A.V.Joseph vs Commissioner Of Customs
2021 Latest Caselaw 19925 Ker

                    IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                       PRESENT
                         THE HONOURABLE MR.JUSTICE S.V.BHATTI
                                          &
                        THE HONOURABLE MR.JUSTICE VIJU ABRAHAM
           Thursday, the 23rd day of September 2021 / 1st Aswina, 1943

                              CUS.APPEAL NO. 7 OF 2021

FINAL ORDER NO.20813-20815/2020 OF THE CUSTOMS, EXCISE & SERVICE TAX APPELLATE
TRIBUNAL, SOUTH ZONAL BENCH, BANGALORE

                                   -------------

APPELLANT/APPELLANT :

      A.V.JOSEPH

      AGED 60 YEARS, C/O.M/S. POWERCON ELECTRICALS

      40/9196, CHIDAMBARAM CHAMBERS,

      DORAISWAMI IYYER ROAD, COCHIN-682035,



      BY SRI.P.A.AUGUSTIAN, Advocates for the petitioner



RESPONDENT/RESPONDENT :

      COMMISSIONER OF CUSTOMS

      CUSTOMS HOUSE, WILLINGTON ISLAND, COCHIN-682009.



      BY SRI.P.G.JAYASHANKAR, SC FOR CUSTOMS



     CUSTOMS APPEAL HAVING COME UP FOR ORDERS ON 23/09/2021, UPON PERUSING THE
PETITION, THE COURT ON THE SAME DAY PASSED THE FOLLOWING.
                         S.V. BHATTI & VIJU ABRAHAM, JJ.
                    ----------------------------------------------------
                    CUSTOMS APPEAL Nos.6,7,8,9 & 10 of 2021
                    ----------------------------------------------------
                             Dated: 23rd September, 2021

                                       ORDER

S.V.Bhatti, J

Admit. The counsel appearing for both sides, having regard

to the urgency in the matter and also that the jurisdiction is

covered by the judgment of the Supreme Court, request an early

date of hearing.

Post for hearing on 11.10.2021.

Hand over copy.

Sd/- S.V. BHATTI JUDGE

sd/-VIJU ABRAHAM JUDGE

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23-09-2021 /True Copy/ Assistant Registrar