SENGOTTAI,
         SENGOTTAI TALUK, TENKASI DISTRICT, TAMIL NADU,
         INDIA, REPRESENTED BY HIS POWER OF ATTORNEY
         HOLDER ASHIKA JAHANA S. AGED 18, D/O.SHAHUL
         HAMEED, RESIDING AT DOOR NO.77, THIRUMALAIKOVIL
         ROAD, PANPOZHI, SENGOTTAI, SENGOTTAI TALUK,
         TENKASI DISTRICT, TAMIL NADU, INDIA.
         BY ADVS.
         K.RAJESH KANNAN
         M.RAMASWAMY PILLAI
         SEETHA.P


RESPONDENT/S:

1        M.MOHAMMED MEERAN, AGED 52 YEARS, S/O.MOHIDEEN
         ABDUL KADER,RESIDING AT 13A, M.K.STREET, PANPOLI
         (PO), SHENKOTTAI TALUK, TAMIL NADU - 627 806,
         HAVING BUSINESS AT M/S LIFE MARKET, MARGIN FREE
         SUPER SHOPPEE" PUTHEN BUNGALOW BUILDING AT
         PARUMALA JUNCTION, MANNAR, ALAPPUZHA-689622
2        ABDUL KAREEM, S/O.MOHAMMED SHARAFUDEEN, PANPOLI
         (P.O), SHENKOTTAI TALUK, TAMIL NADU -627 807,
         HAVING BUSINESS AT M/S. LIFE MARKET, MARGIN FREE
         SUPER SHOPPEE, PUTHEN BUNGALOW AT PARUMALA
         JUNCTION, MANNAR, ALAPPUZHA - 689622.
    THIS OP (CIVIL) HAVING COME UP FOR ADMISSION
ON 23.09.2021, THE COURT ON THE SAME DAY DELIVERED
THE FOLLOWING:
 O.P.(C) No.1606 of 2021
                             2



                           JUDGMENT

Dated this the 23rd day of September, 2021

Learned Counsel for the petitioner seeks

permission to withdraw the original petition and

to file afresh after making requisite correction.

Permission is granted and the original petition is

dismissed as withdrawn with the liberty sought.

Sd/-

V.G.ARUN JUDGE Scl/23.09.2021