J.Sajith Kumar vs The District Police Chief
2021 Latest Caselaw 19667 Ker

                    IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                      PRESENT

                  THE HONOURABLE MR. JUSTICE DEVAN RAMACHANDRAN

         FRIDAY, THE 17TH DAY OF SEPTEMBER 2021 / 26TH BHADRA, 1943

                               WP(C) NO. 18810 OF 2021

PETITIONERS:

     1         J.SAJITH KUMAR
               AGED 52 YEARS
               S/O. JANARDHAN, RETURNING OFFICER, KAYAMKULAM TOWN S.N.D.P
               BRANCH NO. 374, KAYAMKULAM P.O, ALAPUZHA 690 502 RESIDING AT
               MAMBRAKUNNIYIL, KRISHNAPURAM VILLAGE, KRISHNAPURAM P.O,
               ALAPPUZHA 690 533

     2         BABU MUNAMBEL
               AGED 61 YEARS
               ADMINISTRATOR, KAYAMKULAM TOWN S.N.D.P BRANCH NO. 374,
               KAYAMKULAM P.O, ALAPPUZHA 690 502 RESIDING AT KAMALA BHAVAN,
               GOVINDAMUTTOM P.O, PUTHUPPALLY VILLAGE, ALAPPUZHA 690 527

               BY ADVS.
               P.B.SAHASRANAMAN
               T.S.HARIKUMAR



RESPONDENTS:

     1         THE DISTRICT POLICE CHIEF
               OFFICE OF THE DISTRICT POLICE CHIEF, ALAPPUZHA 688 011

     2         THE SUB INSPECTOR OF POLICE,
               KAYAMKULAM, KAYAMKULAM P.O, ALAPPUZHA 690 502

     3         V. SUNILKUMAR
               AGED 49 YEARS
               S/O. VIDHYADHARAN, THUNDIL VEEDU, KANNAMPALLY BHAGOM, KEERIKAD
               VILLAGE, KAYAMKULAM P.O, ALAPPUZHA 690 502

     4         C. SUNIL KUMAR
               AGED 49 YEARS
               S/O. CHELLAN, SURESH BHAVANAM, KANNA,MPALLY BHAGOM, KEERIKAD
               VILLAGE, KAYAMKULAM P.O, ALAPPUZHA 690 502

     5         SAJEEVAN
               AGED 51 YEARS
               S/O SADAVISAN,
               PANAKKAL (LALI BHAVANAM,) KEERIKKADU SOUTH, KEERIKAD VILLAGE,
               KAYAMKULAM P.O, ALAPPUZHA, PIN-690502.

     6         UPENDRAN
               AGED 69 YEARS
               S/O RAJHAVAN,
 WP(C) NO. 18810 OF 2021

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            SIJU VILLA,
            KANNAMPALLY BHAGOM, KEERIKAD VILLAGE, KAYAMKULAM P.O,
            ALAPPUZHA-690502..

            BY ADV K.B.ARUNKUMAR




     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON 17.09.2021,

THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C) NO. 18810 OF 2021

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                            JUDGMENT

After arguing this matter for some time, Sri.T.S.Harikumar,

learned counsel for the petitioners sought permission to withdraw

this writ petition and to have approached this Court again if so

required in future.

This writ petition is thus dismissed as having been withdrawn.

SD/-

DEVAN RAMACHANDRAN JUDGE rp