Kerala High Court
Thresiakutty Mathew vs The District Collector on 20 September, 2021
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS
MONDAY, THE 20TH DAY OF SEPTEMBER 2021 / 29TH BHADRA, 1943
WP(C) NO. 19173 OF 2021
PETITIONER/S:
P.A.JASIM,
AGED 54 YEARS
W/O. LATE HASSAN, KANDATHIL, VADAKKUM MURY, THODUPUZHA
EAST, THODUPUZHA IDUKKI, KERALA-685585.
BY ADV E.A.BIJUMON
RESPONDENT/S:
1 THE DISTRICT COLLECTOR,
IDUKKI-685603.
2 DEPUTY CHIEF ENGINEEER,
KERALA STATE ELECTRICITY BOARD, TRANSMISSION CIRCLE,
NEAR PRIVATE BUS STAND, THODUPUZHA, IDUKKI DISTRICT-
685584.
3 THE EXECUTIVE ENGINEER,
KERALA STATE ELECTRICITY BOARD, TRANSMISSION CIRCLE,
NEAR PRIVATE BUS STAND, THODUPUZHA, IDUKKI DISTRICT-
685584.
4 ASSISTANT EXECUTIVE ENGINEER,
KERALA STATE ELECTRICITY BOARD, TRANSMISSION CIRCLE,
NEAR PRIVATE BUS STAND, THODUPUZHA, IDUKKI DISTRICT-
685584.
BY ADV A.ARUNKUMAR
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
20.09.2021, ALONG WITH WP(C).19175/2021, THE COURT ON THE SAME DAY
DELIVERED THE FOLLOWING:
CASE NO: WP(C) No. 19173 and 19175 of 2021
2
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS
MONDAY, THE 20TH DAY OF SEPTEMBER 2021 / 29TH BHADRA, 1943
WP(C) NO. 19175 OF 2021
PETITIONER/S:
THRESIAKUTTY MATHEW,
AGED 73 YEARS
W/O. LATE MATHEW, VATHALLOOR VEEDU, PALICKAMURI,
KARIMANNOOR P.O., KARIMANNOOR, IDUKKI, KERALA-
685581.
BY ADV E.A.BIJUMON
RESPONDENT/S:
1 THE DISTRICT COLLECTOR,
IDUKKI-685603.
2 DEPUTY CHIEF ENGINEER,
KERALA STATE ELECTRICITY BOARD, TRANSMISSION
CIRCLE, NEAR PRIVATE BUS STAND, THODUPUZHA, IDUKKI
DISTRICT-685584.
3 THE EXECUTIVE ENGINEER,
KERALA STATE ELECTRICITY BOARD, TRANSMISSION
CIRCLE, NEAR PRIVATE BUS STAND, THODUPUZHA, IDUKKI
DISTRICT-685584.
4 ASSISTANT EXECUTIVE ENGINEER,
KERALA STATE ELECTRICITY BOARD, TRANSMISSION
CIRCLE, NEAR PRIVATE BUS STAND, THODUPUZHA, IDUKKI
DISTRICT-685584.
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
20.09.2021, ALONG WITH WP(C).19173/2021, THE COURT ON THE SAME DAY
DELIVERED THE FOLLOWING:
CASE NO: WP(C) No. 19173 and 19175 of 2021
3
BECHU KURIAN THOMAS, J.
----------------------------------------
WP(C) No. 19173 and 19175 of 2021
----------------------------------------
Dated this the 20th day of September, 2021
JUDGMENT
The petitioners submit that pursuant to the direction
of this court on 15.09.2021, the third respondent,
(whose address is " Executive Engineer, Electrical
Division, Thodupuzha, is wrongly mentioned as Executive
Engineer, Kerala State Electricity Board, Transmission
Circle, Near Private Bus Stand, Thodupuzha, Idukki
District-685 584 in both writ petitions"), heard the
petitioners. Petitioners submit that they are in the both
writ petitions, and has convinced that the present
proposal does not affect the petitioners' property.
2. The said submission is recorded. In view of the
above, it was also submitted that petitioners do not wish
CASE NO: WP(C) No. 19173 and 19175 of 2021
to pursue these two cases any further. Accordingly,
these writ petitions are closed.
Sd/-
BECHU KURIAN THOMAS
JUDGE
ANB
CASE NO: WP(C) No. 19173 and 19175 of 2021
APPENDIX OF WP(C) 19175/2021
PETITIONER EXHIBITS
Exhibit P1 TRUE COPY OF THE SALE DEED OF THE
PROPERTY DATED 19/12/1991.
Exhibit P2 TRUE COPY OF THE LOCATION SKETCH DATED
02/11/2020.
Exhibit P3 TRUE COPY OF THE OBJECTIONS SUBMITTED
BEFORE THE 4TH RESPON20-09-2021DENT DATED
14/09/2021.
CASE NO: WP(C) No. 19173 and 19175 of 2021
APPENDIX OF WP(C) 19173/2021
PETITIONER EXHIBITS
Exhibit P1 TRUE COPY OF THE SALE DEED OF THE
PROPERTY DATED 21/06/2008.
Exhibit P2 TRUE COPY OF THE IMAGE OF THE PROPOSED
PLANE OF THE RESPONDENTS TO DEMONSTRATE
THE SPACE NEEDED FOR THE ELECTRIC POST
INSTALLATION.
Exhibit P3 TRUE COPY OF THE LOCATION SKETCH DATED
15/11/2017.
Exhibit P4 TRUE COPY OF THE POSSESSION CERTIFICATE
DATED 15/11/2017.
Exhibit P5 TRUE COPY OF THE OBJECTIONS SUBMITTED
BEFORE THE 4TH RESPONDENT DATED
14/09/2021.
