Kerala High Court
Praseetha C.M vs The State Of Kerala on 23 September, 2021
WP(C) NO. 19787 OF 2021 1
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE RAJA VIJAYARAGHAVAN V
THURSDAY, THE 23RD DAY OF SEPTEMBER 2021 / 1ST ASWINA, 1943
WP(C) NO. 19787 OF 2021
PETITIONER/S:
1 PRASEETHA C.M.,
AGED 52 YEARS,
W/O. PRABHAKARAN P.K., LPST, KOLACHERY AUP SCHOOL,
KOLACHERY P.O., KANNUR-670601, STATE EXECUTIVE
MEMBER, KERALA PRADESH SCHOOL TEACHERS ASSOCIATION
(KPSTA), RESIDING AT VISHNU PRABHA, CHELERI P.O.,
KANNADIPARAMBA VIA, KANNUR-670604.
2 JINS THOMAS,
AGED 55 YEARS,
W/O. K.D. SEBASTIAN, H.M, CUPS CHANDANAKAMPARA,
CHANDANAKAMPARA P.O., KANNUR-670633, RESIDING AT
KOTTARATHIL HOUSE, CHEMPERI P.O., KANNUR-670632.
3 VINOD KUMAR O.V.,
AGED 46 YEARS,
S/O. KUNHIKANNAN K., UPST VALIYANNUR NORTH UP SCHOOL,
VALIYANNUR, VARAM P.O., KANNUR DISTRICT-670594,
RESIDING AT "PARTHIVAM", ALAVIL P.O., KANNUR-670008.
4 VASANTHA C.,
AGED 55 YEARS,
W/O. RAMAKRISHNAN P., HM, VALIYANNUR NORTH UP SCHOOL,
P.O. VARAM, KANNUR-670594, RESIDING AT SREELAYAM,
KOODALI P.O., KANNUR-670592.
5 PRASEETHA K.N.,
AGED 51 YEARS,
W/O. MANOHARAN K.P., LPSA AICHUR EAST LP SCHOOL,
EACHUR P.O., KANNUR -670591, RESIDING AT NELLIAT
HOUSE, NEAR KANNIYATH HOUSE, CHOVVA P.O., KANNUR-
670006.
6 A.V. SUSHAMA,
AGED 54 YEARS,
W/O. T.K. RAVEENDRAN, HEADMISTRESS, KANAYI NORTH UP
SCHOOL, KANAYI, KANAYI P.O., PAYYANNUR, KANNUR-
670307, RESIDING AT "NAVANEETHAM", ECHILAMVAYAL,
VELLUR P.O., PAYYANNUR, KANNUR-670307.
7 SARADA PERIYAT,
AGED 55 YEARS,
W/O. SADANANDAN, TM UPST, KANAYI NORTH UP SCHOOL,
KANAYI P.O., PAYYANNUR VIA, KANNUR-670307, RESIDING
AT SREE LAKSHMI NIVAS, PERUL VARIKKACHAL P.O., M.M.
BAZAR (VIA) MATHAMANGALAM, KANNUR-670306.
8 REJITHA N.,
AGED 49 YEARS,
D/O. DASAN K.V., LPSA, UP SCHOOL, MALUR, MALUR P.O.,
KANNUR-670702, RESIDING AT "INDEEVARAM", ERATTENGAL,
MALUR P.O., KANNUR-670702.
9 SUSMITHA K.K.,
AGED 54 YEARS,
W/O. DAYANANDAN, UPSA, KUNHAMPARAMBA, UPS CHIRAKKARA
P.O., THALASSERY, KANNUR-670104, RESIDING AT
"SUDAYA", KAVUMBHAGAM P.O., THALASSERY, KANNUR-
670649.
10 JAYAKRISHNAN K.P.,
AGED 53 YEARS,
S/O. P.GOVINDAN NAMBOOTHIRI, UPSA, PORORA UP SCHOOL,
PORORA P.O., MATTANNUR VIA, KANNUR DISTRICT-670702,
RESIDING AT PADMALAYAM, PORORA P.O., MATTANNUR VIA,
KANNUR DISTRICT-670702.
11 SAVIDA C.,
AGED 55 YEARS,
D/O. ACHU P., LPS KUNDERIPOYIL NEW LP SCHOOL,
MALLANNUR P.O., KANNUR-670701, RESIDING AT "CHALIL
HOUSE", KOTTAYAM POYIL P.O., POOLABAZAR,
PATHAYAKKUNNU VIA, KANNUR-670691.
12 KARTHIAYINI K.,
AGED 53 YEARS,
W/O. JAYARAJAN P., HM, KUNHAMPARAMBA UP SCHOOL,
CHIRAKKARA P.O., KANNUR-670104, RESIDING AT
JAYAKANDHI, ERUVATTY P.O., KADIRUR VIA, KANNUR-
670642.
13 MINI CYRIAC,
AGED 52 YEARS,
W/O. K.J. CHACKO, LPST, CHERUPUSHPAM UPS
CHEMPANTHOTTY, CHEMPANTHOTTY P.O., KANNUR-670631,
RESIDING AT KARIYADIL HOUSE, NEDIYENGA, NEDIYENGA
P.O., KANNUR-670631.
14 SREEJITHA K.,
AGED 45 YEARS,
W/O. VINOD KUMAR P., HEADMASTRESS, AICHUR EAST LP
SCHOOL, EACHUR P.O., KANNUR-670591, RESIDING AT
PAREMMEL HOUSE, PATHIRIYAD P.O., PADUVILAYI, KANNUR-
670741.
15 SHYMA V.,
AGED 51 YEARS,
W/O. C. SOMAN, NORTH VAYALAM LP SCHOOL, THALASSERY
SOUTH, THALASSERY, P.O. THIRUVANGAD, KANNUR-670103,
RESIDING AT "SREEMUGHAM", KUTTIMAKKOOL P.O.,
THIRUVANGAD, KANNUR-670103.
16 THANKACHAN K.A.,
AGED 54 YEARS,
S/O. AUGUSTY, LPST, HM., ST. JOSEPH'S LPS,
AREEKAMALA, KUNIYAMPUZHA P.O., KANNUR-670632,
RESIDING AT CHEMPANTHOTTY, KUNNEL HOUSE,
CHEMPANTHOTTY P.O., KANNUR-670631.
17 ARAVIND P.,
AGED 54 YEARS,
S/O. RAGHUNATHAN, LPST, SIVAPRAKASAM UPS, PARAMBYI,
MAMBARAM P.O., KANNUR-670741, RESIDING AT
"INDEEVARAM", KAYALODE-MAMBARAM P.O., PINARAYI VIA,
KANNUR-670741.
18 BABURAJ T.M.,
AGED 50 YEARS,
S/O. K.M. MADHAVAN NAMBISAN, LPST ERANHIKULANGARA LP
SCHOOL, PANOOR P.O., KANNUR-670692, RESIDING AT
AISHWARYA, KOOTTERI P.O., PUTHOOR, PANOOR, KANNUR-
670692.
19 SANMA RCP.,
AGED 45 YEARS,
W/O. M.V RAJENDRAN, HEADMISTRESS, DHARMADAM BASIC UP
SCHOOL, DHARMADAM P.O., KANNUR-670106, RESIDING AT
"DAIWIK", KOTTAYAMPOIL P.O., PATHAYAKUNNU VIA,
KANNUR-670691.
20 DIVYA N.V.,
AGED 42 YEARS,
D/O. E. RAGHAVAN, UPST, SIVAPRAKASAM UPS, PARAMBAYI,
MAMBARAM P.O., KANNUR-670741, RESIDING AT "HARITHA",
PARAMBAYI, PACHAPOIKA P.O., KANNUR-670643.
21 MINI K.,
AGED 48 YEARS,
W/O. SUNIL K.C., LPST, MALUR UPS, MALUR P.O., KANNUR-
670702, RESIDING AT 'CHAITHANYAM', PERALASSERY, P.O.
MUNDALUR, KANNUR-670622.
22 ARUNA M.K.,
AGED 44 YEARS,
W/O. NANDALAL P.P., UPST, VALIYANNUR NORTH UP SCHOOL,
P.O. VAARAM, KANNUR-670594, RESIDING AT "LAKSHMI
NIVAS", P.O. CHEKKIKULAM, KANNUR-670592.
23 JAYAS M.,
AGED 38 YEARS,
W/O. RAJEESH, LPSA, OLAYIKKARA SOUTH L.P.S. P.O.,
KOTTAYAM MALABAR, KANNUR-670643, RESIDING AT 'ITHAL'
P.O., POOKODE, KANNUR-670691.
24 MUNNA T.N.,
AGED 57 YEARS,
W/O. KUNHIKRISHNAN M.P., HEAD MISTRESS (RETIRED),
KOLARI LOWER PRIMARY SCHOOL, SIVAPURAM P.O., KANNUR-
670702, RESIDING AT PUNARTHAM, SIVAPURAM P.O.,
MATTANNUR, KANNUR-670702.
25 ROY ABRAHAM K.,
AGED 44 YEARS,
S/O. K.J. ABRAHAM, HM, CHERUPUSHPA HS,
CHANDANAKAMPARA P.O., KANNUR -670633, RESIDING AT
KONNACKAL, KOOTUMUGHAM P.O., KANNUR 670631.
26 SUCHITHRA M.,
AGED 51 YEARS, W/O.ANGAJAN C.K.,
UPST, SIVAPRAKASAM UP SCHOOL, PARAMBAYI P.O.,
MAMBARAM, KANNUR-670641, RESIDING AT ACHYUTHAM,
PANUNDA P.O., PACHAPOIKA, VIA KUTHUPARAMBA, KANNUR-
670643.
27 RASIYA M.P.,
AGED 51 YEARS,
W/O.BASHEER T., HM, PUZHAKKAL LPS, CHAMPAD P.O.,
KANNUR-670694, RESIDING AT "SHA MAHAL", PANOOR P.O.,
KANNUR-670692.
28 RAJESWARI O.V.,
AGED 46 YEARS,
W/O. MANOHARAN V., LPST, VADIKKAL LPSMM ROAD,
THALASSERY, KANNUR-670101, RESIDING AT PERATTILLATH
HOUSE, IRINGATH P.O., PAYYOLI ANGADI VIA, KOZHIKODE-
673523.
29 JOSEPH UMMIKUZHIYIL,
AGED 58 YEARS,
S/O. AUGUSTY, RTD HEADMASTER, AYSHA LP SCHOOL,
CHEDIKULAM, ARALAM P.O., KANNUR-670704, RESIDING AT
"UMMIKUZHIYIL", CHEDIKULAM, ARALAM, P.O., KANNUR-
670704.
30 JESSY M.J.,
AGED 54 YEARS,
W/O. JOSEPH UMMIKUZHIYIL, HEADMISTRESS, AYSHA LP
SCHOOL, CHEDIKULAM, ARALAM P.O., KANNUR-670704,
RESIDING AT "UMMIKUZHIYIL", CHEDIKULAM, ARALAM, P.O.,
KANNUR-670704.
31 LOVELY M. PAUL,
AGED 50 YEARS, W/O. JOSE V. THOMAS,
LPST, CHERUPUSHPAM UPS, CHEMPANTHOTTY P.O., KANNUR-
670631, RESIDING AT VALLIYAMTHADATHIL, CHEMPANTHOTTY
P.O., CHEMPANTHOTTY, SREEKANDAPURAM VIA, KANNUR-
670631.
32 SYAMALA M.V,
AGED 55 YEARS,
W/O. K.T. RAMACHANDRAN, UPST, CHERUPUSHPAM UPS,
CHEMPANTHOTTY, CHEMPANTHOTTY P.O., KANNUR-670631,
RESIDING AT K.T. HOUSE, NEDIYENGA, NEDIYENGA P.O.,
KANNUR-670631.
33 DOLLEY SEBASTIAN,
AGED 51 YEARS,
W/O. SOY JOSEPH, LPST, CHERUPUSHPAM UPS,
CHEMPANTHOTTY P.O., KANNUR-670631, RESIDING AT
PURAVAKKATTU HOUSE, CHEMPANTHOTTY P.O., KANNUR-
670631.
34 PRAMEELA K.G.,
AGED 44 YEARS,
W/O. UMESH C., H.M. KUZHIPPANGAD DEVI VILASAM LP
SCHOOL CHIRAKKARA P.O., THALASSERY, KANNUR-670104,
RESIDING AT "USHASS", CHAMPAD P.O., CHAMPAD,
THALASSERY, KANNUR-670694.
35 DROUPATHI K.M.,
AGED 53 YEARS,
D/O. EASWARAN NAMBOODIRI K.M., HEADMISTRESS LP,
IRINAVE THEKKUMBAD, ALP SHCOOL, THEKKUMBAD P.O.,
CHERUKUNNU VIA, KANNUR-670301, RESIDING AT "SHE
SHADHRI", ANNUR P.O., PAYYANNUR VIA, KANNUR-670307.
36 K.K. LALITHAKUMARI,
AGED 55 YEARS,
W/O. BALAKRISHNAN, LPSA, KANHIRODE AUPS, KANGORODE,
KANNUR-670592, RESIDING AT 'RAMAPURAM', EDAYANNUR
P.O., KANNUR-670595.
37 THANKAMANI K.,
AGED 54 YEARS,
W/O. JANARDHANAN N., HEADMISTRESS, MANNUR LP SCHOOL,
MATTANNUR P.O., PORORA, KANNUR-670702, KANNUR,
RESIDING AT "APSARA", MARUTHAYI, P.O. PORORA,
MATTANUR VIA, KANNUR-670702.
38 SR. WILSAMMA MATHEW,
AGED 52 YEARS,
D/O. A M. MATHEW, HST, NIRMALA HSS CHEMPERI, CHEMPERI
P.O., KANNUR-670632, RESIDING AT F.C. CONVENT
CHEMPERI, CHEMPERI P.O., KANNUR-670632.
39 SARASWATHI K.,
AGED 55 YEARS,
D/O. CHANDUKUTTY, UPST, MALUR UPS, MALUR P.O.,
KANNUR-670702, RESIDING AT "KOLLANTE, PARAMBATH",
MALUR P.O., MATTANNUR VIA, KANNUR-670702.
40 INDU C.,
AGED 49 YEARS,
W/O. DINESHAN P.M., HM, NORTH VAYALALAM LPS3,
THIRUVANGAD P.O., THALASSERY, KANNUR-670103, RESIDING
AT 'PRIYA', CHIRAKKARA P.O., THALASSERY, KANNUR-
670104.
41 SUJALA E.,
AGED 53 YEARS,
W/O. M. KUNHAMBU, LPSA, PORORA UP SCHOOL, PORORA
P.O., MATTANUR VIA, KANNUR DISTRICT-670702, RESIDING
AT GOKULAM, PORORA P.O., NALANKERY, MATTANNUR VIA,
KANNUR-670702.
42 JOSEPH K.P.,
AGED 57 YEARS,
S/O. K.O. PATHROSE, HEAD MASTER (RETIRED), IIMA LP
SCHOOL, IRITTY P.O., KANNUR DISTRICT,PIN-670703,
RESIDING AT KODIYAMKUNNEL HOUSE, ARALAM P.O.,
VELLARIVAYAL, KANNUR-670704.
43 HAREENDRAN E.V.,
AGED 55 YEARS,
S/O. NARAYANAN NAMBIAR, UPST PERUMPARAMBA UP SCHOOL,
P.O. IRITTY, KANNUR-670703, RESIDING AT SADGAMAYA,
KAKKAYANGAD P.O., KANNUR-670673.
44 BEENA P.,
AGED 52 YEARS,
W/O. VINOD KUMAR, LPST, KUNHAMPARAMBA UPS, CHIRAKKARA
P.O., THALASSERY, KANNUR-670104, RESIDING AT SANTHI
NIKETHAN, P.O. NETTUR, THALASSERY, KANNUR-670105.
45 PRAMAJA V.,
AGED 53 YEARS,
W/O. RAKHESH T.K., UPST, KUNHAMPARAMBA UPS,
CHIRAKKARA P.O., THALASSERY, KANNUR-670104, RESIDING
AT SRUTHI, CHIRAKKARA P.O., THALASSERY, KANNUR-
670104.
46 SREEKANTH K.,
AGED 36 YEARS,
S/O. P. KUTTIAPPA, PALLIAM LP SCHOOL, THILLENKERY
P.O., KANNUR-670702, RESIDING AT KRISHNAPURAM,
PALAPRAMBA, P.O. KEEZHUR, IRITTY, KANNUR-670703.
47 VIJAYASREE K.,
AGED 47 YEARS,
W/O. BALAKRISHNAN M., LPSA KUNDERI POYIL NEW LPS,
MALLANNUR P.O., KANNUR-670701, RESIDING AT "AMBADI",
VATTIPORM, MANGATTIDOM P.O., KUTHUPARAMBA VIA,
KANNUR-670643.
48 USHA A.K.,
AGED 53 YEARS,
W/O. MANOHARAN K., NEEDLE WORK VADIKKAL LPS, M.M.
ROAD, THALASSERY, KANNUR-670101, RESIDING AT
KEERTHANAM PALAYAD P.O., ANDALOOR VIA, KANNUR-670661.
49 ARUN K.M.,
AGED 46 YEARS,
S/O. NARAYANA KURUP, UPST, KUNHAM PARAMBA UP SCHOOL,
CHIRAKKARA, THALASSERI P.O., KANNUR-670104, RESIDING
AT KOOTTERI MADATHIL HOUSE, MENAPRAM P.O., CHOKLI,
THALASSERY, KANNUR-670672.
50 N. SUJATHA,
AGED 55 YEARS,
W/O. V.K. PAVITHRAN, LPSA, ULIYII SOUTH LPS
NADUVANAD, NADUVANAD P.O., KANNUR-670702, RESIDING AT
ANUGRAH HOUSE, CHAVASSERY P.O., KANNUR-670702.
51 PREETHA V.M.,
AGED 50 YEARS,
W/O. RAMESAN MOORKOTH, HEADMISTRESS, THIRUVANGA, D
CHALIYA UPS, P.O. TEMPLEGATE, THALASSERY, KANNUR-
670102, RESIDING AT PADINHARE, PULAPPADI HOUSE,
NIDUMBROM, CHOKLI P.O., THALASSERY, KANNUR-670702.
52 PRAJITH KUMAR P.,
AGED 48 YEARS,
S/O. ACHUTHAN, LPSA, MANGATTIDOM UPS, MANGATTIDOM
P.O., KANNUR-676643, RESIDING AT "PRAJWALA", AMBILAD,
P.O. MANGATTIDOM, KANNUR-670701.
53 ZAIRABHANU O.,
AGED 48 YEARS,
W/O. M. NAZEER, LPS ARABIC TEACHER, THIRUVANGAD
CHALIYA UP SCHOOL, P.O. TEMPLE GATE, THALASSERY,
KANNUR-670102, RESIDING AT ABDULLA MANZIL, JUBILEE
ROAD, P.O., TEMPLE GATE, THALASSERY, KANNUR-670102.
54 VALSALA V.,
AGED 52 YEARS,
W/O. T.V. HARINDANATHAN, HEAD MISTRESS, CHENGALAYI
MOPLA ALP SCHOOL, CHENGALAYI P.O., KANNUR-670631,
RESIDING AT HARISREE, PERINKUNNU, CHENGALAYI P.O.,
SREEKANDAPURAM VIA, KANNUR-670631.
55 PRATHIBHA P.P.,
AGED 52 YEARS,
W/O. SUNIL KUMAR, C P. HINDI TEACHER, THIRUVANGAD
CHALIYA UP SCHOOL, THALASSERY, TEMPLE GATE P.O.,
KANNUR-670102, RESIDING AT "DAMODARAM", KUTTIMAKOOL,
THALASSERY, KANNUR-670103.
56 RINESH M.V.,
AGED 44 YEARS,
S/O. RAGHAVAN, HINDI TEACHER, MANGATTIDAM UP SCHOOL,
MANGATTIDAM P.O., KANNUR-670643, RESIDING AT
"OTTAPURA", PUKKOT P.O., PATHYAKUNNU VIA, KANNUR-
670691.
57 REGEENA T.K.,
AGED 52 YEARS,
W/O. GILBERT SINGH G., HST, NIRMALA HSS CHEMPERI,
KANNUR-670632, RESIDENCE AT PARACKAL, CHEMPANTHOTTY,
SREEKANDAPURAM, KANNUR-670631.
58 RASHMI K.K.,
AGED 43 YEARS,
D/O. KRISHNAN M., SANSKRIT TEACHER, CHATTIOL SKV UP
SCHOOL, OLAYAMBADI P.O., MATHAMANGALAM VIA,
PAYYANNUR, KANNUR DISTRICT-670306, RESIDING AT
"SREEHARI" KARAYIL, ANNUR P.O., PAYYANNUR, KANNUR-
670307.
59 NIRMALADEVI M.P.,
AGED 50 YEARS,
W/O. SREEKUMAR M., HEADMISTRESS, KUNDERIPOYIL NEW LP
SCHOOL, P.O. MALLNNUR, KANNUR-670701, RESIDING AT
GRACE HOUSE, P.O. MALUR VIA, MATTANNUR, KANNUR-
670702.
60 SANJU T.M.,
AGED 36 YEARS,
S/O. A LAKSHMAN, HEAD MASTER, BHAGAVATHI VILASAM ALP
SCHOOL, MANIYOOR, CHEKKIKULAM P.O., KANNUR-670592.
61 U.N. PRAMODACHANDRAN,
AGED 49 YEARS,
S/O. KUNHIRAMAN, HEADMASTER, KURUMBUKKAL LP SCHOOL,
KURUMBUKKAL, MANGATTIDOM P.O., KANNUR-670643,
RESIDING AT SHIVADAM, MANGATTIDAM P.O., AMBILAD,
KUTHUPARAMBA VIA, KANNUR-670643.
62 ABDUL LATHEEF N.K.,
AGED 47 YEARS,
S/O. AMMED MUSLIYAR, LPST, CHENGALYI MOPLA ALP
SCHOOL, CHENGALAYI P.O., SREEKANDAPURAM VIA, KANNUR-
670631, RESIDING AT NADUKKANDY HOUSE, CHENGALAYI
P.O., SREEKANDAPURAM VIA, KANNUR DISTRICT-670631.
63 JAYARANI E.K.,
AGED 49 YEARS,
W/O. VINOD K.V., LPSA, THIRUVANGAD CHALIYA UPS,
TEMPLE GATE P.O., KANNUR-670102, RESIDING AT
SREEVALSAM, ALAVIL P.O., KANNUR-670008.
64 PRASOBH KUMAR P.,
AGED 50 YEARS,
S/O. ACHUTHAN N., HM, AMBILAT LP SCHOOL, NIRMALAGIRI
P.O., PIN- 670701, RESIDING AT ACHUTHAM, AMBILAT,
NIRMALAGIRI P.O., KANNUR-670701.
65 BINDU P.,
AGED 47 YEARS,
W/O. MAHESWARAN NAMBOOTHIRI P.M., HEADMISTRESS,
VELIYAMBRA LP SCHOOL,P.O.P R NAGAR, VIA MATTANNUR,
KANNUR-670702, RESIDING AT "THADATHIL ILLAM", P.O.
P.R. NAGAR, VIA MATTANNUR, KANNUR-670702.
66 ABDUL SALAM M.M.,
AGED 54 YEARS,
S/O. IBRAHIM, ARABIC, VELIYAMBRA LPS, P.O. PR NAGAR,
KANNUR-670702, RESIDING AT MATTEMMAL HOUSE,
VELIYAMBRA, PR NAGAR P.O., KANNUR-670702.
67 C.K. SANKARANARAYANAN,
AGED 57 YEARS,
UPSA (RTD), CHATTIOL, SKVUP SCHOOL, CHATTIOL,
OLAYAMBADI POST, KANNUR-670306, RESIDING AT
CHEMPULLANJI, VAYAKKARA, PADIYOTCHAL POST, KANNUR-
670353.
68 PRABHAKARAN K.,
AGED 49 YEARS,
S/O. KUNHIRAMANI NAMBIAR S., LPST VELIYAMBRA LP
SCHOOL, P.R. NAGAR P.O., VELIYAMBRA, KANNUR-670702,
RESIDING AT KUNNUMMAL HOUSE, P.O. PR NAGAR,
VELIYAMBRA, VIA MATTANNUR-670702.
69 CHRISTEENA SHERINE,
AGED 47 YEARS,
W/O. RAJKUMAR P.S., LPST, MCC, LP SCHOOL, KOZHIKODE,
KOZHIKODE-673001, RESIDING AT 1/934B PULIKKOTIL
HOUSE, COLLECTOR'S BUNGLOW ROAD, WESTHILL P.O., PIN-
673005, KOZHIKODE DISTRICT.
70 ABDUL MUNEER MUNEER MANZIL,,
AGED 42 YEARS,
S/O.MAMMUHAJI, JUNIOR HINDI TEACHER, NADUPPOYIL UP
SCHOOL, VATAYAM POST, KAKKATTIL VIA, KOZHIKODE-
673507, RESIDING AT POOMANGALATH HOUSE, NITTOORPOST,
KAKKATTIL VIA, KZOHIKODE DISTRICT-673507.
71 ASHOKAN C.P.,
AGED 56 YEARS,
S/O. KANARAN, UPST, M A M UP SCHOOL, ADUKKATH P.O.,
CHARAPARAMBATH HO, MARUDONKARA P.O., KUTTIADY,
KOZHIKODE-673513.
72 BEENA A.M.,
AGED 49 YEARS,
W/O. GEORGE M J., HST, HOLY FAMILY HIGH SCHOOL,
PADATHUKADAVE, CHANGAROTH P.O., KOZHIKODE-673528,
RESIDING AT "MUTHUKATTIL", KADYANGAD P.O., PERAMBRA,
KOZHIKODE-673525.
73 ASHREPH O.P.,
AGED 51 YEARS,
S/O.ANDRU, HIGH SCHOOL TEACHER, KPES HIGH SCHOOL,
KAYAKKODY, KAYAKKODY P.O., KOZHIKODE-673507, RESIDING
AT OTTAPPILAVULLATHIL, KAKKATTIL P.O., VADAKARA,
KOZHIKODE-673507.
74 JOMY JOSEPH,
AGED 41 YEARS,
S/O. JOSEPH, HST, AJ JOHN MEMORIAL HSS,
CHATHANGOTTUNADA P.O., KOZHIKODE-673513, RESIDING AT
EZHARATH, HAPPANTHOTTAM, P.O. KAVILUMARA, KOZHIKODE-
673513.
75 ARUN V.K.,
AGED 33 YEARS,
S/O. LEKSHMANAN, LPSA, NARIPATTA SOUTH LP SCHOOL,
NARIPPATTA POST, KALLACHI VIA, KOZHIKODE-673506,
RESIDING AT VALIYAKANDATHIL HOUSE, NARIPPATTA POST,
KALLACHI VIA, KOZHIKODE DISTRICT-673506.
76 REENA P. THOMAS,
AGED 47 YEARS,
D/O. THOMAS, LPSA, SACRED HEART UPS THIRUVAMBADY,
THIRUVAMBADY P.O., KOZHIKODE-673603, RESIDING AT
THINAM PARAMBIL, THIRUVAMBADY P.O., KOZHIKODE
DISTRICT-673603.
77 SUDHA T.V.,
AGED 49 YEARS,
W/O. SASIKUMAR N.K., HEADMISTRESS, NITTOOR LP SCHOOL,
NITTOOR P.O., KOZHIKODE DISTRICT-673507, RESIDING AT
KALLUMPURATH HOUSE, MOKERI P.O., KAKKATTIL VIA,
KOZHIKODE-673507.
78 ATHIRA P.P.,
AGED 35 YEARS,
W/O.SATHYAJITH, LPSA, NARIPPATTA SOUTH L P, P.O.
NARIPPATTA, KALLACHI VIA, KOZHIKODE-673506, RESIDING
AT POOLAULLA PARAMBATH HOUSE, NARIPPATTA P.O.
KALLACHI VIA, KOZHIKODE-673506.
79 BEENA ROSE E.J.,
AGED 49 YEARS,
W/O. PETER E.J., LPSA, SH UPS THIRUVAMBADY P.O., PIN-
673603, ELEMBILASSERIYIL HOUSE, THIRUVAMBADY P.O.,
RESIDING AT THIRUVAMBADY-673603.
80 GIREESH KUMAR E.,
AGED 49 YEARS,
S/O. GANGADHARAN NAIR, LPST, NANMINDA EZHUKULAM AUP
SCHOOL, NANMINDA P.O., KOZHIKODE-673613, RESIDING AT
PULLIYEL HOUSE, NANMINDA P.O., KOZHIKODE-673613.
81 MUHAMMADALI K.P.,
AGED 48 YEARS,
S/O. KUNHABDULLA MUSLYAR, ARABIC TEACER,
PATHIRIPPATTA UP SCHOOL, PATHIRIPPATTA, P.O.,
KOZHIKODE-673507, RESIDING AT KAVUTHIYANTE PARAMBATH,
CHEEKKONNU WEST, KAKKATTIL VIA, KOZHIKODE-673507.
82 SHERIN SINDHU K.J.,
AGED 46 YEARS,
W/O. ROY FERDINAND, UPST, ST. VINCENT COLONY GHSS,
ERANHIPALAM P.O., KOZHIKODE-673006, RESIDING AT
"ZION", PANDARAKANDY, CHEVARAMBALAM P.O., KOZHIKODE-
673017.
83 SHINY EPHRAM,
AGED 50 YEARS,
D/O. V. KEPHRAM, UPST, ST. VINCENT COLONY GHSS,
ERANCHIPALAM, KOZHIKODE 673006, RESIDING AT
"SHINEDALE", VALIYAVEETTIL HOUSE, POYYERIKUNNATH,
CHEVARAMBALAM, CALICUT-673017.
84 SAJI JOHN,
AGED 50 YEARS,
S/O. JOHN, HEADMASTER, ST. SEBASTIAN'S HSS
KOODARANHI, KOODARANHI P.O., KOZHIKODE-673604,
RESIDING AT ANANTHAKATTU HOUSE, PULLUR, AMPARA P.O.,
KOZHIKODE-673603.
85 SHERLY K.M.,
AGED 47 YEARS,
W/O. JOSE P.V., UPST, ST. VINCENT COLONY GHSS,
ERANHIPALAM P.O., KOZHIKODE-673006, PULPARAMBIL
HOUSE, POOVATTUPARAMBA P.O., KOZHIKODE-673008.
86 SAKKEENA V.K.,
AGED 44 YEARS,
W/O. MUHAMMAD ASHRAF C.K., LPST, CHERAPURAM UPS,
CHERAPURAM P.O., KAKKATTIL, KOZHIKODE-673507,
RESIDING AT "EDAVALATH" VELOM PERUVAYAL, P.O.
KUTTIADY, KOZHIKODE-673508.
87 BINDU M.,
AGED 51 YEARS,
W/O. DIVAKARAN N.K., UPST, CHERAPURAM UPS, CHERAPURAM
P.O., KOZHIKODE-673507, RESIDING AT "NARAYANIKAVIL",
CHERAPURAM P.O., KAKKATTIL, KOZHIKODE-673507.
88 VINODAN KUNIYIL,
AGED 54 YEARS,
S/O. CHANDU PANICKER, HST MALAYALAM, HSS CHERAPURAM,
CHERAPURAM P.O., KOZHIKODE-673507, RESIDING AT
KUNNATH MEETHAL HOUSE, AROOR P.O., KAKKATTIL VIA,
KOZHIKODE-673507.
89 SHINY P.D.,
AGED 49 YEARS,
W/O. JOSEPH SEBATIAN, UPSA, AJJMHSS CHATHENGOTTUNADA,
CHATHENGOTTUNADA P.O., KOZHIKODE-673513, RESIDING AT
"PAZHAYAMPALLY" HOUSE, CHATHENGOTTUNADA P.O.,
KAVILUMPARA VIA, KOZHIKODE-673513.
90 JAYAN P. JOSEPH,
AGED 44 YEARS,
S/O. JOSEPH, LR GRADE HINDI, A J JOHN MEMORIAL HS,
CHATHANGOTTUNADA P.O., KAVILUMPARA VIA, KOZHIKODE-
673513, RESIDING AT PAZHOOPALLIL HOUSE, KALLANODE
P.O., KOORACHUNDU VIA, KOZHIKODE-673527.
91 ABHILASH MATHEW,
AGED 41 YEARS,
S/O.T.V. MATHAI, HSA (MALAYALAM), A.J. JOHN MEMORIAL
HSS, CHATHANGOTTUNADA P.O., KOZHIKODE-673513,
RESIDING AT THADATHIL, CHATHANGOTTUNADA P.O.,
KAVILUMPARA, KOZHIKODE-673513.
92 ROJA KAPPAN,
AGED 52 YEARS,
W/O. JOSE ABRAHAM, UPSA, SHUPS, THIRUVAMBADY P.O.,
KOZHIKODE-673603, RESIDING AT VALLIKKATTU HOUSE,
KOZHIKODE.
93 MOLLY VARGHESE K.,
AGED 50 YEARS,
W/O. SUNDARAN, UPST, SH UPS THIRUVAMBADY,
THIRUVAMBADY P.O., PIN-673603, RESIDING AT KALOOR
HOUSE, KULIRAMUTTY P.O., KOZHIKODE-673604.
94 SAJI LUKOSE,
AGED 54 YEARS,
S/O. A J. LUKOSE, HEADMASTER, ST. THOMAS UPS
KALLURUTTY, KALLURUTTY P.O., OMASSERY, KOZHIKODE-
673582, RESIDING AT KARIKKATTIL HOUSE, THAMBALAMANNA
P.O., THIRUVAMBADY, KOZHIKODE-673603.
95 AHAMMED P.,
AGED 53 YEARS,
S/O. ALI, HST MARKAZ HSS, KARANTHUR P.O., KARANTHUR-
673571, RESIDING AT PUTHUKKUDI HOUSE, KUNNAMANGALAM
P.O., KOZHIKODE-673571.
96 NAZARUDEEN A.V.,
AGED 46 YEARS,
S/O. ABDULLA, HEAD MASTER, ALAKKAD MLP SCHOOL,
CHANGARAMKULAM, KAYAKKODI P.O., KOZHIKODE-673508,
RESIDING AT ATHILAM, VEETTIL, KUNNUMMAL, KAKKATTIL
P.O., KOZHIKODE DISTRICT-673507.
97 MINI AUGUSTINE,
AGED 50 YEARS,
W/O. SAJI LUKOSE, LPST, MAM LPS VILAKAMTHODE,
PUNNAKKAL P.O., KOZHIKODE-673603, RESIDING AT
KARIKKATTIL HOUSE, THAMBALAMMANNA P.O., THIRUVAMBADY,
KOZHIKODE-673603.
98 MANI A.K.,
AGED 54 YEARS,
S/O. BALAN A.K., UPST, ST. VINCENT GHSS, P.O.
ERANHIPALAM, KOZHIKODE-673006, RESIDING AT
MANIMANDIRAM, PUTHIYOTH, THAZHATH HOUSE, P.O.,
CHEVARAMBALAM, KOZHIKODE-673017.
99 DHANYA ANTONY,
AGED 42 YEARS,
W/O. BINOJ, HINDI JR. TEACHER, SH UP SCHOOL,
THIRUVAMBADY, KOZHIKODE-673603, RESIDING AT
MAZHUVANCHERRY HOUSE, THAMARASSERY P.O., KOZHIKODE-
673573.
100 BASHEER K.,
AGED 45 YEARS,
S/O. MOIDEEN KUUTI HAJI K HM AMLP SCHOOL, KARANTHUR
P.O., KOZHIKODE-673571, RESIDING AT KUNNATH HOUSE,
PUTHUR P.O. OMASSERY, KOZHIKODE-673582.
101 DINESAN P.P.,
AGED 44 YEARS,
S/O. NARAYANA KURUP, LPST, NITTOOR LP SCHOOL, NITTOOR
LP SCHOOL, NITTOOR P.O., KOZHIKODE DISTRICT-673507,
RESIDING AT THAZHATHITATHIL (HO), VATAYAM (PO),
KAKKATTIL (VIA), KOZHIKODE (DT)-673 507.
102 SHAJEE K.K.,
AGED 47 YEARS,
S/O. KANARAN, UPST, MAM UP SCHOOL, ADUKKATH, ADUKKATH
P.O., KUTTIADY VIA, KOZHIKODE-673508, RESIDING AT
'KARAMKOTTU' HOUSE MARUTHONKARA P.O., KAVILUMPARA
VIA, KOZHIKODE-673513.
103 AJIN MATHEW,
AGED 40 YEARS,
S/O.MATHEW N.D., HST, AJ JOHN MEMORIAL HSS,
CHATHANGOTTUNADA P.O., KOZHIKODE-673513, RESIDING AT
NJARATHADATHIL, POOTHAMPARA P.O., KAVILUMPARA,
KOZHIKODE-673513.
104 MURALIDHARAN K.,
AGED 55 YEARS,
S/O. SANAKARAN NAMBIAR, UPST, CHEENAMVEEDU UPS,
MUDUPPANAM P.O., VATAKARA, KOZHIKODE-673105, RESIDING
AT ARAAM, NUTSTREET, VATAKARA, KOZHIKODE-673104.
105 SATHEESAN C.,
AGED 52 YEARS,
S/O. POKKAN, NARIPPATTA UPS, NARIPPATTA P.O.,
KOZHIKODE -673506, RESIDING AT POOTHAREMMAL,
NEDUMANNUR P.O., KAKKATTIL VIA, KOZHIKODE-673507.
106 SAJITH KUMAR T.U.,
AGED 50 YEARS,
S/O. KRISHNAN K., LPST, NANMINDA WEST ALP SCHOOL,
NANMINDA P.O., KOZHIKODE-673613, RESIDING AT THAZHE
ULLARATT HOUSE, NANMINDA P.O., KOZHIKODE-673613.
107 SOUMYA DOMINIC,
AGED 37 YEARS,
D/O. DOMINIC MATHEW, HST, ST JOHN'S HS NELLIPOIL,
NELLIPOIL P.O., KOZHIKODE-673580, RESIDING AT
PALAKKOTTIL HOUSE, PULLURAMPARA P.O., KOZHIKODE-
673603.
108 JIJI KATTAKAYAM,
AGED 50 YEARS,
S/O. THOMAS, HST (MATHS), AJJMHSS, CHATHANGOTTUNA
P.O., KAVILUMPARA, KOZHIKODE-673513, RESIDING AT
KATTAKAYAM, POOTHAMPARA P.O., KAVILUMPARA, KOZHIKODE-
673513.
109 MINI M.,
AGED 55 YEARS,
D/O. LATE GEORGE MANDODY, UPST, BEMGHSS, MANANCHIRA,
KOZHIKODE-673001, RESIDING AT 65/1312A THALANCHERI
PARAMBU, BG ROAD, NADAKAVU, KOZHIKODE-673011.
110 MUHAMMED RIYAS T.K.,
AGED 44 YEARS,
S/O. KUNHAMMED, ARABIC TEACHER KAILA MADAM AMLP
SCHOOL, PANTHEERAN KAVE, KOZHIKODE, RESIDING AT
RAHMATH MANZIL (H), THIRUVALLUR P.O., VADAKARA VIA,
KOZHIKODE DISTRICT-673541.
111 SUDHIPRABHA P.T.,
AGED 48 YEARS,
D/O. PRABHAKARAN, LPST, MALABAR CHRISTIAN COLLEGE LP
SCHOOL, CALICUT-673301, RESIDING AT RITHU, ANNASSERY
P.O., THALAKKULATHUR, KOZHIKODE-673317.
112 GIRIJA P.C.,
AGED 51 YEARS,
W/O. SASEENDRAN P.T., PATHIRIPPATTA UPS,
PATHIRIPPATTA P.O., KAKKATTIL VIA, KOZHIKODE-673507,
RESIDING AT VARADA HOUSE, CHEEKKONNU WEST P.O.,
KAKKATTIL VIA, KOZHIKODE-673507.
113 PUSHPARAJAN K.,
AGED 46 YEARS,
S/O. KUNHIKRISHNAN NAIR, UPST, SANSKRIT, ST. MARY'S
HIGH SCHOOL, MARUTHONKARA, KOZHIKODE-673513, RESIDING
AT EDAPARAMBIL, CHANGAROTH P.O., PERUVANNAMUZHI,
KOZHIKODE-673528.
114 PRIYAMOL JOHN,
AGED 48 YEARS,
D/O. LATE C.A. JOHN, LPSA CHRISTURAJA, AIDED LP
SCHOOL, MALAPARAMBA P.O., KOZHIKODE-673009, RESIDING
AT CHEYAYOOR AMSOM DESOM, ROSEVILLA, P.K. LANE,
MALAPARAMBA P.O., KOZHIKODE-673009.
115 BINU GEORGE,
AGED 47 YEARS,
S/O. GEORGE, HSA SOCIAL SCIENCE, ST. MARY, SHS,
MARUTHONKARA, KOZHIKODE, RESIDING AT KARINGAD, P.O.
KAVILUMPARA, KOZHIKODE-673513.
116 ANVAR M.K.,
AGED 47 YEARS,
S/O. SOOPY, UPST, KVKM MUP SCHOOL, DEVERKOVIL,
THALIYIL P.O., KOZHIKODE -673508, RESIDING AT
MANIYALAM KANDY, THALIYIL P.O. KUTTIADY, KOZHIKODE-
673508.
117 ASOKAN P.,
AGED 55 YEARS,
S/O. CHEKKAYI, JUNIOR HINDI TEACHER, K.V.K.M.M.U.P.
SCHOOL, DEVERKOVIL, THALIYIL P.O., KOZHIKODE-673508.
RESIDING AT 'PARAKKAL', KAYAKKODI P.O., KUTTIADY,
KOZHIKODE-673508.
118 JOSEPH THOMAS,
AGED 54 YEARS,
S/O. M.O. THOMAS, UPSA, MAMUPS VILAKKAMTHODE
PUNNACKEL P.O., KOZHIKODE-673603, RESIDING AT MUTTATH
HOUSE, THIRUVAMBADY P.O., KOZHIKODE DISTRICT-673603.
119 ROOPESH R.,
AGED 42 YEARS,
S/O. RAMACHANDRAN, URDU TEACHER, KVK MM UPSCHOOL,
DEVERKOVIL, THALIYIL P.O., KOZHIKODE-673508, RESIDING
AT SUDHARMA HOUSE, KAVIYOOR, CHOKLI P.O., KANNUR-
670672.
120 NASSER V.,
AGED 49 YEARS,
S/O. KUNHAMMED, LPSA, KVKMMUP SCHOOL, DEVARKOVIL,
THALIYIL, P.O., KUTTIADY, KOZHIKODE-673508, RESIDING
AT VADAKKAYIL HOUSE, VATAYAM P.O., KAKKATTIL VIA,
KOZHIKODE-673507.
121 ANSAR M.K.,
AGED 44 YEARS,
S/O. IBRAHIM HAJI, HINDI TEACHER, PATHIRIPPATTA UP
SCHOOL, PATHIRIPPATTA P.O., KOZHIKODE-673507,
RESIDING AT MANNANKANDY HOUSE, CHEEKKONNU WEST P.O.,
KOZHIKODE DISTRICT-673507.
122 NOUSHAD P.V.,
AGED 42 YEARS,
S/O. KUNHAMMED KUTTY, UPSA, KVKMMUPS DEVERKOVIL, P.O.
THALIYIL, KOZHIKODE DISTRICT, RESIDING AT
NARIKKUNNUMMAL, THALIYIL P.O., KUTTIADY, KOZHIKODE-
673508.
123 MANOJ A.J.,
AGED 48 YEARS,
S/O. JOHN, UPSA, AJ JOHN MEMORIAL HS CHATHANGOTTUNADA
P.O., KOZHIKODE-673513, RESIDING AT ALACKAL POOTHAM
PARA P.O., KAVILUMPARA, KOZHIKODE-673513.
124 SAJANA S.S.,
AGED 43 YEARS,
D/O. M.K. SREEDHARAN, LPSA, KAILAMADAM AM LP SCHOOL,
PANTHEERANKAVE, KOZHIKODE-673019, RESIDING AT SILSILA
HOUSE, KURUVANGAD P.O., KOYILANDY, KOZHIKODE-673620.
125 HARIS K.K.,
AGED 50 YEARS,
S/O. KUNHAMMADKUTTY HAJI, UPST, DEVERKOVIL KVKMMUP
SCHOOL, THALIYIL P.O., KOZHIKODE-673508, RESIDING AT
KALLANKANDI, DEVERKOVIL, THALIYIL P.O., KUTTIADI VIA,
KOZHIKODE-673508.
126 SEEMA O.P.,
AGED 42 YEARS,
D/O. KRISHNAN NAIR, UPSA, AJJMHSS CHATHAN KOTTU NADA,
KAVILUMPARA P.O., KOZHIKODE-673513, RESIDING AT
'KRISHNALAYAM', VATTOLI P.O., KAKKATTIL, VADAKARA,
KOZHIKODE-673507.
127 DOMINIC C. KALATHOOR,
AGED 53 YEARS,
S/O. CHERIAN, UPSA, KVKMMUPS DEVERKOVIL, P.O.
THALIYIL, KOZHIKODE -673508, RESIDING AT KALATHOOR,
(H), POOTHAM PARA, KAVILUMPARA VIA, KOZHIKODE-673513.
128 RAJEEVAN R.,
AGED 53 YEARS,
S/O. R.CHATHU, KVKMMUP SCHOOL, DEVERKOVIL, THALIYIL
P.O., KUTTIADY, KOZHIKODE-673508, RESIDING AT
'RAMATH' HOUSE, AKKAL P.O., KAYAKODI, KOZHIKODE-
673513.
129 LATHEESH KUMAR K.K.,
AGED 49 YEARS,
S/O. K.K. BALAN, LPST NANMINDA WEST ALP SCHOOL,
NANMINDA P.O., CALICUT-673613, RESIDING AT NHERALIL,
NANMINDA P.O., CALICUT-673613.
130 SHOLY JOHN T.,
AGED 50 YEARS,
W/O. YESUDAS K., LPSA, SACRED HEART UP SCHOOL,
THIRUVAMBADY, KOZHIKODE, RESIDING AT 'SHOMILY',
RARICHAN ROAD, ERANJIPALAM P.O., KOZHIKODE-673006.
131 SONY MATHEW,
AGED 44 YEARS,
S/O. MATHEW, HST (ENG.), A.J. JOHN MEMORIAL HSS,
CHATHANGOTTUNADA P.O., KAVILUMPARA VIA, KOZHIKODE
DISTRICT-673513, RESIDING AT NEENDOOR HOUSE,
CHAPPANTHOTTAM P.O., KAVILUMPARA VIA, KOZHIKODE
DISTRICT-673513.
132 PURUSHU K.P.,
AGED 50 YEARS,
S/O. CHATHU, UPST. PATHIRIPPATT UP SCHOOL,
PATHIRIPPATTA P.O., KOZHIKODE-673507, RESIDING AT
KUTTIPORICHA PARAMBATH, NARIPPATTA P.O., KOZHIKODE-
673506.
133 SURESH P.K.,
AGED 55 YEARS,
S/O. KUNHIKRISHNAN NAIR, HM, NADUPPOYIL UP SCHOOL,
VATAYAM P.O., KAKKATTIL VIA, PIN-673507, RESIDING AT
PONNARKANDIYIL, VATAYAM P.O., KAKKATTIL VIA,
KOZHIKODE-673507.
134 SREEDHARAN K.P.,
AGED 46 YEARS,
S/O. BALAKRISHNAN NAIR K., SANSKRIT TEACHER,
GOVINDAPURAM AUPS, GOVINDAPURAM P.O., KOZHIKODE-
673016, RESIDING AT KUMARAMPOYIL HOUSE, NANMINDA
P.O., KOZHIKODE DISTRTICT-673613.
135 DEEPU P.,
AGED 53 YEARS,
S/O. KANNAN, HST, KUNNAMANGALAM HSS, KUNNAMANGALAM
P.O., KOZHIKODE-673571, RESIDING AT ARDRAM, MANIYUR
P.O., PAYYOLI, KOZHIKODE-673523.
136 JAISON THOMAS,
AGED 50 YEARS,
S/O. THOMAS, HST, KUNNAMANGALAM HSS, KUNNAMANGALAM
P.O., KOZHIKODE DISTRICT-673571, RESIDING AT MANGARA
HOUSE, KOODARANHI P.O., KOZHIKODE DISTRICT-673604.
137 GIRISHKUMAR P.,
AGED 52 YEARS,
S/O. RARICHAKUTTY, HST, KUNNAMANGALAM HSS, P.O.,
KUNNAMANGALAM, KOZHIKODE-673571, RESIDING AT
PUTHUKKATT, KARANTHOOR P.O., KOZHIKODE-673571.
138 NITHIN R.,
AGED 37 YEARS,
S/O. RAVEENDRAN P., HST, HINDI, KUNNAMANGALAM HSS,
KUNNAMANGALAM, KOZHIKODE-673571, RESIDING AT
'NOOPURA' HOUSE, ARANOLICHALIL, KUNNAMANGALAM P.O.,
KOZHIKODE-673571.
139 RAMAKRISHNAN N. NARANGATTEE,
AGED 54 YEARS,
S/O. KELAPPAN, HST, KUNNAMANGALAM HIGHER SECONDARY
SCHOOL, KUNNAMANGALAM P.O., KOZHIKODE, RESIDING AT
NARANGATTE, KAPPAD P.O., CHEMANCHERY, VIKASNAGAR,
KOZHIKODE-673304.
140 SAJEEVAN CHEENANTAVIDA,
AGED 54 YEARS,
S/O. APPUKUTTAN NAIR, UPST NADUPPOYIL UP SCHOOL,
VATAYAM P.O., KOZHIKODE-673507, RESIDING AT CHEENANTA
VIDA, CHERAPURAM P.O., KAKKATTIL VIE, KOZHIKODE-
676507.
141 BEENA P.,
AGED 51 YEARS,
W/O. KRISHNAN K.K., LPSA, GOVINDAPURAM AUP SCHOOL,
GOVINDAPURAM P.O., KOZHIKODE-673016, RESIDING AT
CHAITHRAM, VALAYANAD, KOMMERI P.O., KOZHIKODE-673007.
142 MINI JOHN,
AGED 53 YEARS,
HM, MAMUPS VILAKKAMTHODE, PUNNACKAL P.O., KOZHIKODE-
673603, RESIDING AT NELLARY HOUSE, PUNNACKAL P.O.,
THIRUVAMPADI VIA, KOZHIKODE-673603.
143 MURALEEDHARAN V.K.,
AGED 54 YEARS,
S/O. K.KRISHNANKUTTY NAIR, HM, SAUPS THIRUNELLY,
THIRUNELLY TEMPLE P.O., MANANTHAVADY, WAYANAD-670646,
RESIDING AT 'SREENANDANAM', KONGAT, KANNANKARA P.O.,
CHELANNUR VIA, KOZHIKODE-673616.
144 JIBIN PAUL,
AGED 40 YEARS,
S/O. PAUL ANTONY, HM, LITTLE FLOWER LP SCHOOL,
PUSHPAGIRI, KOOMBARA BAZAR P.O., KOZHIKODE-673604,
RESIDING AT VALAKULATHIL HOUSE, THOTTUMUKKAM P.O.,
AREACODE VIA, KOZHIKODE-673639.
145 MUHAMMED SHAMSHEER K.P.,
AGED 41 YEARS,
S/O. AMMAD K.P., LPST, KVKMM UP SCHOOL, DEVERKOVIL,
THALIYIL P.O., KUTTIADY VIA, KOZHIKODE-673508,
RESIDING AT KANDOTHARA PARAMIL, KAVILUMPARA P.O.,
VADAKARA VIA, KOZHIKODE-673513.
146 SINOJ JOSE,
AGED 39 YEARS,
S/O. JOSE, HST, AJJMHSS CHATHANGOTTUNADA,
CHATHANGOTTUNADA P.O., CALICUT-673513, RESIDING AT
SINOJ JOSE, PUTHANPURA (MOOLE PUTHENPURACKKAL),
CHAPPEN THOTTAM P.O., CALICUT-673513.
147 BIJURAJ C.K.,
AGED 50 YEARS,
S/O. MADHAVAN NAIR K., UPST, NANMINDA EAST AUP
SCHOOL, NANMINDA P.O., KOZHIKODE-673613, RESIDING AT
CHETTIANKANDY HOUSE, NANMINDA POST, KOZHIKODE-673613.
148 RAJKUMAR P.S.,
AGED 54 YEARS,
S/O. P.C.SIMON, HST, MCCHSS, CALICUT.1, RESIDING AT
53/1403, PULIKKOTTIL HOUSE, COLLECTOR BUNGLOW ROAD,
WESTHILL P.O., KOZHIKODE-673005.
149 SHAJI P.K.,
AGED 46 YEARS,
S/O. KRISHNANKUTTY NAIR P.K., HST, KHSS
KUNNAMANGALAM, KUNNAMANGALAM P.O., KOZHIKODE-673571,
RESIDING AT GAYATHRI HOUSE, KORANGAD, THAMARASSERY
P.O., KOZHIKODE-673573.
150 SMITHA M.,
AGED 51 YEARS,
W/O. GIREESHKUMAR, HST, CMC GIRLS HIGH SCHOOL,
ELATHUR, ELATHUR P.O., KOZHIKODE-673303, RESIDING AT
'SREELAKAM', ERANHIKKAL, ERANHIKKAL P.O., KOZHIKODE-
673303.
151 SANNY P.K.,
AGED 51 YEARS,
S/O. KUMARAN K.K., UPST, KVKMM UP SCHOOL, DEVERKOVIL,
DEVERKOVIL, THALIYIL P.O., KOZHIKODE-673508, RESIDING
AT KOYITTIKANDY, AKKAL P.O., KAVILUMPARA, KOZHIKODE-
673513.
152 SUNI K.,
AGED 46 YEARS,
S/O. BALAN K., HST, KUNNNAMANGALAM HSS, KUNNAMANGALAM
P.O., KOZHIKODE-673571, RESIDING AT KELOTH,
VILLIAPPALLY, VILLIAPPA, VADAKARA,KOZHIKODE-673542.
153 POOKOYA K.M.,
AGED 55 YEARS,
S/O. CHRUKOYA, HM, AMUPS PARAKKAL, KANMANAM,
THEKKUMURI P.O., MALAPPURAM-676551, RESIDING AT
PARAVANNUR, KANANCHERI, MAMBRA HOUSE, KALPAKANCHERRY
P.O., MALAPPURAM-676551.
154 NAVEEN K.,
AGED 42 YEARS,
S/O. UNNI P., HST, PHYSICAL SCIENCE, VALANCHARY
HIGHER SECONDARY SCHOOL BOYS, P.O., VALANCHARY,
MALAPPURAM-676552, RESIDING AT PALAKKOTTIL HOUSE,
P.O. TAVANUR, MALAPPURAM DISTRICT-679573.
155 SURESH POOVATTU MEETHAL,
AGED 51 YEARS,
S/O. NARAYANAN NAMBIAR, HST, VALANCHERY HSS,
VALANCHERY, VALANCHERY P.O., MALAPPURAM DISTRICT,
RESIDING AT VAISAKHI HOUSE, EDAYUR NORTH P.O.,
VALANCHERRY, MALAPPURAM-676552.
156 CHANDRASEKHARAN P.,
AGED 53 YEARS,
S/O. THANKAM P., HST, VHSS, VALANCHERY, VALANCHERY
P.O., MALAPPURAM DISTRICT, RESIDING AT PADIKKAL
HOUSE, VELLANCHERRY, THRIKKANAPURAM P.O., TAVANUR
VIA, MALAPPURAM DISTRICT-679573.
157 SURESH U.P.,
AGED 53 YEARS,
S/O.V.GOPALAMENON, HST (SOCIAL SCIENCE), VALANCERY
HSS, VALANCHERY, VALANCHERY P.O., MALAPPURAM
DISTRICT, PIN-676552, RESIDING AT 'SAYOOJYAM',
KOLATHUR P.O., MALAPPURAM DISTRICT-679338.
158 ABDULLAISE M.M.,
AGED 52 YEARS,
S/O. MODUNNY M.K., HST VHSS VALANCHERY, P.O.
MALAPPURAM-676552, RESIDING AT MULLATHU, VALAPPIL
HOUSE, ALINCHUVADU P.O. VALANCHERY, MALAPPURAM-
676552.
159 ABDUL SAMED M.T.,
AGED 35 YEARS,
S/O. SAIDALAVI M.T., LPST, ALP SCHOOL, PERATIYUR,
VILAYUR P.O., PALAKKAD-679309, RESIDING AT
MECHERITHODI, EDAPPALAM P.O., NADUVATTAM VIA,
PALAKKAD-679308.
160 USHA S.,
AGED 55 YEARS,
W/O. MANOHAR R.SHENOY, UPST, TD HIGH SCHOOL,
MATTANCHERRY P.O., KOCHI-682002, RESIDING AT
SREESHAILAM, 9/1334 A, R G PAI ROAD, KOCHI-682002.
161 SUMESH K.V.,
AGED 37 YEARS,
S/O. N.K. VASUDEVAN, LPSA, KAMLP SCHOOL, MULAMKUNU,
PERUVANTHANAM P.O., IDUKKI DISTRICT-685532, RESIDING
AT KOLLAKKATTU HOUSE, ELAMKADU P.O., ELAMKADU,
KOTTAYAM DISTRICT-686514.
162 RAJESH R.,
AGED 44 YEARS,
S/O. RAGHAVANPILLA N., VTMUP SCHOOL, MANNADY P.O.,
MANNADY -691530, PATHANAMTHITTA DISTRICT, RESIDING AT
KEDARAM HOUSE, MANNADY P.O., MANNADY, PATHANAMTHITTA
DISTRICT-691530.
163 RAKESH M.M.,
AGED 35 YEARS,
S/O. P.S. MONI, LPSA, KAMLP SCHOOL, MULAMKUNNU,
PERUVANTHANAM P.O., IDUKKI DISTRICT, PIN-685532,
RESIDING AT MUTHUVAYALIL HOUSE, YENDAYAR P.O.,
YENDAYAR, KOTTAYAM-686514.
164 SMITHA JACOB,
AGED 48 YEARS,
W/O. ABY U. KURIAN, LPST, TYFORD ESTATE LP SCHOOL
FAIRFIELD P.O., ELAPPARA, IDUKKI-685501, RESIDING AT
TYFORD ESTATE, FAIRFIELD P.O.,ELAPPARA, IDUKKI-
685501.
165 SMITHA N.P.,
AGED 41 YEARS,
D/O. SREEKUMARAN, LPST, ALPS PERATIYUR, VILAYUR P.O.,
PATTAMBI, PALAKKAD-679309, RESIDING AT KALHARAM,
PULASSERY P.O., KOPPAM, PATTAMBI, PALAKKAD-679307.
166 SUNIL C.P.,
AGED 48 YEARS,
S/O. BALAN NAIR, UPST, VHSS VALANCHERY, VALANCHERY
P.O., MALAPPURAM DISTRICT-676552, RESIDING AT
CHACKINGAZHI PARAMBIL HOUSE, IRIMBILIYAM P.O.,
VALANCHERY VIA, MALAPPURAM-679572.
167 SHAREEFA NADAKKAVIL,
AGED 52 YEARS,
D/O. ALIKKUTTY, JR HINDI GIRLS HSS VANCHERY,
VALANCHERY P.O., MALAPPURAM-676552, RESIDING AT
NADAKKAVIL HOUSE, THOZHUVANOOR.
168 ARCHANA O.V.,
AGED 45 YEARS,
W/O. VENUGOPAL B., LPST, NVMLPS VALLIKKUNNAM,
PUTHENCHANTHA P.O., VALLIKUNNAM, ALAPPUZHA-690501,
RESIDING AT AMPADIYIL, PULLIKKANAKKU P.O.,
PULLIKKANAKKU, KAYAMKULAM-690537.
169 PREETHA V.,
AGED 48 YEARS,
D/O. KRISHNANKUTTY V., LPST, ALPS PERATIYUR, VILAYUR
POST, PATTAMBI, PALAKKAD-679309, RESIDING AT KAROLLY
HOUSE, NHANGATTIRI POST, PATTAMBI, PALAKKAD-679303.
170 SHEEJA V.,
AGED 51 YEARS,
D/O. V.RAJAN, HM, ALPS PERATIYUR, VILAYUR P.O.,
PALAKKAD-679309, RESIDING AT VELLAYAKKADAVAT HOUSE,
VILAYUR WEST P.O., PALAKKAD-679309.
171 BINEESH V.K.,
AGED 43 YEARS,
S/O. DIVAKARAN V.K., UPST, VHSS, VALANCHERY (BOYS),
VALANCHERY P.O., MALAPPURAM-676552, RESIDING AT
VADAKKEPPAT KANKADIYIL, KATTIPPARUTHI, VALANCHERY
P.O., MALAPPURAM-676552.
172 ANITHA A.S.,
AGED 54 YEARS,
D/O. SADASIVAN G., HST, JANARDANAPURAM HSS,
OTTASEKHARAMANGALAM, OTTASEKHARAMANGALAM P.O.,
THIRUVANANTHAPURAM-695125.
173 FOUSIYA T.P.,
AGED 40 YEARS,
W/O. MOHAMMED HANEEFA, UPST, MSM HSS KALLINGAL
PARAMBA, KALPAKANCHERY P.O., MALAPPURAM-676551,
RESIDING AT KUTTIKKATTIL HOUSE, POONTHOTTAM PADI,
VALAVANNUR P.O., MALAPPURAM-676551.
174 SANTHY JOSEPH,
AGED 53 YEARS,
W/O. VARGHESE THOMAS, MSC LPS, EZHAMKULAM, THEPPUPARA
P.O., PATHANAMTHITTA DISTRICT-691554, RESIDING AT
ABHAY VILLA, MELUTTU, VETTITHITTA P.O., PIRAVANTHOOR,
KOLLAM DISTRICT-689696.
BY ADV K.SANDESH RAJA
RESPONDENT/S:
1 THE STATE OF KERALA,
REPRESENTED BY THE SECRETARY, SECRETARY TO
GOVERNMENT, GENERAL EDUCATION DEPARTMENT,
SECRETARIAT, ANNEX-II, THIRUVANATHAPURAM-695001.
2 THE DIRECTOR OF CENSUS OPERATION,
DIRECTORATE OF CENSUS OPERATIONS, KERALA, CGO
COMPLEX, PONKULAM, THIRUVANANTHAPURAM-695522.
3 THE DIRECTOR OF GENERAL EDUCATION,
JAGATHY, THIRUVANANTHAPURAM-695014.
4 THE DEPUTY DIRECTOR OF EDUCATION,
MANANCHIRA,KOZHIKODE-673001.
5 THE DEPUTY DIRECTOR OF EDUCATION,
DOWN HILL, MALAPPURAM-676505.
6 THE DEPUTY DIRECTOR OF EDUCATION,
PUZHATHI HOUSING COLONY, KANNUR-670002.
7 THE DEPUTY DIRECTOR OF EDUCATION,
KOCHAR ROAD, PAZHAYASALAI, VALIYA SALAI,
THIRUVANANTHAPURAM-695036.
8 THE DEPUTY DIRECTOR OF EDUCATION,
NEAR CIVIL STATION, ALAPPUZHA-688001.
9 THE DEPUTY DIRECTOR OF EDUCATION,
CIVIL STATION, PALAKKAD-673001.
SRI BIJOY CHANDRAN, SR GP
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
23.09.2021, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
JUDGMENT
The petitioners herein are aided school teachers serving in the Lower
Primary, Upper Primary, High School and Higher Secondary sections under
various managements in the districts of Kannur, Kozhikode, Malappuram,
Palakkad, Alappuzha, Kottayam and Thiruvananthapuram. They have
approached this Court being aggrieved by the order issued by the respondents
directing them to return the amounts paid to them for undertaking the
enumerator work in connection with the preparation of the National Population
Register (NPR) on the ground that they had been granted Higher Earned Leave
than what was eligible to them.
2. It is the case of the petitioners that they had undertaken the
enumerator work in connection with the preparation of the NPR on the basis of
the list prepared by the District Administration. They were issued with letters
by the revenue authorities and they were directed to report for the Census
Training Programme to be held on 5th -7th of April, 2020 in various centres in
the Palakkad District. After completion of the training, they had undertaken the
census operation from 12.4.2010 to 27.5.2010. All the petitioners are stated to
have worked for 45 days after the training. The revenue authorities have
certified that the petitioners have engaged themselves during the aforesaid
period in connection with the Census duty as is evident from Exts.P4 to P4(b)
issued in respect of petitioner No. 44 and 134. They contend that similar
certificates have been issued to others as well. The Headmaster of the
respective school has sanctioned Earned Leave Surrender for a period of 24
days and the same has been sanctioned by the concerned AEOs after verifying
the original of the duty certificate. The petitioners assert that they had worked
for 48 days during vacation including the three days training programme.
3. According to the petitioner, the Government on the recommendation
of the Census Department had issued order dated 14.10.2009 prescribing the
conditions for engaging teachers for the purpose of conducting census. They
contend that based on requests from various organizations, the Government
had issued Ext.P1 order which states that teachers who are engaged in Census
duty and similar works are eligible for proportionate earned leave for the period
during which they are prevented from availing vacation as provided in Rule 81
Part I of the KSR and the above Earned Leave should be sanctioned to those
teachers who engage in such works during vacation time. Later, Ext.P2 order
was issued by the Government ordering that the workers, the details of which
are mentioned therein, who are appointed as supervisors/enumerators will be
allowed the concession of absenting themselves from the institution/office on
census duty for half day either in the forenoon or in the afternoon on 32
working days from 12.4.2010 to 27.5.2010 or the full day for 16 working days
between 12.4.2010 to 27.5.2010 or the full day for 16 working days between
12.4.2010 to 27.5.2010 for the house listing and housing census and
preparation of NPR.
4. It is further contended that later by Ext.P5 order dated 20.4.2013,
the Government turned around and ordered that Earned Leave Surrender can
be granted only for eight days proceeding on the premise that the house listing
work can be completed in 16 days. According to the petitioners, Ext.P5 order
was passed about three years after Ext.P1 order. It is further submitted that
Ext.P2 order is not applicable to teachers of the vacation department and the
same has been clarified by the census department by Ext.P3 letter.
5. The petitioners state that having worked for 45 days and undergone
training for three days, they could not have been denied the rights which were
granted to them by Exts.P1 and P2 orders. They contend that the Government
after considering the grievance of the petitioners had issued Ext.P6 order and
had directed the respondents not to implement Ext.P5 Government Order until
further notice.
6. According to the petitioners, after about 7 years, steps are being
taken to recover the amount granted to them for a period of 16 days and
Ext.P5 order is attempted to be enforced. The petitioner contends that the
aided school teachers in Ernakulam District had occasion to approach this Court
being aggrieved by the recovery of the amounts and this Court by judgment
dated 31.3.2021 had interfered with the orders of the Deputy Director and
interdicted the recovery of the Earned Leave amount. It is in the afore
circumstances that the petitioners are before this Court seeking the following
reliefs:
(i) issue a writ of certiorari or other appropriate writ order or
direction setting aside the Exts.P5 order.
(ii) to declare that the petitioners are entitled to Earned Leave
surrender for 23 days for doing census work from 12.4.2020 to
27.5.2020.
7. I have heard Sri. Sandesh Raja. K., the learned counsel appearing for
the petitioner and Smt. Nisha Bose, the learned senior Government Pleader.
8. I have considered the submissions. The materials placed on record
reveals that the petitioners were engaged as enumerators and after undergoing
training for three days they had conducted house listing and housing census
operation in connection with the preparation of NPR from 12.04.2010 to
27.05.2010. Ext.P1 would reveal that they have been granted the benefit of
earned leave as per the relevant provisions of Part I of the KSR. There is no
case for the respondents that any benefit was obtained by the petitioners on
account of any fault or error or reasons that can be attributed to him/her so as
to initiate recovery of the amount which is stated to have been paid in excess.
9. I find that an identical issue was raised by teachers in various
schools under the Education Department in Ernakulam District and a learned
Single Judge of this Court relying on the declaration of law in State of Punjab
v. Rafiq Masih (White Washer) [2015 (4) SCC 334] had interfered with the
orders passed by the Deputy Director. While disposing of the writ petition, this
Court had occasion to observe as follows in paragraph Nos. 8 to 13 of the
judgment in W.P.(C) No. 9205/2020.
"8. The petitioners specifically contend that they had been engaged as
Enumerators in the year 2010 and they had been given the benefit of
earned leave as per Rule 81 of Part I KSR; and that this was offered to
them on the strength of valid orders, without any misrepresentation or
reasons that can be attributed against them.
9. They say that, therefore, merely because Government now says that
the process of Enumeration could have been done in 16 days and
therefore, that teachers are entitled only to 8 days of earned leave, the
Deputy Director could not have recovered any amount from them on
such basis.
10. They say that this is more so because the Government themselves
have issued an order dated 14.05.2013, freezing their earlier order
directing recovery; and that this is still in force.
11. As a corollary adjunct to the afore contentions, petitioners say that
even if any recovery is possible, the same is impermissible at this time
on account of the ratio of the Hon'ble Supreme Court in Rafiq Masih
(Supra) and that therefore, the impugned orders be set aside.
12. There can be no doubt that the ratio in Rafiq Masih (Supra) is
unmistakable that unless a benefit has been obtained by an employee
on account of any fault or error or reasons that can be attributed to
him/her, such recovery is not possible after more than eight or nine
years, as has been attempted in this case.
13. The declarations in Rafiq Masih (Supra) make it further indubitable
that the recovery ordered against persons who are nearing retirement,
with respect to benefits that were given to them under valid and legal
orders, cannot be recovered merely on the ground that such sanctions
were in error at the time when they were issued."
10. I respectfully concur with the observations and findings of the
learned Single Judge.
11. In that view of the matter, the petitioners are entitled to succeed.
The writ petition will stand allowed. Exts P5 will stand quashed. There will be
a declaration that the petitioners are entitled to Earned Leave surrender for
engaging in census duty from 12.4.2010 to 27.5.2010.
There will be no order as to costs.
Sd/-
RAJA VIJAYARAGHAVAN V,
JUDGE
ps
APPENDIX OF WP(C) 19787/2021
PETITIONER (S) EXHIBITS
Exhibit P1 TRUE COPY OF THE GOVERNMENT ORDER GO(RT)
NO.2851/2010/G.EDN. DATED 30/06/2010.
Exhibit P2 TRUE COPY OF THE GO(MS) NO.171/2010/GAD
DATED 30/04/2010.
Exhibit P3 TRUE COPY OF THE LETTER NO. T-
CG/2/119/2010 DATED 16/11/2010.
Exhibit P3(a) TYPED COPY OF EXHIBIT P3.
Exhibit P4 TRUE COPY OF THE DUTY CERTIFICATE ISSUED
BY THE DEPUTY SECRETARY AND DEPUTY CITY
CENSUS OFFICER, KOZHIKODE CORPORATION TO
THE 44TH PETITIONER.
Exhibit P4(a) TRUE COPY OF THE DUTY CERTIFICATE ISSUED
DEPUTY SECRETARY AND DEPUTY CITY CENSUS
OFFICER, KOZHIKODE CORPORATION TO THE
134TH PETITIONER.
Exhibit P5 TRUE COPY OF THE GOVERNMENT ORDER GO(P)
NO.142/2013/G.EDN. DATED 20/04/2013.
Exhibit P6 TRUE COPY OF THE LETTER NO.
42076/G3/2010/G.EDN. DATED 14/05/2013.
RESPONDENT (S) EXHIBITS : NIL
