Dr.S. Abdul Azeez vs K.K. Hassan Rawther
2021 Latest Caselaw 19673 Ker

          IN THE HIGH COURT OF KERALA AT ERNAKULAM
                             PRESENT
        THE HONOURABLE MR. JUSTICE A.MUHAMED MUSTAQUE
                                &
        THE HONOURABLE DR. JUSTICE KAUSER EDAPPAGATH
 FRIDAY, THE 17TH DAY OF SEPTEMBER 2021 / 26TH BHADRA, 1943
                   MAT.APPEAL NO. 886 OF 2014
AGAINST THE ORDER/JUDGMENT IN OP(G & W) NO.359/2009 OF FAMILY
                COURT, THIRUVALLA, PATHANAMTHITTA
APPELLANT/S:

          DR.S.ABDUL AZEEZ, AGED 43 YEARS,
          S/O.SUBAIR KUNJU, VENCHAMBI HOUSE, CHEKKAKONAM.P.O,
          NEDUMANGADU VILLAGE AND TALUK, THIRUVANANTHAPURAM
          DISTRICT, REPRESENTED THROUGH POWER OF ATTORNEY
          HOLDER, A.SULAIMAN, AGED 47 YEARS, S/O.AHAMMED
          KHAN, R/AT TC-15/886(2), PLAPPALLY LANE,
          VAZHUTHACAUD, THYCAUD.P.O, THIRUVANANTHAPURAM.
          BY ADV SRI.A.AHZAR

RESPONDENT/S:

    1     K.K. HASSAN RAWTHER, AGED 65 YEARS,
          R/T, CRESCENT VIEW, KONNAMONKARA MURI,
          ADOOR.P.O, ADOOR VILLAGE AND TALUK,
          PATHANAMTHITTA DISTRICT.
    2     S.FATHIMA BEEVI, R/T, CRESCENT VIEW,
          KONNAMONKARA MURI, ADOOR.P.O, ADOOR
          VILLAGE AND TALUK, PATHANAMTHITTA DISTRICT.
    3     DR.ANJANA HASSAN, AGED 35 YEARS,
          D/O.HASSAN RAWTHER, R/T, CRESCENT VIEW,
          KONNAMONKARA MURI, ADOOR.P.O, ADOOR VILLAGE AND
          TALUK,PATHANAMTHITTA DISTRICT.
          NOW RESIDING AT 1201, 17TH AVENUE SOUTH,
          APARTMENT F, NASH VILLE, TENNIESSEE, USA.
          BY ADV SRI.S.ABDUL RAZZAK
THIS MATRIMONIAL APPEAL HAVING BEEN FINALLY HEARD ON
17.09.2021, ALONG WITH MAT.APPEAL NO.888/2014, THE COURT ON
THE SAME DAY DELIVERED THE FOLLOWING:
 Mat.Appeal Nos.886 & 888/2014    2

            IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                PRESENT
         THE HONOURABLE MR. JUSTICE A.MUHAMED MUSTAQUE
                                     &
         THE HONOURABLE DR. JUSTICE KAUSER EDAPPAGATH
 FRIDAY, THE 17TH DAY OF SEPTEMBER 2021 / 26TH BHADRA, 1943
                    MAT.APPEAL NO. 888 OF 2014
 AGAINST THE ORDER/JUDGMENT IN OP(G&W)NO.35/2010 OF FAMILY
                COURT, THIRUVALLA, PATHANAMTHITTA
APPELLANT/S:

           DR.S.ABDUL AZEEZ, AGED 43 YEARS,
           S/O.SUBAIR KUNJU, VENCHAMBI HOUSE,
           CHEKKAKONAM.P.O, NEDUMANGADU VILLAGE AND TALUK,
           THIRUVANANTHAPURAM DISTRICT. REPRESENTED THROUGH
           POWER OF ATTORNEY HOLDER, A.SULAIMAN, S/O.AHAMMED
           KHAN, R/AT TC-15/886(2), PLAPPALLY LANE,
           VAZHUTHACAUD, THYCAUD.P.O, THIRUVANANTHAPURAM.
           BY ADV SRI.A.AHZAR

RESPONDENT/S:

     1     DR.ANJANA HASSAN, AGED 35 YEARS,
           D/O.HASSAN RAWTHER, R/T,CRESCENT VIEW,
           KONNAMONKARA MURI, ADOOR.P.O, ADOOR VILLAGE AND
           TALUK, PATHANAMTHITTA DISTRICT, NOW RESIDING AT
           1201, 17TH AVENUE SOUTH, APARTMENT, NASH VILLE,
           TENNIESSEE, U.S.A.
     2     K.K.HASSAN RAWTHER, AGED 65 YEARS,
           R/T. CRESENT VIEW, KANNAMONKARA MURI, ADOOR.P.O,
           ADOOR VILLAGE AND TALUK, PATHANAMTHITTA DISTRICT.
     3     D.FATHIMA BEEVI, R/T.CRESCENT VIEW,
           KONNAMONKARA MURI, ADOOR.P.O, ADOOR VILLAGE
           AND TALUK, PATHANAMTHITTA DISTRICT.
THIS MATRIMONIAL APPEAL HAVING BEEN FINALLY HEARD ON
17.09.2021, ALONG WITH MAT.APPEAL NO.886/2014, THE COURT ON
THE SAME DAY DELIVERED THE FOLLOWING:
 Mat.Appeal Nos.886 & 888/2014     3

                                JUDGMENT

[Mat.Appeal Nos.886/2014, 888/2014]

A.Muhamed Mustaque, J.

These appeals are related to the custody of a minor child,

namely, Naureene Abdul Azeez. Pending the appeals, the child

has become major. In such circumstances, these appeals have

become infructuous. Accordingly, these appeals are dismissed as

infructuous.

Sd/-

A.MUHAMED MUSTAQUE, JUDGE Sd/-

DR. KAUSER EDAPPAGATH, JUDGE

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