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Seema C.M vs The Regional Transport Authority
2021 Latest Caselaw 19447 Ker

Citation : 2021 Latest Caselaw 19447 Ker
Judgement Date : 16 September, 2021

Kerala High Court
Seema C.M vs The Regional Transport Authority on 16 September, 2021
               IN THE HIGH COURT OF KERALA AT ERNAKULAM
                               PRESENT
               THE HONOURABLE MR. JUSTICE SATHISH NINAN
   THURSDAY, THE 16TH DAY OF SEPTEMBER 2021 / 25TH BHADRA, 1943
                       WP(C) NO. 14623 OF 2021
PETITIONER:

          SEEMA C.M,AGED 35 YEARS,W/O. RAJEEV K.V.,
          SOUPARNIKA NIVAS, MOWANCHERY, CHELORA, KANNUR.

          BY ADV I.DINESH MENON



RESPONDENTS:

    1     THE REGIONAL TRANSPORT AUTHORITY,KANNUR, REGIONAL
          TRANSPORT OFFICE, CIVIL STATION P.O., KANNUR-670001.

    2     THE SECRETARY,REGIONAL TRANSPORT AUTHORITY,KANNUR,
          REGIONAL TRANSPORT OFFICE, CIVIL STATION P.O., KANNUR-
          670001.

          SR. GP. SRI.BIMAL K NATH


     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
16.09.2021, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C) NO. 14623 OF 2021
                                    2

                               JUDGMENT

The writ petition is filed seeking a direction

for an expeditious consideration of Ext P3

application for temporary permit and Ext P4

application for variation of permit.

2. The learned counsel for the petitioner

submits that pending the writ petition the

application for temporary permit was considered and

orders passed.

3. As regards the relief sought for

consideration of Ext P4 application for variation of

permit, it is reported by the learned Government

Pleader that the application seeking renewal of the

permit in question was rejected by the authority as

early as in February 2021. In view thereof, as

matter stands now the application for variation

cannot be considered by the authorities.

Accordingly, without prejudice to the rights of

the petitioner, the writ petition is closed.

Sd/-

SATHISH NINAN JUDGE vdv WP(C) NO. 14623 OF 2021

APPENDIX OF WP(C) 14623/2021

PETITIONER EXHIBITS

Exhibit P1 TRUE COPY OF THE REGULAR PERMIT DATED 12.8.2010.

Exhibit P2 TRUE COPY OF THE GO(MS) NO.22/2020/TRANS DATED 1.7.2020.

Exhibit P3 TRUE COPY OF THE APPLICATION FOR VARIATION DATED 16.7.2021.

Exhibit P4 TRUE COPY OF THE TEMPORARY PERMIT APPLICATION WITH COVERING LETTER DATED 16.7.2021.

Exhibit P5 TRUE COPY OF THE JUDGMENT IN WP(C) NO.5204/2021 DATED 23.3.2021.

 
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