Liny Thomas vs Jeevan Babu Ias
2021 Latest Caselaw 19679 Ker

                IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                      PRESENT
             THE HONOURABLE MR. JUSTICE DEVAN RAMACHANDRAN
    FRIDAY, THE 17TH DAY OF SEPTEMBER 2021 / 26TH BHADRA, 1943
                         CON.CASE(C) NO. 659 OF 2021
 AGAINST THE JUDGMENT IN WP(C) 20235/2020 OF HIGH COURT OF KERALA
PETITIONER:

             LINY THOMAS
             AGED 43 YEARS
             H.S.A (MATHS) CHERUPUZHPA HIGH SCHOOL, CHANDANACKAMPARA
             P.O, KANNUR DISTRICT, PIN 670 633

             BY ADV GEORGE MECHERIL



RESPONDENTS:

    1        JEEVAN BABU IAS
             AGE AND FATHERS NAME NOT KNOWN TO THE PETITIONER, THE
             DIRECTOR GENERAL OF EDUCATION, THIRUVANANTHAPURAM 695
             001

    2        SRI KAMALAKSHAN CHERIYATH,
             AGE AND FATHERS NAME NOT KNOWN TO THE PETITIONER, THE
             ASSISTANT EDUCATIONAL OFFICER, IRIKKUR, KANNUR
             DISTRICT, PIN 670 562


OTHER PRESENT:

             Smt K Amminikutty, Sr GP




     THIS     CONTEMPT   OF   COURT    CASE     (CIVIL)   HAVING   COME   UP   FOR
ADMISSION ON 17.09.2021, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
 CON.CASE(C) NO. 659 OF 2021     2

                           JUDGMENT

When this matter was called today, the

learned counsel for the petitioner submitted

that this contempt case is not being pressed,

because the directions in the judgment have

been complied with.

This has been affirmed by the learned

Senior Government Pleader, Smt.Amminikutty

also.

This contempt case is, therefore, closed.

Sd/-

DEVAN RAMACHANDRAN JUDGE MC/24.9

APPENDIX OF CON.CASE(C) 659/2021

PETITIONER ANNEXURE

ANNEXURE 1 TRUE COPY OF THE APPOINTMENT ORDER NO.

182-2013 DATED 27-05-2013

ANNEXURE II TRUE COPY OF THE ORDER NO. B-1088/2016 DATED 7-09-2016 OF THE A.E.O, IRIKKUR

ANNEXURE III TRUE COPY OF THE ORDER NO.

G4/61266/17/DPI/K.DIS DATED 18-12-2017

ANNEXURE IV TRUE COPY OF THE ORDER NO.

B2/9960/16/K.DIS DATED 20-01-2017 WLELF 3- 6-2013 TO 30-05-2015 ENDORSED IN THE APPOINTMENT ORDER OF SMT. JIJI K. ABRAHAM

ANNEXURE V TRUE COPY OF ORDER NO. B2/18365/19 DATED 5-2-2020